[1.THE UPPER HOUSE OF INDIAN PARLIAMENT
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[2. NOMINATED MEMBERS OF THEÂ Â Â Â Â RAJYA SABHA]
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| [3. LEADER OF THE HOUSE(pdf Size:17.7KB) ] |
[4. PRESIDENT'S ADDRESS AND MOTION OF THANKS]
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| [5. QUESTIONS AND HALF-AN-HOUR DISCUSSION] |
[6. LEGISLATIVE PROCEDURE IN THE RAJYASABHA]
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[7. MOTIONS, RESOLUTIONS AND SHORT DURATION]
DISCUSSIONS(pdf Size:23.6KB) |
[8. CALLING ATTENTION (pdf Size:19.3KB) ]
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| [9. SPECIAL MENTIONS(pdf Size:19.1KB) ] |
[10. FINANCIAL PROCEDURE (pdf Size:20.8KB) ] |
| [11. COMMITTEES OF RAJYA SABHA (pdf Size:32.8KB) ] |
[12. COMMITTEE ON PETITIONS (pdf Size:30.8KB) ] |
[13. COMMITTEE ON SUBORDINATE LEGISLATION]
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[14. COMMITTEE ON GOVERNMENT ASSURANCES]
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[15. COMMITTEE ON PAPERS LAID ON THE TABLE
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[16. Committee on Ethics(pdf Size:25.4KB) ] |
[17. PARLIAMENTARY DECORUM AND ETIQUETTES]
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[18. PERSONAL EXPLANATION BY MEMBERS (pdf Size:14.3KB) ] |
| [19. VOTING AND DIVISION(pdf Size:22.8KB)] |
[20. POINTS OF ORDER(pdf Size:28.5KB) ] |
| [21. VISITORS' GALLERIES](pdf Size:22.2KB) |
[22. PARLIAMENTARY PRIVILEGES ](pdf Size:97.7KB) |
23. RAJYA SABHA - IT'S CONTRIBUTION TO INDIAN POLITY](pdf Size:121KB)
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[24. HOW TO BE AN EFFECTIVE LEGISLATOR ] |
[25. ROLE OF THE LEADER OF THE HOUSE, LEADER OF THE OPPOSITION AND WHIPS]
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[26. EXECUTIVE–ITS ACCOUNTABILITY TO PARLIAMENT] |
Shri S. D. Nautiyal
Director(R)
23034216

Meena Kandwal
Deputy Director,
Larrdis,
Tel. 23034534, 23035440
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