Details Of :- Business Advisory Committee

Chairman:- Shri Jagdeep Dhankhar
Constituted on:- 02-Nov-2022


Introduction


This Committee recommends the time that should be allocated for the discussion of the stage or stages of such Government Bills and other business as the Chairman in consultation with the Leader of the House may direct for being referred to the Committee. The Committee also recommends the time that should be allocated for the discussion of stage or stages of Private members' Bills and Resolutions. It has the power to indicate in the proposed time-table the different hours at which the various stages of the Bill or other business are to be completed. The Committee performs such other functions as may be assigned to it by the Chairman from time to time. The time-table in regard to the business of the Rajya Sabha as settled by the, Committee is reported by the Chair to the House,which is then notified in Rajya Sabha Parliamentary Bulletin Part-II.

Member:                    Vacant :

S.No
Member Name
House
State / UT
Party
1 Shri Jagdeep Dhankhar Chairman
2 Dr. Laxmikant Bajpayee Rajya Sabha Uttar Pradesh Bharatiya Janata Party
3 Smt. Misha Bharti Rajya Sabha Bihar Rashtriya Janata Dal
4 Shri Prakash Javadekar Rajya Sabha Maharashtra Bharatiya Janata Party
5 Shri Derek O' Brien Rajya Sabha West Bengal All India Trinamool Congress
6 Shri Jairam Ramesh Rajya Sabha Karnataka Indian National Congress
7 Dr. K. Keshava Rao Rajya Sabha Telangana Telangana Rashtra Samithi
8 Shri V. Vijayasai Reddy Rajya Sabha Andhra Pradesh Yuvajana Sramika Rythu Congress Party
9 Shri Sanjay Singh Rajya Sabha National Capital Territory of Delhi Aam Aadmi Party
10 Shri Bhupender Yadav Rajya Sabha Rajasthan Bharatiya Janata Party
11 Shri Harivansh Rajya Sabha Bihar Janata Dal (United)


Ministry Name.:  
Year  

Report Details Not Available

BUSINESS ADVISORY COMMITTEE 


 30.   Constitution

(1) The Chairman may, from time to time, nominate a Committee called the Business Advisory Committee consisting of eleven members including the Chairman and the Deputy Chairman.

(2) The Chairman shall be the Chairman of the Committee.

(3) The Committee nominated under sub-rule (1) shall hold office until a new Committee is nominated.

(4) If the Chairman is for any reason unable to preside over any meeting of the Committee, the Deputy Chairman shall act as the Chairman for that meeting.

(5) If the Chairman or the Deputy Chairman, as the case may be, is for any reason, unable to preside over any meeting, the Committee shall choose any other member to act as Chairman of the Committee for that meeting.

31. Filling of casual vacancies

Casual vacancies in the Committee shall be filled by the Chairman.

32. Quorum

The quorum of the Committee shall be five.

33. Functions

(1) It shall be the function of the Committee to recommend the time that should be allocated-

(a) for the discussion of stage or stages of such Government Bills and other business as the Chairman in consultation with the Leader of the Council may direct for being referred to the Committee; and

(b) for the discussion of stage or stages of private members' Bills and resolutions.

(2) The Committee shall have the power to indicate in the proposed allocation of time the different hours at which the various stages of the Bill or other business shall be completed.

(3) The Committee shall have such other functions as may be assigned to it by the Chairman from time to time.

34. Report of Allocation of time to the Council

The allocation of time in regard to the Bill or group of Bills or other business as recommended by the Committee, shall be reported by the Chairman or, in his absence, by the Deputy Chairman to the Council and notified in the Bulletin.

35.  Allocation of time order

As soon as may be after the report has been made to the Council, a motion may be moved by the Deