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| Sl.No. | SessionNo. | Ministry | Title | Report Type | Date |
|---|---|---|---|---|---|
| 1 | 258 | COMMERCE AND INDUSTRY | Annual Report of the Spices Board India, Kochi, Kerala, for the year 2021-22. | Annual Report | 23/12/2022 |
| 2 | 258 | COMMERCE AND INDUSTRY | Annual Report of the Shellac and Forest Products Export Promotion Council (SHEFEXIL), Kolkata, West Bengal for the year 2021-22. | Annual Report | 23/12/2022 |
| 3 | 258 | COMMERCE AND INDUSTRY | Eighty-second Annual Report of the Coffee Board, Bengaluru, for the year 2021-22. | Annual Report | 23/12/2022 |
| 4 | 258 | COMMERCE AND INDUSTRY | Sixty-eighth Annual Report of the Tea Board India, Kolkata, for the year 2021-22. | Annual Report | 23/12/2022 |
| 5 | 258 | COMMERCE AND INDUSTRY | Annual Report of the Rubber Board, Kottayam, Kerala, for the year 2021-22. | Annual Report | 23/12/2022 |
| 6 | 258 | Housing and Urban Affairs | Annual Report of the Delhi Urban Art Commission (DUAC), New Delhi, for the year 2021-22. | Annual Report | 23/12/2022 |
| 7 | 258 | COMMUNICATIONS | A copy (in English and Hindi) of the Ministry of Communications (Department of Telecommunications) Notification F.No. RG-1/2/(2)/2022-B AND CS (2), dated the 22nd November, 2022, publishing the Telecommunication (Broadcasting and Cable) Services Interconnection (Addressable Systems) (Fourth Amendment) Regulations, 2022, under Section 37 of the Telecom Regulatory Authority of India Act, 1997. | Notification | 23/12/2022 |
| 8 | 258 | AGRICULTURE | S.O. 4475 (E), dated the 22nd September, 2022, notifying the specifications of the customized fertilizers, as mentioned therein, for a period of three years. | Notification | 23/12/2022 |
| 9 | 258 | AGRICULTURE | S.O. 4477 (E), dated the 22nd September, 2022, publishing the Fertiliser (Inorganic, Organic or Mixed) (Control) Third Amendment Order, 2022. | Notification | 23/12/2022 |
| 10 | 258 | AGRICULTURE AND FARMERS WELFARE | A copy (in English and Hindi) of the Ministry of Agriculture and Farmers Welfare (Department of Agriculture and Farmers Welfare) Notification No. S.O. 5573(E), dated the 1st December, 2022, issued under sub-section (1) of Section 3 of the Destructive Insects and Pests Act, 1914, publishing the Plant Quarantine (Regulation of Import into India) (Eighth Amendment) Order, 2022. | Notification | 23/12/2022 |
| 11 | 258 | AGRICULTURE AND FARMERS WELFARE | A copy (in English and Hindi) of the Ministry of Agriculture and Farmers Welfare (Department of Agriculture and Farmers Welfare) Notification No. S.O. 3908 (E), dated the 22nd August, 2022, issued under sub-clause (ii) of clause (e) of Section 3 of Insecticides Act, 1968, amending the Schedule to the said Act, by inserting certain entries in that Schedule. | Notification | 23/12/2022 |
| 12 | 258 | AGRICULTURE AND FARMERS WELFARE | A copy (in English and Hindi) of the Ministry of Agriculture and Farmers Welfare (Department of Agriculture and Farmers Welfare) Notification No. G.S.R. 846 (E), dated the 25th November, 2022, publishing the Insecticides (Second Amendment) Rules, 2022, under sub-section (3) of Section 36 of the Insecticides Act, 1968. | Notification | 23/12/2022 |
| 13 | 258 | AGRICULTURE AND FARMERS WELFARE | A copy (in Hindi only) of the Ministry of Agriculture and Farmers Welfare (Department of Agriculture and Farmers Welfare) Notification No. G.S.R. 4941 (E), dated the 20th October, 2022, publishing a Corrigendum to the Notification No. G.S.R. 4475 (E), dated 22nd September, 2022, under sub-section (6) of Section 3 of the Essential Commodities Act, 1955. | Notification | 23/12/2022 |
| 14 | 258 | AGRICULTURE AND FARMERS WELFARE | S.O.4252 (E), dated the 12th September, 2022, notifying the Fertilizer (Inorganic, Organic or Mixed) (Control) Order, 1985, as special order for the purposes of the said Section of the Act. | Notification | 23/12/2022 |
| 15 | 258 | AGRICULTURE AND FARMERS WELFARE | S.O. 4496 (E), dated the 23rd September, 2022, notifying the specifications of fertilizers imported, as mentioned therein, for a period of two years. | Notification | 23/12/2022 |
| 16 | 258 | AGRICULTURE AND FARMERS WELFARE | S.O. 4557 (E), dated the 27th September, 2022, publishing the Fertiliser (Inorganic, Organic or Mixed) (Control) (Fourth Amendment) Order, 2022. | Notification | 23/12/2022 |
| 17 | 258 | AGRICULTURE AND FARMERS WELFARE | S.O. 4638 (E), dated the 30th September, 2022, publishing the Fertilizer (Inorganic, Organic or Mixed) (Control) (Fifth) Amendment) Order, 2022. | Notification | 23/12/2022 |
| 18 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | No. A-12013/13/RR/2016-UIDAI, dated the 18th July, 2022, publishing the Unique Identification Authority of India (Appointment of Officers and Employees) (Third Amendment) Regulations, 2022. | Notification | 23/12/2022 |
| 19 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | No. HQ-16027/1/2022-EU-1-HQ, dated the 9th November, 2022, publishing the Aadhaar (Enrolment and Update) (Tenth Amendment) Regulations, 2022. | Notification | 23/12/2022 |
| 20 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | A copy (in English and Hindi) of the Ministry of Electronics and Information Technology Notification No. S.O. 4720 (E), dated the 4th October, 2022, amending the First Schedule of the Information Technology Act, 2000, by substituting/inserting/omitting certain entries, under sub-section (5) of Section 1 of the said Act. | Notification | 23/12/2022 |
| 21 | 258 | CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION | A copy (in English and Hindi) of the Ministry of Consumer Affairs, Food and Public Distribution (Department of Food and Public Distribution) Notification No. FCI HQ-EP011(15)/1/2022-EP, dated the 24th November, 2022, publishing the Food Corporation of India (Staff) (Fourth Amendment) Regulations, 2022, under sub-section (5) of Section 45 of the Food Corporations Act, 1964. | Notification | 23/12/2022 |
| 22 | 258 | COMMERCE AND INDUSTRY | G.S.R. 761 (E), dated the 3rd October, 2022, publishing the Special Economic Zones (Fourth Amendment) Rules, 2022. | Notification | 23/12/2022 |
| 23 | 258 | COMMERCE AND INDUSTRY | G.S.R. 868 (E), dated the 8th December, 2022, publishing the Special Economic Zones (Fifth Amendment) Rules, 2022. | Notification | 23/12/2022 |
| 24 | 258 | TEXTILES | S.O. 4349 (E), dated the 15th September, 2022, notifying the nomination of certain Officers, specified therein, to serve as Member of the Central Silk Board for a period of three years. | Notification | 23/12/2022 |
| 25 | 258 | TEXTILES | G.S.R. 768 (E), dated the 7th October, 2022, publishing a Corrigendum to the Notification No. G.S.R. 312 (E), dated the 19th April, 2012. | Notification | 23/12/2022 |
| 26 | 258 | TEXTILES | S.O. 5118 (E), dated the 3rd November, 2022, notifying the nomination of certain Officers, specified therein, to serve as Member of the Central Silk Board for a period of three years. | Notification | 23/12/2022 |
| 27 | 258 | WOMEN AND CHILD DEVELOPMENT | G.S.R. 678 (E), dated the 1st September, 2022, publishing the Juvenile Justice (Care and Protection of Children) Model Amendment Rules, 2022. | Notification | 23/12/2022 |
| 28 | 258 | WOMEN AND CHILD DEVELOPMENT | G.S.R. 726 (E), dated the 23rd September, 2022, publishing the Adoption Regulations, 2022. | Notification | 23/12/2022 |
| 29 | 258 | FOOD PROCESSING INDUSTRIES | G.S.R. 724 (E), dated the 23rd September, 2022, publishing the First Statutes of the National Institute of Food Technology, Entrepreneurship and Management, Thanjavur, Tamil Nadu, 2022. | Notification | 23/12/2022 |
| 30 | 258 | FOOD PROCESSING INDUSTRIES | G.S.R. 725 (E), dated the 23rd September, 2022, publishing the First Statutes of the National Institute of Food Technology, Entrepreneurship and Management, Kundli, Haryana, 2022. | Notification | 23/12/2022 |
| 31 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | A copy (in English and Hindi) of the Ministry of Consumer Affairs, Food and Public Distribution (Department of Consumer Affairs) Notification No. G.S.R. 859 (E), dated the 30th November, 2022, publishing the Legal Metrology (Packaged Commodities) (Amendment) Rules, 2022, under sub-section (4) of Section 52 of the Legal Metrology Act, 2009. | Notification | 23/12/2022 |
| 32 | 258 | HEAVY INDUSTRIES | Statement by Government accepting of the Bharat Heavy Electricals Limited (BHEL), New Delhi, for the year 2021-22. | Statement by Government Accepting the Report | 23/12/2022 |
| 33 | 258 | HEAVY INDUSTRIES | Statement by Government accepting of the Instrumentation Limited (ILK), Kota, Rajasthan, for the year 2020-21. | Statement by Government Accepting the Report | 23/12/2022 |
| 34 | 258 | HEAVY INDUSTRIES | Statement by Government accepting of the Braithwaite Burn and Jessop Construction Company Limited (BBJ), Kolkata, for the year 2021-22. | Statement by Government Accepting the Report | 23/12/2022 |
| 35 | 258 | HEAVY INDUSTRIES | Statement by Government accepting of Rajasthan Electronics and Instruments Limited (REIL), Jaipur, for the year 2019-20. | Statement by Government Accepting the Report | 23/12/2022 |
| 36 | 258 | HEAVY INDUSTRIES | Statement by Government accepting of Rajasthan Electronics and Instruments Limited (REIL), Jaipur, for the year 2020-21. | Statement by Government Accepting the Report | 23/12/2022 |
| 37 | 258 | HEAVY INDUSTRIES | Statement by Government accepting of the M/s Bridge and Roof Company (India) Limited, Kolkata, for the year 2021-22. | Statement by Government Accepting the Report | 23/12/2022 |
| 38 | 258 | HEAVY INDUSTRIES | Statement by Government accepting of the Automotive Research Association of India (ARAI), Pune, for the year 2021-22,. | Statement by Government Accepting the Report | 23/12/2022 |
| 39 | 258 | HEAVY INDUSTRIES | Statement by Government accepting of the Andrew Yule and Company Limited (AYCL), Kolkata, for the year 2021-22. | Statement by Government Accepting the Report | 23/12/2022 |
| 40 | 258 | COMMERCE AND INDUSTRY | Statement by Government accepting of the National Industrial Corridor Development Corporation Limited (NICDCL) New Delhi, for the year 2021-22. | Statement by Government Accepting the Report | 23/12/2022 |
| 41 | 258 | COMMERCE AND INDUSTRY | Statement by Government accepting of the National Industrial Corridor Development and Implementation Trust (NICDIT), [formerly, Delhi Mumbai Industrial Corridor Project Implementation Trust Fund (DMICPITE)] New Delhi, for the year 2021-22. | Statement by Government Accepting the Report | 23/12/2022 |
| 42 | 258 | COMMERCE AND INDUSTRY | Statement by Government accepting of the Jammu and Kashmir Development Finance Corporation Limited (JKDFC), Jammu, for the year 2021-22. | Statement by Government Accepting the Report | 23/12/2022 |
| 43 | 258 | CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION | Statement by Government accepting of the Warehousing Development and Regulatory Authority (WDRA), New Delhi, for the year 2021-22. | Statement by Government Accepting the Report | 23/12/2022 |
| 44 | 258 | COMMERCE AND INDUSTRY | Statement by Government accepting of the Kandla SEZ Authority, Gujarat, for the year 2021-22 | Statement by Government Accepting the Report | 23/12/2022 |
| 45 | 258 | DEFENCE | Statement by Government accepting of the BEL Optronic Devices Limited, Bengaluru, Karnataka, for the year 2021-22. | Statement by Government Accepting the Report | 23/12/2022 |
| 46 | 258 | DEFENCE | Statement by Government accepting of the Bharat Dynamics Limited (BDL), Hyderabad, Telangana, for the year 2021-22. | Statement by Government Accepting the Report | 23/12/2022 |
| 47 | 258 | DEFENCE | Statement by Government accepting of the Hindustan Shipyard Limited (HSL), Visakhapatnam, Andhra Pradesh, for the year 2021-22. | Statement by Government Accepting the Report | 23/12/2022 |
| 48 | 258 | HEAVY INDUSTRIES | Statement (in English and Hindi) giving reasons for the delay of the Instrumentation Limited (ILK), Kota, Rajasthan, for the year 2020-21, of Rajasthan Electronics and Instruments Limited (REIL), Jaipur, for the year 2019-20, and of Rajasthan Electronics and Instruments Limited (REIL), Jaipur, for the year 2020-21. | Delay Statement | 23/12/2022 |
| 49 | 258 | DEFENCE | Statement giving reasons for the delay of the Centre for Joint Warfare Studies (CENJOWS), New Delhi, for the year 2020-21. | Delay Statement | 23/12/2022 |
| 50 | 258 | HEALTH AND FAMILY WELFARE | Statement (in English and Hindi) giving reasons for the delay of the All India Institute of Medical Sciences (AIIMS), Jodhpur, Rajasthan, for the year 2020-21. | Delay Statement | 23/12/2022 |
| 51 | 258 | COMMERCE AND INDUSTRY | Statements (in English and Hindi) giving reasons for the delay of the Government e-Marketplace (GeM), for the year 2017-18, 2018-19, 2019-20 and 2020-21. | Delay Statement | 23/12/2022 |
| 52 | 258 | COMMERCE AND INDUSTRY | Statement giving reasons for delay of the National Institute of Design (NID), Madhya Pradesh, for the year 2019 -20. | Delay Statement | 23/12/2022 |
| 53 | 258 | COMMERCE AND INDUSTRY | Statement giving reasons for delay of the National Institute of Design (NID), Madhya Pradesh, for the year 2020 -2021. | Delay Statement | 23/12/2022 |
| 54 | 258 | COMMERCE AND INDUSTRY | Statement giving reasons for delay of the National Institute of Design (NID), Andhra Pradesh, for the year 2019 -2020. | Delay Statement | 23/12/2022 |
| 55 | 258 | COMMERCE AND INDUSTRY | Statement giving reasons for delay of the National Institute of Design (NID), Assam, for the year 2019 -2020. | Delay Statement | 23/12/2022 |
| 56 | 258 | COMMERCE AND INDUSTRY | Statement giving reasons for delay of the National Institute of Design (NID), Assam, for the year 2020 -2021. | Delay Statement | 23/12/2022 |
| 57 | 258 | COMMERCE AND INDUSTRY | Statement giving reasons for delay of the National Institute of Design (NID), Haryana, for the year 2019 -2020. | Delay Statement | 23/12/2022 |
| 58 | 258 | AGRICULTURE AND FARMERS WELFARE | Statements (in English and Hindi) giving reasons for the delay of the Jammu and Kashmir Horticultural Produce Marketing and Processing Corporation Limited (J&KHPMC), Srinagar, Jammu and Kashmir, for the year 2011-12, 2012-13, 2013-14, and 2014-15. | Delay Statement | 23/12/2022 |
| 59 | 258 | TEXTILES | Statement (in English and Hindi) giving reasons for the delay of the British India Corporation Limited (BIC), Kanpur, for the year 2019-20. | Delay Statement | 23/12/2022 |
| 60 | 258 | TEXTILES | Statement (in English and Hindi) giving reasons for the delay of the National Jute Board (NJB), Kolkata, for the year 2020-21. | Delay Statement | 23/12/2022 |
| 61 | 258 | TEXTILES | Statement giving reasons for the delay of the Ahmedabad Textile Industry's Research Association (ATIRA), Ahmedabad, Gujarat, for the year 2020-21. | Delay Statement | 23/12/2022 |
| 62 | 258 | COMMERCE AND INDUSTRY | Annual Accounts of the Spices Board India, Kochi, Kerala, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 23/12/2022 |
| 63 | 258 | COMMERCE AND INDUSTRY | Annual Accounts of the Shellac and Forest Products Export Promotional Council (SHEFEXIL), Kolkata, West Bengal for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 23/12/2022 |
| 64 | 258 | COMMERCE AND INDUSTRY | Annual Accounts of the Rubber Board, Kottayam, Kerala, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 23/12/2022 |
| 65 | 258 | COMMERCE AND INDUSTRY | Sixty-eighth Annual Accounts of the Tea Board India, Kolkata, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 23/12/2022 |
| 66 | 258 | COMMERCE AND INDUSTRY | Annual Accounts of the Coffee Board, Bengaluru, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 23/12/2022 |
| 67 | 258 | Housing and Urban Affairs | Annual Accounts of the Delhi Urban Art Commission (DUAC), New Delhi, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 23/12/2022 |
| 68 | 258 | DEFENCE | Annual Performance Report and Accounts of the Centre for Joint Warfare Studies (CENJOWS), New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Performance Report | 23/12/2022 |
| 69 | 258 | DEFENCE | Fifty-second Annual Report and Accounts of the Bharat Dynamics Limited (BDL), Hyderabad, Telangana, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 70 | 258 | COMMUNICATIONS | Thirty-sixth Annual Report and Accounts of the Mahanagar Telephone Nigam Limited (MTNL), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 71 | 258 | COMMUNICATIONS | 22nd Annual Report and Accounts of the Bharat Sanchar Nigam Limited (BSNL), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 72 | 258 | COMMUNICATIONS | Tenth Annual Report and Accounts of the Bharat Broadband Network Limited (BBNL), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 73 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Jodhpur, Rajasthan, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 74 | 258 | Housing and Urban Affairs | Annual Report and Accounts of the Rajghat Samadhi Committee (RSC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 75 | 258 | Housing and Urban Affairs | Thirty-Second Annual Report and Accounts of the Building Materials and Technology Promotion Council (BMTPC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 76 | 258 | Housing and Urban Affairs | Thirty-second Annual Report and Accounts of the Central Government Employees Welfare Housing Organisation (CGEWHO), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 77 | 258 | DEFENCE | Annual Report and Accounts of the BEL Optronic Devices Limited, Bengaluru, Karnataka, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 78 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the National Industrial Corridor Development Corporation Limited (NICDCL) New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 79 | 258 | DEFENCE | Annual Report and Accounts of the Hindustan Shipyard Limited (HSL), Visakhapatnam, Andhra Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 80 | 258 | Housing and Urban Affairs | Annual Report and Accounts of the National Institute of Urban Affairs (NIUA), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 81 | 258 | DEFENCE | Fifty-eighth Annual Report and Accounts of the Bharat Earth Movers Limited (BEML), Bengaluru, Karnataka, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 82 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Food Safety and Standards Authority of India, New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 83 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre, Institute for Social and Economic Change (ISEC), Bengaluru, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 84 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre, Utkal University, Bhubaneshwar, Odisha, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 85 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre, JSS Institute of Economic Research, Dharwad, Karnataka, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 86 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre, Institute of Economic Growth, Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 87 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre, Gandhigram Institute of Rural Health and Family Welfare Trust, Gandhigram, Gujarat, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 88 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre, Panjab University, Chandigarth, Punjab, the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 89 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre, Dr. Harisingh Gour University, Sagar, Madhya Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 90 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre, Mohalal Sukhadia University, Udaipur, Rajasthan, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 91 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the New Delhi Tuberculosis Centre (NDTBC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 92 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the National Institute of Biologicals (NIB), Noida, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 93 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Central Medical Services Society (CMSS), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 94 | 258 | COMMERCE AND INDUSTRY | Sixty-forth Annual Report and Accounts of the Sports Goods Export Promotion Council, (SGEPC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 95 | 258 | COMMERCE AND INDUSTRY | Thirty-eighth Annual Report and Accounts of the Council for Leather Exports (CLE), Chennai, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 96 | 258 | COMMERCE AND INDUSTRY | Ninteenth Annual Report and Accounts of the Export Promotion Council for EOUs and SEZs (EPCES), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 97 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the EEPC INDIA, Kolkata, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 98 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the Services Export Promotion Council (SEPC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 99 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Annual Report and Accounts of the National Informatics Centre Services Inc. (NICSI), New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 100 | 258 | AGRICULTURE AND FARMERS WELFARE | Thirty-fifth Annual Report and Accounts of the Jammu and Kashmir Horticultural Produce Marketing and Processing Corporation Limited (J&KHPMC), Srinagar, Jammu and Kashmir, for the year 2012-13, together with the Auditor’s Report on the Accounts and comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 101 | 258 | AGRICULTURE AND FARMERS WELFARE | Thirty-sixth Annual Report and Accounts of the Jammu and Kashmir Horticultural Produce Marketing and Processing Corporation Limited (J&KHPMC), Srinagar, Jammu and Kashmir, for the year 2013-14, together with the Auditor’s Report on the Accounts and comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 102 | 258 | AGRICULTURE AND FARMERS WELFARE | Thirty-fourth Annual Report and Accounts of the Jammu and Kashmir Horticultural Produce Marketing and Processing Corporation Limited (J&KHPMC), Srinagar, Jammu and Kashmir, for the year 2011-12, together with the Auditor’s Report on the Accounts and comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 103 | 258 | COMMERCE AND INDUSTRY | Sixty-seventh Annual Report and Accounts of the Plastics Export Promotion Council (PLEXCONCIL), Mumbai, Maharashtra, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 104 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the Gem and Jewellery Export Promotion Council (GJEPC), Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 105 | 258 | COMMERCE AND INDUSTRY | Fifty-seventh Annual Report and Accounts of the Federation of Indian Export Organisations (FIEO), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 106 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the Noida Special Economic Zone Authority, Noida, Uttar Pradesh, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 107 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the SEEPZ, SEZ Authority, Mumbai, Maharashtra, for the year 2021-22, together with the Auditor’s Report on the Accounts | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 108 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the Kandla SEZ Authority, Gujarat, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 109 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the Indian Diamond Institute (IDI), Surat, Gujarat, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 110 | 258 | COMMERCE AND INDUSTRY | Fifty-ninth Annual Report and Accounts of the Basic Chemicals, Cosmetics and Dyes Export Promotion Council (CHEMEXCIL), Mumbai, Maharashtra, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 111 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the Marine Products Export Development Authority (MPEDA), Kochi, Kerala, for the year 2021-22, together with the Auditor’s Report on the Account. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 112 | 258 | COMMERCE AND INDUSTRY | Fourth Annual Report and Accounts of the Government e-Marketplace (GeM), for the year 2020-21, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 113 | 258 | COMMERCE AND INDUSTRY | Second Annual Report and Accounts of the Government e-Marketplace (GeM), for the year 2018-19, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 114 | 258 | COMMERCE AND INDUSTRY | Third Annual Report and Accounts of the Government e-Marketplace (GeM), for the year 2019-20, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 115 | 258 | CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION | Annual Report and Accounts of the Warehousing Development and Regulatory Authority (WDRA), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 116 | 258 | COMMERCE AND INDUSTRY | First Annual Report and Accounts of the Government e-Marketplace (GeM), for the year 2017-18, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 117 | 258 | TEXTILES | Twenty-seventh Annual Report and Accounts of the Powerloom Development and Export Promotion Council (PDEXCIL), Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 118 | 258 | TEXTILES | Annual Report and Accounts of the Apparel Export Promotion Council (AEPC), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 119 | 258 | TEXTILES | Fifty-third Annual Report and Accounts of the Handloom Export Promotion Council (HEPC), Chennai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 120 | 258 | TEXTILES | Annual Report and Accounts of the Ahmedabad Textile Industry's Research Association (ATIRA), Ahmedabad, Gujarat, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 121 | 258 | TEXTILES | Thirty-ninth Annual Report and Accounts of the Carpet Export Promotion Council (CEPC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 122 | 258 | TEXTILES | Sixty-eighth Annual Report and Accounts of the Cotton Textiles Export Promotion Council (TEXPROCIL), Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 123 | 258 | TEXTILES | Annual Report and Accounts of the Wool Industry Export Promotion Council (WOOLTEXPRO), Mumbai, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 124 | 258 | TEXTILES | Sixty-eighth Annual Report and Accounts of the Synthetic and Rayon Textiles Export Promotion Council (SRTEPC), Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 125 | 258 | TEXTILES | Thirty-sixth Annual Report and Accounts of Export Promotion Council for Handicrafts (EPCH), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 126 | 258 | TEXTILES | Eleventh Annual Report and Accounts of the National Jute Board (NJB), Kolkata, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 127 | 258 | AGRICULTURE AND FARMERS WELFARE | Annual Report and Accounts of the National Agricultural Cooperative Marketing Federation of India Limited (NAFED), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 128 | 258 | AGRICULTURE AND FARMERS WELFARE | Annual Report and Accounts of the National Centre for Cold-chain Development (NCCD), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 129 | 258 | AGRICULTURE AND FARMERS WELFARE | Thirty-seventh Annual Report and Accounts of the Jammu and Kashmir Horticultural Produce Marketing and Processing Corporation Limited (J&KHPMC), Srinagar, Jammu and Kashmir, for the year 2014-15, together with the Auditor’s Report on the Accounts and comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 130 | 258 | TEXTILES | One Hundredth Annual Report and Accounts of the British India Corporation Limited (BIC), Kanpur, for the year 2019-20, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 131 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the National Productivity Council (NPC), New Delhi, for the year 2021 -22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 132 | 258 | Housing and Urban Affairs | Sixty-second Annual Report and Account of the NBCC (INDIA) LTD., New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts and comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 133 | 258 | Housing and Urban Affairs | Thirty-ninth Annual Report and Accounts of the HSCC (India) Limited, NOIDA, Uttar Pradesh, [A subsidiary of NBCC (India) Limited], for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 134 | 258 | Housing and Urban Affairs | Fifty-eighth Annual Report and Accounts of the Hindustan Steelworks Construction Limited (HSCL), Kolkata, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 135 | 258 | Housing and Urban Affairs | Fourty-first Annual Report and Accounts of the Chennai Metro Rail Limited (CMRL), Tamil Nadu, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 136 | 258 | Housing and Urban Affairs | Annual Report and Accounts of the Mumbai Metro Rail Corporation Limited (MMRCL), Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 137 | 258 | Housing and Urban Affairs | Twelfth Annual Report and Accounts of the Gujarat Metro Rail Corporation Limited (GMRC)(erstwhile MEGA Company Limited), Gandhinagar, Gujarat, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 138 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the National Institute of Design (NID), Haryana, for the year 2019 -2020, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 139 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the National Institute of Design (NID), Assam, for the year 2020 -2021, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 140 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the National Institute of Design (NID), Assam, for the year 2019 -2020, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 141 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the National Institute of Design (NID), Andhra Pradesh, for the year 2019 -2020, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 142 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the National Institute of Design (NID), Madhya Pradesh, for the year 2020 -2021, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 143 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the National Institute of Design (NID), Madhya Pradesh, for the year 2019 -20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 144 | 258 | COMMERCE AND INDUSTRY | Seventeenth Annual Report and Accounts of the Jammu and Kashmir Development Finance Corporation Limited (JKDFC), Jammu, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 145 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the National Industrial Corridor Development and Implementation Trust (NICDIT), [formerly, Delhi Mumbai Industrial Corridor Project Implementation Trust Fund (DMICPITE)] New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 146 | 258 | HEAVY INDUSTRIES | Annual Report and Accounts of the Bharat Heavy Electricals Limited (BHEL), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 147 | 258 | HEAVY INDUSTRIES | Annual Report and Accounts of the Andrew Yule and Company Limited (AYCL), Kolkata, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 148 | 258 | HEAVY INDUSTRIES | Annual Report and Accounts of the M/s Bridge and Roof Company (India) Limited, Kolkata, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 149 | 258 | HEAVY INDUSTRIES | Thirty-ninth Annual Report and Accounts of Rajasthan Electronics and Instruments Limited (REIL), Jaipur, for the year 2020-21, together with the Auditor's Report on the Account and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 150 | 258 | HEAVY INDUSTRIES | Thirty-eighth Annual Report and Accounts of Rajasthan Electronics and Instruments Limited (REIL), Jaipur, for the year 2019-20, together with the Auditor's Report on the Account and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 151 | 258 | HEAVY INDUSTRIES | Thirty-sixth Annual Report and Accounts of the Braithwaite Burn and Jessop Construction Company Limited (BBJ), Kolkata, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 152 | 258 | HEAVY INDUSTRIES | Fifty-seventh Annual Report and Accounts of the Instrumentation Limited (ILK), Kota, Rajasthan, for the year 2020-21, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 153 | 258 | HEAVY INDUSTRIES | Fifty-second Annual Report and Accounts of the Automotive Research Association of India (ARAI), Pune, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 154 | 258 | RAILWAYS | Annual Report and Accounts of the Container Corporation of India Limited (CONCOR), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 155 | 258 | RAILWAYS | Twenty-third Annual Report and Accounts of the Indian Railway Catering and Tourism Corporation Limited (IRCTC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 156 | 258 | RAILWAYS | Annual Report and Accounts of the Rail Vikas Nigam Limited (RVNL), New Delhi for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 157 | 258 | RAILWAYS | Annual Report and Accounts of the Railway Sports Promotion Board (RSPB), New Delhi, for the year 2021-22 together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 158 | 258 | RAILWAYS | Sixty-sixth Annual Report and Accounts of the NLC India Limited (NLCIL), Chennai, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 159 | 258 | RAILWAYS | Tenth Annual Report and Accounts of the Neyveli Uttar Pradesh Power Ltd., Lucknow, a subsidiary company of the NLC India Limited, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 160 | 258 | RAILWAYS | Sixteenth Annual Report and Accounts of the NLC Tamil Nadu Power Limited (NTPL), Chennai, a subsidiary company of the NLC India Limited, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 161 | 258 | RAILWAYS | Annual Report and Accounts of the Hindustan Copper Limited (HCL), Kolkata, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 162 | 258 | RAILWAYS | Fiftieth Annual Report and Accounts of the Bharat Gold Mines Limited (BGML), Karnataka, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 163 | 258 | RAILWAYS | Annual Report and Accounts of the Coal India Limited (CIL), Kolkata, [Volume-I and Volume-II (Part 1, 2 and 3)], along with its subsidiary companies, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 164 | 258 | RAILWAYS | Forty-first Annual Report and Accounts of the National Aluminium Company Limited (NALCO), Bhubaneswar, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 165 | 258 | RAILWAYS | Annual Report and Accounts of the Jawaharlal Nehru Aluminium Research Development and Design Centre (JNARDDC), Nagpur, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 166 | 258 | RAILWAYS | Annual Report and Accounts of the National Institute of Rock Mechanics (NIRM), Bengaluru, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 167 | 258 | RAILWAYS | Annual Report and Accounts of 36th International Geological Congress (36 IGC), New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 168 | 258 | RAILWAYS | Annual Report and Accounts of the Centre for Railway Information Systems (CRIS), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 23/12/2022 |
| 169 | 258 | HEAVY INDUSTRIES | Memorandum of Understanding between the Government of India (Ministry of Heavy Industries) and the Andrew Yule and Company Limited (AYCL), for the year 2022-23. | Memorandum of Understanding | 23/12/2022 |
| 170 | 258 | HEAVY INDUSTRIES | Memorandum of Understanding between the Government of India (Ministry of Heavy Industries) and the Bharat Heavy Electricals Limited (BHEL), New Delhi, for the year 2022-23. | Memorandum of Understanding | 23/12/2022 |
| 171 | 258 | HEAVY INDUSTRIES | Memorandum of Understanding between the Government of India (Department of Heavy Industry, Ministry of Heavy Industries) and the Bridge and Roof Co. (India) Ltd., for the year 2022-23. | Memorandum of Understanding | 23/12/2022 |
| 172 | 258 | PETROLEUM AND NATURAL GAS | Memorandum of Understanding between the Government of India (Ministry of Petroleum and Natural Gas) and the Indian Oil Corporation Limited (IOCL), for the year 2022-23. | Memorandum of Understanding | 23/12/2022 |
| 173 | 258 | PETROLEUM AND NATURAL GAS | Memorandum of Understanding between the Government of India (Ministry of Petroleum and Natural Gas) and the Bharat Petroleum Corporation Limited (BPCL), for the year 2022-23. | Memorandum of Understanding | 23/12/2022 |
| 174 | 258 | PETROLEUM AND NATURAL GAS | Memorandum of Understanding between the Government of India (Ministry of Petroleum and Natural Gas) and M/s Balmer Lawrie & Co. Ltd., for the year 2022-23. | Memorandum of Understanding | 23/12/2022 |
| 175 | 258 | CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION | A copy (in English and Hindi) of the Memorandum of Understanding between the Government of India (Department of Food and Public Distribution) (Ministry of Consumer Affairs, Food and Public Distribution), and the Central Warehousing Corporation (CWC), for the year 2022-23. | Memorandum of Understanding | 23/12/2022 |
| 176 | 258 | DEFENCE | Memorandum of Understanding between the Government of India (Department of Defence Production, Ministry of Defence) and the Bharat Electronics Limited (BEL), for the year 2022-23. | Memorandum of Understanding | 23/12/2022 |
| 177 | 258 | DEFENCE | Memorandum of Understanding between the Government of India (Department of Defence Production, Ministry of Defence) and Bharat Dynamics Limited (BDL), for the year 2022-23. | Memorandum of Understanding | 23/12/2022 |
| 178 | 258 | DEFENCE | Memorandum of Understanding between the Government of India (Department of Defence Production, Ministry of Defence) and Hindustan Aeronautics Limited, Bengaluru, for the year 2022-23. | Memorandum of Understanding | 23/12/2022 |
| 179 | 258 | DEFENCE | Review by Government on the working of the Centre for Joint Warfare Studies (CENJOWS), New Delhi, for the year 2020-21. | Review by Government | 23/12/2022 |
| 180 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Jodhpur, Rajasthan, for the year 2020-21. | Review by Government | 23/12/2022 |
| 181 | 258 | COMMUNICATIONS | Review by Government on the working of the Bharat Broadband Network Limited (BBNL), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 182 | 258 | COMMUNICATIONS | Review by Government on the working of the Bharat Sanchar Nigam Limited (BSNL), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 183 | 258 | DEFENCE | Review by Government on the working of the Bharat Earth Movers Limited (BEML), Bengaluru, Karnataka, for the year 2021-22. | Review by Government | 23/12/2022 |
| 184 | 258 | Housing and Urban Affairs | Review by Government on the working of the National Institute of Urban Affairs (NIUA), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 185 | 258 | Housing and Urban Affairs | Reiew by Government on the working of the Central Government Employees Welfare Housing Organisation (CGEWHO), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 186 | 258 | Housing and Urban Affairs | Review by Government on the working of the Building Materials and Technology Promotion Council (BMTPC), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 187 | 258 | Housing and Urban Affairs | Review by Government on the working of the Rajghat Samadhi Committee (RSC), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 188 | 258 | Housing and Urban Affairs | Review by Government on the working of the Delhi Urban Art Commission (DUAC), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 189 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Central Medical Services Society (CMSS), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 190 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the National Institute of Biologicals (NIB), Noida, for the year 2021-22. | Review by Government | 23/12/2022 |
| 191 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the New Delhi Tuberculosis Centre (NDTBC), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 192 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre, Mohalal Sukhadia University, Udaipur, Rajasthan, for the year 2021-22. | Review by Government | 23/12/2022 |
| 193 | 258 | DEFENCE | Review by Government on the working of the Centre for Joint Warfare Studies (CENJOWS), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 194 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre, Dr. Harisingh Gour University, Sagar, Madhya Pradesh, for the year 2021-22. | Review by Government | 23/12/2022 |
| 195 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre, Panjab University, Chandigarth, Punjab, the year 2021-22. | Review by Government | 23/12/2022 |
| 196 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre, Gandhigram Institute of Rural Health and Family Welfare Trust, Gandhigram, Gujarat, for the year 2021-22. | Review by Government | 23/12/2022 |
| 197 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre, Institute of Economic Growth, Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 198 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre, JSS Institute of Economic Research, Dharwad, Karnataka, for the year 2021-22. | Review by Government | 23/12/2022 |
| 199 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre, Utkal University, Bhubaneshwar, Odisha, for the year 2021-22. | Review by Government | 23/12/2022 |
| 200 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre, Institute for Social and Economic Change (ISEC), Bengaluru, for the year 2021-22. | Review by Government | 23/12/2022 |
| 201 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Food Safety and Standards Authority of India, New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 202 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Government e-Marketplace (GeM), for the year 2017-18. | Review by Government | 23/12/2022 |
| 203 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Government e-Marketplace (GeM), for the year 2019-20. | Review by Government | 23/12/2022 |
| 204 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Government e-Marketplace (GeM), for the year 2018-19. | Review by Government | 23/12/2022 |
| 205 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Government e-Marketplace (GeM), for the year 2020-21. | Review by Government | 23/12/2022 |
| 206 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Marine Products Export Development Authority (MPEDA), Kochi, Kerala, for the year 2021-22. | Review by Government | 23/12/2022 |
| 207 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Basic Chemicals, Cosmetics and Dyes Export Promotion Council (CHEMEXCIL), Mumbai, Maharashtra, for the year 2021-22. | Review by Government | 23/12/2022 |
| 208 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Indian Diamond Institute (IDI), Surat, Gujarat, for the year 2021-22. | Review by Government | 23/12/2022 |
| 209 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Spices Board India, Kochi, Kerala, for the year 2021-22.. | Review by Government | 23/12/2022 |
| 210 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Federation of Indian Export Organisations (FIEO), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 211 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Gem and Jewellery Export Promotion Council (GJEPC), Mumbai, for the year 2021-22. | Review by Government | 23/12/2022 |
| 212 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Plastics Export Promotion Council (PLEXCONCIL), Mumbai, Maharashtra, for the year 2021-22. | Review by Government | 23/12/2022 |
| 213 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Shellac and Forest Products Export Promotional Council (SHEFEXIL), Kolkata, West Bengal for the year 2021-22. | Review by Government | 23/12/2022 |
| 214 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Jammu and Kashmir Horticultural Produce Marketing and Processing Corporation Limited (J&KHPMC), Srinagar, Jammu and Kashmir, for the year 2011-12. | Review by Government | 23/12/2022 |
| 215 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working Review by Government on the working. | Review by Government | 23/12/2022 |
| 216 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Jammu and Kashmir Horticultural Produce Marketing and Processing Corporation Limited (J&KHPMC), Srinagar, Jammu and Kashmir, for the year 2012-13. | Review by Government | 23/12/2022 |
| 217 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Review by Government on the working of the National Informatics Centre Services Inc. (NICSI), New Delhi, for the year 2020-21. | Review by Government | 23/12/2022 |
| 218 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Services Export Promotion Council (SEPC), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 219 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the EEPC INDIA, Kolkata, for the year 2021-22. | Review by Government | 23/12/2022 |
| 220 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Export Promotion Council for EOUs and SEZs (EPCES), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 221 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Rubber Board, Kottayam, Kerala, for the year 2021-22.. | Review by Government | 23/12/2022 |
| 222 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Council for Leather Exports (CLE), Chennai, for the year 2021-22. | Review by Government | 23/12/2022 |
| 223 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Sports Goods Export Promotion Council, (SGEPC), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 224 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Coffee Board, Bengaluru, for the year 2021-22.. | Review by Government | 23/12/2022 |
| 225 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Tea Board India, Kolkata, for the year 2021-22.. | Review by Government | 23/12/2022 |
| 226 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the National Productivity Council (NPC), New Delhi, for the year 2021 -22. | Review by Government | 23/12/2022 |
| 227 | 258 | Housing and Urban Affairs | Review by Government on the working of the HSCC (India) Limited, NOIDA, Uttar Pradesh, [A subsidiary of NBCC (India) Limited], for the year 2021-22. | Review by Government | 23/12/2022 |
| 228 | 258 | Housing and Urban Affairs | Review by Government on the working of the NBCC (INDIA) LTD., New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 229 | 258 | Housing and Urban Affairs | Review by Government on the working of the Gujarat Metro Rail Corporation Limited (GMRC)(erstwhile MEGA Company Limited), Gandhinagar, Gujarat, for the year 2021-22. | Review by Government | 23/12/2022 |
| 230 | 258 | Housing and Urban Affairs | Review by Government on the working of the Mumbai Metro Rail Corporation Limited (MMRCL), Mumbai, for the year 2021-22. | Review by Government | 23/12/2022 |
| 231 | 258 | Housing and Urban Affairs | Review by Government on the working of the Chennai Metro Rail Limited (CMRL), Tamil Nadu, for the year 2021-22. | Review by Government | 23/12/2022 |
| 232 | 258 | Housing and Urban Affairs | Review by Government on the working of the Hindustan Steelworks Construction Limited (HSCL), Kolkata, for the year 2021-22. | Review by Government | 23/12/2022 |
| 233 | 258 | TEXTILES | Review by Government on the working of the British India Corporation Limited (BIC), Kanpur, for the year 2019-20. | Review by Government | 23/12/2022 |
| 234 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Jammu and Kashmir Horticultural Produce Marketing and Processing Corporation Limited (J&KHPMC), Srinagar, Jammu and Kashmir, for the year 2014-15. | Review by Government | 23/12/2022 |
| 235 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the National Centre for Cold-chain Development (NCCD), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 236 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the National Agricultural Cooperative Marketing Federation of India Limited (NAFED), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 237 | 258 | TEXTILES | Review by Government on the working of the National Jute Board (NJB), Kolkata, for the year 2020-21. | Review by Government | 23/12/2022 |
| 238 | 258 | TEXTILES | Review by Government on the working of Export Promotion Council for Handicrafts (EPCH), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 239 | 258 | TEXTILES | Review by Government on the working of the Wool and Woollens Export Promotion Council (W&WEPC), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 240 | 258 | TEXTILES | Review by Government on the working of the Synthetic and Rayon Textiles Export Promotion Council (SRTEPC), Mumbai, for the year 2021-22,. | Review by Government | 23/12/2022 |
| 241 | 258 | TEXTILES | Review by Government on the working of the Wool Industry Export Promotion Council (WOOLTEXPRO), Mumbai, for the year 2021-22. | Review by Government | 23/12/2022 |
| 242 | 258 | TEXTILES | Review by Government on the working of the Cotton Textiles Export Promotion Council (TEXPROCIL), Mumbai, for the year 2021-22. | Review by Government | 23/12/2022 |
| 243 | 258 | TEXTILES | Review by Government on the working of the Carpet Export Promotion Council (CEPC), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 244 | 258 | TEXTILES | Review by Government on the working of the Ahmedabad Textile Industry's Research Association (ATIRA), Ahmedabad, Gujarat, for the year 2020-21. | Review by Government | 23/12/2022 |
| 245 | 258 | TEXTILES | Review by Government on the working of the Handloom Export Promotion Council (HEPC), Chennai, for the year 2021-22. | Review by Government | 23/12/2022 |
| 246 | 258 | TEXTILES | Review by Government on the working of the Apparel Export Promotion Council (AEPC), New Delhi, for the year 2021-22. | Review by Government | 23/12/2022 |
| 247 | 258 | TEXTILES | Review by Government on the working of the Powerloom Development and Export Promotion Council (PDEXCIL), Mumbai, for the year 2021-22. | Review by Government | 23/12/2022 |
| 248 | 258 | RAILWAYS | Review by Government on the working of 36th International Geological Congress (36 IGC), New Delhi, for the year 2020-21. | Review by Government | 23/12/2022 |
| 249 | 258 | RAILWAYS | Review by Government on the working of the National Institute of Rock Mechanics (NIRM), Bengaluru, for the year 2021-22. | Review by Government | 23/12/2022 |
| 250 | 258 | RAILWAYS | Review by Government on the working of the Jawaharlal Nehru Aluminium Research Development and Design Centre (JNARDDC), Nagpur, for the year 2021-22. | Review by Government | 23/12/2022 |
| 251 | 258 | RAILWAYS | Review by Government on the working of the National Aluminium Company Limited (NALCO), Bhubaneswar, for the year 2021-22. | Review by Government | 23/12/2022 |
| 252 | 258 | RAILWAYS | Review by Government on the working of the Coal India Limited (CIL), Kolkata, [Volume-I and Volume-II (Part 1, 2 and 3)], along with its subsidiary companies, for the year 2021-22. | Review by Government | 23/12/2022 |
| 253 | 258 | RAILWAYS | Review by Government on the working of the Bharat Gold Mines Limited (BGML), Karnataka, for the year 2021-22. | Review by Government | 23/12/2022 |
| 254 | 258 | RAILWAYS | Review by Government on the working of the Hindustan Copper Limited (HCL), Kolkata, for the year 2021-22. | Review by Government | 23/12/2022 |
| 255 | 258 | RAILWAYS | Review by Government on the working of the of the NLC India Limited (NLCIL), Chennai, the Neyveli Uttar Pradesh Power Ltd., Lucknow, a subsidiary company of the NLC India Limited, and the NLC Tamil Nadu Power Limited (NTPL), Chennai, a subsidiary company of the NLC India Limited, for the year 2021-22. | Review by Government | 23/12/2022 |
| 256 | 258 | RAILWAYS | Performance Review of the Railway Sports Promotion Board (RSPB), New Delhi, for the year 2021-22. | Performance Review | 23/12/2022 |
| 257 | 258 | RAILWAYS | Performance Review of the Rail Vikas Nigam Limited (RVNL), New Delhi for the year 2021-22. | Performance Review | 23/12/2022 |
| 258 | 258 | RAILWAYS | Performance Review of the of the Indian Railway Catering and Tourism Corporation Limited (IRCTC), New Delhi, for the year 2021-22. | Performance Review | 23/12/2022 |
| 259 | 258 | RAILWAYS | Performance Review of the IRCON International Limited, New Delhi, for the year 2021-22. | Performance Review | 23/12/2022 |
| 260 | 258 | RAILWAYS | Performance Review of the Container Corporation of India Limited (CONCOR), New Delhi, for the year 2021-22. | Performance Review | 23/12/2022 |
| 261 | 258 | RAILWAYS | Performance Review of the Centre for Railway Information Systems (CRIS), New Delhi, for the year 2021-22 | Performance Review | 23/12/2022 |
| 262 | 258 | COMMUNICATIONS | Performance Review of the Mahanagar Telephone Nigam Limited (MTNL), New Delhi, for the year 2021-22. | Performance Review | 23/12/2022 |
| 263 | 258 | DEFENCE | Annual Performance Report and Accounts of the Centre for Joint Warfare Studies (CENJOWS), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Performance Review | 23/12/2022 |
| 264 | 258 | RAILWAYS | Annual Report and Accounts of the IRCON International Limited, New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Administration Report and Accounts and Auditor's Report | 23/12/2022 |
| 265 | 258 | FINANCE | Union Government - Finance Accounts - 2021-2022. | Finance Accounts | 23/12/2022 |
| 266 | 258 | FINANCE | Union Government - Appropriation Accounts (Civil) - 2021-2022 | Appropriation Accounts | 23/12/2022 |
| 267 | 258 | SCIENCE AND TECHNOLOGY | A copy (in English and Hindi) of the Annual Report of the Central Information Commission (CIC), New Delhi, for the year 2021-22, under sub-section (4) of Section 25 of the Right to Information Act, 2005. | Annual Report | 22/12/2022 |
| 268 | 258 | FINANCE | A copy (in English and Hindi) of the Annual Report of International Financial Services Centres Authority (IFSCA) for the year 2021-22, under sub-section (3) of Section 19 of the International Financial Services Centres Authority Act, 2019. | Annual Report | 22/12/2022 |
| 269 | 258 | EXTERNAL AFFAIRS | Annual Report of the Indian Council for Cultural Relations (ICCR), New Delhi, for the year 2021-22. | Annual Report | 22/12/2022 |
| 270 | 258 | Cooperation | Annual Report of the National Cooperative Development Corporation (NCDC), New Delhi, for the year 2021-22. | Annual Report | 22/12/2022 |
| 271 | 258 | EXTERNAL AFFAIRS | Annual Report of the Nalanda University, Rajgir, Bihar, for the year 2021-22. | Annual Report | 22/12/2022 |
| 272 | 258 | EXTERNAL AFFAIRS | Annual Report of the Indian Council of World Affairs (ICWA), New Delhi, for the year 2021-22. | Annual Report | 22/12/2022 |
| 273 | 258 | Jal Shakti | Annual Report of the National Mission for Clean Ganga (NMCG), New Delhi, for the year 2021-22. | Annual Report | 22/12/2022 |
| 274 | 258 | Jal Shakti | Annual Report of the Polavaram Project Authority, Hyderabad, for the year 2020-21. | Annual Report | 22/12/2022 |
| 275 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 1176 (E), dated the 13th April, 2017, notifying an area of the Mookambika Wildlife Sanctuary in the State of Karnataka as the Mookambika Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 276 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 1564 (E), dated the 15th May, 2017, notifying an area to an extent varying from 1 kilometer to 16 kilometers around the boundary of Talacauvery Wildlife Sanctuary in the State of Karnataka except along the side where it shares the border with the State of Kerala where it is zero km as the Talacauvery Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 277 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 1701 (E), dated the 26th May, 2017, notifying an area of Brahmagiri Wildlife Sanctuary in the State of Karnataka as the Brahmagiri Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 278 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 1815 (E), dated the 7th June, 2017, notifying an area varying from 1 kilometer to 1.90 kilometers from the boundary of Attiveri Bird Sanctuary in the State of Karnataka as the Attiveri Bird Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 279 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 1811 (E), dated the 7th June, 2017, notifying an area to an extent varying from 0.95 to 4.50 kilometers from the boundary of Rangayyanadurga Four Horned Antelope Wildlife Sanctuary in the State of Karnataka as the Rangayyanadurga Four Horned Antelope Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 280 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 2029 (E), dated the 28th June, 2017, notifying an area of Ghataprabha Bird Sanctuary in the State of Karnataka as the Ghataprabha Bird Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 281 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 2028 (E), dated the 28th June, 2017, notifying an area to an extent varying from 1 to 10 kilometers from the boundary of Pushpagiri Wildlife Sanctuary in the State of Karnataka as the Pushpagiri Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 282 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 2147 (E), dated the 6th July, 2017, notifying an area to an extent varying from 100 meters to 4.60 kilometers around the boundary of Ranebennur Blackbuck Sanctuary in the State of Karnataka as the Ranebennur Blackbuck Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 283 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 2148 (E), dated the 6th July, 2017, notifying an area to an extent varying from 1.0 kilometre to 3.2 kilometres around the boundary of Gudavi Bird Sanctuary in the State of Karnataka as the Gudavi Bird Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 284 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 2145 (E), dated the 6th July, 2017, notifying an area with an extent varying from 1.0 Kilometer to 7.00 Kilometers all around the boundary of Gudekote Sloth Bear Sanctuary in the State of Karnataka as the Gudekote Sloth Bear Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 285 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 2733 (E), dated the 22th August, 2017, notifying an area to an extent varying from 1.0 kilometer to 14.5 kilometers around the boundary of the Cauvery Wildlife Sanctuary in the State of Karnataka as the Cauvery Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 286 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 3031 (E), dated the 14th September, 2017, notifying an area to an extent varying from 0.45 kilometer to 4.20 kilometers around the boundary of MalaiMahadeshwara Wildlife Sanctuary in the State of Karnataka as the MalaiMahadeshwara Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 287 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 3084 (E), dated the 21st September, 2017, notifying an area to an extent varying from 1.0 kilometer to 4.30 kilometers from the boundary of Melukote Wildlife Sanctuary in the State of Karnataka, as the Melukote Wildlife Sanctuary Eco-Sensitive Zone. | Notification | 22/12/2022 |
| 288 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 3132 (E), dated the 27th September, 2017, notifying an area to an extent of 0.32 kilometers to 7.80 kilometers from the boundary of Nugu Wildlife Sanctuary in the State of Karnataka, as the Nugu Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 289 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 3577 (E), dated the 10th November, 2017, notifying an area to an extent varying from 0.63 kilometers to 1.36 kilometers from the boundary of Devaraja islands of the Sanctuary; 0.50 kilometers to 2.35 kilometers from the boundary of Puttaihnakoppalu islands of the Sanctuary and 0.35 kilometers to 6.0 kilometers from the boundary of the Gendehosahally islands of the Sanctuary in the State of Karnataka, as the Ranganathittu Bird Sanctuary Eco-Sensitive Zone. | Notification | 22/12/2022 |
| 290 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 2797 (E), dated the 5th August, 2019, notifying an area to an extent varying from one kilometre to 13.80 kilometres around the boundary of Sharavati Valley Wildlife Sanctuary, in Shivamogga district in the State of Karnataka as the Ecosensitive Zone. | Notification | 22/12/2022 |
| 291 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 2893 (E), dated the 9th August, 2019, notifying an area to an extent varying from zero kilometre (due to inter-State boundary) to 9.8 kilometres around the boundary of Chincholi Wildlife Sanctuary, in Kalaburagi District in the State of Karnataka as the Eco-sensitive Zone. | Notification | 22/12/2022 |
| 292 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 4152 (E), dated the 19th November, 2019, notifying an area to an extent varying from 0.50 kilometre to 6.00 kilometres around the boundary of Biligirirangaswamy Temple Tiger Reserve, in Chamrajanagar district in the State of Karnataka as the Biligirirangaswamy Temple Tiger Reserve Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 293 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 1036 (E), dated the 11th March, 2020, notifying an area to an extent varying from 100 meters to 1.0 kilometer around the boundary of Bannerghatta National Park, in Bengaluru and Ramanagara districts in the State of Karnataka as the Bannerghatta National Park Ecosensitive Zone. | Notification | 22/12/2022 |
| 294 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 2188 (E), dated the 2nd July, 2020, notifying an area to an extent varying from 0 (zero) to 9.60 kilometres around the boundary of Kudremukh National Park, in Chikkamagaluru, Dakshina Kannada and Udupi districts in the State of Karnataka as the Kudremukh National Park Eco-sensitive Zone. | Notification | 22/12/2022 |
| 295 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 2942 (E), dated the 28th August, 2020, notifying an area to an extent varying from 0 (zero) to 7.80 kilometres around the boundary of Someshwara Wildlife Sanctuary, in Udupi and Shivamogga districts in the State of Karnataka as the Someshwara Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 296 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 3497 (E), dated the 9th October, 2020, notifying an area to an extent varying from 1.00 kilometre to 2.20 kilometres around the boundary of Thimlapura Wildlife Sanctuary, in Tumakuru district in the State of Karnataka as the Thimlapura Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 297 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 787 (E), dated the 19th February, 2021, notifying an area to an extent varying from 100 meters to one kilometre around the boundary of Yadahalli Chinkara Wildlife Sanctuary, in Bagalkot District in the State of Karnataka as the Yadahalli Chinkara Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 298 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 5251 (E), dated the 17th December, 2021, notifying an area to an extent varying from 575 meters to 1.00 kilometre around the boundary of Jogimatti Wildlife Sanctuary, in Chitradurga district in the State of Karnataka as the Jogimatti Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 299 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 1857 (E), dated the 8th June, 2017, notifying an area to an extent varying from 1.0 kilometer to 3.25 kilometers from the boundary of Arabithittu Wildlife Sanctuary in the State of Karnataka, as the Arabithittu Wildlife Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 300 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 2993 (E), dated the 12th September, 2017, notifying an area to an extent varying from 130 meters to 1.80 kilometers from the boundary of Ramadevarabetta Vulture Sanctuary in the State of Karnataka, as the Ramadevarabetta Vulture Sanctuary Eco-sensitive Zone. | Notification | 22/12/2022 |
| 301 | 258 | SCIENCE AND TECHNOLOGY | Statement by Government accepting of the Grih Kalyan Kendra Board, New Delhi, for the year 2019-20. | Statement by Government Accepting the Report | 22/12/2022 |
| 302 | 258 | SCIENCE AND TECHNOLOGY | Statement by Government accepting of the Grih Kalyan Kendra Board, New Delhi, for the year 2020-21. | Statement by Government Accepting the Report | 22/12/2022 |
| 303 | 258 | SCIENCE AND TECHNOLOGY | Statement by Government accepting of the Grih Kalyan Kendra Board, New Delhi, for the year 2021-22. | Statement by Government Accepting the Report | 22/12/2022 |
| 304 | 258 | SCIENCE AND TECHNOLOGY | Statement by Government accepting of the Physical Research Laboratory (PRL), Ahmedabad, Gujarat, for the year 2021-22. | Statement by Government Accepting the Report | 22/12/2022 |
| 305 | 258 | SCIENCE AND TECHNOLOGY | Statement by Government accepting of the Indian Vaccines Corporation Limited (IVCOL), Gurugram, Haryana, for the year 2021-22. | Statement by Government Accepting the Report | 22/12/2022 |
| 306 | 258 | SCIENCE AND TECHNOLOGY | Statement by Government accepting of the Biotechnology Industry Research Assistance Council (BIRAC), New Delhi, for the year 2021-22. | Statement by Government Accepting the Report | 22/12/2022 |
| 307 | 258 | SCIENCE AND TECHNOLOGY | Statement by Government accepting of the Bharat Immunologicals and Biologicals Corporation Limited (BIBCOL), Bulandshahar, Uttar Pradesh, for the year 2021-22. | Statement by Government Accepting the Report | 22/12/2022 |
| 308 | 258 | SCIENCE AND TECHNOLOGY | Statement by Government accepting of the Regional Centre for Biotechnology (RCB), Faridabad, Haryana for the year 2021-22. | Statement by Government Accepting the Report | 22/12/2022 |
| 309 | 258 | LAW & JUSTICE | Statement by Government accepting of the National Legal Services Authority (NALSA), New Delhi, for the year 2021-22. | Statement by Government Accepting the Report | 22/12/2022 |
| 310 | 258 | SCIENCE AND TECHNOLOGY | Statement by Government accepting of the Indian Institute of Space Science and Technology (IIST), Thiruvananthapuram, Kerala, for the year 2021-22. | Statement by Government Accepting the Report | 22/12/2022 |
| 311 | 258 | SCIENCE AND TECHNOLOGY | Statement by Government accepting of the North Eastern Space Applications Centre (NE-SAC), Umiam, Meghalaya, for the year 2021-22. | Statement by Government Accepting the Report | 22/12/2022 |
| 312 | 258 | SCIENCE AND TECHNOLOGY | Statement by Government accepting of the Central Civil Services Cultural and Sports Board, New Delhi, for the year 2021-22. | Statement by Government Accepting the Report | 22/12/2022 |
| 313 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Harish-Chandra Research Institute (HRI), Prayagraj, for the year 2021-22. | Statement by Government Accepting the Report | 22/12/2022 |
| 314 | 258 | FINANCE | A copy (in English and Hindi) of the Report of the Comptroller and Auditor General of India on Supply Logistics Operations of MS, HSD and LPG in Oil Marketing Companies - Union Government - Ministry of Petroleum & Natural Gas - Report No.13 of 2022 (Performance Audit) , under clause (2) of section 19A of the Comptroller and Auditor General's (Duties, Powers and Conditions of Service) Act, 1971. | CAG Report | 22/12/2022 |
| 315 | 258 | FINANCE | A copy (in English and Hindi) of the Report of the Comptroller and Auditor General of India on Implementation of Nagpur Metro Rail Project by Maharashtra Metro Rail Corporation Limited - Union Government (Commercial) - Ministry of Housing and Urban Affairs - Report No.34 of 2022 (Performance Audit), under clause (2) of section 19A of the Comptroller and Auditor General's (Duties, Powers and Conditions of Service) Act, 1971. | CAG Report | 22/12/2022 |
| 316 | 258 | SCIENCE AND TECHNOLOGY | Statement giving reasons for the delay of the Grih Kalyan Kendra Board, New Delhi, for the year 2020-21. | Delay Statement | 22/12/2022 |
| 317 | 258 | SCIENCE AND TECHNOLOGY | Statement giving reasons for the delay of the Grih Kalyan Kendra Board, New Delhi, for the year 2019-20. | Delay Statement | 22/12/2022 |
| 318 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Statements (in English and Hindi) giving reasons for the delay of the National Biodiversity Authority, Chennai, for the year 2018-19, 2019-20 & 2020-21. | Delay Statement | 22/12/2022 |
| 319 | 258 | EXTERNAL AFFAIRS | Annual Accounts of the Nalanda University, Rajgir, Bihar, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 22/12/2022 |
| 320 | 258 | Cooperation | Annual Accounts of the National Cooperative Development Corporation (NCDC), New Delhi, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 22/12/2022 |
| 321 | 258 | EXTERNAL AFFAIRS | Annual Accounts of the Indian Council for Cultural Relations (ICCR), New Delhi, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 22/12/2022 |
| 322 | 258 | EXTERNAL AFFAIRS | Annual Accounts of the India Council of World Affairs (ICWA), New Delhi, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 22/12/2022 |
| 323 | 258 | EXTERNAL AFFAIRS | Annual Accounts of the Campus Development Project, South Asian University, New Delhi, for t | Annual Account and Audit Report | 22/12/2022 |
| 324 | 258 | Jal Shakti | Annual Accounts of the National Mission for Clean Ganga (NMCG), New Delhi, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 22/12/2022 |
| 325 | 258 | SCIENCE AND TECHNOLOGY | Forty-eighth Annual Report and Accounts of the Central Electronics Limited (CEL), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 326 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Technology Development Board, New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 327 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Regional Centre for Biotechnology (RCB), Faridabad, Haryana for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 328 | 258 | SCIENCE AND TECHNOLOGY | Thirty-third Annual Report and Accounts of the Bharat Immunologicals and Biologicals Corporation Limited (BIBCOL), Bulandshahar, Uttar Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 329 | 258 | SCIENCE AND TECHNOLOGY | Tenth Annual Report and Accounts of the Biotechnology Industry Research Assistance Council (BIRAC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 330 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Bose Institute, (BI), Kolkata, for year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 331 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Birbal Sahni Institute of Palaeosciences, (BSIP), Lucknow, Uttar Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 332 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Indian Association for the Cultivation of Science, (IACS), Kolkata, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 333 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Indian Institute of Astrophysics, (IIA), Bengaluru, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 334 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Grih Kalyan Kendra Board, New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 335 | 258 | SCIENCE AND TECHNOLOGY | Thirty-third Annual Report and Accounts of the Indian Vaccines Corporation Limited (IVCOL), Gurugram, Haryana, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 336 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Grih Kalyan Kendra Board, New Delhi, for the year 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 337 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the National Centre for Polar and Ocean Research (NCPOR), Goa, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 338 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Saha Institute of Nuclear Physics (SINP), Kolkata, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 339 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Grih Kalyan Kendra Board, New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 340 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Institute for Plasma Research, (IPR), Gandhinagar, Gujarat for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 341 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Indian Institute of Space Science and Technology (IIST), Thiruvananthapuram, Kerala, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 342 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Tata Institute of Fundamental Research (TIFR), Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 343 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Annual Report and Accounts of the National Biodiversity Authority, Chennai, for the year 2018-19, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 344 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Indian Institute of Geomagnetism (IIG), Navi Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 345 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Indian Institute of Nano Science and Technology (INST), Mohali, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 346 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the International Advanced Research Centre for Powder Metallurgy and New Materials (ARCI), Hyderabad, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 347 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Jawaharlal Nehru Centre for Advanced Scientific Research (JNCASR), Bengaluru, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 348 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Raman Research Institute (RRI), Bengaluru, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 349 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the North East Centre for Technology Application and Reach (NECTAR), Shillong, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 350 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Scientific Engineering Research Board (SERB), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 351 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Indian National Science Academy (INSA), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 352 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the National Academy of Sciences, India (NASI), Prayagraj, Uttar Pradesh for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 353 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Vigyan Prasar, New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 354 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Technology Information, Forecasting and Assessment Council (TIFAC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 355 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Centre for Nano and Soft Matter Sciences (CeNS), Bengaluru, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 356 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Indian Institute of Tropical Meteorology (IITM), Pune, Maharashtra, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 357 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the National Institute of Ocean Technology (NIOT), Chennai, Tamil Nadu, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 358 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the National Centre for Earth Science Studies (NCESS), Thiruvananthapuram, Kerala, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 359 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Indian National Centre for Ocean Information Services (INCOIS), Hyderabad, Telangana, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 360 | 258 | Jal Shakti | Annual Report and Accounts of the North Eastern Regional Institute of Water and Land Management (NERIWALM), Tezpur, Assam, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 361 | 258 | INFORMATION AND BROADCASTING | Annual Report and Accounts of the Children’s Film Society, India (CFSI), Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 362 | 258 | YOUTH AFFAIRS AND SPORTS | Annual Report and Accounts of the National Dope Testing Laboratory (NDTL), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 363 | 258 | LAW & JUSTICE | Annual Report and Accounts of the National Legal Services Authority (NALSA), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 364 | 258 | Jal Shakti | Annual Report and Accounts of the Betwa River Board (BRB), Jhansi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 365 | 258 | EXTERNAL AFFAIRS | Annual Report and Accounts of the Research and Information System for Developing Countries (RIS), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 366 | 258 | Jal Shakti | Annual Report and Accounts of the Brahmaputra Board, Guwahati, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 367 | 258 | Jal Shakti | Forty-second Annual Report and Accounts of the Narmada Control Authority (NCA), Indore, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 368 | 258 | Jal Shakti | Annual Report and Accounts of the National Water Development Agency, New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 369 | 258 | Jal Shakti | Annual Report and Accounts of the National Institute of Hydrology, Roorkee, Uttarakhand, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 370 | 258 | Cooperation | Forty-Fifth Annual Report and Accounts of the North Eastern Handicrafts and Handlooms Development Corporation Limited (NEHHDC), Guwahati, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 371 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Physical Research Laboratory (PRL), Ahmedabad, Gujarat, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 372 | 258 | LAW & JUSTICE | Sixty-fifth Annual Report and Accounts of the Indian Law Institute (ILI), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 373 | 258 | EXTERNAL AFFAIRS | Annual Report and Accounts of the India Centre for Migration, New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 374 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Central Civil Services Cultural and Sports Board, New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 375 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Kendriya Bhandar, New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 376 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Annual Report and Accounts of the National Biodiversity Authority, Chennai, for the year 2019-20, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 377 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Annual Report and Accounts of the National Biodiversity Authority, Chennai, for the year 2020-21, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 378 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the National Centre for Good Governance (NCGG), New Delhi, for the year 2021-22, together with the Auditors Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 379 | 258 | SCIENCE AND TECHNOLOGY | Sixty-eighth Annual Report and Accounts of the Indian Institute of Public Administration (IIPA), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 380 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the Harish-Chandra Research Institute (HRI), Prayagraj, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 381 | 258 | SCIENCE AND TECHNOLOGY | Annual Report and Accounts of the North Eastern Space Applications Centre (NE-SAC), Umiam, Meghalaya, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 382 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology & Applied Nutrition, (IHM), Bengaluru, Karnataka for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 383 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Bhopal, Madhya Pradesh for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 384 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Bhubaneswar, Odisha, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 385 | 258 | TOURISM | Thirty-second Annual Report and Accounts of the Dr. Ambedkar Institute of Hotel Management, Catering and Nutrition, Chandigarh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 386 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Chennai, Tamil Nadu, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 387 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Ahmedabad, Gujarat, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 388 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Alto-Porvorim, Goa, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 389 | 258 | TOURISM | Twenty-seventh Annual Report and Accounts of the Institute of Hotel Management, Catering and Nutrition (Society), Gurdaspur, Punjab, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 390 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Guwahati, Assam, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 391 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Gwalior, Madhya Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 392 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Hajipur, Bihar, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 393 | 258 | TOURISM | Thirty-ninth Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Hyderabad, Telangana, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 394 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Jaipur, Rajasthan, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 395 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition (Calcutta) Society, Kolkata, West Bengal, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 396 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Srinagar, Jammu & Kashmir, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 397 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Mumbai, Maharashtra for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 398 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management and Catering Technology, Thiruvananthapuram, Kerala, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 399 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Shillong, Meghalaya for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 400 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering and Nutrition, Kufri, Shimla, Himachal Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 401 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering and Nutrition, Pusa, New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 402 | 258 | TOURISM | Annual Report and Accounts of the Institute of Hotel Management, Catering and Nutrition, Lucknow, Uttar Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 403 | 258 | TOURISM | Annual Report and Accounts of the National Council for Hotel Management and Catering Technology (NCHMCT), NOIDA (U.P), for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 404 | 258 | TOURISM | Annual Report and Accounts of the Indian Culinary Institute Tirupati and Noida, Uttar Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 405 | 258 | TOURISM | Fortieth Annual Report and Accounts of the Indian Institute of Tourism and Travel Management (IITTM), Gwalior, Madhya Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 22/12/2022 |
| 406 | 258 | YOUTH AFFAIRS AND SPORTS | Review by Government on the working of the National Dope Testing Laboratory (NDTL), New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 407 | 258 | INFORMATION AND BROADCASTING | Review by Government on the working of the Children’s Film Society, India (CFSI), Mumbai, for the year 2021-22. | Review by Government | 22/12/2022 |
| 408 | 258 | Jal Shakti | Review by Government on the working of the North Eastern Regional Institute of Water and Land Management (NERIWALM), Tezpur, Assam, for the year 2020-21. | Review by Government | 22/12/2022 |
| 409 | 258 | Jal Shakti | Review by Government on the working of the National Mission for Clean Ganga (NMCG), New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 410 | 258 | Jal Shakti | Review by Government on the working of the Polavaram Project Authority, Hyderabad, for the year 2020-21. | Review by Government | 22/12/2022 |
| 411 | 258 | TOURISM | Review of Performance by the Government on the working of the Institute of Hotel Management, Catering Technology & Applied Nutrition, (IHM), Bengaluru, Karnataka, the Institute of Hotel Management, Catering Technology and Applied Nutrition, Bhopal, Madhya Pradesh, the Institute of Hotel Management, Catering Technology and Applied Nutrition, Bhubaneswar, Odisha, the Dr. Ambedkar Institute of Hotel Management, Catering and Nutrition, Chandigarh, the Institute of Hotel Management, Catering Technology and Applied Nutrition, Chennai, Tamil Nadu, the Institute of Hotel Management, Catering Technology and Applied Nutrition, Ahmedabad, Gujarat, the Institute of Hotel Management, Catering Technology and Applied Nutrition, Alto-Porvorim, Goa, the Institute of Hotel Management, Catering and Nutrition (Society), Gurdaspur, Punjab, the Institute of Hotel Management, Catering Technology and Applied Nutrition, Guwahati, Assam, the Institute of Hotel Management, Catering Technology and Applied Nutrition, Gwalior, Madhya Pradesh, the Institute of Hotel Management, Catering Technology and Applied Nutrition, Hajipur, Bihar, the Institute of Hotel Management, Catering Technology and Applied Nutrition, Hyderabad, Telangana, the Institute of Hotel Management, Catering Technology and Applied Nutrition, Jaipur, Rajasthan, and the Institute of Hotel Management, Catering Technology and Applied Nutrition (Calcutta) Society, Kolkata, West Bengal, for the year 2021-22 | Review by Government | 22/12/2022 |
| 412 | 258 | TOURISM | Review of Performance by the Government on the working of the Institute of Hotel Management, Catering Technology and Applied Nutrition, Srinagar, Jammu & Kashmir, the Institute of Hotel Management, Catering Technology and Applied Nutrition, Mumbai, Maharashtra, the Institute of Hotel Management and Catering Technology, Thiruvananthapuram, Kerala, the Institute of Hotel Management, Catering Technology and Applied Nutrition, Shillong, Meghalaya, the Institute of Hotel Management, Catering and Nutrition, Kufri, Shimla, Himachal Pradesh, the Institute of Hotel Management, Catering and Nutrition, Pusa, New Delhi, the Institute of Hotel Management, Catering and Nutrition, Lucknow, Uttar Pradesh, the National Council for Hotel Management and Catering Technology (NCHMCT), NOIDA (U.P), the Indian Culinary Institute Tirupati and Noida, Uttar Pradesh, and the Indian Institute of Tourism and Travel Management (IITTM), Gwalior, Madhya Pradesh,for the year 2021-22. | Review by Government | 22/12/2022 |
| 413 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Review by Government on the working of the National Biodiversity Authority, Chennai, for the year 2020-21. | Review by Government | 22/12/2022 |
| 414 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Review by Government on the working of the National Biodiversity Authority, Chennai, for the year 2019-20. | Review by Government | 22/12/2022 |
| 415 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Kendriya Bhandar, New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 416 | 258 | EXTERNAL AFFAIRS | Review by Government on the working of the India Centre for Migration, New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 417 | 258 | LAW & JUSTICE | Review by Government on the working of the Indian Law Institute (ILI), New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 418 | 258 | Cooperation | Review by Government on the working of the North Eastern Handicrafts and Handlooms Development Corporation Limited (NEHHDC), Guwahati, for the year 2021-22. | Review by Government | 22/12/2022 |
| 419 | 258 | EXTERNAL AFFAIRS | Review by Government on the working of the Nalanda University, Rajgir, Bihar, for the year 2021-22. | Review by Government | 22/12/2022 |
| 420 | 258 | EXTERNAL AFFAIRS | Review by Government on the working of the Indian Council for Cultural Relations (ICCR), New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 421 | 258 | Cooperation | Review by Government on the working of the National Cooperative Development Corporation (NCDC), New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 422 | 258 | Jal Shakti | Review by Government on the working of the National Institute of Hydrology, Roorkee, Uttarakhand, for the year 2021-22. | Review by Government | 22/12/2022 |
| 423 | 258 | Jal Shakti | Review by Government on the working of the National Water Development Agency, New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 424 | 258 | Jal Shakti | Review by the Government on the working of the Narmada Control Authority (NCA), Indore, for the year 2021-22. | Review by Government | 22/12/2022 |
| 425 | 258 | Jal Shakti | Review by Government on the working of the Brahmaputra Board, Guwahati, for the year 2021-22. | Review by Government | 22/12/2022 |
| 426 | 258 | EXTERNAL AFFAIRS | Review by Government on the working of the Research and Information System for Developing Countries (RIS), New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 427 | 258 | EXTERNAL AFFAIRS | Review by Government on the working of the Indian Council of World Affairs (ICWA), New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 428 | 258 | Jal Shakti | Review by the Government on the working of the Betwa River Board (BRB), Jhansi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 429 | 258 | EXTERNAL AFFAIRS | Review by Government on the working of the Campus Development Project, South Asian University, New Delhi, for the year 2021. | Review by Government | 22/12/2022 |
| 430 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Indian National Centre for Ocean Information Services (INCOIS), Hyderabad, Telangana, for the year 2021-22. | Review by Government | 22/12/2022 |
| 431 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the National Centre for Earth Science Studies (NCESS), Thiruvananthapuram, Kerala, for the year 2021-22. | Review by Government | 22/12/2022 |
| 432 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the National Institute of Ocean Technology (NIOT), Chennai, Tamil Nadu, for the year 2021-22. | Review by Government | 22/12/2022 |
| 433 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Indian Institute of Tropical Meteorology (IITM), Pune, Maharashtra, for the year 2021-22. | Review by Government | 22/12/2022 |
| 434 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Centre for Nano and Soft Matter Sciences (CeNS), Bengaluru, for the year 2021-22. | Review by Government | 22/12/2022 |
| 435 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Technology Information, Forecasting and Assessment Council (TIFAC), New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 436 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Vigyan Prasar, New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 437 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the National Academy of Sciences, India (NASI), Prayagraj, Uttar Pradesh for the year 2021-22. | Review by Government | 22/12/2022 |
| 438 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Indian National Science Academy (INSA), New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 439 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Scientific Engineering Research Board (SERB), New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 440 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the North East Centre for Technology Application and Reach (NECTAR), Shillong, for the year 2021-22. | Review by Government | 22/12/2022 |
| 441 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Raman Research Institute (RRI), Bengaluru, for the year 2021-22. | Review by Government | 22/12/2022 |
| 442 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Jawaharlal Nehru Centre for Advanced Scientific Research (JNCASR), Bengaluru, for the year 2021-22. | Review by Government | 22/12/2022 |
| 443 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the International Advanced Research Centre for Powder Metallurgy and New Materials (ARCI), Hyderabad, for the year 2021-22. | Review by Government | 22/12/2022 |
| 444 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Indian Institute of Nano Science and Technology (INST), Mohali, for the year 2021-22. | Review by Government | 22/12/2022 |
| 445 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Indian Institute of Geomagnetism (IIG), Navi Mumbai, for the year 2021-22 | Review by Government | 22/12/2022 |
| 446 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Review by Government on the working of the National Biodiversity Authority, Chennai, for the year 2018-19. | Review by Government | 22/12/2022 |
| 447 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Tata Institute of Fundamental Research (TIFR), Mumbai, for the year 2021-22. | Review by Government | 22/12/2022 |
| 448 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Institute for Plasma Research, (IPR), Gandhinagar, Gujarat for the year 2021-22. | Review by Government | 22/12/2022 |
| 449 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Saha Institute of Nuclear Physics (SINP), Kolkata, for the year 2021-22. | Review by Government | 22/12/2022 |
| 450 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the National Centre for Polar and Ocean Research (NCPOR), Goa, for the year 2021-22. | Review by Government | 22/12/2022 |
| 451 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Indian Institute of Astrophysics, (IIA), Bengaluru, for the year 2021-22. | Review by Government | 22/12/2022 |
| 452 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Indian Association for the Cultivation of Science, (IACS), Kolkata, for the year 2021-22. | Review by Government | 22/12/2022 |
| 453 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Birbal Sahni Institute of Palaeosciences, (BSIP), Lucknow, Uttar Pradesh, for the year 2021-22,. | Review by Government | 22/12/2022 |
| 454 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Bose Institute, (BI), Kolkata, for year 2021-22. | Review by Government | 22/12/2022 |
| 455 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Technology Development Board, New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 456 | 258 | SCIENCE AND TECHNOLOGY | Review by Government on the working of the Central Electronics Limited (CEL), New Delhi, for the year 2021-22. | Review by Government | 22/12/2022 |
| 457 | 258 | FINANCE | A copy (in English and Hindi) of the Statement on Half Yearly Review of the trends in receipts and expenditure in relation to the Budget, at the end of the first half of the Financial year 2022-23 and Statement explaining deviations in meeting the obligations of the Government, under sub-section (1) and (3) (b) of Section 7 of the Fiscal Responsibility and Budget Management Act, 2003. | Statement on Half Yearly Review | 22/12/2022 |
| 458 | 258 | SCIENCE AND TECHNOLOGY | Summary of the Annual Report of the Indian Institute of Public Administration (IIPA), New Delhi, for the year 2021-22 | Summary Report | 22/12/2022 |
| 459 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report on the working of the Protection of Civil Rights Act, 1955, for the year 2021, under sub-section (4) of Section 15A of the Protection of Civil Rights Act, 1955. | Annual Report | 21/12/2022 |
| 460 | 258 | Education | Annual Report of the Samagra Shiksha, Uttar Pradesh, for the year 2018-19. | Annual Report | 21/12/2022 |
| 461 | 258 | Education | Annual Report of the Samagra Shiksha, Uttar Pradesh, for the year 2019-20. | Annual Report | 21/12/2022 |
| 462 | 258 | Education | Annual Report of the Samagra Shiksha, Uttar Pradesh, for the year 2020-21. | Annual Report | 21/12/2022 |
| 463 | 258 | Education | Annual Report of the Samagra Shiksha, UT of Chandigarh, for the year 2021-22. | Annual Report | 21/12/2022 |
| 464 | 258 | Education | Annual Report of the Samagra Shiksha, Delhi, for the year 2021-22. | Annual Report | 21/12/2022 |
| 465 | 258 | Education | Annual Report of the Samagra Shiksha, Arunachal Pradesh, for the year 2020-21. | Annual Report | 21/12/2022 |
| 466 | 258 | Education | Annual Report of the Samagra Shiksha, Kerala, for the year 2020-21. | Annual Report | 21/12/2022 |
| 467 | 258 | Education | Annual Report of the Samagra Shiksha, Puducherry, for the year 2021-22. | Annual Report | 21/12/2022 |
| 468 | 258 | Education | Annual Report of the, Samagra Shiksha, UT of Dadar Nagar Haveli and Daman and Diu, for the year 2020-21. | Annual Report | 21/12/2022 |
| 469 | 258 | Education | Annual Report of the, Samagra Shiksha, Manipur, for the year 2020-21. | Annual Report | 21/12/2022 |
| 470 | 258 | Education | Annual Report of the Indian Institute of Science Education and Research (IISER), Mohali, Punjab, for the year 2021-22. | Annual Report | 21/12/2022 |
| 471 | 258 | Education | Annual Report of the Central University of Punjab, Bathinda, for the year 2021-22. | Annual Report | 21/12/2022 |
| 472 | 258 | Education | Annual Report of the Central University of South Bihar, Gaya, for the year 2019-20. | Annual Report | 21/12/2022 |
| 473 | 258 | Education | Fourteenth Annual Report of the Dr. Harisingh Gour Vishwavidyalaya, Sagar, Madhya Pradesh, for the year 2021-22. | Annual Report | 21/12/2022 |
| 474 | 258 | Education | Fourteenth Annual Report of the Central University of Kashmir, Jammu and Kashmir, for the year 2021-22. | Annual Report | 21/12/2022 |
| 475 | 258 | Education | Fourteenth Annual Report of the Central University of Karnataka, for the year 2021-22. | Annual Report | 21/12/2022 |
| 476 | 258 | Education | Annual Report of the Central University of Gujarat, for the year 2021-22. | Annual Report | 21/12/2022 |
| 477 | 258 | Education | Annual Report of the Central University of Odisha, Koraput, Odisha, for the year 2021-22. | Annual Report | 21/12/2022 |
| 478 | 258 | Education | Annual Report of the Mizoram University, Aizawl, for the year 2021-22. | Annual Report | 21/12/2022 |
| 479 | 258 | Education | Twenty-seventh Annual Report of the Nagaland University, Lumami, Nagaland, for the year 2021-22. | Annual Report | 21/12/2022 |
| 480 | 258 | Education | Annual Report of the Manipur University, Imphal, for the year 2020-21. | Annual Report | 21/12/2022 |
| 481 | 258 | Education | 14th Annual Report of the Indira Gandhi National Tribal University, Amarkantak, Madhya Pradesh, for the year 2021-22. | Annual Report | 21/12/2022 |
| 482 | 258 | Education | Annual Report of the University Grants Commission (UGC), New Delhi, for the year 2021-22. | Annual Report | 21/12/2022 |
| 483 | 258 | Education | Annual Report of the Jamia Millia Islamia, New Delhi, for the year 2021-22. | Annual Report | 21/12/2022 |
| 484 | 258 | Education | Twenty-ninth Annual Report of the Assam University, Silchar, Assam for the year 2021-22. | Annual Report | 21/12/2022 |
| 485 | 258 | Education | Annual Report of the Indian Institute of Technology (IIT), Ropar, Punjab, for the year 2021-22. | Annual Report | 21/12/2022 |
| 486 | 258 | Education | Annual Report of the Indian Institute of Technology (IIT), Bhilai, Chhattisgarh, for the year 2021-22. | Annual Report | 21/12/2022 |
| 487 | 258 | Education | Annual Report of the National Institute of Industrial Engineering (NITIE), Mumbai, for the year 2021-22. | Annual Report | 21/12/2022 |
| 488 | 258 | Education | Annual Report of the Maharshi Sandipani Rashtriya Vedavidya Pratishthan, Ujjain, for the year 2021-22. | Annual Report | 21/12/2022 |
| 489 | 258 | FINANCE | No. IRDAI/Reg/3/182/2022, dated the 6th December, 2022, publishing the Insurance Regulatory and Development Authority of India (Regulatory Sandbox) (Amendment) Regulations, 2022. | Notification | 21/12/2022 |
| 490 | 258 | FINANCE | No. IRDAI/Reg/4/183/2022, dated the 6th December, 2022, publishing the Insurance Regulatory and Development Authority of India (Insurance Intermediaries) (Amendment) Regulations, 2022. | Notification | 21/12/2022 |
| 491 | 258 | FINANCE | No. IRDAI/Reg/5/184/2022, dated the 9th December, 2022, publishing the Insurance Regulatory and Development Authority of India (Appointed Actuary) Regulations, 2022. | Notification | 21/12/2022 |
| 492 | 258 | FINANCE | No. IRDAI/Reg/6/185/2022, dated the 6th December, 2022, publishing the Insurance Regulatory and Development Authority of India (Actuarial Report and Abstract for Life Insurance Business) (Amendment) Regulations, 2022. | Notification | 21/12/2022 |
| 493 | 258 | FINANCE | No. IRDAI/Reg/7/186/2022, dated the 6th December, 2022, publishing the Insurance Regulatory and Development Authority of India (Assets, Liabilities and Solvency Margin of General Insurance Business) (Amendment) Regulations, 2022. | Notification | 21/12/2022 |
| 494 | 258 | FINANCE | No. IRDAI/Reg/8/187/2022, dated the 6th December, 2022, publishing the Insurance Regulatory and Development Authority of India (Other Forms of Capital) Regulations, 2022. | Notification | 21/12/2022 |
| 495 | 258 | FINANCE | No. IRDAI/Reg/9/188/2022, dated the 6th December, 2022, publishing the Insurance Regulatory and Development Authority of India (Registration of Indian Insurance Companies) Regulations, 2022. | Notification | 21/12/2022 |
| 496 | 258 | Education | No. 5-40/Estt.I/19/4, dated the 11th July, 2022, publishing the Mizoram University (Amendment) Statutes, 2022. | Notification | 21/12/2022 |
| 497 | 258 | Education | No. 5-40/Estt.I/19/6, dated the 11th July, 2022, amending the Mizoram University Ordinance "OA-1 "On Assignment of Departments to the Schools of Studies" by substituting the entries mentioned therein in that ordinance. | Notification | 21/12/2022 |
| 498 | 258 | HOME AFFAIRS | A copy (in English and Hindi) of the Ministry of Home Affairs Notification No. S.O. 3755 (E), dated the 10th August, 2022, notifying inclusion of the campuses established at Goa and Tripura as the campuses of the National Forensic Sciences University, under sub-section (2) of Section 53 of the National Forensic Sciences University Act, 2020. | Notification | 21/12/2022 |
| 499 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | A copy (in English and Hindi) of the Ministry of Social Justice and Empowerment (Department of Social Justice and Empowerment) Notification No. G.S.R. 800 (E), dated the 23rd August, 2018, under Clause (2) of Article 338B of the Constitution of India, publishing the National Commission for Backward Classes Chairperson, Vice-Chairperson and Members (Conditions of Service and Tenure) Rules, 2018, along with Explanatory Memorandum, Delay Statement and Statement of Objects and Reasons. | Notification | 21/12/2022 |
| 500 | 258 | HOME AFFAIRS | A copy (in English and Hindi) of the Ministry of Home Affairs Notification No. G.S.R. 633 (E), dated the 17th August, 2022, publishing the Central Reserve Police Force, Assistant Sub-Inspector (Mechanic Motor Vehicle), Technical Cadre, Group 'C' post Recruitment Rules, 2022, under sub-section (3) of Section 18 of the Central Reserve Police Force Act, 1949. | Notification | 21/12/2022 |
| 501 | 258 | HOME AFFAIRS | A copy (in English and Hindi) of the Ministry of Home Affairs Notification No. G.S.R. 784 (E), dated the 20th October, 2022, publishing the Governor's (Allowances and Privileges) Amendment Rules, 2022, under subsection (3) of Section 13 of the Governors (Emoluments, Allowances and Privileges) Act, 1982. | Notification | 21/12/2022 |
| 502 | 258 | HOME AFFAIRS | S.O. 4670 (E), dated the 4th October, 2022, amending the Fourth Schedule to the said Act by inserting the name of Imtiyaz Ahmad Kandoo @Sajad @Fayaz Sopore at serial number 39 after serial number 38 and the entries related thereto. | Notification | 21/12/2022 |
| 503 | 258 | HOME AFFAIRS | S.O. 4671 (E), dated the 4th October, 2022, amending the Fourth Schedule to the said Act by inserting the name of Showkat Ahmad Sheikh @ Showkat Mochi at serial number 40 after serial number 39 and the entries related thereto. | Notification | 21/12/2022 |
| 504 | 258 | HOME AFFAIRS | S.O. 4672 (E), dated the 4th October, 2022, amending the Fourth Schedule to the said Act by inserting the name of Basit Ahmad Reshi at serial number 41 after serial number 40 and the entries related thereto. | Notification | 21/12/2022 |
| 505 | 258 | HOME AFFAIRS | S.O. 4673 (E), dated the 4th October, 2022, amending the Fourth Schedule to the said Act by inserting the name of Habibullah Malik @Sajid Jutt @Saifullah @ Noomi @ Numan @Langda @ @Ali Sajid @ Usman Habib @Shani at serial number 42 after serial number 41 and the entries related thereto. | Notification | 21/12/2022 |
| 506 | 258 | HOME AFFAIRS | S.O. 4674 (E), dated the 4th October, 2022, amending the Fourth Schedule to the said Act by inserting the name of Bashir Ahmad Peer @ Imtiyaz Alam @ haji at serial number 43 after serial number 42 and the entries related thereto. | Notification | 21/12/2022 |
| 507 | 258 | HOME AFFAIRS | S.O. 4675 (E), dated the 4th October, 2022, amending the Fourth Schedule to the said Act by inserting the name of Irshad Ahmad @Idress at serial number 44 after serial number 43 and the entries related thereto. | Notification | 21/12/2022 |
| 508 | 258 | HOME AFFAIRS | S.O. 4676 (E), dated the 4th October, 2022, amending the Fourth Schedule to the said Act by inserting the name of Rafiq Nai @Sultan at serial number 45 after serial number 44 and the entries related thereto. | Notification | 21/12/2022 |
| 509 | 258 | HOME AFFAIRS | S.O. 4677 (E), dated the 4th October, 2022, amending the Fourth Schedule to the said Act by inserting the name of Zafar Iqbal @Salim @Jamaldeen @Shamsher Nai @Shamsher Khan at serial number 46 after serial number 45 and the entries related thereto. | Notification | 21/12/2022 |
| 510 | 258 | HOME AFFAIRS | S.O. 4678 (E), dated the 4th October, 2022, amending the Fourth Schedule to the said Act by inserting the name of Bilal Ahmad Beigh @Babar at serial number 47 after serial number 46 and the entries related thereto. | Notification | 21/12/2022 |
| 511 | 258 | HOME AFFAIRS | S.O. 4679 (E), dated the 4th October, 2022, amending the Fourth Schedule to the said Act by inserting the name of Sheikh Jameel-ur-Rehman @Sheikh Sahab @Rehman @Abu Nusrat @Fayaz Ahmed Dar at serial number 48 after serial number 47 and the entries related thereto. | Notification | 21/12/2022 |
| 512 | 258 | HOME AFFAIRS | Andman and Nicobar Administration Notification No. 62/2021 No. 45-230/2019-Home, dated the 4th May, 2021, publishing the Andman and Nicobar Islands Private Security Agencies (Private Security to Cash Transportation Activities Rules, 2021. | Notification | 21/12/2022 |
| 513 | 258 | HOME AFFAIRS | U.T. Administration of Dadra and Nagar Haveli and Daman and Diu Notification No. 1/Home/293/PSA(PSCTA) Model Rules - 2018/20-21/922, dated the 10th April, 2020, publishing the Dadra and Nagar Haveli and Daman and Diu Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2020. | Notification | 21/12/2022 |
| 514 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 364 (E), dated the 28th January, 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4 th August, 2005 by substituting certain entries, mentioned therein, in the said Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 515 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 710 (E), dated the 15th February, 2022, omitting New National Highway No. 754K and entries relating thereto, from the Schedule to the said Act, along with Delay Statement. | Notification | 21/12/2022 |
| 516 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 711 (E), dated the 15th February, 2022, amending the Notification No. S.O. 689 (E), dated the 4th April, 2011 by substituting certain entries, mentioned therein, in the said Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 517 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 792 (E), dated the 18th February, 2022, amending the Notification No. S.O. 1096 (E), dated the 4th August, 2005 by substituting certain entries, mentioned therein, in the said Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 518 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 851 (E), dated the 25th February, 2022, amending the Notification No. S.O. 1096 (E), dated the 4th August, 2005 by substituting certain entries, mentioned therein, in the said Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 519 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 1031 (E), dated the 9th March, 2022, amending the Notification No. S.O. 1096 (E), dated the 4th August, 2005 by substituting certain entries, mentioned therein, in the said Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 520 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 1129 (E), dated the 11th March, 2022, amending the Notification No. S.O. 689 (E), dated the 4th April, 2011 by substituting certain entries, mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 521 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 1130 (E), dated the 11th March, 2022, declaring new Highways Number 205AG, to be a National Highway and inserting its description in the Schedule to the said Act, along with Delay Statement. | Notification | 21/12/2022 |
| 522 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 1261 (E), dated the 22nd March, 2022, amending the Notification No. S.O. 1096 (E), dated the 4th August, 2005 by substituting certain entries, mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 523 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 1592 (E), dated the 4th April, 2022, amending the Notification No. S.O. 1096 (E), dated the 4th August, 2005 by substituting certain entries, mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 524 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2016 (E), dated the 29th April, 2022, amending the Notification No. S.O. 689 (E), dated the 4th April, 2011 by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 525 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2017 (E), dated the 29th April, 2022, amending the Notification No. S.O. 689 (E), dated the 4th April, 2011 by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 526 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2214 (E), dated the 13th May, 2022, declaring new Highway No. 344GM to be a National Highway and inserting its description in the Schedule to the said Act, along with Delay Statement. | Notification | 21/12/2022 |
| 527 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2253 (E), dated the 17th May, 2022, amending the Notification No. S.O. 689 (E), dated the 4th April, 2011 by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 528 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2366 (E), dated the 24th May, 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4 th August, 2005 by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 529 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2402 (E), dated the 27th May, 2022, amending the Principal Notification No. S.O. 2482 (E), dated the 4 th August, 2017, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 530 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2403 (E), dated the 27th May, 2022, directing that the Border Road Organisation shall exercise the function relating to the development and maintenance of certain stretches, as mentioned therein, along with Delay Statement | Notification | 21/12/2022 |
| 531 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2408 (E), dated the 27th May, 2022, amending the Principal Notification No. S.O. 1069 (E), dated the 4th August, 2005, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 532 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2773 (E), dated the 16th June, 2022, amending the Notification No. S.O. 689 (E), dated the 4thApril, 2011, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 533 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2817 (E), dated the 21st June, 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4 th August, 2005, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 534 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2818 (E), dated the 21st June, 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4th August, 2005, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 535 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2917 (E), dated the 28th June, 2022, amending the Notification No. S.O. 689 (E), dated the 4th April, 2011, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 536 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2920 (E), dated the 28th June, 2022, amending the Principal Notification No. S.O. No. 1096 (E), dated the 4 th August, 2005, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 537 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3049 (E), dated the 5th July, 2022, amending the Notification No. S.O. No. 689 (E), dated the 4th April, 2011, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 538 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3113 (E), dated the 7th July, 2022, amending the Notification No. S.O. No. 689 (E), dated the 4th April, 2011, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 539 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3123 (E), dated the 7th July, 2022, amending the Notification No. S.O. No. 689 (E), dated the 4th April, 2011, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 540 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3136 (E), dated the 8th July, 2022, amending the Notification No. S.O. No. 689 (E), dated the 4th April, 2011, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 541 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3141 (E), dated the 8th July, 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4 th August, 2005, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 542 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3164 (E), dated the 11th July, 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4 th August, 2005, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 543 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3252 (E), dated the 20th July 2022, amending the Principal Notification No. S.O. 689 (E), dated the 4th April, 2011, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 544 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3275 (E), dated the 21st July 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4th August, 2005, by substituting certain entries in that Notification | Notification | 21/12/2022 |
| 545 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3644 (E), dated the 3 rd August, 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4th August, 2005, by substituting certain entries in that Notification | Notification | 21/12/2022 |
| 546 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3645 (E), dated the 3 rd August, 2022, amending the Principal Notification No. S.O. 689 (E), dated the 4th April, 2011, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 547 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3724 (E), dated the 8 th August 2022, amending the Principal Notification No. S.O. 1728 (E), dated the 26th June, 2015, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 548 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3725 (E), dated the 8 th August 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4th August, 2005, by substituting certain entries in that Notification | Notification | 21/12/2022 |
| 549 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3851 (E), dated the 17th August 2022, amending the Notification No. S.O. 689 (E), dated the 4th April, 2011, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 550 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3853 (E), dated the 17th August 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4th August, 2005, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 551 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3854 (E), dated the 17th August 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4th August, 2005, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 552 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4088 (E), dated the 31st August 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4th August, 2005, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 553 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4346 (E), dated the 15th September 2022, amending the Notification No. S.O. 689 (E), dated the 4th April, 2011, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 554 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4348 (E), dated the 15th September 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4th August, 2005, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 555 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4435 (E), dated the 22nd September 2022, amending the Principal Notification No. S.O. 2369 (E), dated the 12th July, 2016, by omitting certain entries in that Notification. | Notification | 21/12/2022 |
| 556 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4438 (E), dated the 22nd September 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4th August, 2005, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 557 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4611 (E), dated the 30th September 2022, declaring new National Highway No. 544G and inserting its description in the Schedule to the said Act. | Notification | 21/12/2022 |
| 558 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4743 (E), dated the 6 th October, 2022, amending the Notification No. S.O. 689 (E), dated the 4th April, 2011, by substituting certain entries in that Notification | Notification | 21/12/2022 |
| 559 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4911 (E), dated the 17th October, 2022, amending the Notification No. S.O. 689 (E), dated the 4th April, 2011, by substituting certain entries in that Notification | Notification | 21/12/2022 |
| 560 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5247 (E), dated the 11th November, 2022, declaring new National Highway No. 913 and inserting its description in the Schedule to the said Act. | Notification | 21/12/2022 |
| 561 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5427 (E), dated the 22nd November, 2022, amending the Principal Notification No. S.O. 1096 (E), dated the 4th August, 2005, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 562 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5435 (E), dated the 22nd November, 2022, amending the Notification No. S.O. 689 (E), dated the 4th April, 2011, by substituting certain entries in that Notification | Notification | 21/12/2022 |
| 563 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5572 (E), dated the 1 st December, 2022, declaring new National Highway No. 748A and inserting its description in the Schedule to the said Act | Notification | 21/12/2022 |
| 564 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 709 (E), dated the 15th February, 2022, regarding entrustment of stretch from K.M. 0.000 to K.M. 66.916 (Khuri Khurd – Junction of NH -21 near Bagrana) of National Highway No. NE 4C in the State of Rajasthan, to the National Highways Authority of India, along with Delay Statement. | Notification | 21/12/2022 |
| 565 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 791 (E), dated the 18th February, 2022, regarding entrustment of stretch from K.M. 8.000 to K.M. 50.300 (Sagar - Mohari Section) of National Highway Number NH – 86 (New NH – 934), in the state of Madhya Pradesh, to the National Highways Authority of India, along with Delay Statement. | Notification | 21/12/2022 |
| 566 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 850 (E), dated the 25th February, 2022, rescinding the Notification No. S.O. 2970, dated the 19th June, 2018, with immediate effect, along with Delay Statement. | Notification | 21/12/2022 |
| 567 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 1030 (E), dated the 9th March, 2022, regarding entrustment of certain stretches of National Highways, mentioned therein, to the National Highways Authority of India, along with Delay Statement. | Notification | 21/12/2022 |
| 568 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 1591 (E), dated the 4th April, 2022, amending Notification No. S.O. 515 (E), dated the 3rd February, 2021 to omit certain entries, mentioned therein, from the said Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 569 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 1593 (E), dated the 4th April, 2022, amending the Notification No. S.O. 3320 (E), dated the 13th October, 2017 to omit/substitute certain entries, mentioned therein, in the said Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 570 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 1880 (E), dated the 20th April, 2022, entrusting certain stretches of National Highways No. 911 in the State of Rajasthan, as mentioned therein, to the National Highways Authority of India, along with Delay Statement. | Notification | 21/12/2022 |
| 571 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2365 (E), dated the 24th May, 2022, entrusting the stretch from K.M.41.900 to K.M. 93.000 (MahagamaHansdiha Section) of National Highway Number NH - 133), in the State of Jharkhand, to the National Highways Authority of India. | Notification | 21/12/2022 |
| 572 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2404 (E), dated the 27th May, 2022, amending the Principal Notification No. S.O. 3320 (E) dated the 13th October, 2017, by omitting certain entries, as mentioned therein, from that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 573 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2405 (E), dated the 27th May, 2022, amending the Principal Notification No. S.O. 1018 (E), dated the 28th March, 2017, by omitting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 574 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O 2406 (E), dated the 27th May, 2022, rescinding the Notification No. S.O. 383 (E), dated the 24th January, 2019, with immediate effect, along with Delay Statement. | Notification | 21/12/2022 |
| 575 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2407 (E), dated the 27th May, 2022, entrusting certain stretches of National Highways, as mentioned therein, to the National Highways Authority of India, along with Delay Statement. | Notification | 21/12/2022 |
| 576 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2815 (E), dated the 21st June, 2022, amending the Notification No. S.O. 3743 (E), dated the 21st October, 2020, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 577 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2816 (E), dated the 21st June, 2022, amending the Principal Notification No. S.O. 3254 (E), dated the 5th July, 2018, by substituting certain entries, as mentioned therein, in that Notification. | Notification | 21/12/2022 |
| 578 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2918 (E), dated the 28th June, 2022, amending the Principal Notification No. S.O. 5216 (E), dated the 11th October, 2018, by omitting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 579 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 2919 (E), dated the 28th June, 2022, entrusting certain stretches of National Highways, as mentioned therein, to the National Highways Authority of India, along with Delay Statement. | Notification | 21/12/2022 |
| 580 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3138 (E), dated the 8th July, 2022, amending the Principal Notification No. S.O. No. 380 (E), dated the 24th January, 2019, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement. | Notification | 21/12/2022 |
| 581 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3139 (E), dated the 8th July, 2022, amending the Principal Notification No. S.O. 791 (E), dated the 18th January, 2022, by substituting certain entries, as mentioned therein, in that Notification, along with Delay Statement | Notification | 21/12/2022 |
| 582 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3140 (E), dated the 8th July, 2022, entrusting certain stretches of National Highways, as mentioned therein, to the National Highways Authority of India, along with Delay Statement. | Notification | 21/12/2022 |
| 583 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3163 (E), dated the 11th July, 2022, entrusting certain stretches of National Highways, as mentioned therein, to the National Highways Authority of India, along with Delay Statement. | Notification | 21/12/2022 |
| 584 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3199 (E), dated the 15th July, 2022, entrusting certain stretches of National Highways, as mentioned therein, to the National Highways Authority of India, along with Delay Statement. | Notification | 21/12/2022 |
| 585 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3253 (E), dated the 20th July, 2022, entrusting certain stretch of National Highway Number NH - 753 BE, in the State of Maharashtra, to the National Highways Authority of India, along with Delay Statement. | Notification | 21/12/2022 |
| 586 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3274 (E), dated the 21st July 2022, amending the Principal Notification No. S.O. 1018 (E), dated the 28th March, 2017, by omitting certain entries in that Notification. | Notification | 21/12/2022 |
| 587 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3643 (E), dated the 3 rd August, 2022, amending the Principal Notification No. S.O. 3512 (E), dated the 23rd November, 2016, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 588 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3852 (E), dated the 17th August 2022, entrusting NH-139W (Bakarpur to Areraj Section) in the State of Bihar to the National Highways Authority of India. | Notification | 21/12/2022 |
| 589 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4087 (E), dated the 31st August 2022, entrusting NH-68 (Sanchore - Tharad Section) in the State of Gujarat to the National Highways Authority of India. | Notification | 21/12/2022 |
| 590 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4347 (E), dated the 15th September 2022, rescinding the Notification No. S.O. 5566 (E), dated the 29th October, 2018 | Notification | 21/12/2022 |
| 591 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4352 (E), dated the 16th September 2022, entrusting certain stretches of the Section of NH-119A and NH 119D as specified therein in the State of Bihar to the National Highways Authority of India. | Notification | 21/12/2022 |
| 592 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4436 (E), dated the 22nd September 2022, amending the Principal Notification No. S.O. 1395 (E), dated the 28th May, 2014, by substituting certain entries in that Notification. | Notification | 21/12/2022 |
| 593 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4437 (E), dated the 22nd September 2022, entrusting certain stretch of the Section of NH- 125A as specified therein in the State of Rajasthan to the National Highways Authority of India. | Notification | 21/12/2022 |
| 594 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5426 (E), dated the 22nd November, 2022, entrusting certain stretches of the Sections of the National Highways in the State of Bihar, as mentioned therein, to the National Highways Authority of India. | Notification | 21/12/2022 |
| 595 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5662 (E), dated the 5 th December, 2022, declaring new National Highway No. 148B and inserting its description in the Schedule to the said Act. | Notification | 21/12/2022 |
| 596 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5714 (E), dated the 8 th December, 2022, entrusting certain stretch of the Section of NH-544G in the State of Andhra Pradesh, as specified therein, to the National Highways Authority of India. | Notification | 21/12/2022 |
| 597 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5715 (E), dated the 8 th December, 2022, entrusting certain stretch of the Section of NH-48 in the State of Tamil Nadu, as specified therein, to the National Highways Authority of India. | Notification | 21/12/2022 |
| 598 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5716 (E), dated the 8 th December, 2022, entrusting certain stretch of the section of NH-344GM in the State of Uttar Pradesh and Haryana, as specified therein, to the National Highways Authority of India. | Notification | 21/12/2022 |
| 599 | 258 | HOME AFFAIRS | Statement by Government accepting of the Chandigarh Industrial and Tourism Development Corporation Limited (CITCO), Chandigarh, for the year 2020-21. | Statement by Government Accepting the Report | 21/12/2022 |
| 600 | 258 | FINANCE | Report of the Comptroller and Auditor General of India - Sabka Vishwas (Legacy Dispute Resolution) Scheme (SVLDRS) 2019 - Union Government - Department of Revenue - (Indirect Taxes - Goods and Services Tax, Central Excise and Service Tax) - Report No.14 of 2022; | CAG Report | 21/12/2022 |
| 601 | 258 | FINANCE | Report of the Comptroller and Auditor General of India for the year ended March, 2021 - Derailment in Indian Railways - Union Government (Railways) - Performance Audit - Report No.22 of 2022 | CAG Report | 21/12/2022 |
| 602 | 258 | FINANCE | Report of the Comptroller and Auditor General of India for the year ended March, 2021 - Union Government (Railways) - Railways Finances - Report No.23 of 2022 | CAG Report | 21/12/2022 |
| 603 | 258 | FINANCE | Report of the Comptroller and Auditor General of India for the year ended March, 2021 - Union Government (Railways) - (Compliance Audit) - Report No.25 of 2022 (Volume-I) | CAG Report | 21/12/2022 |
| 604 | 258 | FINANCE | Report of the Comptroller and Auditor General of India on Management and Outcome of Mission Mode Projects in DRDO - Union Government (Defence Services) - Defence Research and Development Organisation (DRDO) - Report No.28 of 2022 (Performance Audit) | CAG Report | 21/12/2022 |
| 605 | 258 | FINANCE | Report of the Comptroller and Auditor General of India for the year ended March, 2021 - Union Government - Department of Revenue - Direct Taxes - Report No.29 of 2022 | CAG Report | 21/12/2022 |
| 606 | 258 | FINANCE | Report of the Comptroller and Auditor General of India for the year ended March, 2021 - Union Government - (Department of Revenue - Customs) - (Compliance Audit) - Report No.30 of 2022 | CAG Report | 21/12/2022 |
| 607 | 258 | FINANCE | Report of the Comptroller and Auditor General of India for the year 2020-21 - Union Government - Accounts of the Union Government - Report No.31 of 2022 (Financial Audit) | CAG Report | 21/12/2022 |
| 608 | 258 | FINANCE | Report of the Comptroller and Auditor General of India for the year ended 31st March, 2021 - Union Government (Commercial) - Report No.27 of 2022 - General Purpose Financial Reports of Central Public Sector Enterprises (Compliance Audit) | CAG Report | 21/12/2022 |
| 609 | 258 | FINANCE | Report of the Comptroller and Auditor General of India for the year ended 31st March, 2021 - Union Government (Commercial) - Report No.33 of 2022 (Compliance Audit Observations) | CAG Report | 21/12/2022 |
| 610 | 258 | HOME AFFAIRS | Statement (in English and Hindi) giving reasons for the delay of the Chandigarh Industrial and Tourism Development Corporation Limited (CITCO), Chandigarh, for the year 2020-21. | Delay Statement | 21/12/2022 |
| 611 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the Protection of Civil Rights Act, 1955, for the year 2021, under sub-section (4) of Section 15A of the Protection of Civil Rights Act, 1955. | Delay Statement | 21/12/2022 |
| 612 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Ramakrishna Mission Ashrama Narainpur, Chhattisgarh for the years 2017-18, 2018-19 and 2019-20. | Delay Statement | 21/12/2022 |
| 613 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Ramakrishna Mission, Narottam Nagar, Arunachal Pradesh for the years 2017-18, 2018-19, 2019- 20 and 2020-21 . | Delay Statement | 21/12/2022 |
| 614 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Ramakrishna Sarda Mission, Khonsa, Tirap, Arunachal Pradesh for the years 2017-18, 2018- 19 and 2019-20. | Delay Statement | 21/12/2022 |
| 615 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Himalayan Buddhist Cultural Association, Kullu, Himachal Pradesh for the years 2017-18, 2019-20 and 2020-21 . | Delay Statement | 21/12/2022 |
| 616 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Institute of Studies in Buddhist Philosophy and Tribal Cultural Society (ISBP and TCS), Lahul and Spiti , Himachal Pradesh for the years 2017-18 and 2018-19. | Delay Statement | 21/12/2022 |
| 617 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Rinchen Zangpo Society for Spiti Development, Lahul and Spiti , Himachal Pradesh for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 618 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Rajasthan Bal Kalyan Samiti, Udaipur, Rajasthan for the years 2016-17, 2017-18, 2018-19, 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 619 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Banasthali Vidyapeeth, Tonk, Rajasthan for the years 2017-18 and 2018-19. | Delay Statement | 21/12/2022 |
| 620 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Graameeeya Makkal Abivrudhi Iyakkam, Coimbatore, Tamil Nadu for the years 2017-18, 2018- 19, 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 621 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Bharat Sevashram Sangha Aurangabad, Murshidabad, West Bengal for the years 2017-18 and 2018-19. | Delay Statement | 21/12/2022 |
| 622 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Bharat Sevashram Sangha, Balurghat, Dakshin, Dinajpur, West Bengal for the years 2017- 18, 2018-19, 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 623 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Bharat Sevashram Sangha, Beldanga, Murshidabad, West Bengal for the years 2017-18, 2018-19 and 2019-20,. | Delay Statement | 21/12/2022 |
| 624 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Bharat Sevashram Sangha, Muluk Bolpur, Birbhum, West Bengal for the years 2017-18, 2018-19 and 2019-20,. | Delay Statement | 21/12/2022 |
| 625 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Bharat Sevashram Sangha Kusuria Branch, Nadia, West Bengal for the years 2017-18 and 2018-19. | Delay Statement | 21/12/2022 |
| 626 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Gohaldiha Jati Upajati Blue Bird Women's Welfare Centre, Jhargram, West Bengal for the years 2017-18 and 2018-19. | Delay Statement | 21/12/2022 |
| 627 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Bharat Sevashram Sangha, Kunor, Uttar Dinajpur, West Bengal for the years 2018-19 and 2019-20. | Delay Statement | 21/12/2022 |
| 628 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Uttar Pradesh Vanvasi Sewa Sansthan Palia Kalan Kheri, Uttar Pradesh for the years 2019-20 and 2020-21,. | Delay Statement | 21/12/2022 |
| 629 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Khanderao Education Society, Dhule, Maharashtra for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 630 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Keshav Gramotthan Shikshan Samiti, Dindori, Madhya Pradesh for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 631 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Koraput Development Foundation, Koraput, Odisha for the years 2017-18, 2018-19, 2019-20 and 2020-21 | Delay Statement | 21/12/2022 |
| 632 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of the Tribal Cooperative Marketing Development Federation of India Limited (TRIFED), New Delhi, for the year 2020-21. | Delay Statement | 21/12/2022 |
| 633 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Shree Ramakrishna Ashrama, Kalahandi, Odisha for the years 2017-18 and 2018-19. | Delay Statement | 21/12/2022 |
| 634 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Holy Home, Nuapada, Odisha for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 635 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Nikhila Utkal Harijan Adivasi Seva Sangha, Bhubaneswar, Odisha for the years 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 636 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Sarvodaya Samiti, Gandhi Nagar, Koraput, Odisha for the years 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 637 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delayof Christian Grammer School, Manipur for the years 2017-18, 2018-19. | Delay Statement | 21/12/2022 |
| 638 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Siamsinpawlpi, Manipur for the years 2017-18, 2018-19, 2019-20, 2020-21 and 2021-22. | Delay Statement | 21/12/2022 |
| 639 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of R.K. Mission Ashram, Cherapunjee, Meghalaya for the years 2017-18, 2018-19, 2019- 20, 2020-21and 2021-22. | Delay Statement | 21/12/2022 |
| 640 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the dela of Integrated Rural Development and Educational Organization, (IRDEO), Manipur for the years 2018-19 and 2019-20. | Delay Statement | 21/12/2022 |
| 641 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Bharat Sevashram Sangha, Gangpur Navsari, Gujarat for the years 2017-18, 2018-19 and 2019-20. | Delay Statement | 21/12/2022 |
| 642 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Swami Vivekanand Youth Movement, Mysore, Karnataka for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 643 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Vivekananda Girijana Kalyan Kendra, Chamrajnagar, Karnataka for the years 2017-18 and 2018-19. | Delay Statement | 21/12/2022 |
| 644 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Sankalp, Cuttack, Odisha for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 645 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Rajendra Ashram Trust, Jhabua, Madhya Pradesh for the years 2017-18 and 2018-19/ | Delay Statement | 21/12/2022 |
| 646 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Sandhi Niketan Shikshan Sanstha, Wadgaon, Nanded, Maharashtra for the years 2017-18, 2018-19 and 2019-20. | Delay Statement | 21/12/2022 |
| 647 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Savya Sanchi Centre for Urban and Rural Development, Sidhi, Madhya Pradesh for the years 2016-17, 2017-18, 2018-19, 2019-20, 2020-21 and 2021-22. | Delay Statement | 21/12/2022 |
| 648 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Shree Ganesh Foundation, Dhule, Maharashtra for the years 2017-18, 2018-19, 2019-20, 2020-21 and 2021-22 | Delay Statement | 21/12/2022 |
| 649 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Chandrai Mahila Mandal, Dhule, Maharashtra for the years 2018-19, 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 650 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Shri kotuleshwar Shikshan Prasarak Mandal Kotul, Maharashtra for the years 2018-19, 2019- 20 and 2020-21. | Delay Statement | 21/12/2022 |
| 651 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Shri Swami Swayam Seva Bhavi Sanstha, Ganeshpur, Dhule, Maharashtra. for the years 2019-20, 2020-21 and 2021-22. | Delay Statement | 21/12/2022 |
| 652 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Mission Foundation Movement, Ngama Building, Mizoram for the years 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 653 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Vasantha Lakshmi Charitable Trust and Research Centre, Andhra Pradesh for the years 2020-21 and 2021-22. | Delay Statement | 21/12/2022 |
| 654 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Dr. Ambedkar Mission, Assam for the years 2019-20, 2020-21 and 2021-22. | Delay Statement | 21/12/2022 |
| 655 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Bandhewal Shiksha Samiti, Madhya Pradesh for the years 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 656 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Bharat Sevashram Sangh, Dumka, Jharkhand for the years 2017-18, 2018-19, 2019-20and 2020-21. | Delay Statement | 21/12/2022 |
| 657 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Bharat Sevashram Sangha (Pakur), Jharkhand for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 658 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Bharat Sevashram Sangha (Sonari), East Singhbhum, Jamshedpur, Jharkhand for the years 2017-18, 2018-19, 2019-20 and 2020-21 | Delay Statement | 21/12/2022 |
| 659 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of Bharat Sevashram Sangha, (Ranchi Unit), Jharkhand for the years 2017-18, 2018-19 and 2019-20. | Delay Statement | 21/12/2022 |
| 660 | 258 | TRIBAL AFFAIRS | Statement giving reasons for the delay of R.K. Mission TB Sanotorium, Ranchi, Jharkhand for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Delay Statement | 21/12/2022 |
| 661 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement (in English and Hindi) giving reasons for the delay of the National Trust for the Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities (Divyangjan), New Delhi, for the year 2021-22. | Delay Statement | 21/12/2022 |
| 662 | 258 | Education | Statement giving reasons for the delay of the Samagra Shiksha, Kerala, for the year 2020-21. | Delay Statement | 21/12/2022 |
| 663 | 258 | Education | Statement giving reasons for the delay of the, Samagra Shiksha, UT of Dadar Nagar Haveli and Daman and Diu, for the year 2020-21. | Delay Statement | 21/12/2022 |
| 664 | 258 | Education | Statement giving reasons for the delay of the Samagra Shiksha, Uttar Pradesh, for the year 2020-21. | Delay Statement | 21/12/2022 |
| 665 | 258 | Education | Statement giving reasons for the delay of the Samagra Shiksha, Arunachal Pradesh, for the year 2020-21. | Delay Statement | 21/12/2022 |
| 666 | 258 | Education | Statement giving reasons for the delay of the Samagra Shiksha, Uttar Pradesh, for the year 2018-19. . | Delay Statement | 21/12/2022 |
| 667 | 258 | Education | Statement giving reasons for the delay of the Samagra Shiksha, Uttar Pradesh, for the year 2019-20. . | Delay Statement | 21/12/2022 |
| 668 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the Koshi Kshetirya Biklang Bidhwa Bridh Kalyan Samiti, Saharsa, Bihar, for the year 2013- 14. | Delay Statement | 21/12/2022 |
| 669 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the All India Confederation of the Blind, Gurgaon, Haryana, for the year 2013-14. | Delay Statement | 21/12/2022 |
| 670 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the Kangchup Area Tribal Women Society, Manipur, for the year 2013-14. | Delay Statement | 21/12/2022 |
| 671 | 258 | Education | Statement (in English and Hindi) giving reasons for the delay of the Indian Institute of Information Technology (IIIT), Sri City, Chittoor, Andhra Pradesh for the year 2021-22. | Delay Statement | 21/12/2022 |
| 672 | 258 | Education | Statement giving reasons for the delay of the Nagaland University, Lumani, Nagaland, for the year, 2020-21 and the Audit Report thereon, under subsection (4) of Section 32 of the Nagaland University Act, 1989. | Delay Statement | 21/12/2022 |
| 673 | 258 | Education | Statement giving reasons for the delay of the Rajiv Gandhi University, Doimukh, Arunachal Pradesh, for the year 2020-21, under sub-section (3) of Section 33 of the Rajiv Gandhi University Act, 2006. | Delay Statement | 21/12/2022 |
| 674 | 258 | Education | Statement giving reasons for the delay of the Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya, Wardha, for the year 2020-21, and the Audit Report thereon, under sub-section (4) of section 31 of the Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996. | Delay Statement | 21/12/2022 |
| 675 | 258 | Education | Statement (in English and Hindi) giving reasons for the delay of the Manipur University, Imphal, for the year 2020-21. | Delay Statement | 21/12/2022 |
| 676 | 258 | Education | Statement (in English and Hindi) giving reasons for the delay of the Auroville Foundation, Auroville, Tamil Nadu, for the year 2019-20. | Delay Statement | 21/12/2022 |
| 677 | 258 | Education | Statements giving reasons for the delay of the Mizoram University, Aizawl, for the year 2021-22.. | Delay Statement | 21/12/2022 |
| 678 | 258 | Education | Statements (in English and Hindi) giving reasons for the delay of the Central University of South Bihar, Gaya, for the year 2019-20 and the Central University of Haryana, for the year 2020-21, along with separate Audit Report for the period from 2020-21 | Delay Statement | 21/12/2022 |
| 679 | 258 | Education | Statement giving reasons for the delay of the, Samagra Shiksha, Manipur, for the year 2020-21. | Delay Statement | 21/12/2022 |
| 680 | 258 | Education | Statements (in English and Hindi) giving reasons for the delay of the National Institute of Technology, Agartala, Tripura; the National Institute of Technology, Calicut, Kerala for the year 2020-21, the National Institute of Technology, Raipur, Chhattisgarh and the National Institute of Technology, Warangal, Telangana for the year 2020-21 | Delay Statement | 21/12/2022 |
| 681 | 258 | Education | Statement giving reasons for the delay of the Indian Council of Philosophical Research (ICPR), New Delhi, for the year 2020-21,. | Delay Statement | 21/12/2022 |
| 682 | 258 | Education | Statement giving reasons for the delay of the Indian Council of Social Science Research (ICSSR), New Delhi, for the year 2020-21. | Delay Statement | 21/12/2022 |
| 683 | 258 | Education | Statement giving reasons for the delay of the Indian Council of Historical Research (ICHR), New Delhi, for the year 2020-21. | Delay Statement | 21/12/2022 |
| 684 | 258 | Education | Statement giving reasons for the delay of the Mahatma Gandhi National Council of Rural Education (MGNCRE), Hyderabad for the year 2020-21. | Delay Statement | 21/12/2022 |
| 685 | 258 | Education | Statement giving reasons for the delay of Indian Institute of Advanced Study, (IIAS), Shimla, for the year 2019-20. | Delay Statement | 21/12/2022 |
| 686 | 258 | Education | Statement giving reasons for the delay of Indian Institute of Advanced Study, (IIAS), Shimla, for the year 2020-21. | Delay Statement | 21/12/2022 |
| 687 | 258 | Education | Annual Accounts of the Central University of Punjab, Bathinda, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 688 | 258 | Education | Fourteenth Annual Accounts of the Central University of Karnataka, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 689 | 258 | Education | Thirteenth Annual Accounts of the Central University of Kashmir, Jammu and Kashmir, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 690 | 258 | Education | Annual Accounts of the Central University of South Bihar, Gaya, for the year 2019-20, and the Audit Report thereon | Annual Account and Audit Report | 21/12/2022 |
| 691 | 258 | Education | Annual Accounts of the Mizoram University, Aizawl, for the year 2020-21, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 692 | 258 | Education | Annual Accounts of the Central University of Odisha, Koraput, Odisha, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 693 | 258 | Education | Annual Accounts of the Central University of Gujarat, for the year 2021-22, and the Audit Report thereon | Annual Account and Audit Report | 21/12/2022 |
| 694 | 258 | Education | Annual Accounts of the Central University of Haryana, for the year 2020-21, along with separate Audit Report for the period from 2020-21. | Annual Account and Audit Report | 21/12/2022 |
| 695 | 258 | Education | Annual Accounts of the Indira Gandhi National Tribal University, Amarkantak, Madhya Pradesh, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 696 | 258 | Education | Annual Accounts of the Manipur University, Imphal, for the year 2020-21 and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 697 | 258 | Education | Annual Accounts of the Jamia Millia Islamia, New Delhi, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 698 | 258 | Education | Annual Accounts of the University Grants Commission (UGC), New Delhi, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 699 | 258 | Education | Annual Accounts of the Indian Institute of Technology (IIT), Bhilai, Chhattisgarh, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 700 | 258 | Education | Annual Accounts of the Indian Institute of Technology (IIT), Ropar, Punjab, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 701 | 258 | Education | Annual Accounts of the Assam University, Silchar, Assam, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 702 | 258 | Education | Annual Accounts of the Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya, Wardha, for the year 2020-21, and the Audit Report thereon, under sub-section (4) of section 31 of the Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996. | Annual Account and Audit Report | 21/12/2022 |
| 703 | 258 | Education | Annual Account of the Rajiv Gandhi University, Doimukh, Arunachal Pradesh, for the year 2020-21, under sub-section (3) of Section 33 of the Rajiv Gandhi University Act, 2006. | Annual Account and Audit Report | 21/12/2022 |
| 704 | 258 | Education | A copy (in English and Hindi) of the Annual Accounts of the Visva-Bharati, Santiniketan, Bolpur, for the year 2021-22, and the Audit Report thereon, under sub-section (4) of Section 36 of the Visva Bharati Act, 1951. | Annual Account and Audit Report | 21/12/2022 |
| 705 | 258 | Education | A copy (in English and Hindi) of the Annual Accounts of the Indira Gandhi National Open University (IGNOU), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts, under subsection (4) of Section 29 of the Indira Gandhi National Open University Act, 1985. | Annual Account and Audit Report | 21/12/2022 |
| 706 | 258 | Education | Annual Accounts of the Nagaland University, Lumani, Nagaland, for the year, 2020-21 and the Audit Report thereon, under subsection (4) of Section 32 of the Nagaland University Act, 1989. | Annual Account and Audit Report | 21/12/2022 |
| 707 | 258 | Education | Annual Accounts of the Maharshi Sandipani Rashtriya Vedavidya Pratishthan, Ujjain, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 708 | 258 | Education | Annual Accounts of the National Institute of Industrial Engineering (NITIE), Mumbai, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 709 | 258 | Education | Annual Accounts of the Indian Institute of Science Education and Research (IISER), Mohali, Punjab, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 21/12/2022 |
| 710 | 258 | FINANCE | A copy (in English and Hindi) of the Public Enterprises Survey Annual Report on the performance of Central Public Sector Enterprises, for the year 2021-22. | Performance Report | 21/12/2022 |
| 711 | 258 | FINANCE | Twenty-eighth Annual Report and Accounts of the National Minorities Development and Finance Corporation (NMDFC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 712 | 258 | Education | Annual Report and Accounts of the Association of Indian Universities (AIU) New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 713 | 258 | Education | Annual Report and Accounts of the All India Council for Technical Education (AICTE), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 714 | 258 | Education | Annual Report and Accounts of Indian Institute of Advanced Study, (IIAS), Shimla, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 715 | 258 | Education | Annual Report and Accounts of Indian Institute of Advanced Study, (IIAS), Shimla, for the year 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 716 | 258 | Education | Annual Report and Accounts of the Mahatma Gandhi National Council of Rural Education (MGNCRE), Hyderabad, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 717 | 258 | Education | Annual Report and Accounts of the Mahatma Gandhi National Council of Rural Education (MGNCRE), Hyderabad for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 718 | 258 | Education | Annual Report and Accounts of the Indian Council of Historical Research (ICHR), New Delhi, for the year 2020-21, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 719 | 258 | Education | Annual Report and Accounts of the Indian Council of Social Science Research (ICSSR), New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 720 | 258 | Education | Annual Report and Accounts of the Central Institute of Technology (CIT), Kokrajhar, Assam, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 721 | 258 | Education | Annual Report and Accounts of the Board of Practical Training (BOPT), Eastern Region, Kolkata, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 722 | 258 | Education | Annual Report and Accounts of the National Institute of Technical Teachers' Training and Research (NITTTR), Bhopal, Madhya Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 723 | 258 | Education | Annual Report and Accounts of the National Institute of Technical Teachers' Training and Research (NITTTR), Chandigarh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 724 | 258 | Education | Annual Report and Accounts of the Sant Longowal Institute of Engineering and Technology (SLIET), Punjab, for the year 2021-22, together with the Auditor’s Report on the Accounts | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 725 | 258 | Education | Annual Report and Accounts of the Board of Apprenticeship Training (BOAT), Chennai, Tamil Nadu for the year 2021-22, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 726 | 258 | Education | Annual Report and Accounts of the Board of Apprenticeship Training (BOAT), Kanpur, Uttar Pradesh for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 727 | 258 | Education | Annual Report and Accounts of the Indian Council of Philosophical Research (ICPR), New Delhi, for the year 2020-21, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 728 | 258 | Education | Annual Report and Accounts of the National Institute of Technology, Uttarakhand, for the year 2021-22, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 729 | 258 | Education | Annual Report and Accounts of the National Institute of Technology, Agartala, Tripura for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 730 | 258 | Education | Annual Report and Accounts of the National Institute of Technology, Calicut, Kerala for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 731 | 258 | Education | Annual Report and Accounts of the National Institute of Technology, Karnataka, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 732 | 258 | Education | Annual Accounts of the Indian Institute of Information Technology (IIIT), Sri City, Chittoor, Andhra Pradesh for the year 2021-22, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 733 | 258 | Education | Annual Report and Accounts of the Indian Institute of Engineering Science and Technology, Shibpur, West Bengal for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 734 | 258 | Education | Annual Report and Accounts of the Visvesvaraya National Institute of Technology, Nagpur, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 735 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the People with Hearing Impaired Network (PHIN), Hyderabad, Telangana, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 736 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Koshi Kshetirya Biklang Bidhwa Bridh Kalyan Samiti, Saharsa, Bihar, for the year 2013- 14, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 737 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Thirty-fifth Annual Report and Accounts of the Rehabilitation Council of India (RCI), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 738 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Kangchup Area Tribal Women Society, Manipur, for the year 2013-14, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 739 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the All India Confederation of the Blind, Gurgaon, Haryana, for the year 2013-14, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 740 | 258 | Education | Annual Report and Accounts of the Indian Institute of Information Technology (IIIT)-Una, Himanchal Pradesh, for the year 2020-21, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 741 | 258 | HOME AFFAIRS | Forty-sixth Annual Report and Accounts of the Rehabilitation Plantations Limited (RPL), Punalur, Kerala, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 742 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Narayan Seva Sansthan, Udaipur, Rajasthan, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 743 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the National Trust for the Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities (Divyangjan), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 744 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Forty-ninth Annual Report and Accounts of the Artificial Limbs Manufacturing Corporation of India (ALIMCO), Kanpur, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 745 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Thirtieth Annual Report and Accounts of the National Backward Classes Finance and Development Corporation (NBCFDC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 746 | 258 | Education | Annual Report and Accounts of the Ghani Khan Choudhury Institute of Engineering and Technology (GKCIET), Malda, West Bengal, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 747 | 258 | Education | Annual Report and Accounts of the North Eastern Regional Institute of Science and Technology (NERIST), Itanagar, Arunachal Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 748 | 258 | Education | Annual Report and Accounts of the Board of Apprenticeship Training (BOAT), Western Region, Mumbai, for the year 2021- 22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 749 | 258 | Education | Annual Report and Accounts of the Central Sanskrit University, New Delhi, for the year 2021-22 together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 750 | 258 | Education | Annual Report and Accounts of the Auroville Foundation, Auroville, Tamil Nadu, for the year 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 751 | 258 | Education | Annual Report and Accounts of the National Institute of Technology, Raipur, Chhattisgarh for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 752 | 258 | Education | Annual Report and Accounts of the National Institute of Technology, Warangal, Telangana for the year 2020-21, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 753 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Christian Grammer School, Manipur for the years 2017-18, 2018-19, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 754 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of R.K. Mission TB Sanotorium, Ranchi, Jharkhand for the years 2017-18, 2018-19, 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 755 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Bharat Sevashram Sangha, (Ranchi Unit), Jharkhand for the years 2017-18, 2018-19 and 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 756 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Bharat Sevashram Sangha (Sonari), East Singhbhum, Jamshedpur, Jharkhand for the years 2017-18, 2018-19, 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 757 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Bharat Sevashram Sangha (Pakur), Jharkhand for the years 2017-18, 2018-19, 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 758 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Bharat Sevashram Sangh, Dumka, Jharkhand for the years 2017-18, 2018-19, 2019-20and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 759 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Bandhewal Shiksha Samiti, Madhya Pradesh for the years 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 760 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Dr. Ambedkar Mission, Assam for the years 2019-20, 2020-21 and 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 761 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Vasantha Lakshmi Charitable Trust and Research Centre, Andhra Pradesh for the years 2020-21 and 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 762 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Mission Foundation Movement, Ngama Building, Mizoram for the years 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 763 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Shri Swami Swayam Seva Bhavi Sanstha, Ganeshpur, Dhule, Maharashtra. for the years 2019-20, 2020-21 and 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 764 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Shri kotuleshwar Shikshan Prasarak Mandal Kotul, Maharashtra for the years 2018-19, 2019- 20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 765 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Chandrai Mahila Mandal, Dhule, Maharashtra for the years 2018-19, 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 766 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Shree Ganesh Foundation, Dhule, Maharashtra for the years 2017-18, 2018-19, 2019-20, 2020-21 and 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 767 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Savya Sanchi Centre for Urban and Rural Development, Sidhi, Madhya Pradesh for the years 2016-17, 2017-18, 2018-19, 2019-20, 2020-21 and 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 768 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Sandhi Niketan Shikshan Sanstha, Wadgaon, Nanded, Maharashtra for the years 2017-18, 2018-19 and 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 769 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Shree Ramakrishna Ashrama, Kalahandi, Odisha for the years 2017-18 and 2018-19, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 770 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Sankalp, Cuttack, Odisha for the years 2017-18, 2018-19, 2019-20 and 2020-21, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 771 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Vivekananda Girijana Kalyan Kendra, Chamrajnagar, Karnataka for the years 2017-18 and 2018-19, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 772 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Swami Vivekanand Youth Movement, Mysore, Karnataka for the years 2017-18, 2018-19, 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 773 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Bharat Sevashram Sangha, Gangpur Navsari, Gujarat for the years 2017-18, 2018-19 and 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 774 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Integrated Rural Development and Educational Organization, (IRDEO), Manipur for the years 2018-19 and 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 775 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of R.K. Mission Ashram, Cherapunjee, Meghalaya for the years 2017-18, 2018-19, 2019- 20, 2020-21and 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 776 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Siamsinpawlpi, Manipur for the years 2017-18, 2018-19, 2019-20, 2020-21 and 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 777 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Koraput Development Foundation, Koraput, Odisha for the years 2017-18, 2018-19, 2019-20 and 2020-21,together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 778 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Sarvodaya Samiti, Gandhi Nagar, Koraput, Odisha for the years 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 779 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Nikhila Utkal Harijan Adivasi Seva Sangha, Bhubaneswar, Odisha for the years 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 780 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Holy Home, Nuapada, Odisha for the years 2017-18, 2018-19, 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 781 | 258 | TRIBAL AFFAIRS | Thirty-third Annual Report and Accounts of the Tribal Cooperative Marketing Development Federation of India Limited (TRIFED), New Delhi, for the year 2020-21, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 782 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Rajendra Ashram Trust, Jhabua, Madhya Pradesh for the years 2017-18 and 2018-19, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 783 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Keshav Gramotthan Shikshan Samiti, Dindori, Madhya Pradesh for the years 2017-18, 2018-19, 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 784 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Khanderao Education Society, Dhule, Maharashtra for the years 2017-18, 2018-19, 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 785 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Uttar Pradesh Vanvasi Sewa Sansthan Palia Kalan Kheri, Uttar Pradesh for the years 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 786 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Bharat Sevashram Sangha, Kunor, Uttar Dinajpur, West Bengal for the years 2018-19 and 2019-20 , together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 787 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Gohaldiha Jati Upajati Blue Bird Women's Welfare Centre, Jhargram, West Bengal for the years 2017-18 and 2018-19, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 788 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Bharat Sevashram Sangha Kusuria Branch, Nadia, West Bengal for the years 2017-18 and 2018-19, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 789 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Bharat Sevashram Sangha, Muluk Bolpur, Birbhum, West Bengal for the years 2017-18, 2018-19 and 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 790 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Bharat Sevashram Sangha, Beldanga, Murshidabad, West Bengal for the years 2017-18, 2018-19 and 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 791 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Bharat Sevashram Sangha, Balurghat, Dakshin, Dinajpur, West Bengal for the years 2017- 18, 2018-19, 2019-20 and 2020-21 , together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 792 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Bharat Sevashram Sangha Aurangabad, Murshidabad, West Bengal for the years 2017-18 and 2018-19, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 793 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Graameeeya Makkal Abivrudhi Iyakkam, Coimbatore, Tamil Nadu for the years 2017-18, 2018- 19, 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 794 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Banasthali Vidyapeeth, Tonk, Rajasthan for the years 2017-18 and 2018-19,together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 795 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Rajasthan Bal Kalyan Samiti, Udaipur, Rajasthan for the years 2016-17, 2017-18, 2018-19, 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 796 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Rinchen Zangpo Society for Spiti Development, Lahul and Spiti , Himachal Pradesh for the years 2017-18, 2018-19, 2019-20 and 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 797 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Institute of Studies in Buddhist Philosophy and Tribal Cultural Society (ISBP and TCS), Lahul and Spiti , Himachal Pradesh for the years 2017-18 and 2018-19, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 798 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Himalayan Buddhist Cultural Association, Kullu, Himachal Pradesh for the years 2017-18, 2019-20 and 2020-21 together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 799 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Ramakrishna Sarda Mission, Khonsa, Tirap, Arunachal Pradesh for the years 2017-18, 2018- 19 and 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 800 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Ramakrishna Mission, Narottam Nagar, Arunachal Pradesh for the years 2017-18, 2018-19, 2019- 20 and 2020-21 together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 801 | 258 | TRIBAL AFFAIRS | Annual Report and Accounts of Ramakrishna Mission Ashrama Narainpur, Chhattisgarh for the years 2017-18, 2018-19 and 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 802 | 258 | SKILL DEVELOPMENT AND ENTREPRENEURSHIP | Annual Report and Accounts of the Indian Institute of Entrepreneurship (IIE), Guwahati, Assam for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 803 | 258 | SKILL DEVELOPMENT AND ENTREPRENEURSHIP | Annual Report and Accounts of the National Institute for Entrepreneurship and Small Business Development (NIESBUD), NOIDA, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 804 | 258 | TRIBAL AFFAIRS | Twenty-first Annual Report and Accounts of the National Scheduled Tribes Finance and Development Corporation (NSTFDC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 805 | 258 | SKILL DEVELOPMENT AND ENTREPRENEURSHIP | Annual Report and Accounts of the National Instructional Media Institute (NIMI), Chennai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 806 | 258 | HOME AFFAIRS | Forty-seventh Annual Report and Accounts of the Chandigarh Industrial and Tourism Development Corporation Limited (CITCO), Chandigarh, for the year 2020-21, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 807 | 258 | ROAD TRANSPORT & HIGH WAYS | Annual Report and Accounts of the Indian Academy of Highway Engineers (IAHE), Noida, Uttar Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 21/12/2022 |
| 808 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Memorandum of Understanding between the Government of India [Department of Empowerment of Persons with Disabilities (Divyangjan), Ministry of Social Justice and Empowerment] and the Artificial Limbs Manufacturing Corporation of India (ALIMCO), Kanpur, Uttar Pradesh for the year 2021-22. | Memorandum of Understanding | 21/12/2022 |
| 809 | 258 | Education | Review by Government on the working of the Indian Council of Philosophical Research (ICPR), New Delhi, for the year 2020-21,. | Review by Government | 21/12/2022 |
| 810 | 258 | Education | Review by Government on the working of the Board of Apprenticeship Training (BOAT), Kanpur, Uttar Pradesh for the year 2021-22. | Review by Government | 21/12/2022 |
| 811 | 258 | Education | Review by Government on the working of the Board of Apprenticeship Training (BOAT), Chennai, Tamil Nadu for the year 2021-22. | Review by Government | 21/12/2022 |
| 812 | 258 | Education | Review by Government on the working of the Sant Longowal Institute of Engineering and Technology (SLIET), Punjab, for the year 2021-22. | Review by Government | 21/12/2022 |
| 813 | 258 | Education | Review by Government on the working of the National Institute of Technical Teachers' Training and Research (NITTTR), Chandigarh, for the year 2021-22 | Review by Government | 21/12/2022 |
| 814 | 258 | Education | Review by Government on the working of the National Institute of Technical Teachers' Training and Research (NITTTR), Bhopal, Madhya Pradesh, for the year 2021-22. | Review by Government | 21/12/2022 |
| 815 | 258 | Education | Review by Government on the working of the Board of Practical Training (BOPT), Eastern Region, Kolkata, for the year 2021-22. | Review by Government | 21/12/2022 |
| 816 | 258 | Education | Review by Government on the working of the Central Institute of Technology (CIT), Kokrajhar, Assam, for the year 2021-22. | Review by Government | 21/12/2022 |
| 817 | 258 | Education | Review by Government on the working of the Indian Council of Social Science Research (ICSSR), New Delhi, for the year 2020-21. | Review by Government | 21/12/2022 |
| 818 | 258 | Education | Review by Government on the working of the Indian Council of Historical Research (ICHR), New Delhi, for the year 2020-21. | Review by Government | 21/12/2022 |
| 819 | 258 | Education | Review by Government on the working of the Mahatma Gandhi National Council of Rural Education (MGNCRE), Hyderabad for the year 2020-21. | Review by Government | 21/12/2022 |
| 820 | 258 | Education | Review by Government on the working of the Mahatma Gandhi National Council of Rural Education (MGNCRE), Hyderabad, for the year 2021-22. | Review by Government | 21/12/2022 |
| 821 | 258 | Education | Review by Government on the working of Indian Institute of Advanced Study, (IIAS), Shimla, for the year 2019-20 | Review by Government | 21/12/2022 |
| 822 | 258 | Education | Review by Government on the working of Indian Institute of Advanced Study, (IIAS), Shimla, for the year 2020-21. | Review by Government | 21/12/2022 |
| 823 | 258 | Education | Review by Government on the working of the All India Council for Technical Education (AICTE), New Delhi, for the year 2021-22. | Review by Government | 21/12/2022 |
| 824 | 258 | Education | Review by Government on the working of the Association of Indian Universities (AIU) New Delhi, for the year 2021-22/ | Review by Government | 21/12/2022 |
| 825 | 258 | FINANCE | Review by Government on the working of the National Minorities Development and Finance Corporation (NMDFC), New Delhi, for the year 2021-22. | Review by Government | 21/12/2022 |
| 826 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the All India Confederation of the Blind, Gurgaon, Haryana, for the year 2013-14. | Review by Government | 21/12/2022 |
| 827 | 258 | Education | Review by Government on the working of the Indian Institute of Information Technology (IIIT)-Una, Himanchal Pradesh, for the year 2020-21. | Review by Government | 21/12/2022 |
| 828 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Kangchup Area Tribal Women Society, Manipur, for the year 2013-14. | Review by Government | 21/12/2022 |
| 829 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Rehabilitation Council of India (RCI), New Delhi, for the year 2021-22. | Review by Government | 21/12/2022 |
| 830 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Koshi Kshetirya Biklang Bidhwa Bridh Kalyan Samiti, Saharsa, Bihar, for the year 2013- 14. | Review by Government | 21/12/2022 |
| 831 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the People with Hearing Impaired Network (PHIN), Hyderabad, Telangana, for the year 2021-22. | Review by Government | 21/12/2022 |
| 832 | 258 | Education | Review by Government on the working of the Visvesvaraya National Institute of Technology, Nagpur, for the year 2021-22. | Review by Government | 21/12/2022 |
| 833 | 258 | Education | Review by Government on the working of the Indian Institute of Engineering Science and Technology, Shibpur, West Bengal for the year 2021-22. | Review by Government | 21/12/2022 |
| 834 | 258 | Education | Review by Government on the working of the Indian Institute of Information Technology (IIIT), Sri City, Chittoor, Andhra Pradesh for the year 2021-22. | Review by Government | 21/12/2022 |
| 835 | 258 | Education | Review by Government on the working of the National Institute of Technology, Karnataka, for the year 2021-22. | Review by Government | 21/12/2022 |
| 836 | 258 | Education | Review by Government on the working of the National Institute of Technology, Calicut, Kerala for the year 2020-21. | Review by Government | 21/12/2022 |
| 837 | 258 | Education | Review by Government on the working of the National Institute of Technology, Agartala, Tripura for the year 2020-21. | Review by Government | 21/12/2022 |
| 838 | 258 | Education | Review by Government on the working of the National Institute of Technology, Uttarakhand, for the year 2021-22. | Review by Government | 21/12/2022 |
| 839 | 258 | Education | Review by Government on the working of the Indian Institute of Science Education and Research (IISER), Mohali, Punjab, for the year 2021-22. | Review by Government | 21/12/2022 |
| 840 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the National Backward Classes Finance and Development Corporation (NBCFDC), New Delhi, for the year 2021-22. | Review by Government | 21/12/2022 |
| 841 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Artificial Limbs Manufacturing Corporation of India (ALIMCO), Kanpur, for the year 2021-22. | Review by Government | 21/12/2022 |
| 842 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the National Trust for the Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities (Divyangjan), New Delhi, for the year 2021-22. | Review by Government | 21/12/2022 |
| 843 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Narayan Seva Sansthan, Udaipur, Rajasthan, for the year 2021-22. | Review by Government | 21/12/2022 |
| 844 | 258 | HOME AFFAIRS | Review by Government on the working of the Rehabilitation Plantations Limited (RPL), Punalur, Kerala, for the year 2021-22,. | Review by Government | 21/12/2022 |
| 845 | 258 | Education | Review by Government on the working of the, Samagra Shiksha, Manipur, for the year 2020-21. | Review by Government | 21/12/2022 |
| 846 | 258 | Education | Review by Government on the working of the, Samagra Shiksha, UT of Dadar Nagar Haveli and Daman and Diu, for the year 2020-21.. | Review by Government | 21/12/2022 |
| 847 | 258 | Education | Review by Government on the working of the Samagra Shiksha, Uttar Pradesh, for the year 2020-21. | Review by Government | 21/12/2022 |
| 848 | 258 | Education | Review by Government on the working of the Samagra Shiksha, Delhi, for the year 2021-22. | Review by Government | 21/12/2022 |
| 849 | 258 | Education | Review by Government on the working of the Samagra Shiksha, UT of Chandigarh, for the year 2021-22. | Review by Government | 21/12/2022 |
| 850 | 258 | Education | Review by Government on the working of the Samagra Shiksha, Arunachal Pradesh, for the year 2020-21. | Review by Government | 21/12/2022 |
| 851 | 258 | Education | Review by Government on the working of the Samagra Shiksha, Puducherry, for the year 2021-22. | Review by Government | 21/12/2022 |
| 852 | 258 | Education | Review by Government on the working of the Samagra Shiksha, Kerala, for the year 2020-21. | Review by Government | 21/12/2022 |
| 853 | 258 | Education | Review by Government on the working of the National Institute of Technology, Warangal, Telangana for the year 2020-21. | Review by Government | 21/12/2022 |
| 854 | 258 | Education | Review by Government on the working of the National Institute of Technology, Raipur, Chhattisgarh for the year 2020-21. | Review by Government | 21/12/2022 |
| 855 | 258 | Education | Review by Government on the working of the Central University of Punjab, Bathinda, for the year 2021-22.. | Review by Government | 21/12/2022 |
| 856 | 258 | Education | Review by Government on the working of the Central University of South Bihar, Gaya, for the year 2019-20. | Review by Government | 21/12/2022 |
| 857 | 258 | Education | Review by Government on the working of the Dr. Harisingh Gour Vishwavidyalaya, Sagar, Madhya Pradesh, for the year 2021-22. | Review by Government | 21/12/2022 |
| 858 | 258 | Education | Review by Government on the working of the Central University of Kashmir, Jammu and Kashmir, for the year 2021-22. | Review by Government | 21/12/2022 |
| 859 | 258 | Education | Review by Government on the working of the Central University of Karnataka, for the year 2021-22.. | Review by Government | 21/12/2022 |
| 860 | 258 | Education | Review by Government on the working of the Manipur University, Imphal, for the year 2020-21. | Review by Government | 21/12/2022 |
| 861 | 258 | Education | Review by Government on the working of the Indira Gandhi National Tribal University, Amarkantak, Madhya Pradesh, for the year 2021-22. | Review by Government | 21/12/2022 |
| 862 | 258 | Education | Review by Government on the working of the Nagaland University, Lumami, Nagaland, for the year 2021-22. | Review by Government | 21/12/2022 |
| 863 | 258 | Education | Review by Government on the working of the Central University of Gujarat, for the year 2021-22. | Review by Government | 21/12/2022 |
| 864 | 258 | Education | Review by Government on the working of the Central University of Odisha, Koraput, Odisha, for the year 2021-22.. | Review by Government | 21/12/2022 |
| 865 | 258 | Education | Review by Government on the working of the Mizoram University, Aizawl, for the year 2021-22. | Review by Government | 21/12/2022 |
| 866 | 258 | Education | Review by Government on the working of the Auroville Foundation, Auroville, Tamil Nadu, for the year 2019-20. | Review by Government | 21/12/2022 |
| 867 | 258 | Education | Review by Government on the working of the University Grants Commission (UGC), New Delhi, for the year 2021-22. | Review by Government | 21/12/2022 |
| 868 | 258 | Education | Review by Government on the working of the Jamia Millia Islamia, New Delhi, for the year 2021-22. | Review by Government | 21/12/2022 |
| 869 | 258 | Education | Review by Government on the working of the Central Sanskrit University, New Delhi, for the year 2021-22. | Review by Government | 21/12/2022 |
| 870 | 258 | Education | Review by Government on the working of the Assam University, Silchar, Assam for the year 2021-22. | Review by Government | 21/12/2022 |
| 871 | 258 | Education | Review by Government on the working of the Indian Institute of Technology (IIT), Ropar, Punjab, for the year 2021-22. | Review by Government | 21/12/2022 |
| 872 | 258 | Education | Review by Government on the working of the Indian Institute of Technology (IIT), Bhilai, Chhattisgarh, for the year 2021-22. | Review by Government | 21/12/2022 |
| 873 | 258 | Education | Review by Government on the working of the Board of Apprenticeship Training (BOAT), Western Region, Mumbai, for the year 2021- 22. | Review by Government | 21/12/2022 |
| 874 | 258 | Education | Review by Government on the working of the North Eastern Regional Institute of Science and Technology (NERIST), Itanagar, Arunachal Pradesh, for the year 2021-22. | Review by Government | 21/12/2022 |
| 875 | 258 | Education | Review by Government on the working of the Maharshi Sandipani Rashtriya Vedavidya Pratishthan, Ujjain, for the year 2021-22. | Review by Government | 21/12/2022 |
| 876 | 258 | Education | Review by Government on the working of the Ghani Khan Choudhury Institute of Engineering and Technology (GKCIET), Malda, West Bengal, for the year 2021-22. | Review by Government | 21/12/2022 |
| 877 | 258 | Education | Review by Government on the working of the National Institute of Industrial Engineering (NITIE), Mumbai, for the year 2021-22. | Review by Government | 21/12/2022 |
| 878 | 258 | SKILL DEVELOPMENT AND ENTREPRENEURSHIP | Review by Government on the working of the National Instructional Media Institute (NIMI), Chennai, for the year 2021-22. | Review by Government | 21/12/2022 |
| 879 | 258 | TRIBAL AFFAIRS | Review by Government on the working of the National Scheduled Tribes Finance and Development Corporation (NSTFDC), New Delhi, for the year 2021-22. | Review by Government | 21/12/2022 |
| 880 | 258 | SKILL DEVELOPMENT AND ENTREPRENEURSHIP | Review by Government on the working of the National Institute for Entrepreneurship and Small Business Development (NIESBUD), NOIDA, for the year 2021-22. | Review by Government | 21/12/2022 |
| 881 | 258 | SKILL DEVELOPMENT AND ENTREPRENEURSHIP | Review by Government on the working of the Indian Institute of Entrepreneurship (IIE), Guwahati, Assam for the year 2021-22. | Review by Government | 21/12/2022 |
| 882 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Ramakrishna Mission Ashrama Narainpur, Chhattisgarh for the years 2017-18, 2018-19 and 2019-20. | Review by Government | 21/12/2022 |
| 883 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Ramakrishna Mission, Narottam Nagar, Arunachal Pradesh for the years 2017-18, 2018-19, 2019- 20 and 2020-21 . | Review by Government | 21/12/2022 |
| 884 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Ramakrishna Sarda Mission, Khonsa, Tirap, Arunachal Pradesh for the years 2017-18, 2018- 19 and 2019-20. | Review by Government | 21/12/2022 |
| 885 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Himalayan Buddhist Cultural Association, Kullu, Himachal Pradesh for the years 2017-18, 2019-20 and 2020-21 . | Review by Government | 21/12/2022 |
| 886 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Institute of Studies in Buddhist Philosophy and Tribal Cultural Society (ISBP and TCS), Lahul and Spiti , Himachal Pradesh for the years 2017-18 and 2018-19. | Review by Government | 21/12/2022 |
| 887 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Rinchen Zangpo Society for Spiti Development, Lahul and Spiti , Himachal Pradesh for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 888 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Rajasthan Bal Kalyan Samiti, Udaipur, Rajasthan for the years 2016-17, 2017-18, 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 889 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Banasthali Vidyapeeth, Tonk, Rajasthan for the years 2017-18 and 2018-19. | Review by Government | 21/12/2022 |
| 890 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Graameeeya Makkal Abivrudhi Iyakkam, Coimbatore, Tamil Nadu for the years 2017-18, 2018- 19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 891 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Bharat Sevashram Sangha Aurangabad, Murshidabad, West Bengal for the years 2017-18 and 2018-19. | Review by Government | 21/12/2022 |
| 892 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Bharat Sevashram Sangha, Balurghat, Dakshin, Dinajpur, West Bengal for the years 2017- 18, 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 893 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Bharat Sevashram Sangha, Beldanga, Murshidabad, West Bengal for the years 2017-18, 2018-19 and 2019-20,. | Review by Government | 21/12/2022 |
| 894 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Bharat Sevashram Sangha, Muluk Bolpur, Birbhum, West Bengal for the years 2017-18, 2018-19 and 2019-20,. | Review by Government | 21/12/2022 |
| 895 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Bharat Sevashram Sangha Kusuria Branch, Nadia, West Bengal for the years 2017-18 and 2018-19. | Review by Government | 21/12/2022 |
| 896 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Gohaldiha Jati Upajati Blue Bird Women's Welfare Centre, Jhargram, West Bengal for the years 2017-18 and 2018-19. | Review by Government | 21/12/2022 |
| 897 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Bharat Sevashram Sangha, Kunor, Uttar Dinajpur, West Bengal for the years 2018-19 and 2019-20. | Review by Government | 21/12/2022 |
| 898 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Uttar Pradesh Vanvasi Sewa Sansthan Palia Kalan Kheri, Uttar Pradesh for the years 2019-20 and 2020-21,. | Review by Government | 21/12/2022 |
| 899 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Khanderao Education Society, Dhule, Maharashtra for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 900 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Keshav Gramotthan Shikshan Samiti, Dindori, Madhya Pradesh for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 901 | 258 | TRIBAL AFFAIRS | eview by Government on the working s of Rajendra Ashram Trust, Jhabua, Madhya Pradesh for the years 2017-18 and 2018-19. | Review by Government | 21/12/2022 |
| 902 | 258 | TRIBAL AFFAIRS | Review by Government on the working of the Tribal Cooperative Marketing Development Federation of India Limited (TRIFED), New Delhi, for the year 2020-21. | Review by Government | 21/12/2022 |
| 903 | 258 | Education | Review by Government on the working of the Samagra Shiksha, Uttar Pradesh, for the year 2019-20. | Review by Government | 21/12/2022 |
| 904 | 258 | Education | Review by Government on the working of the Samagra Shiksha, Uttar Pradesh, for the year 2018-19. | Review by Government | 21/12/2022 |
| 905 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Holy Home, Nuapada, Odisha for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 906 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Nikhila Utkal Harijan Adivasi Seva Sangha, Bhubaneswar, Odisha for the years 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 907 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Sarvodaya Samiti, Gandhi Nagar, Koraput, Odisha for the years 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 908 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Koraput Development Foundation, Koraput, Odisha for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 909 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Siamsinpawlpi, Manipur for the years 2017-18, 2018-19, 2019-20, 2020-21 and 2021-22. | Review by Government | 21/12/2022 |
| 910 | 258 | TRIBAL AFFAIRS | Review by Government on the working of R.K. Mission Ashram, Cherapunjee, Meghalaya for the years 2017-18, 2018-19, 2019- 20, 2020-21and 2021-22. | Review by Government | 21/12/2022 |
| 911 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Integrated Rural Development and Educational Organization, (IRDEO), Manipur for the years 2018-19 and 2019-20. | Review by Government | 21/12/2022 |
| 912 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Bharat Sevashram Sangha, Gangpur Navsari, Gujarat for the years 2017-18, 2018-19 and 2019-20. | Review by Government | 21/12/2022 |
| 913 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Swami Vivekanand Youth Movement, Mysore, Karnataka for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 914 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Vivekananda Girijana Kalyan Kendra, Chamrajnagar, Karnataka for the years 2017-18 and 2018-19. | Review by Government | 21/12/2022 |
| 915 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Sankalp, Cuttack, Odisha for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 916 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Shree Ramakrishna Ashrama, Kalahandi, Odisha for the years 2017-18 and 2018-19. | Review by Government | 21/12/2022 |
| 917 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Sandhi Niketan Shikshan Sanstha, Wadgaon, Nanded, Maharashtra for the years 2017-18, 2018-19 and 2019-20. | Review by Government | 21/12/2022 |
| 918 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Savya Sanchi Centre for Urban and Rural Development, Sidhi, Madhya Pradesh for the years 2016-17, 2017-18, 2018-19, 2019-20, 2020-21 and 2021-22. | Review by Government | 21/12/2022 |
| 919 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Shree Ganesh Foundation, Dhule, Maharashtra for the years 2017-18, 2018-19, 2019-20, 2020-21 and 2021-22. | Review by Government | 21/12/2022 |
| 920 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Chandrai Mahila Mandal, Dhule, Maharashtra for the years 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 921 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Shri kotuleshwar Shikshan Prasarak Mandal Kotul, Maharashtra for the years 2018-19, 2019- 20 and 2020-21. | Review by Government | 21/12/2022 |
| 922 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Shri Swami Swayam Seva Bhavi Sanstha, Ganeshpur, Dhule, Maharashtra. for the years 2019-20, 2020-21 and 2021-22. | Review by Government | 21/12/2022 |
| 923 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Mission Foundation Movement, Ngama Building, Mizoram for the years 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 924 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Vasantha Lakshmi Charitable Trust and Research Centre, Andhra Pradesh for the years 2020-21 and 2021-22. | Review by Government | 21/12/2022 |
| 925 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Dr. Ambedkar Mission, Assam for the years 2019-20, 2020-21 and 2021-22. | Review by Government | 21/12/2022 |
| 926 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Bandhewal Shiksha Samiti, Madhya Pradesh for the years 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 927 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Bharat Sevashram Sangh, Dumka, Jharkhand for the years 2017-18, 2018-19, 2019-20and 2020-21. | Review by Government | 21/12/2022 |
| 928 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Bharat Sevashram Sangha (Pakur), Jharkhand for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 929 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Bharat Sevashram Sangha (Sonari), East Singhbhum, Jamshedpur, Jharkhand for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 930 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Bharat Sevashram Sangha, (Ranchi Unit), Jharkhand for the years 2017-18, 2018-19 and 2019-20. | Review by Government | 21/12/2022 |
| 931 | 258 | TRIBAL AFFAIRS | Review by Government on the working of R.K. Mission TB Sanotorium, Ranchi, Jharkhand for the years 2017-18, 2018-19, 2019-20 and 2020-21. | Review by Government | 21/12/2022 |
| 932 | 258 | TRIBAL AFFAIRS | Review by Government on the working of Christian Grammer School, Manipur for the years 2017-18, 2018-19. | Review by Government | 21/12/2022 |
| 933 | 258 | ROAD TRANSPORT & HIGH WAYS | Review by Government on the working of the Indian Academy of Highway Engineers (IAHE), Noida, Uttar Pradesh, for the year 2021-22. | Review by Government | 21/12/2022 |
| 934 | 258 | CORPORATE AFFAIRS | A copy (in English and Hindi) of the Eighth Annual Report on the Working and Administration of the Companies Act, 2013, for the year ending 31st March, 2022, under Section 461 of the Companies Act, 2013. | Annual Report | 20/12/2022 |
| 935 | 258 | CORPORATE AFFAIRS | Annual Report of the Competition Commission of India (CCI), New Delhi, for the year 2021-22. | Annual Report | 20/12/2022 |
| 936 | 258 | CORPORATE AFFAIRS | Annual Report of the National Statistical Commission (NSC), New Delhi, for the year 2021-22. | Annual Report | 20/12/2022 |
| 937 | 258 | FINANCE | Annual Report of the Insurance Regulatory and Development Authority of India (IRDAI), Hyderabad, for the year 2021-22. | Annual Report | 20/12/2022 |
| 938 | 258 | FINANCE | G.S.R. 646 (E), dated the 22nd August, 2022, publishing the Foreign Exchange Management (Overseas Investment) Rules, 2022. | Notification | 20/12/2022 |
| 939 | 258 | FINANCE | No. FEMA 400/2022-RB, dated the 22nd August, 2022, publishing the Foreign Exchange Management (Overseas Investment) Regulations, 2022. | Notification | 20/12/2022 |
| 940 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/88, dated the 25th July, 2022, publishing the Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) (Fifth Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 941 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/89, dated the 25th July, 2022, publishing the Securities and Exchange Board of India (Alternative Investment Funds) (Third Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 942 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/90, dated the 25th July, 2022, publishing the Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) (Third Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 943 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/91, dated the 1st August, 2022, publishing the Securities and Exchange Board of India (Intermediaries) (Amendment) Regulations, 2022 | Notification | 20/12/2022 |
| 944 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/92, dated the 3rd August, 2022, publishing the Securities and Exchange Board of India (Mutual Funds) (Second Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 945 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/98, dated the 9th November, 2022, publishing the Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) (Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 946 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/99, dated the 9th November, 2022, publishing the Securities and Exchange Board of India (Payment of Fees) (Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 947 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/100, dated the 9th November, 2022, publishing the Securities and Exchange Board of India (Real Estate Investment Trusts) (Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 948 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/101, dated the 9th November, 2022, publishing the Securities and Exchange Board of India (Infrastructure Investment Trusts) (Second Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 949 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/102, dated the 9th November, 2022, publishing the Securities and Exchange Board of India (Issue and Listing of Non-Convertible Securities) (Second Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 950 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/103, dated the 14th November, 2022, publishing the Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) (Sixth Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 951 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/105, dated the 15th November, 2022, publishing the Securities and Exchange Board of India (Alternative Investment Funds) (Fourth Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 952 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/106, dated the 16th November, 2022, publishing the Securities and Exchange Board of India (Mutual Funds) (Third Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 953 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/107, dated the 22nd November, 2022, publishing the Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) (Fourth Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 954 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/108, dated the 24th November, 2022, publishing the Securities and Exchange Board of India (Prohibition of Insider Trading) (Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 955 | 258 | FINANCE | No. SEBI/LAD-NRO/GN/2022/109, dated the 5th December, 2022, publishing the Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) (Seventh Amendment) Regulations, 2022. | Notification | 20/12/2022 |
| 956 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Economic Affairs) Notification No. SEBI/LADNRO/GN/2021/104, dated the 15th November, 2022, publishing the Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) (Second Amendment) Regulations, 2022, under sub-section (3) of the Section 31 of the Securities Contract (Regulations) Act, 1956. | Notification | 20/12/2022 |
| 957 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Economic Affairs) Notification No. SEBI/LADNRO/GN/2021/104, dated the 15th November, 2022, publishing the Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) (Second Amendment) Regulations, 2022, under sub-section (3) of the Section 31 of the Securities Contract (Regulations) Act, 1956. | Notification | 20/12/2022 |
| 958 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Economic Affairs) Notification No. SEBI/LADNRO/GN/2022/93, dated the 12th August, 2022, publishing the Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) (Amendment) Regulations 2022, under Section 31 of the Securities and Exchange Board of India Act, 1992 and sub-section (3) of Section 31 of the Securities Contracts (Regulation) Act, 1956. | Notification | 20/12/2022 |
| 959 | 258 | FINANCE | No. IFSCA/2022-23/GN/REG027, dated the 12th October, 2022, publishing the International Financial Services Centres Authority (Setting up and Operation of International Branch Campuses and Offshore Education Centres) Regulations, 2022. | Notification | 20/12/2022 |
| 960 | 258 | FINANCE | IFSCA/2022-23/GN/GL001, dated the 31st October, 2022, publishing the International Financial Services Centres Authority (Anti Money Laundering, Counter-Terrorist Financing and Know Your Customer) Guidelines, 2022. | Notification | 20/12/2022 |
| 961 | 258 | FINANCE | S.O. 5160 (E), dated the 4th November, 2022, publishing certain provisions of the Companies Act, 2013 applicable with exceptions, modifications and adaptations, to financial products, financial services or financial institutions in an international Financial Services Centre. | Notification | 20/12/2022 |
| 962 | 258 | FINANCE | IFSCA/2022-23/GN/REG021, dated the 28th November, 2022, publishing the International Financial Services Centres Authority (Maintenance of Website) Regulations, 2022. | Notification | 20/12/2022 |
| 963 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Economic Affairs) Notification No. G.S.R. 869 (E), dated the 9th December, 2022, publishing the Coinage (Issue of commemorative coin on the occasion of 150TH BIRTH ANNIVERSARY OF SRI AUROBINDO) Rules, 2022, under Section 25 of the Coinage Act, 2011. | Notification | 20/12/2022 |
| 964 | 258 | FINANCE | G.S.R. 860 (E), dated the 1st December, 2022, amending the Principal Notification No. G.S.R. 584 (E), dated the 19th July, 2022, by substituting certain entries in that Notification. | Notification | 20/12/2022 |
| 965 | 258 | FINANCE | G.S.R. 861 (E), dated the 1st December, 2022, amending the Principal Notification No. G.S.R. 492(E), dated the 30th June, 2022, by substituting certain entries in that Notification. | Notification | 20/12/2022 |
| 966 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Revenue) Notification No. G.S.R. 853 (E), dated the 28th November, 2022, amending the Notification No. G.S.R. 296 (E), dated the 9th April, 2019, by substituting certain entries in that Notification, under subsection (7) of Section 9A of the Customs Tariff Act, 1975, along with Explanatory Memorandum. | Notification | 20/12/2022 |
| 967 | 258 | FINANCE | G.S.R. 610 (E), dated the 1st August, 2022, publishing the Income-tax (Twenty Third Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 968 | 258 | FINANCE | G.S.R. 622 (E), dated the 10th August, 2022, publishing the Income-tax (24th Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 969 | 258 | FINANCE | G.S.R. 632 (E), dated the 17th August, 2022, publishing the Income-tax (25th Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 970 | 258 | FINANCE | G.S.R. 634 (E), dated the 17th August, 2022, publishing the Income-tax (26th Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 971 | 258 | FINANCE | G.S.R. 636 (E), dated the 18th August, 2022, publishing the Income-tax (27th Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 972 | 258 | FINANCE | G.S.R. 647 (E), dated the 22nd August, 2022, publishing the Income-tax (Twenty Eighth Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 973 | 258 | FINANCE | G.S.R. 677 (E), dated the 1st September, 2022, publishing the Income-tax (29th Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 974 | 258 | FINANCE | G.S.R. 697 (E), dated the 14th September, 2022, publishing the Income-tax (30th Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 975 | 258 | FINANCE | G.S.R. 709 (E), dated the 20th September, 2022, publishing the Income-tax (31st Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 976 | 258 | FINANCE | G.S.R. 733 (E), dated the 28th September, 2022, publishing the Income-tax (32nd Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 977 | 258 | FINANCE | G.S.R. 769 (E), dated the 7th October, 2022, publishing the Income-tax (Thirty Third Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 978 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Revenue) Circular Number 18 of 2022, dated the 13th September, 2022, publishing the additional Guidelines for removal of difficulties arisen due to insertion of a new Section 194R in the Income-tax Act, 1961, under sub-section (3) of that Section of the Act, along with Explanatory Memorandum | Notification | 20/12/2022 |
| 979 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Revenue) Notification No. G.S.R. 849 (E), dated the 25th November, 2022, amending the Principal Notification No. G.S.R. 1004(E), dated the 8th October, 2018, under Section 24 of the Union Territory Goods and Services Tax Act, 2017 and Section 166 of Central Goods and Services Tax Act, 2017 by substituting certain entries in that Notification along with Explanatory Memorandum | Notification | 20/12/2022 |
| 980 | 258 | FINANCE | G.S.R. 645 (E), dated the 22nd August, 2022, publishing the Customs (Compounding of Offences) Amendment Rules, 2022. | Notification | 20/12/2022 |
| 981 | 258 | FINANCE | G.S.R. 692 (E), dated the 10th September, 2022, publishing the Customs (Import of Goods at Concessional Rate of Duty or for Specified End Use) Rules, 2022. | Notification | 20/12/2022 |
| 982 | 258 | FINANCE | G.S.R. 848 (E), dated the 25th November, 2022, amending certain Notifications mentioned therein. | Notification | 20/12/2022 |
| 983 | 258 | FINANCE | G.S.R. 876 (E), dated the 13th December, 2022, amending the Principal Notification No. G.S.R. 1318(E), dated the 1st October, 1977, by substituting certain entries in that Notification. | Notification | 20/12/2022 |
| 984 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Revenue) Notification No. G.S.R. 468 (E), dated the 24th June, 2022, publishing the Goods and Services Tax (Period of Levy and Collection of Cess) Rules, 2022, under Section 13 of the Goods and Services Tax (Compensation to States) Act, 2017, along with an Explanatory Memorandum and a Delay Statement. | Notification | 20/12/2022 |
| 985 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Revenue) Notification No. G.S.R. 575 (E), dated the 14 th July, 2022, publishing the Prevention of Money-laundering (Maintenance of Records) Amendment Rules, 2022, under Section 74 of the Moneylaundering Act, 2002. | Notification | 20/12/2022 |
| 986 | 258 | POWER | G.S.R. 690 (E), dated the 9th September, 2022, publishing the Distribution of Electricity Licence (Additional Requirements of Capital Adequacy, Creditworthiness and Code of Conduct) (Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 987 | 258 | POWER | G.S.R. 691 (E), dated the 9th September, 2022, publishing the Forum of Regulators (Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 988 | 258 | POWER | G.S.R. 852 (E), dated the 28th November, 2022, publishing the Distribution of Electricity Licence (Additional Requirements of Capital Adequacy, Creditworthines | Notification | 20/12/2022 |
| 989 | 258 | POWER | G.S.R. 857 (E), dated the 29th November, 2022, publishing the Appellate Tribunal for Electricity Salary, Allowances and other Conditions of Service of the Officers and Employees (Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 990 | 258 | CORPORATE AFFAIRS | G.S.R. 262 (E), dated the 22nd March, 2018, publishing the National Financial Reporting Authority (Manner of Appointment and other Terms and Conditions of Service of Chairperson and Members) Rules, 2018, along with Delay Statement. | Notification | 20/12/2022 |
| 991 | 258 | CORPORATE AFFAIRS | G.S.R. 400 (E), dated the 30th May, 2022, publishing the National Financial Reporting Authority appointment of Part-time members (Amendment), Rules, 2022, along with Delay Statement. | Notification | 20/12/2022 |
| 992 | 258 | CORPORATE AFFAIRS | G.S.R. 2433 (E), dated the 30th May, 2022, appointing Dr. Ajay Bhushan Prasad Pandey as the chairperson of the National Financial Reporting Authority, with effect from the 1st April, 2022, along with Delay Statement. | Notification | 20/12/2022 |
| 993 | 258 | CORPORATE AFFAIRS | G.S.R. 2434 (E), dated the 30th May, 2022, appointing Shri Praveen Kumar Tiwari as the full-time member of the National Financial Reporting Authority, with effect from the 28th March, 2022, along with Delay Statement. | Notification | 20/12/2022 |
| 994 | 258 | CORPORATE AFFAIRS | G.S.R. 602 (E), dated the 26th July, 2022, publishing the National Financial Reporting Authority appointment of Part-time members (Amendment), Rules, 2022, along with Delay Statement. | Notification | 20/12/2022 |
| 995 | 258 | CORPORATE AFFAIRS | G.S.R. 3376 (E), dated the 26th July, 2022, appointing Ms. Smita Jhingran as the full time member of the National Financial Reporting Authority, with effect from the 19th April, 2022, along with Delay Statement. | Notification | 20/12/2022 |
| 996 | 258 | CORPORATE AFFAIRS | G.S.R. 624 (E), dated the 11th August, 2022, publishing the Companies (Accounts) Forth Amendment Rules, 2022. | Notification | 20/12/2022 |
| 997 | 258 | CORPORATE AFFAIRS | G.S.R. 643 (E), dated the 18th August, 2022, publishing the Companies (Incorporation) Third Amendment Rules, 2022. | Notification | 20/12/2022 |
| 998 | 258 | CORPORATE AFFAIRS | G.S.R. 658 (E), dated the 26th August, 2022, publishing the Companies (Removal of Names of Companies from the Register of Companies) Second Amendment Rules, 2022. | Notification | 20/12/2022 |
| 999 | 258 | CORPORATE AFFAIRS | G.S.R. 662 (E), dated the 29th August, 2022, publishing the Companies (Appointment and Qualification of Directors) Third Amendment Rules, 2022. | Notification | 20/12/2022 |
| 1000 | 258 | CORPORATE AFFAIRS | G.S.R. 663 (E), dated the 29th August, 2022, publishing the Companies (Acceptance of Deposits) Amendment Rules, 2022. | Notification | 20/12/2022 |
| 1001 | 258 | CORPORATE AFFAIRS | G.S.R. 664 (E), dated the 29th August, 2022, publishing the Companies (Registration of Charges) Second Amendment Rules, 2022. | Notification | 20/12/2022 |
| 1002 | 258 | CORPORATE AFFAIRS | G.S.R. 700 (E), dated the 5th September, 2022, publishing the Companies (Specification of definition details) Amendment Rules, 2022. | Notification | 20/12/2022 |
| 1003 | 258 | CORPORATE AFFAIRS | G.S.R. 715 (E), dated the 20th September, 2022, publishing the Companies (Corporate Social Responsibility Policy) Amendment Rules, 2022, under sub-section (4) of Section 469 of the Companies Act, 2013. | Notification | 20/12/2022 |
| 1004 | 258 | CORPORATE AFFAIRS | G.S.R. 831 (E), dated the 22nd November, 2022, publishing the Companies (Registered Valuers and Valuation) Amendment Rules, 2022. | Notification | 20/12/2022 |
| 1005 | 258 | CORPORATE AFFAIRS | A copy (in English and Hindi) of the Ministry of Corporate Affairs Notification. No. A-12015/01/2022-HR/CCI, dated the 12th September, 2022, publishing the Competition Commission of India (Procedure for Engagement of Experts and Professionals) Amendment Regulations, 2022, under sub-section (3) of Section 64 of the Competition Act, 2002. | Notification | 20/12/2022 |
| 1006 | 258 | HEALTH AND FAMILY WELFARE | No. 11-1/2019-INC, dated the 24th December, 2021, publishing the Indian Nursing Council (Nurse Practitioner in Critical Care Post Graduate Residency Program-Corrigendum), Regulations 2021, along with Delay Statement. | Notification | 20/12/2022 |
| 1007 | 258 | HEALTH AND FAMILY WELFARE | No. 11-1/2022-INC, dated the 19th April, 2022, publishing the Indian Nursing Council {Revised Regulations and Curriculum for B.Sc. (Nursing) Program - Corrigendum}, Regulations, 2022. | Notification | 20/12/2022 |
| 1008 | 258 | HEALTH AND FAMILY WELFARE | No. 11-1/2022-INC, dated the 24th June, 2022, publishing the Indian Nursing Council (Post Basic Diploma in Critical Care Specialty Nursing - Residency Program) Regulations, 2022. | Notification | 20/12/2022 |
| 1009 | 258 | HEALTH AND FAMILY WELFARE | G.S.R. 623 (E), dated the 10th August, 2022, publishing the Drugs (Sixth Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 1010 | 258 | HEALTH AND FAMILY WELFARE | G.S.R. 654 (E), dated the 24th August, 2022, publishing the Drugs (Seventh Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 1011 | 258 | HEALTH AND FAMILY WELFARE | G.S.R. 754 (E), dated the 30th September, 2022, publishing the Medical Devices (Fifth Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 1012 | 258 | HEALTH AND FAMILY WELFARE | G.S.R. 777 (E), dated the 14th October, 2022, publishing the Medical Devices (Sixth Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 1013 | 258 | HEALTH AND FAMILY WELFARE | G.S.R. 778(E), dated the 14th October, 2022, publishing the New Drugs and Clinical Trials (Third Amendment) Rules, 2022. | Notification | 20/12/2022 |
| 1014 | 258 | HEALTH AND FAMILY WELFARE | No. Std/EC/T(NSF-01), dated the 12th October, 2022, publishing the Food Safety and Standards (Approval for Non-Specified Food and Food Ingredients) First Amendment Regulations, 2022. | Notification | 20/12/2022 |
| 1015 | 258 | HEALTH AND FAMILY WELFARE | No. STD/FA/A-1.30/No.1/2020-FSSAI(P-1), dated the 27th October, 2022, publishing the Food Safety and Standards (Food Products Standards and Food Additives) Second Amendment Regulations, 2022. | Notification | 20/12/2022 |
| 1016 | 258 | HEALTH AND FAMILY WELFARE | A copy (in English and Hindi) of the Ministry of Health and Family Welfare Notification No. S.O. 5322 (E), dated the 16th November, 2022, publishing the National Commission for Allied and Healthcare Professions 4th (Removal of Difficulties) Order, 2022, under sub-section (2) of Section 69 of the National Commission for Allied and Healthcare Professions Act, 2021. | Notification | 20/12/2022 |
| 1017 | 258 | PORTS, SHIPPING AND WATERWAYS | S.O. 1202 (E), dated the 17th March, 2022, appointing the 31st day of March, 2022, as the date on which the provisions of the said Act shall come into force. | Notification | 20/12/2022 |
| 1018 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R. 330 (E), dated the 2nd May, 2022, publishing the Marine Aids to Navigation (Central Advisory Committee Procedural) Rules, 2022. | Notification | 20/12/2022 |
| 1019 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R. 390(E), dated the 24th May, 2022, publishing the Marine Aids to Navigation (Accounting and Financial Powers) Rules, 2022. | Notification | 20/12/2022 |
| 1020 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R. 443 (E), dated the 13th June, 2022, publishing the Marine Aids to Navigation (Duties of Director General) Rules, 2022. | Notification | 20/12/2022 |
| 1021 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R. 512 (E), dated the 5th July, 2022, publishing the Marine Aids to Navigation (Development of Heritage Lighthouses) Rules, 2022. | Notification | 20/12/2022 |
| 1022 | 258 | PORTS, SHIPPING AND WATERWAYS | S.O. 3641 (E), dated the 2nd August, 2022, notifying the rates of marine aids to navigation dues, as mentioned therein. | Notification | 20/12/2022 |
| 1023 | 258 | PORTS, SHIPPING AND WATERWAYS | S.O. 5055 (E), dated the 27th October, 2022, notifying the restriction on activities that may interfere with or obstruct the operation of aid to navigation, as mentioned therein. | Notification | 20/12/2022 |
| 1024 | 258 | PORTS, SHIPPING AND WATERWAYS | S.O. 743 (E), dated the 16th February, 2022, appointing the 16th February, 2022 as the date on which the provisions of Section 1 and 106 of the said Act shall come into force. | Notification | 20/12/2022 |
| 1025 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R. 420 (E), dated the 7th June, 2022, publishing the Inland Vessels (Survey and Certification) Rules, 2022. | Notification | 20/12/2022 |
| 1026 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R. 421 (E), dated the 7th June, 2022, publishing the Inland Vessels (Registration and other technical issues) Rules 2022. | Notification | 20/12/2022 |
| 1027 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R. 422 (E), dated 7th June, 2022, publishing the Inland Vessels (Manning) Rules, 2022. | Notification | 20/12/2022 |
| 1028 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R 423 (E), dated 7th June, 2022, publishing the Inland Vessels (Crew and Passenger Accommodation) Rules, 2022. | Notification | 20/12/2022 |
| 1029 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R. 424 (E), dated 7th June, 2022, publishing the Inland Vessels (Safe Navigation, Communication and Signals) Rules, 2022. | Notification | 20/12/2022 |
| 1030 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R. 425 (E), dated 7th June, 2022, publishing the Inland Vessels (Life Saving Appliances) Rules, 2022. | Notification | 20/12/2022 |
| 1031 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R. 426 (E), dated the 7th June, 2022, publishing the Inland Vessels (Fire Fighting Appliances) Rules, 2022. | Notification | 20/12/2022 |
| 1032 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R. 427 (E), dated the 7th June, 2022, publishing the Inland Vessels (Prevention and Containment of Pollution) Rules, 2022. | Notification | 20/12/2022 |
| 1033 | 258 | PORTS, SHIPPING AND WATERWAYS | S.O. 2604 (E), dated the 7th June, 2022, appointing the 7th June, 2022 as the date on which the provisions of Section 2 to 105 and 107 to 114 of the Inland Vessels Act, 2021 shall come into force. | Notification | 20/12/2022 |
| 1034 | 258 | PORTS, SHIPPING AND WATERWAYS | G.S.R. 449 (E), dated the 14th June, 2022, publishing the Inland Vessels (Insurance, Limitation of Liability and Obligations of Service Providers and Service Users) Rules, 2022. | Notification | 20/12/2022 |
| 1035 | 258 | PORTS, SHIPPING AND WATERWAYS | A copy (in English and Hindi) of the Ministry of Ports, Shipping and Waterways Notification No. G.S.R. 727 (E), dated the 26th September, 2022, publishing the Major Port Authorities (Chairperson, Deputy Chairperson and Board Members) Rules, 2022, under Section 73 of the Major Port Authorities Act, 2021. | Notification | 20/12/2022 |
| 1036 | 258 | AYUSH | A copy (in English and Hindi) of the Ministry of AYUSH Notification No. 18-12/2022-BUSS (SOWA-RIGPA-UG-MSE), dated the 17th November, 2022, publishing the National Commission for Indian System of Medicine (Minimum Standard of Undergraduate Sowa-Rigpa Education) Regulations, 2022, under Section 56 of the National Commission for Indian System of Medicine Act, 2020. | Notification | 20/12/2022 |
| 1037 | 258 | CORPORATE AFFAIRS | Statement by Government accepting of the National Financial Reporting Authority (NFRA) New Delhi, for the year 2021-22. | Statement by Government Accepting the Report | 20/12/2022 |
| 1038 | 258 | CORPORATE AFFAIRS | Statement by Government accepting of the Competition Commission of India (CCI), New Delhi, for the year 2021-22. | Statement by Government Accepting the Report | 20/12/2022 |
| 1039 | 258 | FINANCE | Report of the Comptroller and Auditor General of India - Performance Audit on Working of Customs Bonded Warehouses (CBWs) and Free Trade Warehousing Zones (FTWZs) - Union Government (Department of Revenue - Indirect Taxes - Customs) - Report No. 19 of 2022; | CAG Report | 20/12/2022 |
| 1040 | 258 | FINANCE | Report of the Comptroller and Auditor General of India for the year ended March, 2019 - Union Government (Defence Services) - Air Force and Navy - Report No. 20 of 2022; | CAG Report | 20/12/2022 |
| 1041 | 258 | FINANCE | Report of the Comptroller and Auditor General of India for the year ended March, 2021 - Union Government - Scientific and Environmental Ministries/Departments - Report No. 21 of 2022 (Compliance Audit); | CAG Report | 20/12/2022 |
| 1042 | 258 | FINANCE | Report of the Comptroller and Auditor General of India for the years ended March, 2020 and March, 2021 - Union Government (Civil) - Compliance Audit Observations - Report No. 24 of 2022. | CAG Report | 20/12/2022 |
| 1043 | 258 | FINANCE | Report of the Comptroller and Auditor General of India for the years ended March, 2020 and March, 2021 - Union Government (Civil) - Central Autonomous Bodies - Report No. 26 of 2022. | CAG Report | 20/12/2022 |
| 1044 | 258 | FINANCE | Report of the Comptroller and Auditor General of India on Compliance of the Fiscal Responsibility and Budget Management Act, 2003 for the year 2020-21 - Union Government - Department of Economic Affairs (Ministry of Finance) - Report No. 32 of 2022 | CAG Report | 20/12/2022 |
| 1045 | 258 | HEALTH AND FAMILY WELFARE | Statements (in English and Hindi) giving reasons for the delay of the All India Institute of Medical Sciences (AIIMS), Bathinda, Punjab for the year 2020-21; the All India Institute of Medical Sciences (AIIMS), Bibinagar, Telangana, for the year 2019-20, 2020-21; the All India Institute of Medical Sciences (AIIMS), Deoghar, Jharkhand, the All India Institute of Medical Sciences (AIIMS), Patna, Bihar, and the All India Institute of Medical Sciences (AIIMS), Rajkot, Gujarat, for the years 2020-21. | Delay Statement | 20/12/2022 |
| 1046 | 258 | HEALTH AND FAMILY WELFARE | Statement giving reasons for the delay of the Regional Institute of Paramedical and Nursing Sciences (RIPANS), Aizawl, Mizoram, for the year 2020-21. | Delay Statement | 20/12/2022 |
| 1047 | 258 | AYUSH | Statement giving reasons for the delay of the Central Council of Indian Medicine (CCIM), New Delhi, for the year 2020-21. | Delay Statement | 20/12/2022 |
| 1048 | 258 | PORTS, SHIPPING AND WATERWAYS | Annual Accounts of the Tariff Authority for Major Ports (TAMP), Mumbai, Maharashtra, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 20/12/2022 |
| 1049 | 258 | PORTS, SHIPPING AND WATERWAYS | Annual Accounts of the Deendayal Port Authority, Kutch, Gujarat, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 20/12/2022 |
| 1050 | 258 | CORPORATE AFFAIRS | Annual Accounts of the Competition Commission of India (CCI), New Delhi, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 20/12/2022 |
| 1051 | 258 | POWER | Annual Report and Accounts of the NHPC Limited Faridabad, Haryana, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1052 | 258 | CORPORATE AFFAIRS | Annual Report and Accounts of the National Institute of Labour Economics Research and Development (NILERD), Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1053 | 258 | POWER | Annual Report and Accounts of the Power Grid Corporation of India Limited (POWERGRID), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1054 | 258 | POWER | Annual Report and Accounts of the SJVN Limited, Shimla, Himachal Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1055 | 258 | POWER | Eleventh Annual Report and Accounts of the Chenab Valley Power Projects (P) Ltd., Jammu, Jammu & Kashmir, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1056 | 258 | POWER | Thirty-fourth Annual Report and Accounts of the THDC India Limited, Tehri, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1057 | 258 | POWER | Annual Report and Accounts of the North Eastern Electric Power Corporation Limited (NEEPCO), Shillong, Meghalaya, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1058 | 258 | POWER | Twenty-Second Annual Report and Accounts of the NHDC Limited, Bhopal, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1059 | 258 | POWER | Second Annual Report and Accounts of the TUSCO Limited, Gomti Nagar, Lucknow, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1060 | 258 | POWER | Forty-sixth Annual Report and Accounts of the National Thermal Power Corporation Limited (NTPC), New Delhi, along with that of its subsidiary companies, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1061 | 258 | POWER | Annual Report and Accounts of the Central Electricity Regulatory Commission (CERC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1062 | 258 | POWER | Annual Report and Accounts of the Bureau of Energy Efficiency (BEE), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1063 | 258 | POWER | Annual Report and Accounts of the Central Power Research Institute (CPRI), Bengaluru, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1064 | 258 | FINANCE | Annual Report and Accounts of the United India Insurance Company Ltd., Chennai, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1065 | 258 | NEW AND RENEWABLE ENERGY | Thirty-fifth Annual Report and Accounts of the Indian Renewable Energy Development Agency Limited (IREDA), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1066 | 258 | NEW AND RENEWABLE ENERGY | Sixty-first Annual Report and Accounts of the Hindustan Organic Chemicals Limited (HOCL), Navi Mumbai, Maharashtra, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1067 | 258 | NEW AND RENEWABLE ENERGY | Annual Report and Accounts of the National Institute of Wind Energy (NIWE), Chennai, Tamil Nadu, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1068 | 258 | NEW AND RENEWABLE ENERGY | Annual Report and Accounts of the National Institute of Solar Energy (NISE), Gurugram, Haryana for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1069 | 258 | NEW AND RENEWABLE ENERGY | Review by Government on the working of the National Institute of Solar Energy (NISE), Gurugram, Haryana for the year 2021-22. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1070 | 258 | POWER | Annual Report and Accounts of the National Power Training Institute (NPTI), Faridabad, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1071 | 258 | FINANCE | Forty-sixth Annual Report and Accounts of the National Institute of Public Finance and Policy (NIPFP), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1072 | 258 | FINANCE | Twenty-ninth Annual Report and Accounts of the Centre for Development Economics (CDE), Delhi School of Economics, Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1073 | 258 | FINANCE | Annual Report and Accounts of the Centre for Policy Research (CPR), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1074 | 258 | FINANCE | Thirty-fourth Annual Report and Accounts of the Institute for Studies in Industrial Development (ISID), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1075 | 258 | FINANCE | Annual Report and Accounts of the National Council of Applied Economic Research (NCAER), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1076 | 258 | FINANCE | First Annual Report and Accounts of the Madras School of Economics (MSE), Chennai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1077 | 258 | FINANCE | Annual Report and Accounts of the Institute for Social and Economic Change (ISEC), for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1078 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre (PRC), Andhra University, Visakhapatnam, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1079 | 258 | AYUSH | Annual Report and Accounts of the Central Council for Research in Unani Medicine (CCRUM), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1080 | 258 | AYUSH | Annual Report and Accounts of the Central Council of Indian Medicine (CCIM), New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1081 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre (PRC), University of Lucknow, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1082 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre (PRC), Patna University, Patna for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1083 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre (PRC), University of Kerala, Thiruvananthapuram, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1084 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre (PRC), Himachal Pradesh University, Shimla, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1085 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Population Research Centre (PRC), Gokhale Institute of Politics and Economics, Pune, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1086 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the Regional Institute of Paramedical and Nursing Sciences (RIPANS), Aizawl, Mizoram, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1087 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Rajkot, Gujarat, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1088 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Deoghar, Jharkhand, for the years 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1089 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Patna, Bihar, for the years 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1090 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Bathinda, Punjab for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1091 | 258 | FINANCE | Industrial Investment Bank of India (IIBI) Limited, Kolkata, for the period from 01.07.2022 to 30.09.2022 | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1092 | 258 | FINANCE | A copy each (in English and Hindi) of the Annual Reports and Accounts of the following Regional Rural Banks, for the year 2021-22, together with the Auditor’s Report on the Accounts, under Section 20 of the Regional Rural Banks Act, 1976 :— 1. Andhra Pradesh Grameena Vikas Bank, Hanumakonda, Telangana; 2. Andhra Pragathi Grameena Bank, Kadapa, Andhara Pradesh; 3. Arunachal Pradesh Rural Bank, Naharlagun, Arunachal Pradesh; 4. Aryavart Bank, Lucknow, Uttar Pradesh; 5. Assam Gramin Vikash Bank, Guwahati, Assam; 6. Bangiya Gramin Vikash Bank, Murshidabad, West Bengal; 7. Baroda Gujarat Gramin Bank, Vadodara, Gujarat; 8. Baroda Rajasthan Kshetriya Gramin Bank, Ajmer, Rajasthan; 9. Baroda U.P. Bank, Gorakhpur, Uttar Pradesh; 10. Chaitanya Godavari Grameena Bank, Guntur, Andhra Pradesh; 11. Chhattisgarh Rajya Gramin Bank, Raipur, Chhattisgarh; 12. Dakshin Bihar Gramin Bank, Patna, Bihar; 13. Ellaquai Dehati Bank, Srinagar, Kashmir; 14. Himachal Pradesh Gramin Bank, Mandi, Himachal Pradesh; 15. J&K Grameen Bank, Jammu, UT of Jammu & Kashmir; 16. Jharkhand Rajya Gramin Bank, Ranchi, Jharkhand; 17. Karnataka Gramin Bank, Ballari, Karnataka; 18. Karnataka Vikas Grameena Bank, Dharwad, Karnataka; 19. Kerala Gramin Bank, Malappuram, Kerala; 20. Madhya Pradesh Gramin Bank, Indore, Madhya Pradesh; 21. Madhyanchal Gramin Bank,Sagar, Madhya Pradesh; 22. Maharashtra Gramin Bank, Aurangabad, Maharashtra; 23. Manipur Rural Bank, Imphal, Manipur; 24. Meghalaya Rural Bank, Shillong, Meghalaya; 25. Mizoram Rural Bank, Aizawl, Mizoram; 26. Nagaland Rural Bank, Kohima, Nagaland; 27. Odisha Gramya Bank, Bhubaneswar, Odisha; 28. Paschim Banga Gramin Bank, Howrah, West Bengal; 29. Prathama U.P. Gramin Bank, Moradabad, Uttar Pradesh; 30. Puduvai Bharathiar Grama Bank, Muthialpet, Puducherry; 31. Punjab Gramin Bank, Kapurthala, Punjab; 32. Rajasthan Marudhara Gramin Bank, Jodhpur, Rajasthan; 33. Saptagiri Grameena Bank,Chittoor, Andhra Pradesh; 34. Sarva Haryana Gramin Bank, Rohtak, Haryana; 35. Saurashtra Gramin Bank, Rajkot, Gujarat; 36. Tamil Nadu Grama Bank, Salem, Tamil Nadu; 37. Telangana Grameena Bank, Hyderabad, Telangana; 38. Tripura Gramin Bank, Abhoynagar, Agartala, Tripura; 39. Utkal Grameen Bank, Bolangir, Odisha; 40. Uttarbanga Kshetriya Gramin Bank, Coochbehar, West Bengal; 41. Uttar Bihar Gramin Bank, Muzaffarpur, Bihar; 42. Uttarakhand Gramin Bank, Dehradun, Uttarakhand; 43. Vidharbha Konkan Gramin Bank, Nagpur, Maharashtra; | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1093 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Bibinagar, Telangana, for the year 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1094 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Bibinagar, Telangana, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 20/12/2022 |
| 1095 | 258 | POWER | Review by Government on the working of the Central Power Research Institute (CPRI), Bengaluru, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1096 | 258 | POWER | Review by Government on the working of the Bureau of Energy Efficiency (BEE), New Delhi, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1097 | 258 | POWER | Review by Government on the working of the Central Electricity Regulatory Commission (CERC), New Delhi, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1098 | 258 | POWER | Review by Government on the working of the National Thermal Power Corporation Limited (NTPC), New Delhi, along with that of its subsidiary companies, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1099 | 258 | POWER | Review by Government on the working of the TUSCO Limited, Gomti Nagar, Lucknow, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1100 | 258 | POWER | Review by Government on the working of the NHDC Limited, Bhopal, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1101 | 258 | POWER | Review by Government on the working of the THDC India Limited, Tehri, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1102 | 258 | POWER | Review by Government on the working of the SJVN Limited, Shimla, Himachal Pradesh, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1103 | 258 | POWER | Review by Government on the working of the Power Grid Corporation of India Limited (POWERGRID), New Delhi, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1104 | 258 | CORPORATE AFFAIRS | Review by Government on the working of the National Institute of Labour Economics Research and Development (NILERD), Delhi, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1105 | 258 | FINANCE | Review by Government on the working of the Institute for Social and Economic Change (ISEC), for the year 2021-22. | Review by Government | 20/12/2022 |
| 1106 | 258 | FINANCE | Review by Government on the working of the Madras School of Economics (MSE), Chennai, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1107 | 258 | FINANCE | Review by Government on the working of the National Council of Applied Economic Research (NCAER), New Delhi, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1108 | 258 | FINANCE | Review by Government on the working of the Institute for Studies in Industrial Development (ISID), New Delhi, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1109 | 258 | FINANCE | Review by Government on the working of the Centre for Policy Research (CPR), New Delhi, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1110 | 258 | FINANCE | Review by Government on the working of the Centre for Development Economics (CDE), Delhi School of Economics, Delhi, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1111 | 258 | FINANCE | Review by Government on the working of the National Institute of Public Finance and Policy (NIPFP), New Delhi, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1112 | 258 | POWER | Review by Government on the working of the National Power Training Institute (NPTI), Faridabad, for the year 2021-22 | Review by Government | 20/12/2022 |
| 1113 | 258 | NEW AND RENEWABLE ENERGY | Review by Government on the working of the Hindustan Organic Chemicals Limited (HOCL), Navi Mumbai, Maharashtra, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1114 | 258 | FINANCE | Review by Government on the working of the United India Insurance Company Ltd., Chennai, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1115 | 258 | FINANCE | Review by Government on the working of the Insurance Regulatory and Development Authority of India (IRDAI), Hyderabad, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1116 | 258 | FINANCE | Review by Government of the voluntary winding up process of the Industrial Investment Bank of India (IIBI) Limited, Kolkata, for the period from 01.01.2022 to 31.03.2022. | Review by Government | 20/12/2022 |
| 1117 | 258 | FINANCE | Review by Government of the voluntary winding up process of the Industrial Investment Bank of India (IIBI) Limited, Kolkata, for the period from 01.04.2022 to 30.06.2022. | Review by Government | 20/12/2022 |
| 1118 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Bibinagar, Telangana, for the year 2020-21. | Review by Government | 20/12/2022 |
| 1119 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Bibinagar, Telangana, for the year 2019-20. | Review by Government | 20/12/2022 |
| 1120 | 258 | FINANCE | Review by Government on the working of the Pension Fund Regulatory and Development Authority (PFRDA), New Delhi, for the year 2021-22,. | Review by Government | 20/12/2022 |
| 1121 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Bathinda, Punjab for the year 2020-21. | Review by Government | 20/12/2022 |
| 1122 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Patna, Bihar, for the years 2020-21. | Review by Government | 20/12/2022 |
| 1123 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Deoghar, Jharkhand, for the years 2020-21. | Review by Government | 20/12/2022 |
| 1124 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Rajkot, Gujarat, for the year 2020-21. | Review by Government | 20/12/2022 |
| 1125 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Regional Institute of Paramedical and Nursing Sciences (RIPANS), Aizawl, Mizoram, for the year 2020-21. | Review by Government | 20/12/2022 |
| 1126 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre (PRC), Gokhale Institute of Politics and Economics, Pune, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1127 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre (PRC), Himachal Pradesh University, Shimla, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1128 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre (PRC), Patna University, Patna and the Population Research Centre (PRC), University of Kerala, Thiruvananthapuram,for the year 2021-22. | Review by Government | 20/12/2022 |
| 1129 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre (PRC), University of Lucknow, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1130 | 258 | AYUSH | Review by Government on the working of the Central Council of Indian Medicine (CCIM), New Delhi, for the year 2020-21. | Review by Government | 20/12/2022 |
| 1131 | 258 | AYUSH | Review by Government on the working of the Central Council for Research in Unani Medicine (CCRUM), New Delhi, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1132 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government of the Annual Accounts of the Tariff Authority for Major Ports (TAMP), Mumbai, Maharashtra, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1133 | 258 | FINANCE | Review by Government of the voluntary winding up process of the Industrial Investment Bank of India (IIBI) Limited, Kolkata, for the period from 01.07.2022 to 30.09.2022. | Review by Government | 20/12/2022 |
| 1134 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government on the working of the V. O. Chidambaranar Port Authority, Tuticorin Tamil Nadu for the year 2021-22. | Review by Government | 20/12/2022 |
| 1135 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the Population Research Centre (PRC), Andhra University, Visakhapatnam, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1136 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government on the working of the Deendayal Port Authority, Kutch, Gujarat, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1137 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government on the Administration Report of the New Mangalore Port Authority, Mangalore, Karnataka, for the year 2021-22. | Review by Government | 20/12/2022 |
| 1138 | 258 | CORPORATE AFFAIRS | Annual Report of the National Financial Reporting Authority (NFRA) New Delhi, for the year 2021-22 and the Audit Report thereon. | Annual Report and Auditor's Report | 20/12/2022 |
| 1139 | 258 | POWER | Review note on the performance of the Chenab Valley Power Projects (P) Ltd., Jammu, Jammu & Kashmir, for the year 2021-22. | Performance Review | 20/12/2022 |
| 1140 | 258 | POWER | Performance Review on the working of the NHPC Limited Faridabad, Haryana, for the year 2021-22. | Performance Review | 20/12/2022 |
| 1141 | 258 | POWER | Performance Review on the working of the North Eastern Electric Power Corporation Limited (NEEPCO), Shillong, Meghalaya, for the year 2021-22. | Performance Review | 20/12/2022 |
| 1142 | 258 | NEW AND RENEWABLE ENERGY | Performance Review by Government on the working of the Indian Renewable Energy Development Agency Limited (IREDA), New Delhi, for the year 2021-22. | Performance Review | 20/12/2022 |
| 1143 | 258 | NEW AND RENEWABLE ENERGY | Performance Review of the National Institute of Wind Energy (NIWE), Chennai, Tamil Nadu, for the year 2021-22. | Performance Review | 20/12/2022 |
| 1144 | 258 | FINANCE | A copy each (in English and Hindi) of the Review of Performance of Regional Rural Banks (RRBs), for the year ended 31st March, 2022. | Performance Review | 20/12/2022 |
| 1145 | 258 | CORPORATE AFFAIRS | Action Taken Report on the recommendations contained of the National Statistical Commission (NSC), New Delhi, for the year 2021-22. | Action Taken Report | 20/12/2022 |
| 1146 | 258 | PORTS, SHIPPING AND WATERWAYS | Administration Report of the New Mangalore Port Authority, Mangalore, Karnataka, for the year 2021-22. | Administration Report | 20/12/2022 |
| 1147 | 258 | PORTS, SHIPPING AND WATERWAYS | Administration Report of the Deendayal Port Authority, Kutch, Gujarat, for the year 2021-22. | Administration Report | 20/12/2022 |
| 1148 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government on the Annual Accounts of the New Mangalore Port Authority, Mangalore, Karnataka, for the year 2021-22. | Review by Govt, Annual Accounts | 20/12/2022 |
| 1149 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government of the Annual Accounts of the Deendayal Port Authority, Kutch, Gujarat, for the year 2021-22. | Review by Govt, Annual Accounts | 20/12/2022 |
| 1150 | 258 | PORTS, SHIPPING AND WATERWAYS | Forty-third Administration Report and Accounts of the V. O. Chidambaranar Port Authority, Tuticorin Tamil Nadu for the year 2021-22, together with the Auditor's Report on the Accounts. | Administration Report and Accounts and Auditor's Report | 20/12/2022 |
| 1151 | 258 | FINANCE | A copy (in English and Hindi) of the Thirty-ninth Progress Report on the Action Taken pursuant to the recommendations of the Joint Parliamentary Committee (JPC) on Stock Market Scam and matters relating thereto, 2022. | Progress Report | 20/12/2022 |
| 1152 | 258 | FINANCE | One Hundred and Twenty First Liquidator’s Report on voluntary winding up of the Industrial Investment Bank of India (IIBI) Limited, Kolkata, for the period from 01.07.2022 to 30.09.2022, together with the Auditor's Report on the Accounts. | Liquidator’s Report | 20/12/2022 |
| 1153 | 258 | FINANCE | One Hundred and Eighteenth Liquidator’s Report on voluntary winding up of the Industrial Investment Bank of India (IIBI) Limited, Kolkata, for the period from 01.04.2022 to 30.06.2022, together with the Auditor's Report on the Accounts. | Liquidator’s Report | 20/12/2022 |
| 1154 | 258 | FINANCE | One Hundred and Fifteenth Liquidator’s Report on voluntary winding up of the Industrial Investment Bank of India (IIBI) Limited, Kolkata, for the period from 01.01.2022 to 31.03.2022, together with the Auditor's Report on the Accounts. | Liquidator’s Report | 20/12/2022 |
| 1155 | 258 | FINANCE | Finance Accounts for the year 2021-2022, Volume - I & II and Appropriation Accounts for the year 2021-2022 - Government of Union Territory of Jammu and Kashmir. | Finance Accounts | 20/12/2022 |
| 1156 | 258 | PORTS, SHIPPING AND WATERWAYS | Annual Accounts of the New Mangalore Port Authority, Mangalore, Karnataka, for the year 2021-22. | Annual Account | 20/12/2022 |
| 1157 | 258 | CIVIL AVIATION | Annual Report of the Commission of Railway Safety, Lucknow, for the year 2021-22. | Annual Report | 19/12/2022 |
| 1158 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Sixty-eighth Annual Report of the Coir Board, Kochi, Kerala for the year 2021-22. | Annual Report | 19/12/2022 |
| 1159 | 258 | MINES | S.O. 3722 (E), dated the 8th August, 2022, notifying M/s Karnataka State Minerals Corporation Limited [KSMCL] for the purposes of the second proviso to sub-section (1) of Section 4 of the said Act. | Notification | 19/12/2022 |
| 1160 | 258 | MINES | S.O. 4038 (E), dated the 29th August, 2022, notifying M/s. Maheshwari Mining Private Limited under ‘Category A Exploration Agencies’, for the purposes of the second proviso to sub-section (1) of Section 4 of the said Act. | Notification | 19/12/2022 |
| 1161 | 258 | MINES | S.O. 4596 (E), dated the 29th September, 2022, notifying certain accredited private exploration agencies under specified categories, for the purposes of the second proviso to sub-section (1) of Section 4 of the said Act. | Notification | 19/12/2022 |
| 1162 | 258 | PETROLEUM AND NATURAL GAS | No. PNGRB/Fin/8-OC(1)/2018 (P-3264), dated the 2 nd August, 2022, publishing the Petroleum and Natural Gas Regulatory Board (Levy of Fee and Other Charges) Amendment Regulations, 2022 | Notification | 19/12/2022 |
| 1163 | 258 | PETROLEUM AND NATURAL GAS | No. PNGRB/COM/2-NGPL/Tariff (3)/2019 Vol-IV (P-4121), dated the 18th November, 2022, publishing the Petroleum and Natural Gas Regulatory Board (Determination of Natural Gas Pipeline Tariff) Amendment Regulations, 2022. | Notification | 19/12/2022 |
| 1164 | 258 | PETROLEUM AND NATURAL GAS | No. PNGRB/Auth/2-NGPL(08)/2022, dated the 18th November, 2022, publishing the Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate of Expand Natural Gas Pipelines) Amendment Regulations, 2022. | Notification | 19/12/2022 |
| 1165 | 258 | PETROLEUM AND NATURAL GAS | No. PNGRB/COM/2-NGPL/Tariff (3)/2019 Vol-IV (P-4121), dated the 18th November, 2022, publishing the Petroleum and Natural Gas Regulatory Board (Determination of Natural Gas Pipeline Tariff) Second Amendment Regulations, 2022. | Notification | 19/12/2022 |
| 1166 | 258 | PETROLEUM AND NATURAL GAS | No. PNGRB/COM/2-NGPL/Tariff (3)/2019 Vol-IV (P-4121), dated the 18th November, 2022, notifying the commencement of certain regulations of the Petroleum and Natural Gas Regulatory Board (Determination of Natural Gas Pipeline Tariff) Regulations, 2008. | Notification | 19/12/2022 |
| 1167 | 258 | PETROLEUM AND NATURAL GAS | No. PNGRB/Tech/10-Cap/NGPL&PPPL/(2)/2022(P-3745), dated the 18th November, 2022, publishing the Petroleum and Natural Gas Regulatory Board (Determining Capacity of Petroleum, Petroleum Products and Natural Gas Pipeline) Amendment Regulations, 2022. | Notification | 19/12/2022 |
| 1168 | 258 | PETROLEUM AND NATURAL GAS | Statement by Government accepting of the Indian Oil Corporation Limited (IOCL), Mumbai, for the year 2021-22. | Statement by Government Accepting the Report | 19/12/2022 |
| 1169 | 258 | PETROLEUM AND NATURAL GAS | Statement by Government accepting Annual Report and Accounts of the Bharat Petroleum Corporation Limited (BPCL), Mumbai, for the year 2021-22. | Statement by Government Accepting the Report | 19/12/2022 |
| 1170 | 258 | PETROLEUM AND NATURAL GAS | Statement by Government accepting Annual Report and Accounts of the Hindustan Petroleum Corporation Limited (HPCL), Mumbai, for the year 2021-22. | Statement by Government Accepting the Report | 19/12/2022 |
| 1171 | 258 | PETROLEUM AND NATURAL GAS | Statement by Government accepting of the ONGC Videsh Limited (OVL), New Delhi, for the year 2021-22. | Statement by Government Accepting the Report | 19/12/2022 |
| 1172 | 258 | PETROLEUM AND NATURAL GAS | Statement by Government accepting of the Society for Petroleum Laboratory (SFPL), Noida, Uttar Pradesh, for the year 2021-22. | Statement by Government Accepting the Report | 19/12/2022 |
| 1173 | 258 | CIVIL AVIATION | Statement by Government accepting of the Commission of Railway Safety, Lucknow, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1174 | 258 | CIVIL AVIATION | Statement by Government accepting of the Airports Economic Regulatory Authority of India (AERA), New Delhi, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1175 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the Coir Board, Kochi, Kerala for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1176 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME- Technology Centre Bhopal, Madhya Pradesh, for the year 2021-22 | Statement by Government | 19/12/2022 |
| 1177 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME- Technology Centre Sitarganj, Uttarakhand for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1178 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME- Technology Centre, Imphal, Manipur for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1179 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME-Tool Room (Central Tool Room and Training Centre) (CTTC), Bhubaneswar, Odisha, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1180 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME-Technology Centre (Indo Danish Tool Room) (IDTR), Jamshedpur, Jharkhand, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1181 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the Central Tool Room & Training Centre (CTTC), Kolkata, West Bengal, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1182 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME-Tool Room (Tool Room and Training Centre) (TRTC), Guwahati, Assam, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1183 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the Indo German Tool Room (IGTR), Aurangabad, Maharashtra, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1184 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME- Technology Centre (Indo German Tool Room) (IGTR), Indore, Madhya Pradesh, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1185 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME- Technology Development Centre (Fragrance and Flavour Development Centre) (FFDC), Kannauj, Uttar Pradesh, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1186 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME- Technology Development Centre (Centre for the Development of Glass Industries) (CDGI), Firozabad, Uttar Pradesh, for the year 2021- 22. | Statement by Government | 19/12/2022 |
| 1187 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME- Technology Development Centre (Central Footwear Training Institute) (CFTI), Agra, Uttar Pradesh, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1188 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME-Technology Development Centre (Central Footwear Training Institute) (CFTI), Chennai, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1189 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME-Tool Room (Indo German Tool Room) (IGTR), Ahmedabad, Gujarat, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1190 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME-Technology Centre (Central Tool Room) (CTR), Ludhiana, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1191 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME- Technology Centre (Central Institute of Hand Tools) (CIHT), Jalandhar, Punjab, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1192 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME-Tool Room (Central Institute of Tool Design) (CITD), Hyderabad, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1193 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the Institute for Design of Electrical Measuring Instruments (IDEMI), Mumbai, Maharashtra, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1194 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME- Technology Centre Electronics Service & Training Centre (ESTC), Ramnagar, Uttarakhand, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1195 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME- Technology Development Centre (Process and Product Development Centre) (PPDC), Agra, Uttar Pradesh, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1196 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the MSME- Technology Development Centre (Process and Product Development Centre) (PPDC), Meerut, Uttar Pradesh, for the year 2021-22. | Statement by Government | 19/12/2022 |
| 1197 | 258 | MINES | Statement giving reasons for the delay of the Coal Mines Provident Fund Organization (CMPFO), Dhanbad, Jharkhand, for the year 2020- 21. | Delay Statement | 19/12/2022 |
| 1198 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Accounts of the Coir Board, Kochi, Kerala for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 19/12/2022 |
| 1199 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME- Technology Centre Sitarganj, Uttarakhand for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1200 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME- Technology Centre Bhopal, Madhya Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1201 | 258 | CIVIL AVIATION | Annual Report and Accounts of the Airports Economic Regulatory Authority of India (AERA), New Delhi, for the year 2021-22, and the Audit Report thereon, under sub-section (4) of Section 35 and sub-section (3) of Section 36 of the Airports Economic Regulatory Authority Act, 2008. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1202 | 258 | MINES | Annual Report and Accounts of the Coal Mines Provident Fund Organization (CMPFO), Dhanbad, Jharkhand, for the year 2020- 21, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1203 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME-Tool Room (Indo German Tool Room) (IGTR), Ahmedabad, Gujarat, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1204 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME- Technology Centre (Indo German Tool Room) (IGTR), Indore, Madhya Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1205 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the Indo German Tool Room (IGTR), Aurangabad, Maharashtra, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1206 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME-Tool Room (Tool Room and Training Centre) (TRTC), Guwahati, Assam, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1207 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the Central Tool Room & Training Centre (CTTC), Kolkata, West Bengal, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1208 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME-Technology Centre (Indo Danish Tool Room) (IDTR), Jamshedpur, Jharkhand, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1209 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME-Tool Room (Central Tool Room and Training Centre) (CTTC), Bhubaneswar, Odisha, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1210 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME- Technology Centre, Imphal, Manipur for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1211 | 258 | STEEL | Sixtieth Annual Report and Accounts of the MOIL Limited, Nagpur, Maharashtra for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1212 | 258 | STEEL | Forty-ninth Annual Report and Accounts of the MECON Limited, Ranchi, Jharkhand for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1213 | 258 | STEEL | Sixty-fourth Annual Report and Accounts of the NMDC, Hyderabad, for the year 2021-22, together with the Auditor’s Report on the Account and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1214 | 258 | STEEL | Fortieth Annual Report and Accounts of the Rashtriya Ispat Nigam Limited (RINL), Visakhapatnam, Andhra Pradesh for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1215 | 258 | STEEL | Annual Report and Accounts of the Steel Authority of India Limited (SAIL), for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1216 | 258 | STEEL | Fifty-seventh Annual Report and Accounts of the MSTC Limited, Kolkata, West Bengal for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1217 | 258 | STEEL | Forty-sixth Annual Report and Accounts of the KIOCL Limited, Bengaluru, Karnataka for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1218 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME- Technology Development Centre (Fragrance and Flavour Development Centre) (FFDC), Kannauj, Uttar Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1219 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME- Technology Development Centre (Process and Product Development Centre) (PPDC), Meerut, Uttar Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1220 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME- Technology Development Centre (Process and Product Development Centre) (PPDC), Agra, Uttar Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1221 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME- Technology Centre Electronics Service & Training Centre (ESTC), Ramnagar, Uttarakhand, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1222 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the Institute for Design of Electrical Measuring Instruments (IDEMI), Mumbai, Maharashtra, for the year 2021-22, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1223 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Forty-seventh Annual Report and Accounts of the MSME-Tool Room (Central Institute of Tool Design) (CITD), Hyderabad, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1224 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME- Technology Centre (Central Institute of Hand Tools) (CIHT), Jalandhar, Punjab, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1225 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME-Technology Centre (Central Tool Room) (CTR), Ludhiana, for the year 2021-22, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1226 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME-Technology Development Centre (Central Footwear Training Institute) (CFTI), Chennai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1227 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME- Technology Development Centre (Central Footwear Training Institute) (CFTI), Agra, Uttar Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1228 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Annual Report and Accounts of the MSME- Technology Development Centre (Centre for the Development of Glass Industries) (CDGI), Firozabad, Uttar Pradesh, for the year 2021- 22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1229 | 258 | PETROLEUM AND NATURAL GAS | Annual Report and Accounts of the Hindustan Petroleum Corporation Limited (HPCL), Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1230 | 258 | PETROLEUM AND NATURAL GAS | Annual Report and Accounts of the Bharat Petroleum Corporation Limited (BPCL), Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1231 | 258 | PETROLEUM AND NATURAL GAS | Annual Report and Accounts of the Indian Oil Corporation Limited (IOCL), Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1232 | 258 | Housing and Urban Affairs | Sixteenth Annual Report and Accounts of the Bangalore Metro Rail Corporation Limited (BMRCL), Bengaluru, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1233 | 258 | PETROLEUM AND NATURAL GAS | Annual Report and Accounts of the GAIL (India) Limited, New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1234 | 258 | Housing and Urban Affairs | Annual Report and Accounts of the National Capital Region Transport Corporation Limited, (NCRTC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1235 | 258 | Housing and Urban Affairs | Fifty-second Annual Report and Accounts of the Housing and Urban Development Corporation Limited (HUDCO), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1236 | 258 | PETROLEUM AND NATURAL GAS | Annual Report and Accounts of the Brahmaputra Cracker and Polymer Limited (BCPL), Guwahati, Assam, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1237 | 258 | PETROLEUM AND NATURAL GAS | Annual Report and Accounts of the ONGC Videsh Limited (OVL), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1238 | 258 | PETROLEUM AND NATURAL GAS | Annual Report and Accounts of the Oil and Natural Gas Corporation Limited (ONGC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1239 | 258 | PETROLEUM AND NATURAL GAS | Annual Report and Accounts of the Oil India Limited (OIL), Dibrugarh, Assam, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1240 | 258 | Housing and Urban Affairs | Annual Report and Accounts of the Maharashtra Metro Rail Corporation Limited, Nagpur, Maharashtra for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1241 | 258 | Housing and Urban Affairs | Annual Report and Accounts of the Madhya Pradesh Metro Rail Corporation Limited (MPMRCL), for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1242 | 258 | Housing and Urban Affairs | Annual Report and Accounts of the Noida Metro Rail Corporation Limited (NMRC), for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1243 | 258 | Housing and Urban Affairs | Annual Report and Accounts of the Delhi Metro Rail Corporation Limited (DMRC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1244 | 258 | PETROLEUM AND NATURAL GAS | Annual Report and Accounts of the Society for Petroleum Laboratory (SFPL), Noida, Uttar Pradesh, for the year 2021-22, together with the Auditor’s Report thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1245 | 258 | DEFENCE | Annual Report and Accounts of the Mazagon Dock Shipbuilders Limited (MDL), Mumbai, Maharashtra, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1246 | 258 | DEFENCE | Annual Report and Accounts of the Mishra Dhatu Nigam Limited (MIDHANI), Hyderabad, Telangana, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1247 | 258 | DEFENCE | Fifty-ninth Annual Report and Accounts of the Hindustan Aeronautics Limited (HAL), Bengaluru, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1248 | 258 | DEFENCE | Annual Report and Accounts of the Himalayan Mountaineering Institute Darjeeling (HMI), for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1249 | 258 | DEFENCE | Annual Report and Accounts of the Garden Reach Shipbuilders and Engineers Limited (GRSE), Kolkata, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1250 | 258 | DEFENCE | Annual Report and Accounts of the Goa Shipyard Limited (GSL), Vasco-da-Gama, Goa, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1251 | 258 | DEFENCE | Annual Report and Accounts of the Nehru Institute of Mountaineering, (NIM), Uttarkashi, Uttarakhand, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1252 | 258 | DEFENCE | Annual Report and Accounts of the National Institute of Mountaineering and Allied Sports, (NIMAS), Dirang, Arunachal Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 19/12/2022 |
| 1253 | 258 | DEFENCE | Memorandum of Understanding between the Government of India (Department of Defence Production, Ministry of Defence) and the Mazagon Dock Shipbuilders Ltd., Mumbai for the year 2022-23. | Memorandum of Understanding | 19/12/2022 |
| 1254 | 258 | DEFENCE | Memorandum of Understanding between the Government of India (Department of Defence Production, Ministry of Defence) and the Mazagon Dock Shipbuilders Ltd., Mumbai for the year 2022-23. | Memorandum of Understanding | 19/12/2022 |
| 1255 | 258 | DEFENCE | Memorandum of Understanding between the Government of India (Ministry of Defence) and the Hindustan Shipyard Limited, (HSL), Visakhapatnam for the year 2022-23. | Memorandum of Understanding | 19/12/2022 |
| 1256 | 258 | DEFENCE | Memorandum of Understanding between the Government of India (Department of Defence Production, Ministry of Defence) and the Mishra Dhatu Nigam Limited, Hyderabad for the year 2022-23. | Memorandum of Understanding | 19/12/2022 |
| 1257 | 258 | DEFENCE | Memorandum of Understanding between the Government of India (Ministry of Defence, Department of Defence Production) and the BEML Limited, Bengaluru for the year 2022-23. | Memorandum of Understanding | 19/12/2022 |
| 1258 | 258 | DEFENCE | Memorandum of Understanding between the Government of India (Ministry of Defence, Department of Defence Production) and the Garden Reach and Shipbuilders and Engineers Limited (GRSE), Kolkata for the year 2022-23. | Memorandum of Understanding | 19/12/2022 |
| 1259 | 258 | DEFENCE | Memorandum of Understanding between the Government of India (Ministry of Defence, Department of Defence Production) and Goa Shipyard Limited, Vasco-da-Gama, Goa for the year 2022-23. | Memorandum of Understanding | 19/12/2022 |
| 1260 | 258 | Housing and Urban Affairs | A copy (in English and Hindi) of the Memorandum of Understanding between the Government of India (Ministry of Housing and Urban Affairs) and the Housing and Urban Development Corporation Limited (HUDCO), New Delhi for the year 2022-23. | Memorandum of Understanding | 19/12/2022 |
| 1261 | 258 | STEEL | Memorandum of Understanding between the Government of India (Ministry of Steel) and the Steel Authority of India Limited (SAIL), for the year 2022-23. | Memorandum of Understanding | 19/12/2022 |
| 1262 | 258 | STEEL | Memorandum of Understanding between the Government of India (Ministry of Steel) and the MECON Limited, for the year 2022-23. | Memorandum of Understanding | 19/12/2022 |
| 1263 | 258 | STEEL | Memorandum of Understanding between the Government of India (Ministry of Steel) and the MSTC Limited, for the year 2022-23. | Memorandum of Understanding | 19/12/2022 |
| 1264 | 258 | MINES | Review by Government on the working of the Coal Mines Provident Fund Organization (CMPFO), Dhanbad, Jharkhand, for the year 2020- 21. | Review by Government | 19/12/2022 |
| 1265 | 258 | STEEL | Review by Government on the working of the KIOCL Limited, Bengaluru, Karnataka for the year 2021-22. | Review by Government | 19/12/2022 |
| 1266 | 258 | STEEL | Review by Government on the working of the MSTC Limited, Kolkata, West Bengal for the year 2021-22. | Review by Government | 19/12/2022 |
| 1267 | 258 | STEEL | Review by Government on the working of the Steel Authority of India Limited (SAIL), for the year 2021-22. | Review by Government | 19/12/2022 |
| 1268 | 258 | STEEL | Review by Government on the working of the Rashtriya Ispat Nigam Limited (RINL), Visakhapatnam, Andhra Pradesh for the year 2021-22. | Review by Government | 19/12/2022 |
| 1269 | 258 | STEEL | Review by Government on the working of the NMDC, Hyderabad, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1270 | 258 | STEEL | Review by Government on the working of the MECON Limited, Ranchi, Jharkhand for the year 2021-22. | Review by Government | 19/12/2022 |
| 1271 | 258 | STEEL | Review by Government on the working of the MOIL Limited, Nagpur, Maharashtra for the year 2021-22. | Review by Government | 19/12/2022 |
| 1272 | 258 | DEFENCE | Review by Government on the working of the Mazagon Dock Shipbuilders Limited (MDL), Mumbai, Maharashtra, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1273 | 258 | DEFENCE | Review by Government on the working of the Hindustan Aeronautics Limited (HAL), Bengaluru, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1274 | 258 | DEFENCE | Review by Government on the working of the Mishra Dhatu Nigam Limited (MIDHANI), Hyderabad, Telangana, for the year 2021-2. | Review by Government | 19/12/2022 |
| 1275 | 258 | Housing and Urban Affairs | Review by Government on the working of the Delhi Metro Rail Corporation Limited (DMRC), New Delhi, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1276 | 258 | Housing and Urban Affairs | Review by Government on the working of the Noida Metro Rail Corporation Limited (NMRC), for the year 2021-22. | Review by Government | 19/12/2022 |
| 1277 | 258 | Housing and Urban Affairs | Review by Government on the working of the Madhya Pradesh Metro Rail Corporation Limited (MPMRCL), for the year 2021-22. | Review by Government | 19/12/2022 |
| 1278 | 258 | Housing and Urban Affairs | Review by Government on the working of the Maharashtra Metro Rail Corporation Limited, Nagpur, Maharashtra for the year 2021-22. | Review by Government | 19/12/2022 |
| 1279 | 258 | PETROLEUM AND NATURAL GAS | Review by Government on the working of the Oil India Limited (OIL), Dibrugarh, Assam, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1280 | 258 | PETROLEUM AND NATURAL GAS | Review by Government on the working of the Oil and Natural Gas Corporation Limited (ONGC), New Delhi, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1281 | 258 | PETROLEUM AND NATURAL GAS | Review by Government on the working of the Brahmaputra Cracker and Polymer Limited (BCPL), Guwahati, Assam, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1282 | 258 | Housing and Urban Affairs | Review by Government on the working of the Housing and Urban Development Corporation Limited (HUDCO), New Delhi, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1283 | 258 | Housing and Urban Affairs | Review by Government on the working of the National Capital Region Transport Corporation Limited, (NCRTC), New Delhi, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1284 | 258 | PETROLEUM AND NATURAL GAS | Review by Government on the working of the GAIL (India) Limited, New Delhi, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1285 | 258 | Housing and Urban Affairs | Review by Government on the working of the Bangalore Metro Rail Corporation Limited (BMRCL), Bengaluru, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1286 | 258 | DEFENCE | Review by Government on the working of the Himalayan Mountaineering Institute Darjeeling (HMI), for the year 2021-22. | Review by Government | 19/12/2022 |
| 1287 | 258 | DEFENCE | Review by Government on the working of the National Institute of Mountaineering and Allied Sports, (NIMAS), Dirang, Arunachal Pradesh, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1288 | 258 | DEFENCE | Review by Government on the working of the Nehru Institute of Mountaineering, (NIM), Uttarkashi, Uttarakhand, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1289 | 258 | DEFENCE | Review by Government on the working of the Goa Shipyard Limited (GSL), Vasco-da-Gama, Goa, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1290 | 258 | DEFENCE | Review by Government on the working of the Garden Reach Shipbuilders and Engineers Limited (GRSE), Kolkata, for the year 2021-22. | Review by Government | 19/12/2022 |
| 1291 | 258 | PARLIAMENTARY AFFAIRS | A copy each (in English and Hindi) of the following Statement showing action taken by Government on the various assurances, promises and undertakings given during the Session shown against each:- 1. Statement No. XXXIX Two Hundred and Fifth, 2005 2. Statement No. XXXIII Two Hundred and Eleventh, 2007 3. Statement No. XXXV Two Hundred and Twentieth, 2010 4. Statement No. XXXII Two Hundred and Twenty First, 2010 5. Statement No. XXVI Two Hundred and Twenty Second, 2011 6. Statement No. XXXI Two Hundred and Twenty Eighth, 2013 7. Statement No. XXX Two Hundred and Thirtieth, 2013-2014 8. Statement No. XXIX Two Hundred and Thirty Second, 2014 9. Statement No. XXV Two Hundred and Thirty Third, 2014 10. Statement No. XXIII Two Hundred and Thirty Fourth, 2015 11. Statement No. XXII Two Hundred and Thirty Seventh, 2015 12. Statement No. XXIII Two Hundred and Thirty Eighth, 2016 13. Statement No. XXII Two Hundred and Thirty Ninth, 2016 14. Statement No. XVII Two Hundred and Forty Third, 2017 15. Statement No. XII Two Hundred and Forty Fourth, 2017-2018 16. Statement No. XV Two Hundred and Forty Fifth, 2018 17. Statement No. XVI Two Hundred and Forty Sixth, 2018 18. Statement No. XIV Two Hundred and Forty Seventh, 2018-19 19. Statement No. XII Two Hundred and Forty Ninth, 2019 20. Statement No. XII Two Hundred and Fiftieth, 2019 21. Statement No. XI Two Hundred and Fifty First, 2020 22. Statement No. VIII Two Hundred and Fifty Second, 2020 . Statement No. X Two Hundred and Fifty Third, 2021 24. Statement No. VIII Two Hundred and Fifty Fourth, 2021 25. Statement No. V Two Hundred and Fifty Fifth, 2021 26. Statement No. V Two Hundred and Fifty Sixth, 2022 27. Statement No. I Two Hundred and Fifty Seventh, 2022 | Statement by Government,assurance and undertaking | 19/12/2022 |
| 1292 | 258 | TEXTILES | Annual Report of the National Institute of Agricultural Extension Management (MANAGE), Hyderabad, Telangana for the year 2021-22. | Annual Report | 16/12/2022 |
| 1293 | 258 | COMMERCE AND INDUSTRY | Annual Report of the Office of the Controller General of Patents, Designs, Trademarks and Geographical Indications (CGPDTM), Mumbai, for the year 2020-21. | Annual Report | 16/12/2022 |
| 1294 | 258 | COMMERCE AND INDUSTRY | A copy (in English and Hindi) of the Ministry of Commerce and Industry (Department for Promotion of Industry and Internal Trade) Notification No. S.O. 4091(E), dated the 1st September, 2022, issued under sub-section (1) of Section 6 of the Industries (Development and Regulation) Act, 1951, appointing the persons mentioned therein to be the members and the Secretary of the Development Council for Pulp, Paper and Allied Industries. | Notification | 16/12/2022 |
| 1295 | 258 | COMMERCE AND INDUSTRY | A copy (in English and Hindi) of the Ministry of Commerce and Industry (Department for Promotion of Industry and Internal Trade) Notification No. S.O. 5282 (E), dated the 14th November, 2022, issued under sub-section (2) of Section 14 of the Explosives Act, 1884, exempting the Indian Space Research Organization from the operation of all the provisions of the Explosive Rules, 2008 for manufacturing, storage, use and transportation of Solid Propellant for Space Rockets falling under UN Class 1 (Explosives) subject to the condition mentioned therein. | Notification | 16/12/2022 |
| 1296 | 258 | COMMUNICATIONS | A copy (in English and Hindi) of the Ministry of Communications (Department of Telecommunications) Notification No. GSR 635(E), dated the 18 th August, 2022, publishing the Indian Telegraph Right of Way (Amendment) Rules, 2022, under sub-section (5) of Section 7 of the Indian Telegraph Act, 1885. | Notification | 16/12/2022 |
| 1297 | 258 | FINANCE | Notification No. 42/2022-Central Excise dated 15.12.2022 seeking to amend Notification No. 18/2022-Central Excise, dated the 19 th July, 2022 to reduce the Special Additional Excise Duty on production of petroleum Crude and export of Aviation Turbine Fuel, under sub-section (2) of Section 38 of the Central Excise Act, 1944. | Notification | 16/12/2022 |
| 1298 | 258 | FINANCE | Notification No. 43/2022-Central Excise dated 15.12.2022 seeking to further amend Notification No. 04/2022-Central Excise, dated the 30th June, 2022 to reduce the Special Additional Excise Duty on Diesel, under sub-section (2) of Section 38 of the Central Excise Act, 1944. | Notification | 16/12/2022 |
| 1299 | 258 | FINANCE | Notification No. 01/2022-Service Tax to the effect that the service tax payable under Section 66B of the Finance Act, 1994, on the "light-dues" collected by the Directorate General of Lighthouses and Lightships under the Lighthouse Act, 1927, in the period commencing on and from the 1st day of July, 2012 and ending with the 30th day of June, 2017, shall not be required to be paid, under Section 38 of Central Excise Act, 1944. | Notification | 16/12/2022 |
| 1300 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | G.S.R. 287 (E), dated the 8th April, 2022, publishing the Warehousing (Development and Regulation) Registration of Warehouses (Amendment) Rules, 2022, along with Delay Statement. | Notification | 16/12/2022 |
| 1301 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | G.S.R. 788 (E), dated the 25th October, 2022, publishing the Warehousing (Development and Regulation) Registration of Warehouses (Second Amendment) Rules, 2022. | Notification | 16/12/2022 |
| 1302 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | A copy (in English and Hindi) of the Ministry of Consumer Affairs, Food and Public Distribution (Department of Food and Public Distribution) Notification No. EP.1(4)/2016, dated the 3rd August, 2022, publishing the Food Corporation of India (Staff) Third Amendment) Regulations, 2022, under sub-section (5) of Section 45 of the Food Corporations Act, 1964. | Notification | 16/12/2022 |
| 1303 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | S.O. 3071 (E), dated the 6th July, 2022, determining that the nonagricultural commodities, specified therein, shall be stored in a registered warehouse and shall comply with the qualitative specifications or standards of the Bureau of Indian Standards,. | Notification | 16/12/2022 |
| 1304 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | S.O. 3132 (E), dated the 8th July, 2022, determining that the agricultural commodities, specified therein, shall be stored in a registered warehouse and shall comply with the qualitative specifications or standards of the Bureau of Indian Standards or AGMARK or Food Safety and Standards Authority of India. | Notification | 16/12/2022 |
| 1305 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | S.O. 3133 (E), dated the 8th July, 2022, amending the Principal Notification No. S.O. 196 (E), dated the 31st January, 2011, by omitting certain entries in that Notification. | Notification | 16/12/2022 |
| 1306 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | S.O. 3134 (E), dated the 8th July, 2022, amending the Principal Notification No. S.O. 817 (E), dated the 22nd March, 2013, by omitting certain entries in that Notification. | Notification | 16/12/2022 |
| 1307 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | A copy (in English and Hindi) of the Ministry of Electronics and Information Technology Notification No. GSR 794(E), dated the 28 th October, 2022, publishing the Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Amendment Rules, 2022, under sub-section (3) of Section 87 of the Information Technology Act, 2000. | Notification | 16/12/2022 |
| 1308 | 258 | AGRICULTURE AND FARMERS WELFARE | S.O. 3456 (E), dated the 27th July, 2022, publishing the Plant Quarantine (Regulation of Import into India) (Second Amendment) Order, 2022. | Notification | 16/12/2022 |
| 1309 | 258 | AGRICULTURE AND FARMERS WELFARE | S.O. 3777 (E), dated the 12th August, 2022, publishing the Plant Quarantine (Regulation of Import into India) (Third Amendment) Order, 2022. | Notification | 16/12/2022 |
| 1310 | 258 | AGRICULTURE AND FARMERS WELFARE | S.O. 4551 (E), dated the 26th September, 2022, publishing the Plant Quarantine (Regulation of Import into India) (Fourth Amendment) Order, 2022. | Notification | 16/12/2022 |
| 1311 | 258 | AGRICULTURE AND FARMERS WELFARE | S.O. 4871 (E), dated the 13th October, 2022, publishing the Plant Quarantine (Regulation of Import into India) (Fifth Amendment) Order, 2022. | Notification | 16/12/2022 |
| 1312 | 258 | AGRICULTURE AND FARMERS WELFARE | S.O. 5167 (E), dated the 7th November, 2022, publishing the Plant Quarantine (Regulation of Import into India) (Sixth Amendment) Order, 2022. | Notification | 16/12/2022 |
| 1313 | 258 | AGRICULTURE AND FARMERS WELFARE | S.O. 5401 (E), dated the 21st November, 2022, publishing the Plant Quarantine (Regulation of Import into India) (Seventh Amendment) Order, 2022. | Notification | 16/12/2022 |
| 1314 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | G.S.R. 648 (E), dated the 22nd August, 2022 publishing the Legal Metrology (Packaged Commodities) (Third Amendment) Rules, 2022. | Notification | 16/12/2022 |
| 1315 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | G.S.R. 747 (E), dated the 30th September, 2022, publishing the Legal Metrology (Packaged Commodities) Amendment (Amendment) Rules, 2022. | Notification | 16/12/2022 |
| 1316 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | G.S.R. 763(E), dated the 4th October, 2022, publishing the Legal Metrology (General) Amendment Rules, 2022. | Notification | 16/12/2022 |
| 1317 | 258 | RAILWAYS | G.S.R. 218 (E), dated the 23rd March, 2022, publishing the Railways (Punitive Charges for Overloading of Wagon) (Amendment) Rules, 2022, along with a Delay Statement. | Notification | 16/12/2022 |
| 1318 | 258 | RAILWAYS | G.S.R. 731 (E), dated the 27th September, 2022, publishing the Railways Red Tariff (Amendment) Rules, 2022. | Notification | 16/12/2022 |
| 1319 | 258 | RAILWAYS | G.S.R. 744 (E), dated the 30th September, 2022, publishing the Railways Red Tariff (Second Amendment) Rules, 2022. | Notification | 16/12/2022 |
| 1320 | 258 | COMMERCE AND INDUSTRY | Statement by Government accepting of the Controller General of Patents, Designs, Trademarks and Geographical Indications (CGPDTM), Mumbai, for the year 2020-21. | Statement by Government Accepting the Report | 16/12/2022 |
| 1321 | 258 | COMMERCE AND INDUSTRY | Statement by Government accepting of the Indian Rubber Manufacturers Research Association (IRMRA), Thane, Maharashtra, for the year 2021-22. | Statement by Government | 16/12/2022 |
| 1322 | 258 | COMMUNICATIONS | Statement by Government accepting of the Centre for Development of Telematics (C-DOT), New Delhi, for the year 2021-22. | Statement by Government | 16/12/2022 |
| 1323 | 258 | FOOD PROCESSING INDUSTRIES | Statement giving reasons for the delay of the National Meat and Poultry Processing Board (NMPPB), New Delhi, for the year 2020-21. | Delay Statement | 16/12/2022 |
| 1324 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Statement giving reasons for the delay of the Society for Applied Microwave Electronics Engineering and Research (SAMEER), Mumbai, for the year 2020-21. | Delay Statement | 16/12/2022 |
| 1325 | 258 | TEXTILES | Statements (in English and Hindi) giving reasons for the delay of the Birds Jute and Exports Limited (BJEL), Kolkata, West Bengal, and the National Jute Manufactures Corporation Limited, (NJMC), Kolkata, West Bengal for the year 2020-21. | Delay Statement | 16/12/2022 |
| 1326 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Statement giving reasons for the delay of the Software Technology Parks of India (STPI), New Delhi, for the year 2020-21. | Delay Statement | 16/12/2022 |
| 1327 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Statement giving reasons for the delay of the Centre for Development of Advanced Computing (C-DAC), Pune, Maharashtra for the year 2020-21. | Delay Statement | 16/12/2022 |
| 1328 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Statement giving reasons for the delay of the Centre for Materials for Electronics Technology (C-MET), Pune, Maharashtra for the year 2020-21. | Delay Statement | 16/12/2022 |
| 1329 | 258 | AGRICULTURE AND FARMERS WELFARE | Statements (in English and Hindi) giving reasons for the delay of the Bihar State Agro Industries Development Corporation Limited, Patna, for the year 2019-20, the Haryana Agro Industries Corporation Limited, Panchkula, Haryana for the year 2018-19, the Kerala Agro Industries Corporation Limited, Thirvananthapuram, for the year 2015-16, the Madhya Pradesh Agro Industries Development Corporation Limited, Bhopal, for the year 2018-19, f the Jammu & Kashmir State Agro Industries Development Corporation Limited, Srinagar, for the year 2015-16, the Jammu & Kashmir State Agro Industries Development Corporation Limited, Srinagar, for the year 2016-17, the Jammu & Kashmir State Agro Industries Development Corporation Limited, Srinagar, for the year 2017-18, the Jammu & Kashmir State Agro Industries Development Corporation Limited, Srinagar, for the year 2018-19, and the Odisha Agro Industries Corporation Limited, Bhubaneshwar, Odisha for the year 2020-21. | Delay Statement | 16/12/2022 |
| 1330 | 258 | COMMERCE AND INDUSTRY | Statement (in English and Hindi) giving reasons for the delay of the Controller General of Patents, Designs, Trademarks and Geographical Indications (CGPDTM), Mumbai, for the year 2020-21. | Delay Statement | 16/12/2022 |
| 1331 | 258 | TEXTILES | Annual Accounts of the National Institute of Agricultural Extension Management (MANAGE), Hyderabad, Telangana for the year 2021-22, and the Audit Report thereon | Annual Account and Audit Report | 16/12/2022 |
| 1332 | 258 | FOOD PROCESSING INDUSTRIES | Annual Report and Accounts of the National Institute of Food Technology Entrepreneurship and Management (NIFTEM), Kundli, Haryana, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1333 | 258 | FOOD PROCESSING INDUSTRIES | Annual Report and Accounts of the National Meat and Poultry Processing Board (NMPPB), New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1334 | 258 | RAILWAYS | Annual Report and Accounts of the Braithwaite & Co. Ltd. (BCL), Kolkata, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1335 | 258 | RAILWAYS | Annual Report and Accounts of the Dedicated Freight Corridor Corporation of India Limited (DFCCIL), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1336 | 258 | RAILWAYS | Thirty-fifth Annual Report and Accounts of the Indian Railway Finance Corporation Limited (IRFC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1337 | 258 | RAILWAYS | Annual Report and Accounts of the Konkan Railway Corporation Ltd. (KRCL), Navi Mumbai, for the year 2021-22, together with the Auditor’s Report on the Accounts and comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1338 | 258 | RAILWAYS | Annual Report and Accounts of the Konkan Railway Corporation Ltd. (KRCL), Navi Mumbai, for the year 2021-22, together with the Auditor’s Report on the Accounts and comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1339 | 258 | RAILWAYS | Annual Report and Accounts of the Mumbai Railway Vikas Corporation Limited (MRVC), Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1340 | 258 | RAILWAYS | 22nd Annual Report and Accounts of the RailTel Corporation of India Limited (RAILTEL), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts and comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1341 | 258 | RAILWAYS | Annual Report and Accounts of the Rites Limited (RITES), Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1342 | 258 | RAILWAYS | Annual Report and Accounts of the Hassan Mangalore Rail Development Company Limited (HMRDC), Bengaluru, for the year 2021-22, together with the Auditor’s Report on the Accounts and comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1343 | 258 | RAILWAYS | Annual Report and Accounts of the Madhepura Electric Locomotive Private Limited (MELPL), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1344 | 258 | TEXTILES | Annual Report and Accounts of the Birds Jute and Exports Limited (BJEL), Kolkata, West Bengal, for the year 2020-21, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1345 | 258 | TEXTILES | Annual Report and Accounts of the Sardar Vallabhbhai Patel International School of Textiles and Management (SVPISTM), Coimbatore, Tamil Nadu, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1346 | 258 | TEXTILES | Forty-first Annual Report and Accounts of the National Jute Manufactures Corporation Limited, (NJMC), Kolkata, West Bengal for the year 2020-21, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1347 | 258 | AGRICULTURE AND FARMERS WELFARE | Forty-eighth Annual Report and Accounts of the Jammu & Kashmir State Agro Industries Development Corporation Limited, Srinagar, for the year 2017-18, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1348 | 258 | AGRICULTURE AND FARMERS WELFARE | Forty-ninth Annual Report and Accounts of the Jammu & Kashmir State Agro Industries Development Corporation Limited, Srinagar, for the year 2018-19, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1349 | 258 | AGRICULTURE AND FARMERS WELFARE | Fifty-ninth Annual Report and Accounts of the Odisha Agro Industries Corporation Limited, Bhubaneshwar, Odisha for the year 2020-21, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1350 | 258 | AGRICULTURE AND FARMERS WELFARE | Forty-fourth Annual Report and Accounts of the Karnataka Cashew Development Corporation (KCDC) Limited, Mangaluru, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1351 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Annual Report and Accounts of the Digital India Corporation (Formerly, Media Lab Asia) New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1352 | 258 | AGRICULTURE AND FARMERS WELFARE | Annual Report and Accounts of the Haryana Agro Industries Corporation Limited, Panchkula, Haryana for the year 2018-19, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1353 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Annual Report and Accounts of the Centre for Materials for Electronics Technology (C-MET), Pune, Maharashtra for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1354 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Annual Report and Accounts of the Centre for Development of Advanced Computing (C-DAC), Pune, Maharashtra for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1355 | 258 | AGRICULTURE AND FARMERS WELFARE | Forty-eighth Annual Report and Accounts of the Kerala Agro Industries Corporation Limited, Thirvananthapuram, for the year 2015-16, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1356 | 258 | AGRICULTURE AND FARMERS WELFARE | Fiftieth Annual Report and Accounts of the Madhya Pradesh Agro Industries Development Corporation Limited, Bhopal, for the year 2018-19, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1357 | 258 | AGRICULTURE AND FARMERS WELFARE | Fiftieth Annual Report and Accounts of the Madhya Pradesh Agro Industries Development Corporation Limited, Bhopal, for the year 2018-19, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1358 | 258 | AGRICULTURE AND FARMERS WELFARE | Forty-sixth Annual Report and Accounts of the Jammu & Kashmir State Agro Industries Development Corporation Limited, Srinagar, for the year 2015-16, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1359 | 258 | AGRICULTURE AND FARMERS WELFARE | Forty-seventh Annual Report and Accounts of the Jammu & Kashmir State Agro Industries Development Corporation Limited, Srinagar, for the year 2016-17, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1360 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Annual Report and Accounts of the Software Technology Parks of India (STPI), New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1361 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Annual Report and Accounts of the Society for Applied Microwave Electronics Engineering and Research (SAMEER), Mumbai, for the year 2020-21, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1362 | 258 | COMMERCE AND INDUSTRY | Sixty-fourth Annual Report and Accounts of the ECGC Ltd., Mumbai, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1363 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the Cochin Special Economic Zone Authority (CSEZA), Cochin, Kerala for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1364 | 258 | AGRICULTURE AND FARMERS WELFARE | Fifty-fourth Annual Report and Accounts of the Bihar State Agro Industries Development Corporation Limited, Patna, for the year 2019-20, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1365 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | Annual Report and Accounts of the Food Corporation of India (FCI), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1366 | 258 | RAILWAYS | Annual Report and Accounts of the Wabtec Locomotive Private Limited (WLPL), for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1367 | 258 | RAILWAYS | Annual Report and Accounts of the Wabtec Locomotive Private Limited (WLPL), for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1368 | 258 | RAILWAYS | Annual Report and Accounts of the Indian Railway Welfare Organisation (IRWO), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1369 | 258 | RAILWAYS | Annual Report and Accounts of the Rail Land Development Authority (RLDA), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1370 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | Sixty-fifth Annual Report and Accounts of the Central Warehousing Corporation (CWC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1371 | 258 | COMMERCE AND INDUSTRY | Sixty-Third Annual Report and Accounts of the Indian Rubber Manufacturers Research Association (IRMRA), Thane, Maharashtra, for the year 2021-22, together with the Auditor’s Report on the Account. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1372 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the Quality Council of India (QCI), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1373 | 258 | COMMUNICATIONS | Annual Report and Accounts of the Centre for Development of Telematics (C-DOT), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1374 | 258 | AGRICULTURE AND FARMERS WELFARE | Annual Report and Accounts of the National Academy of Agricultural Sciences (NAAS), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1375 | 258 | COMMUNICATIONS | Seventy-second Annual Report and Accounts of the ITI Limited, Bengaluru, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1376 | 258 | COMMUNICATIONS | Annual Report and Accounts of the Telecommunications Consultants India Limited (TCIL), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 16/12/2022 |
| 1377 | 258 | COMMUNICATIONS | Review by Government on the working of the Telecommunications Consultants India Limited (TCIL), New Delhi, for the year 2021-22. | Review by Government | 16/12/2022 |
| 1378 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the National Academy of Agricultural Sciences (NAAS), New Delhi, for the year 2021-22. | Review by Government | 16/12/2022 |
| 1379 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the Quality Council of India (QCI), New Delhi, for the year 2021-22. | Review by Government | 16/12/2022 |
| 1380 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | Review by Government on the working of the Central Warehousing Corporation (CWC), New Delhi, for the year 2021-22. | Review by Government | 16/12/2022 |
| 1381 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | Review by Government on the working of the Food Corporation of India (FCI), New Delhi, for the year 2021-22. | Review by Government | 16/12/2022 |
| 1382 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Bihar State Agro Industries Development Corporation Limited, Patna, for the year 2019-20. | Review by Government | 16/12/2022 |
| 1383 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of the ECGC Ltd., Mumbai, for the year 2021-22. | Review by Government | 16/12/2022 |
| 1384 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Review by Government on the working of the Society for Applied Microwave Electronics Engineering and Research (SAMEER), Mumbai, for the year 2020-21. | Review by Government | 16/12/2022 |
| 1385 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Review by Government on the working of the Software Technology Parks of India (STPI), New Delhi, for the year 2020-21. | Review by Government | 16/12/2022 |
| 1386 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Jammu & Kashmir State Agro Industries Development Corporation Limited, Srinagar, for the year 2016-17. | Review by Government | 16/12/2022 |
| 1387 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Jammu & Kashmir State Agro Industries Development Corporation Limited, Srinagar, for the year 2015-16. | Review by Government | 16/12/2022 |
| 1388 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Madhya Pradesh Agro Industries Development Corporation Limited, Bhopal, for the year 2018-19,. | Review by Government | 16/12/2022 |
| 1389 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Kerala Agro Industri. | Review by Government | 16/12/2022 |
| 1390 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Review by Government on the working of the Centre for Development of Advanced Computing (C-DAC), Pune, Maharashtra for the year 2020-21. | Review by Government | 16/12/2022 |
| 1391 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Review by Government on the working of the Centre for Materials for Electronics Technology (C-MET), Pune, Maharashtra for the year 2020-21. | Review by Government | 16/12/2022 |
| 1392 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Haryana Agro Industries Corporation Limited, Panchkula, Haryana for the year 2018-19. | Review by Government | 16/12/2022 |
| 1393 | 258 | ELECTRONICS AND INFORMATION TECHNOLOGY | Review by Government on the working of the Digital India Corporation (Formerly, Media Lab Asia) New Delhi, for the year 2021-22. | Review by Government | 16/12/2022 |
| 1394 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Karnataka Cashew Development Corporation (KCDC) Limited, Mangaluru, for the year 2021-22. | Review by Government | 16/12/2022 |
| 1395 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Odisha Agro Industries Corporation Limited, Bhubaneshwar, Odisha for the year 2020-21. | Review by Government | 16/12/2022 |
| 1396 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Jammu & Kashmir State Agro Industries Development Corporation Limited, Srinagar, for the year 2018-19. | Review by Government | 16/12/2022 |
| 1397 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Jammu & Kashmir State Agro Industries Development Corporation Limited, Srinagar, for the year 2017-18. | Review by Government | 16/12/2022 |
| 1398 | 258 | TEXTILES | Review by Government on the working of the National Jute Manufactures Corporation Limited, (NJMC), Kolkata, West Bengal for the year 2020-21. | Review by Government | 16/12/2022 |
| 1399 | 258 | TEXTILES | Review by Government on the working of the Sardar Vallabhbhai Patel International School of Textiles and Management (SVPISTM), Coimbatore, Tamil Nadu, for the year 2021-22. | Review by Government | 16/12/2022 |
| 1400 | 258 | TEXTILES | Review by Government on the working of the Birds Jute and Exports Limited (BJEL), Kolkata, West Bengal, for the year 2020-21. | Review by Government | 16/12/2022 |
| 1401 | 258 | TEXTILES | Review by Government on the working of the National Institute of Agricultural Extension Management (MANAGE), Hyderabad, Telangana for the year 2021-22. | Review by Government | 16/12/2022 |
| 1402 | 258 | RAILWAYS | Review by Government on the working of the Hassan Mangalore Rail Development Company Limited (HMRDC), Bengaluru, for the year 2021-22. | Review by Government | 16/12/2022 |
| 1403 | 258 | RAILWAYS | Review by Government on the working of the RailTel Corporation of India Limited (RAILTEL), New Delhi, for the year 2021-22. | Review by Government | 16/12/2022 |
| 1404 | 258 | RAILWAYS | Review by Government on the working of the Konkan Railway Corporation Ltd. (KRCL), Navi Mumbai, for the year 2021-22. | Review by Government | 16/12/2022 |
| 1405 | 258 | FOOD PROCESSING INDUSTRIES | Review by Government on the working of the National Meat and Poultry Processing Board (NMPPB), New Delhi, for the year 2020-21. | Review by Government | 16/12/2022 |
| 1406 | 258 | FOOD PROCESSING INDUSTRIES | Performance Review of the National Institute of Food Technology Entrepreneurship and Management (NIFTEM), Kundli, Haryana, for the year 2021-22. | Performance Review | 16/12/2022 |
| 1407 | 258 | RAILWAYS | Performance Review of the Braithwaite & Co. Ltd. (BCL), Kolkata, for the year 2021-22. | Performance Review | 16/12/2022 |
| 1408 | 258 | RAILWAYS | Performance Review of the Mumbai Railway Vikas Corporation Limited (MRVC), Mumbai, for the year 2021-22. | Performance Review | 16/12/2022 |
| 1409 | 258 | RAILWAYS | Performance Review of the Indian Railway Finance Corporation Limited (IRFC), New Delhi, for the year 2021-22. | Performance Review | 16/12/2022 |
| 1410 | 258 | RAILWAYS | Performance Review of the Dedicated Freight Corridor Corporation of India Limited (DFCCIL), New Delhi, for the year 2021-22. | Performance Review | 16/12/2022 |
| 1411 | 258 | RAILWAYS | Performance Review of the Rites Limited (RITES), Delhi, for the year 2021-2. | Performance Review | 16/12/2022 |
| 1412 | 258 | RAILWAYS | Performance Review of the Madhepura Electric Locomotive Private Limited (MELPL), New Delhi, for the year 2021-22. | Performance Review | 16/12/2022 |
| 1413 | 258 | RAILWAYS | Performance Review of the Rail Land Development Authority (RLDA), New Delhi, for the year 2021-22. | Performance Review | 16/12/2022 |
| 1414 | 258 | RAILWAYS | Performance Review of the Indian Railway Welfare Organisation (IRWO), New Delhi, for the year 2021-22. | Performance Review | 16/12/2022 |
| 1415 | 258 | RAILWAYS | Performance Review of the Wabtec Locomotive Private Limited (WLPL), for the year 2021-22. | Performance Review | 16/12/2022 |
| 1416 | 258 | COMMUNICATIONS | Performance Review of the ITI Limited, Bengaluru, for the year 2021-22. | Performance Review | 16/12/2022 |
| 1417 | 258 | COMMERCE AND INDUSTRY | Administrative Report and Accounts of the Visakhapatnam Special Economic Zone Authority (VSEZA), Visakhapatnam, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Administration Report and Accounts and Auditor's Report | 16/12/2022 |
| 1418 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report of the Rajiv Gandhi Centre for Biotechnology (RGCB), Thiruvananthapuram, Kerala, for the year 2021-22. | Annual Report | 15/12/2022 |
| 1419 | 258 | CULTURE | Annual Report of the Indira Gandhi National Centre for the Arts, New Delhi, for the year 2019-20. | Annual Report | 15/12/2022 |
| 1420 | 258 | CULTURE | Annual Report of the Central Institute of Buddhist Studies (CIBS), Leh, UT of Ladakh for the year 2020-21. | Annual Report | 15/12/2022 |
| 1421 | 258 | LABOUR AND EMPLOYMENT | A copy (in English and Hindi) of the Annual Report of the Employees’ State Insurance Corporation (ESIC), New Delhi, for the year 2021-22, under Section 36 of the Employees’ State Insurance Act, 1948. | Annual Report | 15/12/2022 |
| 1422 | 258 | LAW & JUSTICE | G.S.R. No. 649 (E), dated the 23rd August, 2022, publishing the Supreme Court Judges (Amendment) Rules, 2022. | Notification | 15/12/2022 |
| 1423 | 258 | LAW & JUSTICE | G.S.R. No. 650 (E), dated the 23rd August, 2022, publishing the High Court Judges (Amendment) Rules, 2022. | Notification | 15/12/2022 |
| 1424 | 258 | LAW & JUSTICE | G.S.R. No. 661 (E), dated the 26th August, 2022, publishing the Supreme Court Judges (Amendment) Rules, 2022. | Notification | 15/12/2022 |
| 1425 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | G.S.R. 682 (E), dated the 5th September, 2022, publishing the Environment (Protection) Second Amendment Rules, 2022. | Notification | 15/12/2022 |
| 1426 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | G.S.R. 804 (E), dated the 3th November, 2022, publishing the Environment (Protection) Third Amendment Rules, 2022. | Notification | 15/12/2022 |
| 1427 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | A copy (in English and Hindi) of the Ministry of Environment, Forest and Climate Change Notification No. S.O. 4648 (E), dated the 30th September, 2022, under sub-section (1) of Section 10 of the Environment (Protection) Act, 1986, amending the Principal Notification No. S.O. 83(E), dated the 16th February, 1987, by inserting certain entries in that Notification. | Notification | 15/12/2022 |
| 1428 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | A copy (in English and Hindi) of the Ministry of Environment, Forest and Climate Change Notification No. S.O. 4649 (E), dated the 30th September, 2022, under clause (a) of Section 19 of the Environment (Protection) Act, 1986 amending the Principal Notification No. S.O. 638(E), dated the 28th February, 2014, by inserting certain entries in that Notification. | Notification | 15/12/2022 |
| 1429 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | A copy (in English and Hindi) of the Ministry of Environment, Forest and Climate Change Notification No. S.O. 4650 (E), dated the 3 rd October, 2022, under Section 23 of the Environment (Protection) Act, 1986, delegating its powers to issue directions under Section 5 of the said Act to the State Coastal Zone Management Authorities and Union Territory Coastal Zone Management Authorities, as constituted by it under sub-sections (1) and (3) of the said Act, within their respective territorial jurisdictions, subject to the conditions and limitations, as mentioned therein. | Notification | 15/12/2022 |
| 1430 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 5494 (E), dated the 24th November, 2022, amending the Principal Notification, the Island Coastal Regulation Zone Notification 2019, S.O. 1242 (E), dated the 8th March, 2019, by inserting/substituting certain entries in that Notification. | Notification | 15/12/2022 |
| 1431 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | S.O. 5495 (E), dated the 24th November, 2022, amending the Principal Notification, the Coastal Regulation Zone Notification, 2019, G.S.R. 37 (E), dated the 18th January, 2019, by inserting/substituting certain entries in that Notification. | Notification | 15/12/2022 |
| 1432 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | G.S.R. 618 (E), dated the 5th August, 2022, publishing the Indian Administrative Service (Fixation of Cadre Strength) Third Amendment Regulations, 2022. | Notification | 15/12/2022 |
| 1433 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | G.S.R. 619 (E), dated the 5th August, 2022, publishing the Indian Administrative Service (Pay) Third Amendment Rules, 2022. | Notification | 15/12/2022 |
| 1434 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | G.S.R. 711 (E), dated the 20th September, 2022, publishing a Corrigendum to the Notification No. G.S.R. 440 (E), dated the 10th June, 2022. | Notification | 15/12/2022 |
| 1435 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | G.S.R. 712 (E), dated the 20th September, 2022, publishing a Corrigendum to the Notification No. G.S.R. 441 (E), dated the 10th June, 2022. | Notification | 15/12/2022 |
| 1436 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | G.S.R. 626 (E), dated the 12th August, 2022, publishing the Indian Police Service (Fixation of Cadre Strength) Sixth Amendment Regulations, 2022. | Notification | 15/12/2022 |
| 1437 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | G.S.R. 627 (E), dated the 12th August, 2022, publishing the Indian Police Service (Pay) Sixth Amendment Rules, 2022. | Notification | 15/12/2022 |
| 1438 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | G.S.R. 638 (E), dated the 18th August, 2022, publishing the Indian Police Service (Fixation of Cadre Strength) Seventh Amendment Regulations, 2022. | Notification | 15/12/2022 |
| 1439 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | G.S.R. 639 (E), dated the 18th August, 2022, publishing the Indian Police Service (Pay) Seventh Amendment Rules, 2022. | Notification | 15/12/2022 |
| 1440 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | G.S.R. 742 (E), dated the 29th September, 2022, publishing the Indian Police Service (Fixation of Cadre Strength) Eighth Amendment Regulations, 2022. | Notification | 15/12/2022 |
| 1441 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | G.S.R. 743 (E), dated the 29th September, 2022, publishing the Indian Police Service (Pay) Eighth Amendment Rules, 2022. | Notification | 15/12/2022 |
| 1442 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | G.S.R. 757 (E), dated the 3rd October, 2022, amending the Notification No. G.S.R. 862(E), dated the 18th December, 2008, by substituting certain entries in that Notification. | Notification | 15/12/2022 |
| 1443 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | G.S.R. 758 (E), dated the 3rd October, 2022, amending the Notification No. G.S.R. 863(E), dated the 18th December, 2008, by substituting certain entries in that Notification. | Notification | 15/12/2022 |
| 1444 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the National Institute of Biomedical Genomics (NIBMG), Kalyani, West Bengal, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1445 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the Central Civil Services Cultural and Sports Board, New Delhi, for the year 2020-21. | Statement by Government | 15/12/2022 |
| 1446 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the National Centre for Cell Science (NCCS), Pune, Maharashtra, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1447 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the National Institute of Immunology (NII), New Delhi, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1448 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the National Agri-Food Biotechnology Institute (NABI), Mohali, Punjab, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1449 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the Center of Innovative and Applied Bioprocessing (CIAB), Mohali, Punjab, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1450 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the Rajiv Gandhi Centre for Biotechnology (RGCB), Thiruvananthapuram, Kerala, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1451 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the Institute for Stem Cell Science and Regenerative Medicine, (inStem), Bengaluru, Karnataka, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1452 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the Translational Health Science & Technology Institute (THSTI), Faridabad, Haryana, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1453 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the Institute of Life Sciences (ILS), Bhubaneswar, Odisha, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1454 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the National Institute of Plant Genome Research (NIPGR), New Delhi, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1455 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the Institute of Bioresources and Sustainable Development (IBSD), Imphal, Manipur, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1456 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the National Brain Research Centre (NBRC), Manesar, Haryana for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1457 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the National Institute of Animal Biotechnology (NIAB), Hyderabad, Telangana, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1458 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement by Government accepting of the Centre for DNA Fingerprinting and Diagnostics (CDFD), Hyderabad, Telangana, for the year 2021-22. | Statement by Government | 15/12/2022 |
| 1459 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Statement giving reasons for the delay of the Indian Institute of Forest Management (IIFM), Bhopal, for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1460 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Statement giving reasons for the delay of the Indian Plywood Industries Research and Training Institute (IPIRTI), Bengaluru, Karnataka for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1461 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Statement giving reasons for the delay of G.B. Pant National Institute of Himalayan Environment (GBPNIHE), Almora, Uttarakhand, for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1462 | 258 | CULTURE | Statement giving reasons for the delay of the National School of Drama (NSD), New Delhi, for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1463 | 258 | CULTURE | Statement giving reasons for the delay of the Indira Gandhi National Centre for the Arts, New Delhi, for the year 2019-20. | Delay Statement | 15/12/2022 |
| 1464 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Statement giving reasons for the delay of the Salim Ali Centre for Ornithology and Natural History (SACON), Coimbatore, Tamil Nadu for the year 2018-19, 2019-20 and 2020-21. | Delay Statement | 15/12/2022 |
| 1465 | 258 | CULTURE | Statement giving reasons for the delay of the Lalit Kala Akademi, New Delhi, for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1466 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Statement giving reasons for the delay of the Central Civil Services Cultural and Sports Board, New Delhi, for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1467 | 258 | CULTURE | Statement giving reasons for the delay of the Central Institute of Himalayan Culture Studies (CIHCS), Dahung, Arunachal Pradesh, for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1468 | 258 | LABOUR AND EMPLOYMENT | Statement giving reasons for the delay of the Employees’ Provident Fund Organisation, New Delhi, for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1469 | 258 | CULTURE | Statement giving reasons for the delay of the Central Institute of Buddhist Studies (CIBS), Leh, UT of Ladakh for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1470 | 258 | CULTURE | Statement giving reasons for the delay of the North Central Zone Cultural Centre (NCZCC), Prayagraj, Uttar Pradesh for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1471 | 258 | CULTURE | Statement giving reasons for the delay of the North Zone Cultural Centre (NZCC), Patiala, Punjab for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1472 | 258 | CULTURE | Statement giving reasons for the delay of the South Central Zone Cultural Centre (SCZCC), Nagpur, Maharashtra, for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1473 | 258 | CULTURE | Statement giving reasons for the delay of the North East Zone Cultural Centre (NEZCC), Dimapur, Nagaland, for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1474 | 258 | INFORMATION AND BROADCASTING | Statement giving reasons for the delay of the Film and Television Institute of India (FTII), Pune, for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1475 | 258 | INFORMATION AND BROADCASTING | Statement giving reasons for the delay of the Satyajit Ray Film and Television Institute (SRFTI), Kolkata, for the year 2020-21. | Delay Statement | 15/12/2022 |
| 1476 | 258 | CULTURE | Annual Accounts of the Central Institute of Buddhist Studies (CIBS), Leh, UT of Ladakh, for the year 2020-21, and the Audit Report thereon. | Annual Account and Audit Report | 15/12/2022 |
| 1477 | 258 | LABOUR AND EMPLOYMENT | Consolidated Annual Accounts of the Employees’ Provident Fund Organisation, New Delhi, for the year 2020-21 and the Audit Report thereon, under sub-section (2) of Section 74 of the Employees’ Provident Funds Scheme Act, 1952. | Annual Account and Audit Report | 15/12/2022 |
| 1478 | 258 | CULTURE | Annual Accounts of the Indira Gandhi National Centre for the Arts, for the year 2019-20, together with the Auditor's Report on the Accounts. | Annual Account and Audit Report | 15/12/2022 |
| 1479 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Accounts of the Rajiv Gandhi Centre for Biotechnology (RGCB), Thiruvananthapuram, Kerala, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Account and Audit Report | 15/12/2022 |
| 1480 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Institute for Stem Cell Science and Regenerative Medicine, (inStem), Bengaluru, Karnataka, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1481 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the National Centre for Cell Science (NCCS), Pune, Maharashtra, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1482 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Translational Health Science & Technology Institute (THSTI), Faridabad, Haryana, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1483 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Institute of Life Sciences (ILS), Bhubaneswar, Odisha, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1484 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Institute of Bioresources and Sustainable Development (IBSD), Imphal, Manipur, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1485 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the National Institute of Plant Genome Research (NIPGR), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1486 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Indian Academy of Sciences (IASc), Bengaluru, Karnataka, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1487 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the National Brain Research Centre (NBRC), Manesar, Haryana for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1488 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Center of Innovative and Applied Bioprocessing (CIAB), Mohali, Punjab, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1489 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the National Agri-Food Biotechnology Institute (NABI), Mohali, Punjab, for the year 2021-22, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1490 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the National Institute of Immunology (NII), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1491 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Annual Report and Accounts of the National Tiger Conservation Authority (NTCA), New Delhi, for the y | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1492 | 258 | CULTURE | Annual Report and Accounts of the National School of Drama (NSD), New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1493 | 258 | CULTURE | Annual Report and Accounts of the Kalakshetra Foundation, Chennai, Tamil Nadu, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1494 | 258 | CULTURE | Annual Report and Accounts of the Lalit Kala Akademi, New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1495 | 258 | CULTURE | Annual Report and Accounts of the National Council of Science Museums (NCSM), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1496 | 258 | CULTURE | Annual Report and Accounts of the Asiatic Society, Kolkata, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1497 | 258 | CULTURE | Annual Report and Accounts of the Eastern Zonal Cultural Centre (EZCC), Kolkata, West Bengal for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1498 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Annual Report and Accounts of the Salim Ali Centre for Ornithology and Natural History (SACON), Coimbatore, Tamil Nadu for the year 2018-19, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1499 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Annual Report and Accounts of the Salim Ali Centre for Ornithology and Natural History (SACON), Coimbatore, Tamil Nadu for the year 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1500 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Annual Report and Accounts of the Salim Ali Centre for Ornithology and Natural History (SACON), Coimbatore, Tamil Nadu for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1501 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Annual Report and Accounts of G.B. Pant National Institute of Himalayan Environment (GBPNIHE), Almora, Uttarakhand, for the year 2020-21, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1502 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Annual Report and Accounts of the Indian Plywood Industries Research and Training Institute (IPIRTI), Bengaluru, Karnataka for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1503 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the National Institute of Biomedical Genomics (NIBMG), Kalyani, West Bengal, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1504 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Annual Report and Accounts of the Indian Institute of Forest Management (IIFM), Bhopal, for the year 2020-21 together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1505 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Centre for DNA Fingerprinting and Diagnostics (CDFD), Hyderabad, Telangana, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1506 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the National Institute of Animal Biotechnology (NIAB), Hyderabad, Telangana, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1507 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Central Civil Services Cultural and Sports Board, New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1508 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Homi Bhabha National Institute, Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1509 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Nineteenth Annual Report and Accounts of the Bhartiya Nabhikiya Vidyut Nigam Limited (Bhavini),Chennai for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1510 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Maharashtra Association for the Cultivation of Science (MACS), Agharkar Research Institute, Pune, Maharashtra, for the year 2021-22, together with the Auditor’s Report on the Accounts | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1511 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Aryabhatta Research Institute of Observational Sciences (ARIES), Nainital, Uttarakhand for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1512 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Institute of Advanced Study in Science and Technology (IASST), Guwahati, Assam for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1513 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Sree Chitra Tirunal Institute for Medical Sciences and Technology (SCTIMST), Thiruvananthapuram, Kerala, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1514 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Satyendra Nath Bose National Centre for Basic Sciences, Kolkata, West Bengal for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1515 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Wadia Institute of Himalayan Geology, (WIHG), Dehradun, Uttarakhand for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1516 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the National Innovation Foundation (NIF), Ahmedabad, Gujarat, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1517 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Indian National Academy of Engineer(INAE), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1518 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Annual Report and Accounts of the Indian Science Congress Association Kolkata, West Bengal, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1519 | 258 | LABOUR AND EMPLOYMENT | Fifty-seventh Annual Report and Accounts of the India Tourism Development Corporation Limited (ITDC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1520 | 258 | LABOUR AND EMPLOYMENT | Thirty-ninth Annual Report and Accounts of the Utkal Ashok Hotel Corporation Limited (UAHCL), Puri, Odisha, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1521 | 258 | LABOUR AND EMPLOYMENT | Thirty- sixth Annual Report and Accounts of the Pondicherry Ashok Hotel Corporation Limited (PAHCL), Pondicherry, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1522 | 258 | LABOUR AND EMPLOYMENT | Twenty-fourth Annual Report and Accounts of the Punjab Ashok Hotel Company Limited, Chandigarh, for the year 2021- 22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1523 | 258 | LABOUR AND EMPLOYMENT | Thirty-ninth Annual Report and Accounts of the Ranchi Ashok Bihar Hotel Corporation Limited, Patna, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1524 | 258 | LABOUR AND EMPLOYMENT | Twenty-first Annual Report and Accounts of the Kumarakruppa Frontier Hotels Private Limited, New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1525 | 258 | CULTURE | Annual Report and Accounts of the Central Institute of Himalayan Culture Studies (CIHCS), Dahung, Arunachal Pradesh, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1526 | 258 | CULTURE | Annual Report and Accounts of the South Central Zone Cultural Centre (SCZCC), Nagpur, Maharashtra, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1527 | 258 | CULTURE | Annual Report and Accounts of the Ramakrishna Mission Institute of Culture, Kolkata, for the year 2020-21, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1528 | 258 | CULTURE | Annual Report and Accounts of the North Central Zone Cultural Centre (NCZCC), Prayagraj, Uttar Pradesh for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1529 | 258 | CULTURE | Annual Report and Accounts of the North East Zone Cultural Centre (NEZCC), Dimapur, Nagaland, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1530 | 258 | CULTURE | Annual Report and Accounts of the South Central Zone Cultural Centre (SCZCC), Nagpur, Maharashtra, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1531 | 258 | CULTURE | Annual Report and Accounts of the North Zone Cultural Centre (NZCC), Patiala, Punjab for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1532 | 258 | INFORMATION AND BROADCASTING | Annual Report and Accounts of the Satyajit Ray Film and Television Institute (SRFTI), Kolkata, for the year 2020-21, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1533 | 258 | INFORMATION AND BROADCASTING | Annual Report and Accounts of the Film and Television Institute of India (FTII), Pune, for the year 2020-21, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 15/12/2022 |
| 1534 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the National Research Development Corporation (NRDC), New Delhi, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1535 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the Indian Science Congress Association Kolkata, West Bengal, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1536 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the Indian National Academy of Engineer(INAE), New Delhi, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1537 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the National Innovation Foundation (NIF), Ahmedabad, Gujarat, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1538 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the Wadia Institute of Himalayan Geology, (WIHG), Dehradun, Uttarakhand for the year 2021-22. | Review by Government | 15/12/2022 |
| 1539 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the Satyendra Nath Bose National Centre for Basic Sciences, Kolkata, West Bengal for the year 2021-22. | Review by Government | 15/12/2022 |
| 1540 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the Sree Chitra Tirunal Institute for Medical Sciences and Technology (SCTIMST), Thiruvananthapuram, Kerala, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1541 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the Institute of Advanced Study in Science and Technology (IASST), Guwahati, Assam for the year 2021-22. | Review by Government | 15/12/2022 |
| 1542 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the Aryabhatta Research Institute of Observational Sciences (ARIES), Nainital, Uttarakhand for the year 2021-22. | Review by Government | 15/12/2022 |
| 1543 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the Maharashtra Association for the Cultivation of Science (MACS), Agharkar Research Institute, Pune, Maharashtra, for the year 2021-22 | Review by Government | 15/12/2022 |
| 1544 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the Bhartiya Nabhikiya Vidyut Nigam Limited (Bhavini),Chennai for the year 2021-22. | Review by Government | 15/12/2022 |
| 1545 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the Homi Bhabha National Institute, Mumbai, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1546 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Review by Government on the working of the Indian Institute of Forest Management (IIFM), Bhopal, for the year 2020-21. | Review by Government | 15/12/2022 |
| 1547 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Review by Government on the working of the Indian Plywood Industries Research and Training Institute (IPIRTI), Bengaluru, Karnataka for the year 2020-21. | Review by Government | 15/12/2022 |
| 1548 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Review by Government on the working of G.B. Pant National Institute of Himalayan Environment (GBPNIHE), Almora, Uttarakhand, for the year 2020-21. | Review by Government | 15/12/2022 |
| 1549 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Review by Government on the working of the Salim Ali Centre for Ornithology and Natural History (SACON), Coimbatore, Tamil Nadu for the year 2018-19, 2019-20 and 2020-21. | Review by Government | 15/12/2022 |
| 1550 | 258 | CULTURE | Review by Government on the working of the Eastern Zonal Cultural Centre (EZCC), Kolkata, West Bengal for the year 2021-22. | Review by Government | 15/12/2022 |
| 1551 | 258 | CULTURE | Review by Government on the working of the Asiatic Society, Kolkata, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1552 | 258 | CULTURE | Review by Government on the working of the National Council of Science Museums (NCSM), New Delhi, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1553 | 258 | CULTURE | Review by Government on the working of the Lalit Kala Akademi, New Delhi, for the year 2020-21. | Review by Government | 15/12/2022 |
| 1554 | 258 | CULTURE | Review by Government on the working of the Kalakshetra Foundation, Chennai, Tamil Nadu, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1555 | 258 | CULTURE | Review by Government on the working of the National School of Drama (NSD), New Delhi, for the year 2020-21. | Review by Government | 15/12/2022 |
| 1556 | 258 | CULTURE | Review by Government on the working of the Indira Gandhi National Centre for the Arts, New Delhi, for the year 2019-20. | Review by Government | 15/12/2022 |
| 1557 | 258 | ENVIRONMENT, FOREST AND CLIMATE CHANGE | Review by Government on the working of the National Tiger Conservation Authority (NTCA), New Delhi, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1558 | 258 | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Review by Government on the working of the Indian Academy of Sciences (IASc), Bengaluru, Karnataka, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1559 | 258 | INFORMATION AND BROADCASTING | Review by Government on the working of the Film and Television Institute of India (FTII), Pune, for the year 2020-21. | Review by Government | 15/12/2022 |
| 1560 | 258 | INFORMATION AND BROADCASTING | Review by Government on the working of the Satyajit Ray Film and Television Institute (SRFTI), Kolkata, for the year 2020-21. | Review by Government | 15/12/2022 |
| 1561 | 258 | CULTURE | Review by Government on the working of the North Zone Cultural Centre (NZCC), Patiala, Punjab for the year 2020-21. | Review by Government | 15/12/2022 |
| 1562 | 258 | CULTURE | Review by Government on the working of the South Central Zone Cultural Centre (SCZCC), Nagpur, Maharashtra, for the year 2020-21. | Review by Government | 15/12/2022 |
| 1563 | 258 | CULTURE | Review by Government on the working of the North East Zone Cultural Centre (NEZCC), Dimapur, Nagaland, for the year 2020-21. | Review by Government | 15/12/2022 |
| 1564 | 258 | CULTURE | Review by Government on the working of the North Central Zone Cultural Centre (NCZCC), Prayagraj, Uttar Pradesh for the year 2020-21. | Review by Government | 15/12/2022 |
| 1565 | 258 | CULTURE | Review by Government on the working of the Ramakrishna Mission Institute of Culture, Kolkata, for the year 2020-21. | Review by Government | 15/12/2022 |
| 1566 | 258 | CULTURE | Review by Government on the working of the South Central Zone Cultural Centre (SCZCC), Nagpur, Maharashtra, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1567 | 258 | CULTURE | Review by Government on the working of the Central Institute of Himalayan Culture Studies (CIHCS), Dahung, Arunachal Pradesh, for the year 2020-21. | Review by Government | 15/12/2022 |
| 1568 | 258 | CULTURE | Review by Government on the working of the Central Institute of Buddhist Studies (CIBS), Leh, UT of Ladakh for the year 2020-21. | Review by Government | 15/12/2022 |
| 1569 | 258 | LABOUR AND EMPLOYMENT | Review by Government on the working of the Kumarakruppa Frontier Hotels Private Limited, New Delhi, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1570 | 258 | LABOUR AND EMPLOYMENT | Review by Government on the working of the Ranchi Ashok Bihar Hotel Corporation Limited, Patna, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1571 | 258 | LABOUR AND EMPLOYMENT | Review by Government on the working of the Punjab Ashok Hotel Company Limited, Chandigarh, for the year 2021- 22. | Review by Government | 15/12/2022 |
| 1572 | 258 | LABOUR AND EMPLOYMENT | Review by Government on the working of the Pondicherry Ashok Hotel Corporation Limited (PAHCL), Pondicherry, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1573 | 258 | LABOUR AND EMPLOYMENT | Review by Government on the working of the Utkal Ashok Hotel Corporation Limited (UAHCL), Puri, Odisha, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1574 | 258 | LABOUR AND EMPLOYMENT | Review by Government on the working f the India Tourism Development Corporation Limited (ITDC), New Delhi, for the year 2021-22. | Review by Government | 15/12/2022 |
| 1575 | 258 | Education | Annual Report of the National Institute of Open Schooling (NIOS), NOIDA, Uttar Pradesh, for the year 2020-21. | Annual Report | 14/12/2022 |
| 1576 | 258 | Education | Twelfth Annual Report of the Central University of Himachal Pradesh, Kangra, Himachal Pradesh, for the year 2020-21. | Annual Report | 14/12/2022 |
| 1577 | 258 | Education | Annual Report of the Central University of Jharkhand, for the year 2020-21. | Annual Report | 14/12/2022 |
| 1578 | 258 | Education | Twelfth Annual Report of the Central University of Kerala, for the year 2020-21. | Annual Report | 14/12/2022 |
| 1579 | 258 | Education | Annual Report of the Indian Institute of Technology (IIT), Roorkee, Uttarakhand for the year 2021-22. | Annual Report | 14/12/2022 |
| 1580 | 258 | Education | Annual Report of the Indian Institute of Technology (IIT), Bombay, Maharashtra, for the year 2021-22. | Annual Report | 14/12/2022 |
| 1581 | 258 | Education | Annual Report of the Indian Institute of Technology (IIT), Gandhinagar, Gujarat, for the year 2021-22. | Annual Report | 14/12/2022 |
| 1582 | 258 | Education | Annual Report of the Indian Institute of Technology (IIT), Palakkad, Kerala for the year 2021-22. | Annual Report | 14/12/2022 |
| 1583 | 258 | Education | Annual Report of the Indian Institute of Science Education and Research (IISER), Tirupati, for the year 2021-22. | Annual Report | 14/12/2022 |
| 1584 | 258 | Education | Annual Report of the Indian Institute of Science Education and Research (IISER), Pune, for the year 2021-22. | Annual Report | 14/12/2022 |
| 1585 | 258 | Education | Annual Report of the Indian Institute of Science Education and Research (IISER), Bhopal, for the year 2021-22. | Annual Report | 14/12/2022 |
| 1586 | 258 | Education | Annual Report of the Indian Institute of Science Education and Research (IISER), Mohali, for the year 2020-21. | Annual Report | 14/12/2022 |
| 1587 | 258 | Education | Annual Report of the Indian Institute of Information Technology (IIIT), Senapati, Manipur, for the year 2017-18. | Annual Report | 14/12/2022 |
| 1588 | 258 | Education | Annual Report of the Indian Institute of Information Technology (IIIT), Guwahati, for the year 2021-22. | Annual Report | 14/12/2022 |
| 1589 | 258 | Education | Annual Report of the Indian Institute of Information Technology (IIIT), Bhagalpur, for the year 2019-20. | Annual Report | 14/12/2022 |
| 1590 | 258 | Education | Annual Report of the Indian Institute of Information Technology (IIIT), Pune, for the year 2020-21. | Annual Report | 14/12/2022 |
| 1591 | 258 | Education | Annual Report of the Indian Institute of Information Technology (IIIT), Surat, for the year 2020-21. | Annual Report | 14/12/2022 |
| 1592 | 258 | Education | Annual Report of the Indian Institute of Information Technology (IIIT), Surat, for the year 2020-21. | Annual Report | 14/12/2022 |
| 1593 | 258 | Education | Annual Report of the Indian Institute of Information Technology (IIIT), Gwalior, for the year 2020-21. | Annual Report | 14/12/2022 |
| 1594 | 258 | Education | Annual Report of the National Sanskrit University, Tirupati, Andhra Pradesh, for the year 2020-21. | Annual Report | 14/12/2022 |
| 1595 | 258 | Education | Annual Report of the Maharshi Sandipani Rashtriya Vedavidya Pratishthan, Ujjain, for the year 2020-21. | Annual Report | 14/12/2022 |
| 1596 | 258 | Education | A copy (in English and Hindi) of the Ministry of Education (Department of Higher Education) Notification No. CUJ/R.C./09/2020, dated the 6th September, 2022, notifying the Ordinance No. 21 of the Central University of Jharkhand relating to Cadre Recruitment Rules (For NonTeaching and Other Academic Posts), 2021, under sub-section (2) of Section 43 of the Central Universities Act, 2009 | Notification | 14/12/2022 |
| 1597 | 258 | HOME AFFAIRS | A copy (in English and Hindi) of the Ministry of Home Affairs Notification No. G.S.R. 708 (E), dated the 19th September, 2022, publishing the Criminal Procedure (Identification) Rules, 2022, under sub-section (3) of Section 8 of the Criminal Procedure (Identification) Act, 2022. | Notification | 14/12/2022 |
| 1598 | 258 | WOMEN AND CHILD DEVELOPMENT | A copy (in English and Hindi) of the Ministry of Women and Child Development Notification No. G.S.R. 766 (E), dated the 6th October, 2022, publishing Integrated Nutrition Support Programme – Saksham Anganwadi and Poshan (2.0), Rules, 2022, under sub-section (3) of Section 39 of the National Food Security Act, 2013. | Notification | 14/12/2022 |
| 1599 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 586 (E), dated the 25th September, 2020, publishing the Motor Vehicles (Driving) (Amendment) Regulations, 2020, along with Delay Statement. | Notification | 14/12/2022 |
| 1600 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 1655 (E), dated the 16th April, 2021, appointing the Joint Secretary (Transport), Ministry of Road Transport and Highways, under sub-section (5) of Section 110A of the said Act, as the "Designated Officer" and specifying his duties, along with Delay Statement. | Notification | 14/12/2022 |
| 1601 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 615 (E), dated the 6 th September, 2021, publishing the National Road Safety Board Rules, 2021, along with Delay Statement. | Notification | 14/12/2022 |
| 1602 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 413 (E), dated the 2 nd June, 2022, publishing the Central Motor Vehicles (Ninth Amendment) Rules, 2022, along with Delay Statement. | Notification | 14/12/2022 |
| 1603 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 479 (E), dated the 28th June, 2022, publishing the Central Motor Vehicles (Tenth Amendment) Rules, 2022, along with Delay Statement | Notification | 14/12/2022 |
| 1604 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 617 (E), dated the 4 th August, 2022, publishing the Central Motor Vehicles (Eleventh Amendment) Rules, 2022. | Notification | 14/12/2022 |
| 1605 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 625 (E), dated the 12th August, 2022, publishing the Central Motor Vehicles (Twelfth Amendment) Rules, 2022. | Notification | 14/12/2022 |
| 1606 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 640 (E), dated the 18th August, 2022, publishing the Central Motor Vehicles (Thirteenth Amendment) Rules, 2022. | Notification | 14/12/2022 |
| 1607 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3896 (E), dated the 22nd August, 2022, amending the Principal Notification No. S.O. 1365 (E), dated the 13th December, 2004, by substituting certain entries in that Notification. | Notification | 14/12/2022 |
| 1608 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 660 (E), dated the 26th August, 2022, publishing the Central Motor Vehicles (Fourteenth Amendment) Rules, 2022. | Notification | 14/12/2022 |
| 1609 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 680 (E), dated the 2 nd September, 2022, publishing the Motor Vehicles Non Transport Vehicles Visiting India Rules, 2022. | Notification | 14/12/2022 |
| 1610 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4143 (E), dated the 2 nd September, 2022, amending the Principal Notification No. S.O. 1365 (E), dated the 13th December, 2004, by substituting certain entries in that Notification. | Notification | 14/12/2022 |
| 1611 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4144 (E), dated the 2 nd September, 2022, amending the Principal Notification No. S.O. 1365 (E), dated the 13th December, 2004, by inserting certain entries in that Notification. | Notification | 14/12/2022 |
| 1612 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 695 (E), dated the 14th September, 2022, publishing the Motor Vehicles (Registration and Functions of Vehicle Scrapping Facility) Amendment Rules, 2022. | Notification | 14/12/2022 |
| 1613 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 703 (E), dated the 15th September, 2022, publishing the Central Motor Vehicles (Fifteenth Amendment) Rules, 2022. | Notification | 14/12/2022 |
| 1614 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 714 (E), dated the 20th September, 2022, publishing the Central Motor Vehicles (Sixteenth Amendment) Rules, 2022. | Notification | 14/12/2022 |
| 1615 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4567 (E), dated the 28th September, 2022, amending the Principal Notification No. S.O. 1365 (E), dated the 13th December, 2004, by substituting certain entries in that Notification. | Notification | 14/12/2022 |
| 1616 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 797 (E), dated the 1 st November, 2022, publishing the Central Motor Vehicles (Seventeenth Amendment) Rules, 2022. | Notification | 14/12/2022 |
| 1617 | 258 | ROAD TRANSPORT & HIGH WAYS | G.S.R. 809 (E), dated the 10th November, 2022, publishing the Central Motor Vehicles (Eighteenth Amendment) Rules, 2022. | Notification | 14/12/2022 |
| 1618 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3698 (E), dated the 4th August, 2022, levying user fee for the project of four and more lane section of Sangli-Solapur section from design kilometer 182.556 to kilometer 378.100 (Existing kilometer 182.195 to kilometer 370.452) of National Highway 166 in the State of Maharashtra. | Notification | 14/12/2022 |
| 1619 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 3727 (E), dated the 8th August, 2022, levying user fee for the project of four lane of Panvel to Kasu Section from design kilometer 0.000 to kilometer 42.300 (existing kilometer 0.000 to kilometer 42.300) of National Highway 66 (Old National Highway-17) in the State of Maharashtra. | Notification | 14/12/2022 |
| 1620 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4153 (E), dated the 5th September, 2022, levying user fee for the project of six-lane Eastern Peripheral Expressway (National Highway No. NE - II) from km 1.000 to km 136.000 (starting at 1.00 km distance from Km 36.083 on NH-44 (old National Highway-1) and ending at 1.00 km distance from Km 64.330 on National Highway-19 (old National Highway-2) in the States of Haryana and Uttar Pradesh. | Notification | 14/12/2022 |
| 1621 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4350 (E), dated the 16th September, 2022, levying user fee for the project of four lane of Partur to Majalgaon (design chainage Km.51.262 to km. 101.740) section of National Highway-548C (Length- 50.478 km) developed to two lane with paved shoulder /4 lane standards in the state of Maharashtra. | Notification | 14/12/2022 |
| 1622 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4351 (E), dated the 16th September, 2022, levying user fee for the project of four and more lane of Narasannapeta to Ranastalam section from design kilometer 580.671 to kilometer 634.861 (existing km 580.700 to km 634.00) of National Highway 16 in the State of Andhra Pradesh. | Notification | 14/12/2022 |
| 1623 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4366 (E), dated the 20th September, 2022, levying user fee for the project of four and more lane of Chandikhole - Bhadrak Section from design kilometer 62.000 to kilometer 136.500 of National Highway 5 (New National Highway-16) in the State of Odisha. | Notification | 14/12/2022 |
| 1624 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4367 (E), dated the 20th September, 2022, levying user fee for the project of six laning of Chitradurga Davanagere including Chitradurga Bypass from Existing Chainage Km. 189.000 to Km. 260.000 (Design Chainage Km. 0.000 to Km. 20.700 & Km. 208.000 to Km. 260.000) of National Highway-48 (Old National Highway-4) in the State of Karnataka | Notification | 14/12/2022 |
| 1625 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4400 (E), dated the 21st September, 2022, levying user fee for the project of Section from Km. 0.000 to Km. 228.748 (Stating at 0.00 km and ending at Fee Plaza at Ch. 228.748) of National Highway No. NE-4 in the States of Haryana and Rajasthan | Notification | 14/12/2022 |
| 1626 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4721 (E), dated the 4th October, 2022, levying user fee for the project of Four/six lane of Jamshedpur- Mahulia Section of National Highway-33 from Km. 233.350 to Km.277.500 in the State of Jharkhand. | Notification | 14/12/2022 |
| 1627 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4722 (E), dated the 4th October, 2022, levying user fee for the project of four lane section from Km 0.000 to Km 76.590 (Design Length 76.590 Km) of National Highway-151A in the State of Gujarat. | Notification | 14/12/2022 |
| 1628 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4866 (E), dated the 13th October, 2022, amending the user fee Principal Notification No. S.O. 1388 (E), dated the 19th June, 2012, for shifting the location of fee plaza at Km. 168.300 to Km. 181.250 of NH-18 (New NH 40) at Patimeedapalli village of YSR District in the State of Andhra Pradesh. | Notification | 14/12/2022 |
| 1629 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4867 (E), dated the 13th October, 2022, levying user fee for the project of four and more lane of Panipat to Shamli Section from design Km. 0.000 to Km. 35.580 of National Highway - 709AD in the States of Haryana and Uttar Pradesh. | Notification | 14/12/2022 |
| 1630 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4875 (E), dated the 14th October, 2022, levying user fee for the project of four lane of Ayodhya - Gorakhpur Section from design Km. 137.970 to Km. 252.860 of National Highway-28 (New National Highway-27) in the State of Uttar Pradesh. | Notification | 14/12/2022 |
| 1631 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4876 (E), dated the 14th October, 2022, levying user fee for the project of four and more lane of Bareilly-Sitapur Section from design Km. 262.000 to Km. 419.590 (existing Km. 262.000 to Km. 413.200) of NH-24 in the State of Uttar Pradesh. | Notification | 14/12/2022 |
| 1632 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4937 (E), dated the 19th October, 2022, levying user fee for the project of four or more lane of Borkhedi-Wadner-DeodhariKelapur from Km. 36.600 to Km. 175.000 of National Highway44, old National Highway-7 in the State of Maharashtra for the Tolling, Operation, Maintenance and Transfer (Inv IT mode). | Notification | 14/12/2022 |
| 1633 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4938 (E), dated the 19th October, 2022, levying user fee for the project of four or more lane Sections of Shivpuri to Jhansi from Chainage Km. 1305.087 to Chainage Km. 1380.387 of National Highway-27 in the State of Madhya Pradesh for the Tolling, Operation, Maintenance and Transfer (Inv IT mode). | Notification | 14/12/2022 |
| 1634 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 4939 (E), dated the 19th October, 2022, levying user fee for the project of four or more lane of Agra Bypass Section from Km 0.000 to Km 32.800 taking off at km 176.800 of National Highway-2 (Design km 0.000 of bypass) and merging at km 13.030 ( Design km 32.800 of bypass) of National Highway-3 in the State of Uttar Pradesh for the Tolling, Operation, Maintenance and Transfer (Inv IT mode). | Notification | 14/12/2022 |
| 1635 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5068 (E), dated the 28th October, 2022, levying user fee for the project of two lane with paved shoulder Repalle to Eeppurpalem Section of National Highway number National Highway-214A [New National Highway-216)] from design Km 122.725 to Km.184.855 (Existing km.129.927 to km.195.000) in the State of Andhra Pradesh. | Notification | 14/12/2022 |
| 1636 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5069 (E), dated the 28th October, 2022, levying user fee for the project of two lane with paved shoulder Takoli to Kullu Section and Kullu to Manali Section from Km. 205.098 to Km. 263.418 of National Highway 21 (New National Highway-3) in the State of Himachal Pradesh. | Notification | 14/12/2022 |
| 1637 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5154 (E), dated the 4th November, 2022, levying user fee for the project of Nokha to Bikaner Section from Km. 215.130 to Km. 269.260 of National Highway-89 (New National Highway 62) in the State of Rajasthan. | Notification | 14/12/2022 |
| 1638 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5155 (E), dated the 4th November, 2022, levying user fee for the project of Nagaur Bypass to Nokha Section from Km. 161.00 to Km. 215.130 of National Highway - 89 (New National Highway 62) in the State of Rajasthan. | Notification | 14/12/2022 |
| 1639 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5156 (E), dated the 4th November, 2022, levying user fee for the project of four lane of Fagne to Mah-Guj Border Section from design Km. 510.000 to Km. 650.794 (existing Km. 508.790 to Km. 649.000) of National Highway - 53 (Old National Highway - 6) in the State of Maharashtra. | Notification | 14/12/2022 |
| 1640 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5245 (E), dated the 11th November, 2022, levying user fee for the project of four and more lane Section from Kilometer 358.000 to kilometer 375.300 of National Highway No. 17 (New National Highway - 66) (Surathakal-Nantoor section) and 1.60 Km. of bypass length from Nantoor towards Padil in the State of Karnataka. | Notification | 14/12/2022 |
| 1641 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5289 (E), dated the 14th November, 2022, levying user fee for the project of four and more lane of Talcher to Duburi Section from design Km. 8.500 to Km. 14.800 of National Highway -23 (New National Highway -149) and from design Km. 301.474 to Km. 388.000 of NH-200 (New National Highway -53) in the State of Odisha. | Notification | 14/12/2022 |
| 1642 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5290 (E), dated the 14th November, 2022, amending the Principal Notification No. S.O. 5245 (E), dated the 11th November, 2022 by substituting certain entries in that Notification. | Notification | 14/12/2022 |
| 1643 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5306 (E), dated the 15th November, 2022, levying user fee for the project of six lane of Davanagere-Haveri Section from design Km. 260.000 to Km. 338.923 of National Highway - 48 (Old National Highway - 4) in the State of Karnataka. | Notification | 14/12/2022 |
| 1644 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5307 (E), dated the 15th November, 2022, levying user fee for the project of four lane from design Km. 493.300 to Km. 521.825 and design Km. 545.176 to Km. 567.400 of Teleibani to Sambalpur Section of National Highway - 6 (New National Highway - 53) in the State of Odisha | Notification | 14/12/2022 |
| 1645 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5308 (E), dated the 15th November, 2022, levying user fee for the project of highway starting from its junction with new National Highway - 54 near village Chautala in Haryana connecting Hanumangarh, Suratgarh, Loonkarsar, Bikaner, Jodhpur, Thob, Pachpadra, Balotra Sanchore in the state of Rajasthan, Tharad, Vav and terminating as its junction with National Highway - 27 near Santalpur in the State of Gujarat from Km. 206.867 to Km. 968.865 of National Highway - 754A in the States of Haryana, Rajasthan and Gujarat. | Notification | 14/12/2022 |
| 1646 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5309 (E), dated the 15th November, 2022, levying user fee for the project of four lane from design Km. 216.200 to Km. 237.100 of Biramitrapur – Brahmani Bypass end Section and design Km. 0.100 to Km. 3.300 of Brahmani Bypass and from design Km. 240.350 to Km. 287.200 of Brahmani Bypass to RajamundaSeciton of NH-23 (New National Highway - 143) in the State of Odisha. | Notification | 14/12/2022 |
| 1647 | 258 | ROAD TRANSPORT & HIGH WAYS | S.O. 5311 (E), dated the 15th November, 2022, levying user fee for the project of four and more lane of Ranastalam to Hanumanthvaka Junction Section from design Km. 634.000 to Km. 700.544 (existing Km. 634.000 to Km. 700.544) of National Highway -16 (Old National Highway - 5) in the State of Andhra Pradesh. | Notification | 14/12/2022 |
| 1648 | 258 | HOME AFFAIRS | A copy (in English and Hindi) of the Ministry of Home Affairs Notification No. G.S.R. 160, under Article 309 of the Constitution of India, publishing the Ministry of Home Affairs, Directorate General (Fire Services, Civil Defence and Home Guards) Canteen Attendant Group -'C' Recruitment Rules, 2022, in the Weekly Gazette dated the October 30 - November 5, 2022. | Notification | 14/12/2022 |
| 1649 | 258 | MINORITY AFFAIRS | Statement by Government accepting of the Haj Committee of India, Mumbai, for the year 2021-22. | Statement by Government | 14/12/2022 |
| 1650 | 258 | MINORITY AFFAIRS | Statement by Government accepting of the Maulana Azad Education Foundation (MAEF), New Delhi, for the year 2020-21. | Statement by Government | 14/12/2022 |
| 1651 | 258 | MINORITY AFFAIRS | Statement giving reasons for the delay of the Maulana Azad Education Foundation (MAEF), New Delhi, for the year 2020-21. | Delay Statement | 14/12/2022 |
| 1652 | 258 | Education | Statement giving reasons for the delay of the Maharshi Sandipani Rashtriya Vedavidya Pratishthan, Ujjain, for the year 2020-21.. | Delay Statement | 14/12/2022 |
| 1653 | 258 | Education | Statements (in English and Hindi) giving reasons for the delay of the National Institute of Technology, Kurukshetra, the Dr. B.R. Ambedkar National Institute of Technology, Jalandhar, the National Institute of Technology, Goa, the National Institute of Technology, Rourkela, the National Institute of Technology, Silchar, the Malviya National Institute of Technology, Jaipur, the Indian Institute of Science Education and Research (IISER), Mohali, for the year 2020-21. | Delay Statement | 14/12/2022 |
| 1654 | 258 | Education | Statement giving reasons for the delay s of the Visva-Bharati, Santiniketan, West Bengal, for the year 2020-21 | Delay Statement | 14/12/2022 |
| 1655 | 258 | Education | Statement (in English and Hindi) giving reasons for the dela of the National Sanskrit University, Tirupati, Andhra Pradesh, for the year 2020-21. | Delay Statement | 14/12/2022 |
| 1656 | 258 | Education | Statements (in English and Hindi) giving reasons for the delay of the Indian Institute of Information Technology (IIIT), Senapati, Manipur, for the year 2017-18; the Indian Institute of Information Technology (IIIT), Kota, Rajasthan, and f the Indian Institute of Information Technology (IIIT), Sri City Chittoor, Andhra Pradesh, for the year 2020-21; the Indian Institute of Information Technology (IIIT), Bhagalpur, for the year 2019-20; the Indian Institute of Information Technology (IIIT), Vadodara, the Indian Institute of Information Technology (IIIT), Pune, the Indian Institute of Information Technology (IIIT), Ranchi, the Indian Institute of Information Technology (IIIT), Gwalior, and the Indian Institute of Information Technology (IIIT), Surat, for the year 2020-21. | Delay Statement | 14/12/2022 |
| 1657 | 258 | Education | Statement giving reasons for the delay of the National Institute of Open Schooling (NIOS), NOIDA, Uttar Pradesh, for the year 2020-21. | Delay Statement | 14/12/2022 |
| 1658 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement (in English and Hindi) giving reasons for the delay of the National Commission for Backward Classes (NCBC), New Delhi, for the years 2019-20, 2020-21 and 2021- 22. | Delay Statement | 14/12/2022 |
| 1659 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the Sisu Sakha Sangha, Khordha, Odisha, for the year 2012-13. | Delay Statement | 14/12/2022 |
| 1660 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the Akhil Bhartiya Viklang Kalyan Samiti, Ayodhya, Uttar Pradesh, for the year 2012-13. | Delay Statement | 14/12/2022 |
| 1661 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the Residential School for the Blind, Gadwal, Telangana, for the year 2013-14. | Delay Statement | 14/12/2022 |
| 1662 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the St. Ann's Manovikas Kendra, Andhra Pradesh, for the year 2012-13. | Delay Statement | 14/12/2022 |
| 1663 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the All Manipur Mentally Handicapped Persons' Welfare Organization, Mongshangei, Imphal, Manipur, for the year 2013-14. | Delay Statement | 14/12/2022 |
| 1664 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the Human Resource Development Society, Hyderabad, Telangana, for the year 2014- 15. | Delay Statement | 14/12/2022 |
| 1665 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the Blind People's Association Ahmedabad, Gujarat, for the year 2013-14. | Delay Statement | 14/12/2022 |
| 1666 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the Drishti Samajik Sansthan, Lucknow, Uttar Pradesh, for the year 2012-13. | Delay Statement | 14/12/2022 |
| 1667 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Statement giving reasons for the delay of the Vijay Human Services, Chennai, Tamil Nadu, for the year 2013-14. | Delay Statement | 14/12/2022 |
| 1668 | 258 | Education | s of the Central University of Himachal Pradesh, Kangra, Himachal Pradesh , the Central University of Jharkhand, the Central University of Kerala and the Central University of Jammu, for the year 2020-21. | Delay Statement | 14/12/2022 |
| 1669 | 258 | Education | Statements (in English and Hindi) giving reasons for the delay of the Indian Institute of Management (IIM), Bangalore, for the year 2021-22. | Delay Statement | 14/12/2022 |
| 1670 | 258 | HOME AFFAIRS | Statement giving reasons for the delay of the National Human Rights Commission (NHRC), New Delhi, for the year 2020-21. | Delay Statement | 14/12/2022 |
| 1671 | 258 | ROAD TRANSPORT & HIGH WAYS | Statement (in English and Hindi) giving reasons for the delay of the National Highways Authority of India (NHAI), New Delhi, for the year 2020-21 | Delay Statement | 14/12/2022 |
| 1672 | 258 | HOME AFFAIRS | Annual Accounts of the National Human Rights Commission (NHRC), New Delhi, for the year 2020-21, and the Audit Report thereon, under sub-section (4) of Section 34 of the Protection of Human Rights Act, 1993. | Annual Account and Audit Report | 14/12/2022 |
| 1673 | 258 | Education | Annual Accounts of the Indian Institute of Technology (IIT), Roorkee, Uttarakhand, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1674 | 258 | Education | Annual Accounts of the Indian Institute of Technology (IIT), Gandhinagar, Gujarat, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1675 | 258 | Education | Annual Accounts of the Indian Institute of Technology (IIT), Bombay, Maharashtra, for the year 2021-22, and the Audit Report thereon | Annual Account and Audit Report | 14/12/2022 |
| 1676 | 258 | Education | Annual Accounts of the Indian Institute of Technology (IIT), Palakkad, Kerala, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1677 | 258 | Education | Annual Accounts of the Indian Institute of Technology Information (IIIT), Bhagalpur, for the year 2019-20, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1678 | 258 | Education | Annual Accounts of the Indian Institute of Information Technology (IIIT), Guwahati, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1679 | 258 | Education | Annual Accounts of the Indian Institute of Technology Information (IIIT), Senapati, Manipur for the year 2017-18, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1680 | 258 | Education | Annual Accounts of the Indian Institute of Science Education and Research (IISER), Mohali, for the year 2020-21, and the Audit Report thereon | Annual Account and Audit Report | 14/12/2022 |
| 1681 | 258 | Education | Annual Accounts of the Indian Institute of Science Education and Research (IISER), Bhopal, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1682 | 258 | Education | Annual Accounts of the Indian Institute of Science Education and Research (IISER), Pune, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1683 | 258 | Education | Annual Accounts of the Indian Institute of Science Education and Research (IISER), Tirupati, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1684 | 258 | Education | Twelfth Annual Accounts of the Central University of Kerala, for the year 2020-21, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1685 | 258 | Education | Annual Accounts of the Central University of Jammu, for the year 2020-21, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1686 | 258 | Education | Annual Accounts of the Central University of Jharkhand, for the year 2020-21, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1687 | 258 | Education | Twelfth Annual Accounts of the Central University of Himachal Pradesh, Kangra, Himachal Pradesh, for the year 2020-21, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1688 | 258 | Education | Annual Accounts of the National Institute of Open Schooling (NIOS), NOIDA, Uttar Pradesh, for the year 2020-21, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1689 | 258 | Education | Annual Accounts of the Indian Institute of Technology Information (IIIT), Gwalior, for the year 2020-21, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1690 | 258 | Education | Annual Accounts of the National Sanskrit University, Tirupati, Andhra Pradesh, for the year 2020-21, and the Audit Report thereon | Annual Account and Audit Report | 14/12/2022 |
| 1691 | 258 | Education | Annual Accounts of the Indian Institute of Technology Information (IIIT), Surat, for the year 2020-21, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1692 | 258 | Education | Annual Accounts of the Indian Institute of Technology Information (IIIT), Pune, for the year 2020-21, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1693 | 258 | Education | Annual Accounts of the Visva-Bharati, Santiniketan, West Bengal, for the year 2020-21, and the Audit Report thereon, under subsection (4) of Section 36 of the Visva Bharati Act, 1951. | Annual Account and Audit Report | 14/12/2022 |
| 1694 | 258 | Education | Annual Accounts of the Maharshi Sandipani Rashtriya Vedavidya Pratishthan, Ujjain, for the year 2020-21, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1695 | 258 | MINORITY AFFAIRS | Annual Accounts of the Haj Committee of India, Mumbai, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 14/12/2022 |
| 1696 | 258 | HOME AFFAIRS | Annual Report and Accounts of the Coalition for Disaster Resilient Infrastructure (CDRI), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1697 | 258 | HOME AFFAIRS | Annual Report and Accounts of the National Institute of Disaster Management (NIDM), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1698 | 258 | ROAD TRANSPORT & HIGH WAYS | Annual Report and Accounts of the National Highways Authority of India (NHAI), New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1699 | 258 | MINORITY AFFAIRS | Annual Report and Accounts of the Maulana Azad Education Foundation (MAEF), New Delhi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1700 | 258 | Education | Annual Report and Accounts of the National Institute of Technical Teacher’s Training and Research (NITTTR), Chennai, Tamil Nadu for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1701 | 258 | Education | Annual Report and Accounts of the National Institute of Technical Teacher’s Training and Research (NITTTR), Kolkata, West Bengal, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1702 | 258 | Education | Annual Report and Accounts of the Indian Institute of Information Technology (IIIT), Ranchi, for the year 2020-21, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1703 | 258 | Education | Annual Report and Accounts of the EdCIL (India) Limited, Noida, Uttar Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1704 | 258 | TEXTILES | Fifty-second Annual Report and Accounts of the Cotton Corporation of India Limited (CCI), Navi Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1705 | 258 | HOME AFFAIRS | A copy (in English and Hindi) of the Annual Report and Accounts of the Institute of Correctional Administration, Chandigarh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1706 | 258 | HOME AFFAIRS | Fifty-third Annual Report and Accounts of the Repatriates Cooperative Finance and Development Bank Limited (REPCO BANK), Chennai, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1707 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Child Guidance Centre, Hyderabad, Telangana, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1708 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Manasika Vikasa Kendram, Andhra Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1709 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Sisu Sakha Sangha, Khordha, Odisha, for the year 2012-13, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1710 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Institute for the Handicapped and Backward People, Kolkata, West Bengal, for the year 2021- 22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1711 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the All Manipur Mentally Handicapped Persons' Welfare Organization, Mongshangei, Imphal, Manipur, for the year 2013-14, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1712 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Rotary Institute for Children in need of Special Care, Thiruvananthapuram, Kerala, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1713 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the St. Ann's Manovikas Kendra, Andhra Pradesh, for the year 2012-13, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1714 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Parents Association for the Welfare of Mentally Handicapped Persons, Telangana, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1715 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Akhil Bhartiya Viklang Kalyan Samiti, Ayodhya, Uttar Pradesh, for the year 2012-13, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1716 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Residential School for the Blind, Gadwal, Telangana, for the year 2013-14, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1717 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Blind People's Association Ahmedabad, Gujarat, for the year 2013-14, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1718 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Pavani Society for Multiple Handicapped and Spastics, Visakhapatna, Andhra Pradesh, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1719 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Human Resource Development Society, Hyderabad, Telangana, for the year 2014- 15, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1720 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Voluntary Organization of Rural Development Society (VORDS), Kurnool, Andhra Pradesh for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1721 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the M.G.M Bethany Santhi Bhavan Charitable Society, Kadamankulam, Kerala, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1722 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Vijay Human Services, Chennai, Tamil Nadu, for the year 2013-14, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1723 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Drishti Samajik Sansthan, Lucknow, Uttar Pradesh, for the year 2012-13, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1724 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Educational and Rural Development Organisation, Thoubal, Manipur, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1725 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Social Welfare Centre, Thrissur, Kerala, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1726 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the North Bengal Handicapped Rehabilitation Society, Siliguri, West Bengal, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1727 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Association for Social Reconstruction Activites (ASRA), Cuttack, Odisha, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1728 | 258 | Education | Annual Report and Accounts of the Malviya National Institute of Technology, Jaipur, for the year 2020-21, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1729 | 258 | Education | Annual Report and Accounts of the National Institute of Technology, Rourkela, for the year 2020-21, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1730 | 258 | Education | Annual Report and Accounts of the National Institute of Technology, Silchar, for the year 2020-21, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1731 | 258 | Education | Annual Report and Accounts of the Indian Institute of Science Education and Research (IISER), Thiruvananthapuram, for the year 2021-22, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1732 | 258 | Education | Annual Report and Accounts of the National Institute of Technology, Sikkim, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1733 | 258 | Education | Annual Report and Accounts of the Indian Institute of Information Technology (IIIT), Kota, Rajasthan, for the year 2020-21, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1734 | 258 | Education | Annual Report and Accounts of the Indian Institute of Information Technology (IIIT), Sri City Chittoor, Andhra Pradesh, for the year 2020-21, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1735 | 258 | Education | Annual Report and Accounts of the Indian Institute of Information Technology (IIIT), Nagpur, for the year 2021-22, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1736 | 258 | Education | Annual Report and Accounts of the Indian Institute of Information Technology (IIIT), Vadodara, for the year 2020-21, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1737 | 258 | Education | Annual Report and Accounts of the Indian Institute of Management (IIM), Sirmaur, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1738 | 258 | Education | Annual Report and Accounts of the Indian Institute of Management (IIM), Ranchi, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1739 | 258 | Education | Annual Report and Accounts of the Indian Institute of Management (IIM), Sambalpur, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1740 | 258 | Education | 19th Annual Report and Accounts of the National Institute of Technology, Kurukshetra, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1741 | 258 | Education | Forty-seventh Annual Report and Accounts of the Indian Institute of Management (IIM), Bangalore, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1742 | 258 | Education | Annual Report and Accounts of the Dr. B.R. Ambedkar National Institute of Technology, Jalandhar, for the year 2020-21, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1743 | 258 | Education | Annual Report and Accounts of the National Institute of Technology, Goa, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1744 | 258 | Education | Annual Report and Accounts of the Indian Institute of Management (IIM), Amritsar, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1745 | 258 | Education | Annual Report and Accounts of the Indian Institute of Management (IIM), Calcutta, for the y | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1746 | 258 | Education | Seventh Annual Report and Accounts of the Indian Institute of Management (IIM), Visakhapatnm, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1747 | 258 | Education | Annual Report and Accounts of the Indian Institute of Management (IIM), Udaipur, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 14/12/2022 |
| 1748 | 258 | ROAD TRANSPORT & HIGH WAYS | Review by Government on the working of the National Highways Authority of India (NHAI), New Delhi, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1749 | 258 | HOME AFFAIRS | Review by Government on the working of the National Institute of Disaster Management (NIDM), New Delhi, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1750 | 258 | HOME AFFAIRS | Review by Government on the working of the Coalition for Disaster Resilient Infrastructure (CDRI), New Delhi, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1751 | 258 | Education | Review by Government on the working of the Indian Institute of Management (IIM), Udaipur, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1752 | 258 | Education | Review by Government on the working of the Indian Institute of Management (IIM), Visakhapatnm, for the year 2021-22 | Review by Government | 14/12/2022 |
| 1753 | 258 | Education | Review by Government on the working of the Indian Institute of Management (IIM), Calcutta, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1754 | 258 | Education | Review by Government on the working of the Indian Institute of Management (IIM), Amritsar, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1755 | 258 | Education | Review by Government on the working of the National Institute of Technology, Goa, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1756 | 258 | Education | Review by Government on the working of the Dr. B.R. Ambedkar National Institute of Technology, Jalandhar, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1757 | 258 | Education | Review by Government on the working of the Indian Institute of Management (IIM), Bangalore, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1758 | 258 | Education | Review by Government on the working of the National Institute of Technology, Kurukshetra, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1759 | 258 | Education | Review by Government on the working of the Indian Institute of Management (IIM), Sambalpur, for the year 2020-21 | Review by Government | 14/12/2022 |
| 1760 | 258 | Education | Review by Government on the working of the Indian Institute of Management (IIM), Ranchi, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1761 | 258 | Education | Review by Government on the working of the Indian Institute of Management (IIM), Sirmaur, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1762 | 258 | Education | Review by Government on the working of the Indian Institute of Technology (IIT), Palakkad, Kerala for the year 2021-22. | Review by Government | 14/12/2022 |
| 1763 | 258 | Education | Review by Government on the working of the Indian Institute of Technology (IIT), Bombay, Maharashtra, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1764 | 258 | Education | Review by Government on the working of the Indian Institute of Technology (IIT), Gandhinagar, Gujarat, for the year 2021-22.. | Review by Government | 14/12/2022 |
| 1765 | 258 | Education | Review by Government on the working of the Indian Institute of Technology (IIT), Roorkee, Uttarakhand for the year 2021-22. | Review by Government | 14/12/2022 |
| 1766 | 258 | Education | Review by Government on the working of the Indian Institute of Information Technology (IIIT), Vadodara, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1767 | 258 | Education | Review by Government on the working of the Indian Institute of Technology Information (IIIT), Bhagalpur, for the year 2019-2. | Review by Government | 14/12/2022 |
| 1768 | 258 | Education | Review by Government on the working of the Indian Institute of Information Technology (IIIT), Nagpur, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1769 | 258 | Education | Review by Government on the working of the Indian Institute of Information Technology (IIIT), Guwahati, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1770 | 258 | Education | Review by Government on the working of the Indian Institute of Information Technology (IIIT), Sri City Chittoor, Andhra Pradesh, for the year 2020-21 | Review by Government | 14/12/2022 |
| 1771 | 258 | Education | Review by Government on the working of the Indian Institute of Information Technology (IIIT), Kota, Rajasthan, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1772 | 258 | Education | Review by Government on the working of the Indian Institute of Science Education and Research (IISER), Mohali, for the year 2020-21.. | Review by Government | 14/12/2022 |
| 1773 | 258 | Education | Review by Government on the working of the Indian Institute of Information Technology (IIIT), Senapati, Manipur, for the year 2017-18. | Review by Government | 14/12/2022 |
| 1774 | 258 | Education | Review by Government on the working of the National Institute of Technology, Sikkim, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1775 | 258 | Education | Review by Government on the working of the Indian Institute of Science Education and Research (IISER), Bhopal, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1776 | 258 | Education | Review by Government on the working of the Indian Institute of Science Education and Research (IISER), Thiruvananthapuram, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1777 | 258 | Education | Review by Government on the working of the Indian Institute of Science Education and Research (IISER), Pune, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1778 | 258 | Education | Review by Government on the working of the National Institute of Technology, Silchar, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1779 | 258 | Education | Review by Government on the working of the National Institute of Technology, Rourkela, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1780 | 258 | Education | Review by Government on the working of the Malviya National Institute of Technology, Jaipur, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1781 | 258 | Education | Review by Government on the working of the Indian Institute of Science Education and Research (IISER), Tirupati, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1782 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Association for Social Reconstruction Activites (ASRA), Cuttack, Odisha, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1783 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the North Bengal Handicapped Rehabilitation Society, Siliguri, West Bengal, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1784 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Social Welfare Centre, Thrissur, Kerala, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1785 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Educational and Rural Development Organisation, Thoubal, Manipur, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1786 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Drishti Samajik Sansthan, Lucknow, Uttar Pradesh, for the year 2012-13. | Review by Government | 14/12/2022 |
| 1787 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Vijay Human Services, Chennai, Tamil Nadu, for the year 2013-14. | Review by Government | 14/12/2022 |
| 1788 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the M.G.M Bethany Santhi Bhavan Charitable Society, Kadamankulam, Kerala, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1789 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Voluntary Organization of Rural Development Society (VORDS), Kurnool, Andhra Pradesh for the year 2021-22. | Review by Government | 14/12/2022 |
| 1790 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Human Resource Development Society, Hyderabad, Telangana, for the year 2014- 15. | Review by Government | 14/12/2022 |
| 1791 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Pavani Society for Multiple Handicapped and Spastics, Visakhapatna, Andhra Pradesh, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1792 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Blind People's Association Ahmedabad, Gujarat, for the year 2013-14. | Review by Government | 14/12/2022 |
| 1793 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Foundation for Ability Improvement and Technology for the Handicapped, Palakkad, Kerala, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1794 | 258 | Education | Review by Government on the working of the Central University of Himachal Pradesh, Kangra, Himachal Pradesh, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1795 | 258 | Education | Review by Government on the working of the Central University of Jharkhand, for the year 2020-21.. | Review by Government | 14/12/2022 |
| 1796 | 258 | Education | Review by Government on the working s of the Central University of Jammu, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1797 | 258 | Education | Review by Government on the working of the Central University of Kerala, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1798 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Residential School for the Blind, Gadwal, Telangana, for the year 2013-14. | Review by Government | 14/12/2022 |
| 1799 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Akhil Bhartiya Viklang Kalyan Samiti, Ayodhya, Uttar Pradesh, for the year 2012-13. | Review by Government | 14/12/2022 |
| 1800 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Parents Association for the Welfare of Mentally Handicapped Persons, Telangana, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1801 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the St. Ann's Manovikas Kendra, Andhra Pradesh, for the year 2012-13. | Review by Government | 14/12/2022 |
| 1802 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Rotary Institute for Children in need of Special Care, Thiruvananthapuram, Kerala, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1803 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the All Manipur Mentally Handicapped Persons' Welfare Organization, Mongshangei, Imphal, Manipur, for the year 2013-14. | Review by Government | 14/12/2022 |
| 1804 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Institute for the Handicapped and Backward People, Kolkata, West Bengal, for the year 2021- 22. | Review by Government | 14/12/2022 |
| 1805 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Sisu Sakha Sangha, Khordha, Odisha, for the year 2012-13. | Review by Government | 14/12/2022 |
| 1806 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Manasika Vikasa Kendram, Andhra Pradesh, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1807 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Review by Government on the working of the Child Guidance Centre, Hyderabad, Telangana, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1808 | 258 | HOME AFFAIRS | Review by Government on the working of the Repatriates Cooperative Finance and Development Bank Limited (REPCO BANK), Chennai, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1809 | 258 | TEXTILES | Review by Government on the working of the Cotton Corporation of India Limited (CCI), Navi Mumbai, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1810 | 258 | Education | Review by Government on the working of the National Institute of Open Schooling (NIOS), NOIDA, Uttar Pradesh, for the year 2020-21.. | Review by Government | 14/12/2022 |
| 1811 | 258 | Education | Review by Government on the working of the EdCIL (India) Limited, Noida, Uttar Pradesh, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1812 | 258 | Education | Review by Government on the working of the Indian Institute of Information Technology (IIIT), Gwalior, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1813 | 258 | Education | Review by Government on the working of the National Sanskrit University, Tirupati, Andhra Pradesh, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1814 | 258 | Education | Review by Government on the working of the Indian Institute of Information Technology (IIIT), Ranchi, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1815 | 258 | Education | Review by Government on the working of the Indian Institute of Technology Information (IIIT), Pune, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1816 | 258 | Education | Review by Government on the working of the Indian Institute of Information Technology (IIIT), Surat, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1817 | 258 | Education | Review by Government on the working of the National Institute of Technical Teacher’s Training and Research (NITTTR), Kolkata, West Bengal, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1818 | 258 | Education | Review by Government on the working of the Maharshi Sandipani Rashtriya Vedavidya Pratishthan, Ujjain, for the year 2020-21. | Review by Government | 14/12/2022 |
| 1819 | 258 | Education | Review by Government on the working of the Visva-Bharati, Santiniketan, West Bengal, for the year 2021-22. | Review by Government | 14/12/2022 |
| 1820 | 258 | Education | Review by Government on the working of the National Institute of Technical Teacher’s Training and Research (NITTTR), Chennai, Tamil Nadu for the year 2021-22 | Review by Government | 14/12/2022 |
| 1821 | 258 | Education | Annual Report of the Visva-Bharati, Santiniketan, West Bengal, for the year 2021-22, and the Audit Report thereon. | Annual Report and Auditor's Report | 14/12/2022 |
| 1822 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Explanatory Memorandum of the National Commission for Backward Classes (NCBC), New Delhi, for the years 2019-20, 2020-21 and 2021- 22. | Explanatory Memorandum, Annual Report | 14/12/2022 |
| 1823 | 258 | MINORITY AFFAIRS | Administrative Report of the Haj Committee of India, Mumbai, for the year 2021-22. | Administration Report | 14/12/2022 |
| 1824 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Annual Report and Accounts of the Foundation for Ability Improvement and Technology for the Handicapped, Palakkad, Kerala, for the year 2021-22, together with the Auditor's Report on the Accounts. | Administration Report and Accounts and Auditor's Report | 14/12/2022 |
| 1825 | 258 | HOME AFFAIRS | Statement of Objectives and Reasons pertaining to the National Institute of Disaster Management (NIDM), New Delhi, for the year 2021-22. | statement of objectives and reasons | 14/12/2022 |
| 1826 | 258 | SOCIAL JUSTICE AND EMPOWERMENT | Tenure Report of the National Commission for Backward Classes (NCBC), New Delhi, for the years 2019-20, 2020-21 and 2021- 22. | Report | 14/12/2022 |
| 1827 | 258 | POWER | Annual Report of the Joint Electricity Regulatory Commission (JERC), for the UT of J&K and UT of Ladakh, Jammu, for the year 2021-22. | Annual Report | 13/12/2022 |
| 1828 | 258 | FINANCE | A copy (in English and Hindi) of the Annual Report of International Financial Services Centres Authority (IFSCA) for the year 2020-21, under sub-section (3) of Section 19 of the International Financial Services Centres Authority Act, 2019. | Annual Report | 13/12/2022 |
| 1829 | 258 | CHEMICALS AND FERTILIZERS | A copy (in English and Hindi) of the Ministry of Chemicals and Fertilisers (Department of Pharmaceuticals) Notification No. S.O. 5249 (E), dated the 11th November, 2022, publishing the Drugs (Prices Control) Amendment Order, 2022, under sub-section (6) of Section 3 of the Essential Commodities Act, 1955. | Notification | 13/12/2022 |
| 1830 | 258 | FINANCE | HRDV No. L001268839/Staff. 35B, dated the 30th June, 2022, publishing the Small Industries Development Bank of India (Defined Contributory New Pension) [Amendment] Regulations, 2022. | Notification | 13/12/2022 |
| 1831 | 258 | FINANCE | HRDV No. L001278933A/Staff. Gen.(2), dated the 18th November, 2022, publishing the Small Industries Development Bank of India Pension [Amendment] Regulations, 2022. | Notification | 13/12/2022 |
| 1832 | 258 | FINANCE | S.O. 4717 (E), dated the 4th October, 2022, notifying the jurisdiction of certain Debts Recovery Tribunals, in supersession of Notifications specified therein and all subsequent Notifications relating to change of location of the nine existing Debts Recovery Tribunals, except as respects things done or omitted to be done before such supersession. | Notification | 13/12/2022 |
| 1833 | 258 | FINANCE | S.O. 4718 (E), dated the 4th October, 2022, notifying the jurisdiction of certain Debts Recovery Tribunals, in supersession of Notifications specified therein and all subsequent Notifications relating to change of location of the seven existing Debts Recovery Tribunals except as respects things done or omitted to be done before such supersession. | Notification | 13/12/2022 |
| 1834 | 258 | FINANCE | S.O. 4719 (E), dated the 4th October, 2022, notifying the jurisdiction of certain Debts Recovery Tribunals, in supersession of Notifications specified therein and all subsequent Notifications relating to change of location of the eight existing Debts Recovery Tribunals, except as respects things done or omitted to be done before such supersession. | Notification | 13/12/2022 |
| 1835 | 258 | FINANCE | S.O. 4896 (E), dated the 14th October, 2022, publishing the General Insurance (Rationalisation of Pay Scales and other Conditions of Service of Officers) Amendment Scheme, 2022. | Notification | 13/12/2022 |
| 1836 | 258 | FINANCE | S.O. 4897 (E), dated the 14th October, 2022, publishing the General Insurance (Rationalisation of Pay Scales and other Conditions of Service of Development Staff) Amendment Scheme, 2022. | Notification | 13/12/2022 |
| 1837 | 258 | FINANCE | S.O. 4898 (E), dated the 14th October, 2022, publishing the General Insurance (Rationalisation and Revision of Pay Scales and other Conditions of Service of Supervisory, Clerical and Subordinate Staff) Amendment Scheme, 2022. | Notification | 13/12/2022 |
| 1838 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Financial Services) Notification No. S.O. 5381 (E), dated the 17th November, 2022, publishing the Nationalised Banks (Management and Miscellaneous Provisions) Amendment Scheme, 2022, under sub-section (6) of Section 9 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970. | Notification | 13/12/2022 |
| 1839 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Financial Services) Notification No. S.O. 5382 (E), dated the 17th November, 2022, publishing the Nationalised Banks (Management and Miscellaneous Provisions) Amendment Scheme, 2022, under sub-section (6) of Section 9 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980. | Notification | 13/12/2022 |
| 1840 | 258 | HEALTH AND FAMILY WELFARE | A copy (in English and Hindi) of the Ministry of Health and Family Welfare Notification No. G.S.R. 592 (E), dated the 21st July, 2022, publishing the Cigarettes and other Tobacco Products (Packaging and Labelling) Amendment Rules, 2022, under sub-section (3) of Section 31 of the Cigarettes and other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003. | Notification | 13/12/2022 |
| 1841 | 258 | HEALTH AND FAMILY WELFARE | No. Stds/SP(L&C/A)/Oil Claims/FSSAI-2018, dated the 31st August, 2022, publishing the Food Safety and Standards (Advertising and Claims) First Amendment Regulations, 2022. | Notification | 13/12/2022 |
| 1842 | 258 | HEALTH AND FAMILY WELFARE | No. Std/SP-20/T(Migration-N), dated the 31st August, 2022, publishing the Food Safety and Standards (Packaging) Second Amendment Regulations, 2022. | Notification | 13/12/2022 |
| 1843 | 258 | HEALTH AND FAMILY WELFARE | No. Std/SP-05/T (IFR-01), dated the 31st August, 2022, publishing the Food Safety and Standards (Foods for Infant Nutrition) First Amendment Regulations, 2022. | Notification | 13/12/2022 |
| 1844 | 258 | HEALTH AND FAMILY WELFARE | No. Stds./03/Notification(IFR)/FSSAI-2017(part-3), dated the 1 st September, 2022, publishing the Food Safety and Standards (Prohibition and Restrictions on Sales) First Amendment Regulations, 2022. | Notification | 13/12/2022 |
| 1845 | 258 | HEALTH AND FAMILY WELFARE | No. REG/Representation-MSEO/FSSAI-2021, dated the 5th September, 2022, publishing the Food Safety and Standards (Prohibition and Restrictions on sales) Second Amendment Regulations, 2022. | Notification | 13/12/2022 |
| 1846 | 258 | HEALTH AND FAMILY WELFARE | No. Std/SP-08/A-1.2021/N-01, dated the 9th September, 2022, publishing the Food Safety and Standards (Labelling and Display) First Amendment Regulations, 2022. | Notification | 13/12/2022 |
| 1847 | 258 | HEALTH AND FAMILY WELFARE | No. 1-116/Scientific Committee/Notif.28.4/2010-FSSAI(2), dated the 14th September, 2022, publishing the Food Safety and Standards (Food Products Standards and Food Additives) First Amendment Regulations, 2022. | Notification | 13/12/2022 |
| 1848 | 258 | HEALTH AND FAMILY WELFARE | No. Std/SP-08/A-1-2020/N-01, dated the 12th October, 2022, publishing the Food Safety and Standards (Labelling and Display) Second Amendment Regulations, 2022. | Notification | 13/12/2022 |
| 1849 | 258 | CORPORATE AFFAIRS | No. IBBI/2022-23/GN/REG091, dated the 13th September, 2022, publishing the Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corp | Notification | 13/12/2022 |
| 1850 | 258 | CORPORATE AFFAIRS | No. IBBI/2022-23/GN/REG092, dated the 13th September, 2022, publishing the Insolvency and Bankruptcy Board of India (Insolvency Professionals) (Second Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1851 | 258 | CORPORATE AFFAIRS | No. IBBI/2022-23/GN/REG093, dated the 16th September, 2022, publishing the Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) (Fourth Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1852 | 258 | CORPORATE AFFAIRS | No. IBBI/2022-23/GN/REG094, dated the 16th September, 2022, publishing the Insolvency and Bankruptcy Board of India (Liquidation Process) (Second Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1853 | 258 | CORPORATE AFFAIRS | No. IBBI/2022-23/GN/REG095, dated the 16th September, 2022, publishing the Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) (Second Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1854 | 258 | CORPORATE AFFAIRS | No. IBBI/2022-23/GN/REG096, dated the 20th September, 2022, publishing the Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) (Fifth Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1855 | 258 | CORPORATE AFFAIRS | No. IBBI/2022-23/GN/REG097, dated the 20th September, 2022, publishing the Insolvency and Bankruptcy Board of India (Insolvency Professionals) (Third Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1856 | 258 | CORPORATE AFFAIRS | No. IBBI/2022-23/GN/REG/098, dated the 20th September, 2022, publishing the Insolvency and Bankruptcy Board of India (Information Utilities) (Second Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1857 | 258 | CORPORATE AFFAIRS | No. IBBI/2022-23/GN/REG099, dated the 28th September, 2022, publishing the Insolvency and Bankruptcy Board of India (Insolvency Professionals) (Fourth Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1858 | 258 | CORPORATE AFFAIRS | No. IBBI/2022-23/GN/REG100, dated the 3rd October, 2022, publishing the Insolvency and Bankruptcy Board of India (Model Bye-Laws and Governing Board of Insolvency Professional Agencies) (Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1859 | 258 | CORPORATE AFFAIRS | No. IBBI/2022-23/GN/REG101, dated the 31st October, 2022, publishing the Insolvency and Bankruptcy Board of India (Model Bye-Laws and Governing Board of Insolvency Professional Agencies) (Second Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1860 | 258 | CORPORATE AFFAIRS | No. 104/42/ Accts. – 1 (A), dated the 27th September, 2022, publishing the 42nd Annual Report and Audited Statements of Consolidated Accounts along with the Auditors’ Report thereon for the year ended 31st March, 2022. | Notification | 13/12/2022 |
| 1861 | 258 | CORPORATE AFFAIRS | G.S.R. 819 (E), dated the 15th November, 2022, amending the Principal Notification No. G.S.R. 490 (E), dated the 13th July, 2007 by substituting certain entries in that Notification | Notification | 13/12/2022 |
| 1862 | 258 | CORPORATE AFFAIRS | A copy (in English and Hindi) of the Ministry of Corporate Affairs Notification No. G.S.R.668 (E), dated the 30th August, 2022, amending the Principal Notification No. G.S.R. 835 (E), dated the 3 rd November, 2015 by substituting certain entries in that Notification, under Section 30B of the Chartered Accountants Act, 1949; Section 40 of the Cost and Works Accountants Act, 1959 and Section 40 of the Company Secretaries Act, 1980. | Notification | 13/12/2022 |
| 1863 | 258 | CORPORATE AFFAIRS | No. 1-CA (5)/73/2022, dated the 29th September, 2022, publishing the Audited Accounts and the Report of Council of the Institute of Chartered Accountants of India (ICAI) for the year ended 31st March, 2022. | Notification | 13/12/2022 |
| 1864 | 258 | CORPORATE AFFAIRS | G.S.R. 748 (E), dated the 30th September, 2022, amending the Principal Notification No. G.S.R. 38 (E), dated the 19th January, 2011 by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1865 | 258 | CORPORATE AFFAIRS | G.S.R. 856 (E), dated the 29th November, 2022, amending the Principal Notification No. G.S.R. 38 (E), dated the 19th January,2011 by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1866 | 258 | CORPORATE AFFAIRS | A copy (in English and Hindi) of the Ministry of Corporate Affairs Notification No. G/20-CWA/9/2022, dated the 28th September, 2022, publishing the Annual Report of the Council of the Institute of Cost Accountants of India and the Audited Accounts for the year ended 31st March, 2022, under Section 40 of the Cost and Works Accountants Act, 1959. | Notification | 13/12/2022 |
| 1867 | 258 | POWER | G.S.R. 669 (E), dated the 30th August, 2022, publishing the Energy Conservation (Energy Consumption Norms and Standards for Designated Consumers, Form, Time within which, and Manner of Preparation and Implementation of Scheme, Procedure for Issue or purchase of Energy Savings Certificate and Value of Per Metric Ton of Oil Equivalent of Energy Consumed) Amendment Rules, 2022. | Notification | 13/12/2022 |
| 1868 | 258 | POWER | No. BEE/S&L/Ref/70/2021-22, dated the 30th September, 2022, publishing the Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Refrigerators) Regulations, 2022. | Notification | 13/12/2022 |
| 1869 | 258 | POWER | No. 18/1/BEE/DISCOM/2021, dated the 31st October, 2022, publishing the Bureau of Energy Efficiency (Manner and Intervals for Conduct of Energy Audit in Electricity Distribution Companies) (Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1870 | 258 | POWER | No. L-1/261/2021/CERC, dated the 14th October, 2022, notifying the dates of commencement of certain provisions of the Central Electricity Regulatory Commission (Connectivity and General Network Access to the inter-State Transmission System) Regulation, 2022. | Notification | 13/12/2022 |
| 1871 | 258 | POWER | No. L-1/260/2021/CERC, dated the 9th November, 2022, notifying the commencement of the Central Electricity Regulatory Commission (Deviation Settlement Mechanism and Related Matters) Regulations, 2022 with effect from 05.12.2022. | Notification | 13/12/2022 |
| 1872 | 258 | POWER | No. RA-14026(11)/3/2019-CERC, dated the 9th November, 2022, notifying the commencement of certain provisions of the Central Electricity Regulatory Commission (Ancillary Services) Regulations, 2022. | Notification | 13/12/2022 |
| 1873 | 258 | POWER | No. RA-14026(11)/1/2022-CERC, dated the 9th November, 2022, notifying the commencement of the Central Electricity Regulatory Commission (Terms and Conditions for Renewable Energy Certificates for Renewable Energy Generation) Regulations, 2022 with effect from 05.12.2022. | Notification | 13/12/2022 |
| 1874 | 258 | POWER | No. CEA-TH-17-17/5/2021-TETD Division, dated the 16th November, 2022, publishing the Central Electricity Authority (Safety Requirements for Construction, Operation and Maintenance of Electrical Plants and Electric Lines) (Amendment) Regulations, 2022, under Section 179 of the Electricity Act, 2003. | Notification | 13/12/2022 |
| 1875 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Economic Affairs) Notification No. S.O. 1802 (E), dated the 12th April, 2022, publishing the Foreign Exchange Management (Non-debt Instruments) (Amendment) Rules, 2022, under Section 48 of the Foreign Exchange Management Act, 1999. | Notification | 13/12/2022 |
| 1876 | 258 | FINANCE | G.S.R. 776 (E), dated the 14th October, 2022, publishing the Coinage (Issue of commemorative coin on the occasion of 90th INTERPOL General Assembly) Rules, 2022. | Notification | 13/12/2022 |
| 1877 | 258 | FINANCE | G.S.R. 789 (E), dated the 25th October, 2022, publishing the Coinage (Issue of commemorative coin on the occasion of 150th BIRTH ANNIVERSARY OF YUGVIR JAINACHARYA SHRIMAD VIJAY VALLABH SURI) Rules, 2022. | Notification | 13/12/2022 |
| 1878 | 258 | FINANCE | G.S.R. 791 (E), dated the 25th October, 2022, publishing the Coinage (Issue of commemorative coin on the occasion of "150th BIRTH ANNIVERSARY OF SHRI RAM CHANDRA JI") Rules, 2022. | Notification | 13/12/2022 |
| 1879 | 258 | FINANCE | G.S.R. 837 (E), dated the 22nd November, 2022, publishing the Kisan Vikas Patra (Amendment) Scheme, 2022. | Notification | 13/12/2022 |
| 1880 | 258 | FINANCE | G.S.R. 838 (E), dated the 22nd November, 2022, publishing the National Savings Time Deposit (Amendment) Scheme, 2022. | Notification | 13/12/2022 |
| 1881 | 258 | FINANCE | G.S.R. 839 (E), dated the 22nd November, 2022, publishing the National Savings (Monthly Income Account) (Amendment) Scheme, 2022. | Notification | 13/12/2022 |
| 1882 | 258 | FINANCE | G.S.R. 842 (E), dated the 23rd November, 2022, publishing the Senior Citizens' Savings (Amendment) Scheme, 2022. | Notification | 13/12/2022 |
| 1883 | 258 | FINANCE | G.S.R. 612 (E), dated the 1st August, 2022, amending the Principal Notification No. G.S.R. 196 (E), dated the 21st March, 2020, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1884 | 258 | FINANCE | S.O. 4569 (E), dated the 28th September, 2022, appointing the 1 st day of October, 2022, as the date on which the provisions of sections 100 to 114, except clause (c) of section 110 and section 111, of the Finance Act, 2022 shall come into force. | Notification | 13/12/2022 |
| 1885 | 258 | FINANCE | G.S.R. 734 (E), dated the 28th September, 2022, publishing the Central Goods and Services Tax (Second Amendment) Rules, 2022 | Notification | 13/12/2022 |
| 1886 | 258 | FINANCE | G.S.R. 735 (E), dated the 28th September, 2022, rescinding the Notification No. G.S.R.309 (E), dated the 28th March, 2018, except as respects things done or omitted to be done before such rescission. | Notification | 13/12/2022 |
| 1887 | 258 | FINANCE | G.S.R. 740 (E), dated the 29th September, 2022, publishing a Corrigendum to the Notification No. G.S.R 735 (E), dated the 28th September, 2022. | Notification | 13/12/2022 |
| 1888 | 258 | FINANCE | G.S.R. 786 (E), dated the 21st October, 2022, extending the due date for furnishing the return in FORM GSTR-3B, under subsection (1) of section 39 read with clause (i) of sub-rule (1) of Rule 61 of the Central Goods and Services Tax Rules, 2017, for the month of September, 2022 till the 21st day of October, 2022. | Notification | 13/12/2022 |
| 1889 | 258 | FINANCE | G.S.R. 817 (E), dated the 15th November, 2022, publishing the Central Goods and Services Tax (Third Amendment) Rules, 2022. | Notification | 13/12/2022 |
| 1890 | 258 | FINANCE | S.O. 5450 (E), dated the 23th November, 2022, empowering the Competition Commission of India to handle anti-profiteering cases under the said Act, with effect from 01.12.2022. | Notification | 13/12/2022 |
| 1891 | 258 | FINANCE | G.S.R. 843 (E), dated the 23th November, 2022, publishing the Central Goods and Services Tax ((Fourth Amendment) Rules, 2022. | Notification | 13/12/2022 |
| 1892 | 258 | FINANCE | S.O. 3180 (E), dated the 13th July, 2022, amending the Principal Notification No. S.O. 748 (E), dated the 3rd August, 2001, by substituting certain entries in that Notification, along with Delay Statement. | Notification | 13/12/2022 |
| 1893 | 258 | FINANCE | S.O. 3209 (E), dated the 15th July, 2022, amending the Principal Notification No. S.O. 748 (E), dated the 3rd August, 2001, by substituting certain entries in that Notification, along with Delay Statement | Notification | 13/12/2022 |
| 1894 | 258 | FINANCE | No.64/2022 – Customs (N.T.), dated the 21st July, 2022, determining the rate of exchange for conversion of certain foreign currencies, into Indian currency or vice-versa for imported and export goods w.e.f. 22nd July, 2022. | Notification | 13/12/2022 |
| 1895 | 258 | FINANCE | S.O. 3576 (E), dated the 29th July, 2022, amending the Principal Notification No. S.O. 748 (E), dated the 3rd August, 2001, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1896 | 258 | FINANCE | No.66/2022 – Customs (N.T.), dated the 4th August, 2022, determining the rate of exchange for conversion of certain foreign currencies, into Indian currency or vice-versa for imported and export goods w.e.f. 5 th August, 2022. | Notification | 13/12/2022 |
| 1897 | 258 | FINANCE | S.O. 3801 (E), dated the 12th August, 2022, amending the Principal Notification No. S.O. 748 (E), dated the 3rd August, 2001, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1898 | 258 | FINANCE | No.70/2022 – Customs (N.T.), dated the 18th August, 2022, determining the rate of exchange for conversion of certain foreign currencies, into Indian currency or vice-versa for imported and export goods w.e.f. 19th August, 2022. | Notification | 13/12/2022 |
| 1899 | 258 | FINANCE | S.O. 4090 (E), dated the 31st August, 2022, amending the Principal Notification No. S.O. 748 (E), dated the 3rd August, 2001, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1900 | 258 | FINANCE | No.73/2022 – Customs (N.T.), dated the 1st September, 2022, determining the rate of exchange for conversion of certain foreign currencies, into Indian currency or vice-versa for imported and export goods w.e.f. 2 nd September, 2022. | Notification | 13/12/2022 |
| 1901 | 258 | FINANCE | G.S.R. 670 (E), dated the 31st August, 2022, amending the Principal Notification No. G.S.R. 1008 (E), dated the 23rd December, 2010, by omitting/substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1902 | 258 | FINANCE | G.S.R. 676 (E), dated the 31st August, 2022, amending the Principal Notification Nos. G.S.R. 733 (E), dated the 13th October, 2021 and G.S.R. 734 (E), dated the 13th October, 2021, by substituting/omitting certain entries in those Notifications. | Notification | 13/12/2022 |
| 1903 | 258 | FINANCE | G.S.R. 687 (E), dated the 7th September, 2022, amending the Principal Notification No. G.S.R. 399 (E), dated the 5th May, 2000, by inserting certain entries in that Notification.. | Notification | 13/12/2022 |
| 1904 | 258 | FINANCE | G.S.R. 688 (E), dated the 7th September, 2022, amending the Principal Notification No. G.S.R. 413 (E), dated the 8th May, 2000, by inserting/substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1905 | 258 | FINANCE | G.S.R. 698 (E), dated the 14th September, 2022, amending the Principal Notification No. G.S.R. 655 (E), dated the 23rd September, 2021, by omitting certain entries in that Notification. | Notification | 13/12/2022 |
| 1906 | 258 | FINANCE | G.S.R. 699 (E), dated the 14th September, 2022, amending the Principal Notification No. G.S.R. 663 (E), dated the 24th September, 2021, by omitting certain entries in that Notification. | Notification | 13/12/2022 |
| 1907 | 258 | FINANCE | G.S.R. 705 (E), dated the 15th September, 2022, publishing the Electronic Duty Credit Ledger (Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1908 | 258 | FINANCE | S.O. 4344 (E), dated the 15th September, 2022, amending the Principal Notification No. S.O. 748 (E), dated the 3rd August, 2001, by substituting certain entries in that Notification | Notification | 13/12/2022 |
| 1909 | 258 | FINANCE | No.78/2022 – Customs (N.T.), dated the 15th September, 2022, determining the rate of exchange for conversion of certain foreign currencies, into Indian currency or vice-versa for imported and export goods w.e.f. 16th September, 2022. | Notification | 13/12/2022 |
| 1910 | 258 | FINANCE | G.S.R. 722 (E), dated the 23rd September, 2022 publishing the Courier Imports and Exports (Electronic Declaration and Processing) Second Amendment Regulations, 2022. | Notification | 13/12/2022 |
| 1911 | 258 | FINANCE | No.83/2022 – Customs (N.T.), dated the 26th September, 2022, amending the Notification No. 78/2022-CUSTOMS (N.T.), dated the 15th September, 2022 by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1912 | 258 | FINANCE | G.S.R. 730 (E), dated the 27th September, 2022, amending the Principal Notification No. G.S.R. 785 (E), dated the 30th June, 2017, by substituting/inserting certain entries in that Notification. | Notification | 13/12/2022 |
| 1913 | 258 | FINANCE | G.S.R. 736 (E), dated the 28th September, 2022, amending the Principal Notification No. G.S.R. 241 (E), dated the 31st March, 2021, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1914 | 258 | FINANCE | S.O. 4624 (E), dated the 30th September, 2022, amending the Principal Notification No. S.O. 748 (E), dated the 3rd August, 2001, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1915 | 258 | FINANCE | No.85/2022 – Customs (N.T.), dated the 30th September, 2022, amending the Notification No. 78/2022-CUSTOMS (N.T.), dated the 15th September, 2022 by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1916 | 258 | FINANCE | G.S.R. 759 (E), dated the 3rd October, 2022, amending the Principal Notification No. G.S.R. 785 (E), dated the 30th June, 2017, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1917 | 258 | FINANCE | G.S.R. 760 (E), dated the 3rd October, 2022, amending the Principal Notification No. G.S.R. 69 (E), dated the 1st February, 2021, by inserting certain entries in that Notification. | Notification | 13/12/2022 |
| 1918 | 258 | FINANCE | No.87/2022 – Customs (N.T.), dated the 6th October, 2022, determining the rate of exchange for conversion of certain foreign currencies, into Indian currency or vice-versa for imported and export goods. | Notification | 13/12/2022 |
| 1919 | 258 | FINANCE | S.O. 4814 (E), dated the 10th October, 2022 amending the Principal Notification No. S.O. 748(E), dated the 3rd August, 2001, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1920 | 258 | FINANCE | S.O. 4894 (E), dated the 14th October, 2022 amending the Principal Notification No. S.O. 748(E), dated the 3rd August, 2001, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1921 | 258 | FINANCE | G.S.R. 783 (E), dated the 19th October, 2022, publishing the Project Imports (Amendment) Regulations, 2022. | Notification | 13/12/2022 |
| 1922 | 258 | FINANCE | No. 90/2022-Customs (N.T), dated the 20th October, 2022 determining the rate of exchange for conversion of certain foreign currencies given in schedules therein, into Indian currency or vice-versa for imported and export goods w.e.f. 21st October, 2022. | Notification | 13/12/2022 |
| 1923 | 258 | FINANCE | G.S.R. 796 (E), dated the 31st October, 2022, exempting duty of customs leviable on the specified varieties of rice, subject to the prescribed conditions. | Notification | 13/12/2022 |
| 1924 | 258 | FINANCE | S.O. 5078 (E), dated the 31st October, 2022 amending the Principal Notification No. S.O. 748(E), dated the 3rd August, 2001, by substituting certain entries in that Notification | Notification | 13/12/2022 |
| 1925 | 258 | FINANCE | G.S.R. 798 (E), dated the 1st November, 2022, amending the Principal Notification No. G.S.R. 785 (E), dated the 30th June, 2017, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1926 | 258 | FINANCE | No. 92/2022-Customs (N.T.) dated the 3rd November, 2022 determining the rate of exchange for conversion of certain foreign currencies given in schedules therein, into Indian currency or vice-versa for imported and export goods w.e.f. 4 th November, 2022. | Notification | 13/12/2022 |
| 1927 | 258 | FINANCE | S.O. 5241 (E), dated the 10th November, 2022 amending the Principal Notification No. S.O. 748(E), dated the 3rd August, 2001, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1928 | 258 | FINANCE | S.O. 5250 dated the 11th November, 2022 amending the Principal Notification No. S.O. 748(E), dated the 3rd August, 2001, by substituting certain entries in that Notification | Notification | 13/12/2022 |
| 1929 | 258 | FINANCE | No. 95/2022-Customs (N.T.) dated the 14th November, 2022 amending the Principal Notification No. 92/2022-CUSTOMS (N.T.) dated the 3rd November, 2022, w.e.f. 15th November, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1930 | 258 | FINANCE | S.O. 5310 (E), dated the 15th November, 2022 amending the Principal Notification No. S.O. 748(E), dated the 3rd August, 2001, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1931 | 258 | FINANCE | G.S.R. 822 (E), dated the 17th November, 2022, exempting from whole of the duty of customs leviable on motor car if imported or purchased out of bond by the Governor of the State. | Notification | 13/12/2022 |
| 1932 | 258 | FINANCE | No. 97/2022-Customs (N.T.) dated the 17th November, 2022 determining the rate of exchange for conversion of certain foreign currencies given in schedules therein, into Indian currency or vice-versa for imported and export goods w.e.f. 18th November, 2022. | Notification | 13/12/2022 |
| 1933 | 258 | FINANCE | G.S.R. 827 (E), dated the 18th November, 2022, amending the Principal Notification No. G.S.R. 153(E), dated the 1st March, 2011, by inserting/substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1934 | 258 | FINANCE | G.S.R. 828 (E), dated the 18th November, 2022, amending the Principal Notification No. G.S.R. 785(E), dated the 30th June, 2017, by omiting certain entries in that Notification. | Notification | 13/12/2022 |
| 1935 | 258 | FINANCE | G.S.R. 829 (E), dated the 18th November, 2022, amending the Principal Notification No. G.S.R. 69(E), dated the 1st February, 2021, by omiting certain entries in that Notification. | Notification | 13/12/2022 |
| 1936 | 258 | FINANCE | G.S.R. 641 (E), dated the 18th August, 2022, amending the Principal Notification No. G.S.R. 492 (E), dated the 30th June, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1937 | 258 | FINANCE | G.S.R. 642 (E), dated the 18th August, 2022, amending the Principal Notification No. G.S.R. 584 (E), dated the 19th July, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1938 | 258 | FINANCE | G.S.R. 671 (E), dated the 31st August, 2022, amending the eighth schedule to the Finance Act, 2002, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1939 | 258 | FINANCE | G.S.R. 672 (E), dated the 31st August, 2022, amending the Principal Notification No. G.S.R. 584 (E), dated the 19th July, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1940 | 258 | FINANCE | G.S.R. 673 (E), dated the 31st August, 2022, amending the Principal Notification No. G.S.R. 492 (E), dated the 30th June, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1941 | 258 | FINANCE | G.S.R. 674 (E), dated the 31st August, 2022, amending the Principal Notification No. G.S.R. 498 (E), dated the 30th June, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1942 | 258 | FINANCE | G.S.R. 706 (E), dated the 16th September, 2022, amending the Principal Notification No. G.S.R. 584 (E), dated the 19th July, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1943 | 258 | FINANCE | G.S.R. 707 (E), dated the 16th September, 2022, amending the Principal Notification No. G.S.R. 492 (E), dated the 30th June, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1944 | 258 | FINANCE | G.S.R. 753 (E), dated the 30th September, 2022, amending the Principal Notification No. G.S.R. 793 (E), dated the 30th June, 2017, by inserting certain entries in that Notification. | Notification | 13/12/2022 |
| 1945 | 258 | FINANCE | G.S.R. 755 (E), dated the 1st October, 2022, amending the Principal Notification No. G.S.R. 584 (E), dated the 19th July, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1946 | 258 | FINANCE | G.S.R. 756 (E), dated the 1st October, 2022, amending the Principal Notification No. G.S.R. 492 (E), dated the 30th June, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1947 | 258 | FINANCE | G.S.R. 779 (E), dated the 15th October, 2022, amending the Principal Notification No. G.S.R. 584 (E), dated the 19th July, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1948 | 258 | FINANCE | G.S.R. 780 (E), dated the 15th October, 2022, amending the Principal Notification No. G.S.R. 492 (E), dated the 30th June, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1949 | 258 | FINANCE | G.S.R. 799 (E), dated the 1st November, 2022, amending the Principal Notification No. G.S.R. 584 (E), dated the 19th July, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1950 | 258 | FINANCE | G.S.R. 800 (E), dated the 1st November, 2022, amending the Principal Notification No. G.S.R. 492 (E), dated the 30th June, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1951 | 258 | FINANCE | G.S.R. 820 (E), dated the 16th November, 2022, amending the Principal Notification No. G.S.R. 584 (E), dated the 19th July, 2022 by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1952 | 258 | FINANCE | G.S.R. 821 (E), dated the 16th November, 2022, amending the Principal Notification No. G.S.R. 492 (E), dated the 30th June, 2022, by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1953 | 258 | FINANCE | G.S.R. 616 (E), dated the 3rd August, 2022, imposing an antidumping duty on imports of Opal Glassware, originating in or exported from People’s Republic of China and United Arab Emirates for a period of five years. | Notification | 13/12/2022 |
| 1954 | 258 | FINANCE | G.S.R. 637 (E), dated the 18th August, 2022, imposing provisional anti-dumping duty on imports of Ursodeoxycholic Acid, originating in or exported from People’s Republic of China and Korea RP for a period of six months. | Notification | 13/12/2022 |
| 1955 | 258 | FINANCE | G.S.R. 675 (E), dated the 31st August, 2022, amending the Principal Notification No. G.S.R. 11 (E), dated the 5th January, 2017 by substituting certain entries in that Notification. | Notification | 13/12/2022 |
| 1956 | 258 | FINANCE | G.S.R. 716 (E), dated the 21st September, 2022, amending the Notification No. G.S.R. 874 (E), dated the 21st December, 2021 by substituting certain entries in that Notification | Notification | 13/12/2022 |
| 1957 | 258 | FINANCE | G.S.R. 717 (E), dated the 21st September, 2022, imposing an anti-dumping duty on imports of Toluene Di-isocyanate, originating in or exported from People’s Republic of China, Japan and Korea RP for a period of five years. | Notification | 13/12/2022 |
| 1958 | 258 | FINANCE | G.S.R. 782 (E), dated the 19th October, 2022, imposing an antidumping duty on imports of Electrogalvanized Steel, originating in or exported from People’s Republic of Korea, Japan and Singapore for a period of five years. | Notification | 13/12/2022 |
| 1959 | 258 | FINANCE | G.S.R. 787 (E), dated the 21st October, 2022, imposing a countervailing duty on imports of Saccharin in all its forms, originating in or exported from People’s Republic of China. | Notification | 13/12/2022 |
| 1960 | 258 | FINANCE | A copy (in English and Hindi) of the Ministry of Finance (Department of Revenue) Notification No. G.S.R. 689 (E), dated the 8th September, 2022, under sub-section (1) of Section 8 of the Customs Tariff Act, 1975, amending the Second Schedule to the Customs tariff Act, by inserting certain entries in that Schedule, in that Notification, along with Explanatory Memorandum. | Notification | 13/12/2022 |
| 1961 | 258 | POWER | Statement (in English and Hindi) giving reasons for delay of the Damodar Valley Corporation Limited (DVC), Kolkata, for the year 2021-22. | Delay Statement | 13/12/2022 |
| 1962 | 258 | CHEMICALS AND FERTILIZERS | Statements (in English and Hindi) giving reasons for the delay the National Institute of Pharmaceutical Education and Research (NIPER), Hajipur, and Hyderabad, for the year 2020-21 | Delay Statement | 13/12/2022 |
| 1963 | 258 | AYUSH | Statement giving reasons for the delay of the Pharmacopoeia Commission for Indian Medicine and Homoeopathy (PCIM&H) Ghaziabad, Uttar Pradesh, for the year 2020-21. | Delay Statement | 13/12/2022 |
| 1964 | 258 | HEALTH AND FAMILY WELFARE | Statements (in English and Hindi) giving reasons for the delay of the All India Institute of Medical Sciences (AIIMS), Rishikesh, Uttarakhand, for the year 2020-21; the All India Institute of Medical Sciences (AIIMS), Kalyani, West Bengal, for the year 2019-20; the All India Institute of Medical Sciences (AIIMS), Kalyani, West Bengal , the All India Institute of Medical Sciences (AIIMS), Raebareli, Uttar Pradesh, the All India Institute of Medical Sciences (AIIMS), Bhopal, Madhya Pradesh, and the All India Institute of Medical Sciences (AIIMS), Bilaspur, Himachal Pradesh, for the year 2020-21. | Delay Statement | 13/12/2022 |
| 1965 | 258 | PORTS, SHIPPING AND WATERWAYS | Statement (in English and Hindi) giving reasons for the delay of the Sagarmala Development Company Limited, New Delhi, for the year 2020-21. | Delay Statement | 13/12/2022 |
| 1966 | 258 | PORTS, SHIPPING AND WATERWAYS | Statement (in English and Hindi) giving reasons for the delay of the Inland Waterways Authority of India (IWAI), Noida, Uttar Pradesh, for the year 2020-21. | Delay Statement | 13/12/2022 |
| 1967 | 258 | PORTS, SHIPPING AND WATERWAYS | Annual Accounts of the Mormugao Port Authority, Goa, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 13/12/2022 |
| 1968 | 258 | PORTS, SHIPPING AND WATERWAYS | Annual Accounts of the Mumbai Port Authority, Maharashtra, for the year 2021-22, and the Audit Report thereon. | Annual Account and Audit Report | 13/12/2022 |
| 1969 | 258 | FINANCE | Report on the performance of the National Housing Bank (NHB), New Delhi, for the year 2021-22. | Performance Report | 13/12/2022 |
| 1970 | 258 | FINANCE | Annual Report and Accounts of the National Bank for Agriculture and Rural Development (NABARD), Mumbai, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1971 | 258 | FINANCE | Annual Report and Accounts of the National Housing Bank (NHB), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1972 | 258 | FINANCE | Annual Report and Accounts of the Small Industries Development Bank of India (SIDBI), Lucknow (Part I and Part II), for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1973 | 258 | FINANCE | Annual Report and Accounts of the National Insurance Company Limited, Kolkata, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1974 | 258 | FINANCE | Fiftieth Annual Report and Accounts of the General Insurance Corporation of India, Mumbai, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1975 | 258 | FINANCE | Annual Report and Accounts of the Oriental Insurance Company Ltd., New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1976 | 258 | FINANCE | Sixty-fifth Annual Report and Annual Accounts of the Life Insurance Corporation of India (LIC), Mumbai, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1977 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Rishikesh, Uttarakhand, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1978 | 258 | HEALTH AND FAMILY WELFARE | Second Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Kalyani, West Bengal, for the year 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1979 | 258 | HEALTH AND FAMILY WELFARE | Third Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Kalyani, West Bengal, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1980 | 258 | HEALTH AND FAMILY WELFARE | Third Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Raebareli, Uttar Pradesh, for the years 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1981 | 258 | HEALTH AND FAMILY WELFARE | Ninth Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Bhopal, Madhya Pradesh, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1982 | 258 | POWER | Annual Report and Accounts of the Forum of Regulators (FOR), Janpath, New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1983 | 258 | POWER | Annual Report and Accounts of the Damodar Valley Corporation Limited (DVC), Kolkata, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1984 | 258 | POWER | Annual Report and Accounts of the Joint Electricity Regulatory Commission (JERC), for the State of Goa and Union Territories, for the year 2021-22, together with the Auditor’s Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1985 | 258 | POWER | Thirty-sixth Annual Report and Accounts of the Power Finance Corporation Limited (PFC), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1986 | 258 | POWER | Annual Report and Accounts of the Power System Operation Corporation Limited (POSOCO), New Delhi, for the year 2021-22, together with the Auditor’s Report on the Accounts and comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1987 | 258 | POWER | Fifty-third Annual Report and Accounts of REC Limited (Formerly Rural Electrification Corporation Limited), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1988 | 258 | FINANCE | Annual Report and Accounts of the New India Assurance Company Limited, Mumbai, for the year 2021-22, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1989 | 258 | CHEMICALS AND FERTILIZERS | Annual Report and Accounts of the National Institute of Pharmaceutical Education and Research (NIPER), Hajipur, for the year 2020-21, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1990 | 258 | CHEMICALS AND FERTILIZERS | Annual Report and Accounts of the National Institute of Pharmaceutical Education and Research (NIPER), Hyderabad, for the year 2020-21, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1991 | 258 | CHEMICALS AND FERTILIZERS | Annual Report and Accounts of the National Institute of Pharmaceutical Education and Research (NIPER), Guwahati, for the year 2021-22, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1992 | 258 | CHEMICALS AND FERTILIZERS | Annual Report and Accounts of the National Institute of Pharmaceutical Education and Research (NIPER), Raebareli, for the year 2021-22, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1993 | 258 | FINANCE | Annual Report and Accounts of the India Infrastructure Finance Company Limited (IIFCL), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1994 | 258 | AYUSH | Annual Report and Accounts of the Pharmacopoeia Commission for Indian Medicine and Homoeopathy (PCIM&H) Ghaziabad, Uttar Pradesh, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1995 | 258 | PORTS, SHIPPING AND WATERWAYS | Twenty-second Annual Report and Accounts of the Kamarajar Port Limited, Chennai, Tamil Nadu for the year 2021-22, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1996 | 258 | HEALTH AND FAMILY WELFARE | Annual Report and Accounts of the All India Institute of Medical Sciences (AIIMS), Bilaspur, Himachal Pradesh, for the year 2020-21, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1997 | 258 | POWER | Tenth Annual Report and Accounts of the DNH and DD Power Corporation Limited, Silvassa, Dadra and Nagar Haveli, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1998 | 258 | FINANCE | Seventeenth Annual Report and Accounts of the Security Printing and Minting Corporation of India Limited (SPMCIL), New Delhi, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 13/12/2022 |
| 1999 | 258 | POWER | Memorandum of Understanding between the Government of India (Ministry of Power) and the Power System Operation Corporation Limited (POSOCO), for the year 2022-23 | Memorandum of Understanding | 13/12/2022 |
| 2000 | 258 | FINANCE | Review by Government on the working of the New India Assurance Company Limited, Mumbai, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2001 | 258 | POWER | Review by Government on the working of REC Limited (Formerly Rural Electrification Corporation Limited), New Delhi, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2002 | 258 | POWER | Review by Government on the working of the Power System Operation Corporation Limited (POSOCO), New Delhi, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2003 | 258 | POWER | Review by Government on the working of the Power Finance Corporation Limited (PFC), New Delhi, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2004 | 258 | POWER | Review by Government on the working of the Joint Electricity Regulatory Commission (JERC), for the State of Goa and Union Territories, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2005 | 258 | POWER | Review by Government on the working of the Joint Electricity Regulatory Commission (JERC), for the UT of J&K and UT of Ladakh, Jammu, for the year 2021-22.. | Review by Government | 13/12/2022 |
| 2006 | 258 | POWER | Review by Government on the working of the Damodar Valley Corporation Limited (DVC), Kolkata, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2007 | 258 | POWER | Review by Government on the working of the Forum of Regulators (FOR), Janpath, New Delhi, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2008 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Bhopal, Madhya Pradesh, for the year 2020-21. | Review by Government | 13/12/2022 |
| 2009 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Raebareli, Uttar Pradesh, for the years 2020-21. | Review by Government | 13/12/2022 |
| 2010 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Kalyani, West Bengal, for the year 2020-21. | Review by Government | 13/12/2022 |
| 2011 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Kalyani, West Bengal, for the year 2019-20. | Review by Government | 13/12/2022 |
| 2012 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Rishikesh, Uttarakhand, for the year 2020-21. | Review by Government | 13/12/2022 |
| 2013 | 258 | FINANCE | Review by Government on the working of the Life Insurance Corporation of India (LIC), Mumbai, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2014 | 258 | FINANCE | Review by Government on the working of the Oriental Insurance Company Ltd., New Delhi, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2015 | 258 | FINANCE | Review by Government on the working of the General Insurance Corporation of India, Mumbai, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2016 | 258 | FINANCE | Review by Government on the working of the National Insurance Company Limited, Kolkata, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2017 | 258 | FINANCE | Review Statement by Government on the Comptroller and Auditor General of India on the accounts of the Stressed Assets Stabilization Fund (SASF), for the year ended 31st of March, 2020 and 31st of March, 2021.. | Review by Government | 13/12/2022 |
| 2018 | 258 | FINANCE | Review by Government on the working of the National Bank for Agriculture and Rural Development (NABARD), Mumbai, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2019 | 258 | HEALTH AND FAMILY WELFARE | Review by Government on the working of the All India Institute of Medical Sciences (AIIMS), Bilaspur, Himachal Pradesh, for the year 2020-21. | Review by Government | 13/12/2022 |
| 2020 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government on the working of the Sagarmala Development Company Limited, New Delhi, for the year 2020-21. | Review by Government | 13/12/2022 |
| 2021 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government on the working of the Inland Waterways Authority of India (IWAI), Noida, Uttar Pradesh, for the year 2020-21. | Review by Government | 13/12/2022 |
| 2022 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government on the working of the Kamarajar Port Limited, Chennai, Tamil Nadu for the year 2021-22. | Review by Government | 13/12/2022 |
| 2023 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government on the working of the Mormugao Port Authority, Goa, for the year 2021-22.. | Review by Government | 13/12/2022 |
| 2024 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government on the working of the Cochin Port Authority, Kochi, Kerala for the year 2021-22.. | Review by Government | 13/12/2022 |
| 2025 | 258 | AYUSH | Review by Government on the working of the Pharmacopoeia Commission for Indian Medicine and Homoeopathy (PCIM&H) Ghaziabad, Uttar Pradesh, for the year 2020-21. | Review by Government | 13/12/2022 |
| 2026 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government of the working of the Mumbai Port Authority, Maharashtra, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2027 | 258 | FINANCE | Review by Government on the working of the Security Printing and Minting Corporation of India Limited (SPMCIL), New Delhi, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2028 | 258 | POWER | Review by Government on the working of the DNH and DD Power Corporation Limited, Silvassa, Dadra and Nagar Haveli, for the year 2021-22. | Review by Government | 13/12/2022 |
| 2029 | 258 | FINANCE | Separate Audit Reports of the Comptroller and Auditor General of India on the accounts of the Stressed Assets Stabilization Fund (SASF), for the year ended 31st of March, 2020 and 31st of March, 2021. | Auditor's Report | 13/12/2022 |
| 2030 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government of the Annual Accounts of the Mumbai Port Authority, Maharashtra, for the year 2021-22. | Review by Govt, Annual Accounts and Audit Report | 13/12/2022 |
| 2031 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government of the Annual Accounts of the Mumbai Port Authority Pension Fund Trust, Mumbai, Maharashtra, for the year 2021-22. | Review by Govt, Annual Accounts and Audit Report | 13/12/2022 |
| 2032 | 258 | PORTS, SHIPPING AND WATERWAYS | One Hundred Forty Third Administration Report of the Mumbai Port Authority, Maharashtra, for the year 2021-22. | Administration Report | 13/12/2022 |
| 2033 | 258 | PORTS, SHIPPING AND WATERWAYS | Annual Administration Report of the Mormugao Port Authority, Goa, for the year 2021-22. | Annual Administration Report | 13/12/2022 |
| 2034 | 258 | PORTS, SHIPPING AND WATERWAYS | Annual Administration Report of the Cochin Port Authority, Kochi, Kerala for the year 2021-22. | Annual Administration Report | 13/12/2022 |
| 2035 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government of the Annual Accounts of the Cochin Port Authority, Kochi, Kerala for the year 2021-22. | Review by Govt, Annual Accounts | 13/12/2022 |
| 2036 | 258 | PORTS, SHIPPING AND WATERWAYS | Review by Government of the Annual Accounts of the Mormugao Port Authority, Goa, for the year 2021-22. | Review by Govt, Annual Accounts | 13/12/2022 |
| 2037 | 258 | PORTS, SHIPPING AND WATERWAYS | Administration Report and Accounts of the Mumbai Port Authority Pension Fund Trust, Mumbai, Maharashtra, for the year 2021-22, together with the Auditor's Report on the Accounts. | Administration Report and Accounts and Auditor's Report | 13/12/2022 |
| 2038 | 258 | PORTS, SHIPPING AND WATERWAYS | Annual Report and Accounts of the Inland Waterways Authority of India (IWAI), Noida, Uttar Pradesh, for the year 2020-21, together with the Auditor's Report on the Accounts. | Administration Report and Accounts and Auditor's Report | 13/12/2022 |
| 2039 | 258 | PORTS, SHIPPING AND WATERWAYS | Annual Report and Accounts of the Sagarmala Development Company Limited, New Delhi, for the year 2020-21, together with the Auditor’s Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Administration Report and Accounts and Auditor's Report | 13/12/2022 |
| 2040 | 258 | POWER | Annual Budget of the Damodar Valley Corporation, Kolkata, for the year 2022-23. | annual budget | 13/12/2022 |
| 2041 | 258 | FINANCE | Executive summary of the India Infrastructure Finance Company Limited (IIFCL), New Delhi, for the year 2021-22 | executive susmmary | 13/12/2022 |
| 2042 | 258 | FINANCE | Fifty-second Valuation Report of the Life Insurance Corporation of India (LIC), as on 31st March, 2022. | Valuation Report | 13/12/2022 |
| 2043 | 258 | FINANCE | Report on the working of the Small Industries Development Bank of India (SIDBI), Lucknow (Part I and Part II), for the year 2021-22. | Report | 13/12/2022 |
| 2044 | 258 | PORTS, SHIPPING AND WATERWAYS | Annual Accounts of the Cochin Port Authority, Kochi, Kerala, for the year 2021-22, and the Audit Report thereon. | Annual Account | 13/12/2022 |
| 2045 | 258 | COAL | A copy (in English and Hindi) of the Ministry of Coal Notification No. G.S.R. 684(E), dated the 7th September, 2022, publishing the Mineral Concession (Amendment) Rules, 2022, under sub-section (1) of Section 28 of the Mines and Minerals (Development and Regulation) Act, 1957. | Notification | 12/12/2022 |
| 2046 | 258 | HOUSING AND URBAN POVERTY ALLEVIATION | A copy (in English and Hindi) of the Ministry of Housing and Urban Affairs Notification No. S.O. 4020 (E), dated the 25th August, 2022, issued under clause (a) of sub-section (1) of Section 32 of the Metro Railways (Construction of Works) Act, 1978, adding certain metro alignments, as mentioned therein, of Patna Metro Rail Project Corridor-I and Corridor-II in respect of Patna Municipal Corporation and Danapur Nagar Parishad area in the State of Bihar to the Schedule of the said Act. | Notification | 12/12/2022 |
| 2047 | 258 | HOUSING AND URBAN POVERTY ALLEVIATION | irs Notification No. G.S.R. 836 (E), dated the 22nd November, 2022, publishing the Metro Railways General (Amendment) Rules, 2022, under Section 102 of the Metro Railways (Operation and Maintenance) Act, 2002. | Notification | 12/12/2022 |
| 2048 | 258 | DEFENCE | Statement by Government accepting of the Defence Institute of Advanced Technology, (DIAT), Girinagar, Pune, Maharashtra, for the year 2021-22. | Statement by Government Accepting the Report | 12/12/2022 |
| 2049 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Statement by Government accepting of the National Institute for Micro, Small and Medium Enterprises (ni-msme), Hyderabad, for the year 2021-22. | Statement by Government Accepting the Report | 12/12/2022 |
| 2050 | 258 | HOUSING AND URBAN POVERTY ALLEVIATION | of the Madhya Pradesh Metro Rail Corporation Limited (MPMRCL), for the year 2020-21 of the Madhya Pradesh Metro Rail Corporation Limited (MPMRCL), for the year 2020-21. | Delay Statement | 12/12/2022 |
| 2051 | 258 | MICRO, SMALL AND MEDIUM ENTERPRISES | Sixtieth Annual Report and Accounts of the National Institute for Micro, Small and Medium Enterprises (ni-msme), Hyderabad, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 12/12/2022 |
| 2052 | 258 | DEFENCE | Annual Report and Accounts of the Bharat Electronics Limited (BEL), Bengaluru, for the year 2021-22, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 12/12/2022 |
| 2053 | 258 | HOUSING AND URBAN POVERTY ALLEVIATION | Annual Report and Accounts of the Madhya Pradesh Metro Rail Corporation Limited (MPMRCL), for the year 2020-21, together with the Auditor's Report on the Accounts and the comments of the Comptroller and Auditor General of India thereon. | Annual Report and Accounts and Auditor's Report | 12/12/2022 |
| 2054 | 258 | DEFENCE | Annual Report and Accounts of the Defence Institute of Advanced Technology, (DIAT), Girinagar, Pune, Maharashtra, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 12/12/2022 |
| 2055 | 258 | DEFENCE | Annual Report and Accounts of the Defence Institute of Advanced Technology, (DIAT), Girinagar, Pune, Maharashtra, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 12/12/2022 |
| 2056 | 258 | HOUSING AND URBAN POVERTY ALLEVIATION | Review by Government on the working of the Madhya Pradesh Metro Rail Corporation Limited (MPMRCL), for the year 2020-21. | Review by Government | 12/12/2022 |
| 2057 | 258 | DEFENCE | Review by Government on the working of the Bharat Electronics Limited (BEL), Bengaluru, for the year 2021-22. | Review by Government | 12/12/2022 |
| 2058 | 258 | DEFENCE | Review by Government on the working of the Bharat Electronics Limited (BEL), Bengaluru, for the year 2021-22. | Review by Government | 12/12/2022 |
| 2059 | 258 | AGRICULTURE AND FARMERS WELFARE | Annual Report of the Rani Lakshmi Bai Central Agricultural University (RLBCAU), Jhansi, Uttar Pradesh, for the year 2020-21. | Annual Report | 09/12/2022 |
| 2060 | 258 | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | A copy (in English and Hindi) of the Ministry of Consumer Affairs, Food and Public Distribution (Department of Food and Public Distribution) Notification No. S.O. 4495 (E), dated the 23rd September, 2022, amending the principal Notification No. S.O. 371 (E), dated the 8th February, 2017, under Section 55 of the Aadhaar (Targeted D | Notification | 09/12/2022 |
| 2061 | 258 | COMMERCE AND INDUSTRY | S.O. 3111 (E), dated the 7th July, 2022, amending the Export Policy of wheat flour (atta). | Notification | 09/12/2022 |
| 2062 | 258 | COMMERCE AND INDUSTRY | S.O. 3124 (E), dated the 7th July, 2022, amending the registration time period of Steel Import Monitoring System (SIMS). | Notification | 09/12/2022 |
| 2063 | 258 | COMMERCE AND INDUSTRY | S.O. 3125 (E), dated the 7th July, 2022, amending ITC (HS), 2022- Schedule-1 (Import Policy) in sync with the Finance Act, 2022. | Notification | 09/12/2022 |
| 2064 | 258 | COMMERCE AND INDUSTRY | S.O. 3255 (E), dated the 20th July, 2022, amending the Import Policy Conditions for item under ITC(HS) Code 05119999 of Chapter 05 of ITC (HS), 2022, Schedule -I (Import Policy). | Notification | 09/12/2022 |
| 2065 | 258 | COMMERCE AND INDUSTRY | S.O. 3578 (E), dated the 1st August, 2022, amending the Import Policy Conditions of HS Code 29335200 under Chapter 29 of ITC (HS) 2022, Schedule-I (Import Policy). | Notification | 09/12/2022 |
| 2066 | 258 | COMMERCE AND INDUSTRY | S.O. 3702 (E), dated the 5th August, 2022, amending the Import Policy Condition of HS code 29021100 under Chapter 29 of ITC (HS) 2022, Schedule-I (Import Policy). | Notification | 09/12/2022 |
| 2067 | 258 | COMMERCE AND INDUSTRY | S.O. 3737 (E), dated the 8th August, 2022, amending the Export Policy of items under HS Code 1101. | Notification | 09/12/2022 |
| 2068 | 258 | COMMERCE AND INDUSTRY | S.O. 3759 (E), dated the 10th August, 2022, amending the minimum registration time period of Non-Ferrous Metal Import Monitoring System (NFMIMS). | Notification | 09/12/2022 |
| 2069 | 258 | COMMERCE AND INDUSTRY | S.O. 3879 (E), dated the 17th August, 2022, amending the Policy Conditions at Sl. No. 55 and 57 of Schedule-2 of ITC(HS) Export Policy, 2018 for export of rice (Basmati and Non-Basmati). | Notification | 09/12/2022 |
| 2070 | 258 | COMMERCE AND INDUSTRY | S.O. 4021 (E), dated the 25th August, 2022, amending the Import Policy of Artemia Cyst under ITC (HS) Code 0511 91 40 of Chapter-05 of ITC (HS), 2022, Schedule-1 (Import Policy). | Notification | 09/12/2022 |
| 2071 | 258 | COMMERCE AND INDUSTRY | S.O. 4028 (E), dated the 27th August, 2022, amending the Export Policy of items under HS code 1101 withdrawing the exemption on Wheat or Meslin flour from export restriction/ban. | Notification | 09/12/2022 |
| 2072 | 258 | COMMERCE AND INDUSTRY | S.O. 4029 (E), dated the 27th August, 2022, amending the Export Policy of items under S.No. 64 of Chapter 11 under HS code 1101 of ITC(HS), Schedule-II, 2018. | Notification | 09/12/2022 |
| 2073 | 258 | COMMERCE AND INDUSTRY | S.O. 4219 (E), dated the 9th September, 2022, amending the Export Policy of broken rice under HS Code 1006 40 00. | Notification | 09/12/2022 |
| 2074 | 258 | COMMERCE AND INDUSTRY | S.O. 4331 (E), dated the 14th September, 2022, amending the Import Policy Condition No. 2 under Chapter 39 of ITC (HS), 2022, Schedule I (Import Policy). | Notification | 09/12/2022 |
| 2075 | 258 | COMMERCE AND INDUSTRY | S.O. 4357 (E), dated the 16th September, 2022, inserting sub-para (d) under Para 2.54 under the Foreign Trade Policy in sync with RBI A.P.(DIR Series) Circular No. 10 dated the 11th July, 2022. | Notification | 09/12/2022 |
| 2076 | 258 | COMMERCE AND INDUSTRY | S.O. 4399 (E), dated the 20th September, 2022, extending the period of export of broken rice (HS code 1006 40 00) from 15th September, 2022 till 30th September, 2022 as mentioned in Notification No. 31 dated 08.09.2022. | Notification | 09/12/2022 |
| 2077 | 258 | COMMERCE AND INDUSTRY | S.O. 4558 (E), dated the 27th September, 2022, extending the period of export of broken rice (HS code 1006 40 00) from 30th September, 2022 till 15th October, 2022 as mentioned in Notification No. 34 dated 20.09.2022. | Notification | 09/12/2022 |
| 2078 | 258 | COMMERCE AND INDUSTRY | S.O. 4570 (E), dated the 28th September, 2022, amending the Import Policy Conditions of items under ITC(HS) 0802 80 10 of Chapter 08 of ITC(HS) 2022, Schedule-I (Import Policy). | Notification | 09/12/2022 |
| 2079 | 258 | COMMERCE AND INDUSTRY | S.O. 4578 (E), dated the 29th September, 2022, amending Foreign Trade Policy (FTP) 2015-2020. | Notification | 09/12/2022 |
| 2080 | 258 | COMMERCE AND INDUSTRY | S.O. 4862 (E), dated the 12th October, 2022, amending the Import Policy Conditions for item under Exim code 07019000 of Chapter 07 of ITC (HS), 2022, Schedule -I (Import Policy). | Notification | 09/12/2022 |
| 2081 | 258 | COMMERCE AND INDUSTRY | S.O. 4863 (E), dated the 12th October, 2022, regarding the export quota of only broken rice (HS code 1006 40 00) for the year 2022-23. | Notification | 09/12/2022 |
| 2082 | 258 | COMMERCE AND INDUSTRY | S.O. 4895 (E), dated the 14th October, 2022, amending the Export Policy of items under HS Code 1101. | Notification | 09/12/2022 |
| 2083 | 258 | COMMERCE AND INDUSTRY | S.O. 5071 (E), dated the 28th October, 2022, extending the date of restriction on export of sugar beyond 31st October, 2022. | Notification | 09/12/2022 |
| 2084 | 258 | COMMERCE AND INDUSTRY | S.O. 5206 (E), dated the 7th November, 2022, amending the Policy Condition No. 7(ii) of Chapter 27 of Schedule - I (Import Policy) of ITC(HS), 2022. | Notification | 09/12/2022 |
| 2085 | 258 | COMMERCE AND INDUSTRY | S.O. 5227 (E), dated the 9th November, 2022, amending the Foreign Trade Policy in sync with RBI A.P. (DIR Series) Circular No.10 dated the 11th July, 2022. | Notification | 09/12/2022 |
| 2086 | 258 | COMMERCE AND INDUSTRY | S.O. 5229 (E), dated the 10th November, 2022, amending the Export Policy of broken rice under HS Code 1006 40 00. | Notification | 09/12/2022 |
| 2087 | 258 | COMMERCE AND INDUSTRY | S.O. 5375 (E), dated the 17th November, 2022, regarding finalizing the modalities for export of Red Sanders Heart Wood by Forest Environment and Climate Change Department, Government of Odisha. | Notification | 09/12/2022 |
| 2088 | 258 | AGRICULTURE AND FARMERS WELFARE | Statement by Government accepting of the Indian Council of Agricultural Research (ICAR), New Delhi, for the year 2021-22. | Statement by Government Accepting the Report | 09/12/2022 |
| 2089 | 258 | COMMERCE AND INDUSTRY | Statement by Government accepting of the National Council for Cement and Building Materials (NCCBM), Ballabgarh, Haryana, for the year 2021-22. | Statement by Government Accepting the Report | 09/12/2022 |
| 2090 | 258 | AGRICULTURE AND FARMERS WELFARE | Statements (in English and Hindi) giving reasons for the delay of the Rani Lakshmi Bai Central Agricultural University, Jhansi, Uttar Pradesh, for the year 2020-21, along with Audit Report for the period 2020-21. | Delay Statement | 09/12/2022 |
| 2091 | 258 | AGRICULTURE AND FARMERS WELFARE | Statements giving reasons for the delay of the Indian Council of Agricultural Research (ICAR), New Delhi, for the year 2021-22. | Delay Statement | 09/12/2022 |
| 2092 | 258 | COMMERCE AND INDUSTRY | Statement giving reasons for the delay of M/s. Jabalpur Garments & Fashion Design Cluster Association, Jabalpur, Madhya Pradesh, for the year 2018-19 | Delay Statement | 09/12/2022 |
| 2093 | 258 | COMMERCE AND INDUSTRY | Statement giving reasons for the delay of M/s. NOCCI Balasore Infrastructure Company, Balasore, Odisha, for the year 2019-20. | Delay Statement | 09/12/2022 |
| 2094 | 258 | AGRICULTURE AND FARMERS WELFARE | Annual Accounts of the Rani Lakshmi Bai Central Agricultural University, Jhansi, Uttar Pradesh, for the year 2020-21, along with Audit Report for the period 2020-21. | Annual Account and Audit Report | 09/12/2022 |
| 2095 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of the National Council for Cement and Building Materials (NCCBM), Ballabgarh, Haryana, for the year 2021-22, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 09/12/2022 |
| 2096 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of M/s. NOCCI Balasore Infrastructure Company, Balasore, Odisha, for the year 2019-20, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 09/12/2022 |
| 2097 | 258 | COMMERCE AND INDUSTRY | Annual Report and Accounts of M/s. Jabalpur Garments & Fashion Design Cluster Association, Jabalpur, Madhya Pradesh, for the year 2018-19, together with the Auditor's Report on the Accounts. | Annual Report and Accounts and Auditor's Report | 09/12/2022 |
| 2098 | 258 | AGRICULTURE AND FARMERS WELFARE | Annual Accounts of the Indian Council of Agricultural Research (ICAR), New Delhi, for the year 2021-22, and the Audit Report thereon. | Annual Report and Accounts and Auditor's Report | 09/12/2022 |
| 2099 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of M/s. Jabalpur Garments & Fashion Design Cluster Association, Jabalpur, Madhya Pradesh, for the year 2018-19. | Review by Government | 09/12/2022 |
| 2100 | 258 | COMMERCE AND INDUSTRY | Review by Government on the working of M/s. NOCCI Balasore Infrastructure Company, Balasore, Odisha, for the year 2019-20. | Review by Government | 09/12/2022 |
| 2101 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Rani Lakshmi Bai Central Agricultural University, Jhansi, Uttar Pradesh, for the year 2020-21, along with Audit Report for the period 2020-21. | Review by Government | 09/12/2022 |
| 2102 | 258 | AGRICULTURE AND FARMERS WELFARE | Review by Government on the working of the Rani Lakshmi Bai Central Agricultural University (RLBCAU), Jhansi, Uttar Pradesh, for the year 2020-21. | Review by Government | 09/12/2022 |
| 2103 | 258 | HOME AFFAIRS | Annual Report of the National Disaster Management Authority (NDMA), New Delhi, for the year 2021-22 | Annual Report | 07/12/2022 |
| 2104 | 258 | Cooperation | Annual Report of the National Council for Cooperative Training (NCCT), New Delhi, for the year 2020-21. | Annual Report | 07/12/2022 |
| 2105 | 258 | Education | A copy (in English and Hindi) of the Ministry of Education (Department of School Education and Literacy) Notification No. NCTERegl.022/5/2021-O/o DS (Regulation)-HQ dated the 19th October, 2022, publishing the National Council for Teacher Education (Recognition Norms and Procedure) (Second Amendment) Regulations, 2022, under Section 33 of the National Council for Teacher Education Act, 1993. | Notification | 07/12/2022 |
| 2106 | 258 | HOME AFFAIRS | A copy (in English and Hindi) of the Ministry of Home Affairs Notification No. G.S.R. 159, publishing the Central Reserve Police Force (Combatised Stenographer Cadre), Group 'B' Post, Recruitment Rules, 2022, under sub-section (3) of Section 18 of the Central Reserve Police Force Act, 1949 in the Weekly Gazette dated the October 30 - November 5, 2022. | Notification | 07/12/2022 |
| 2107 | 258 | Cooperation | Statement giving |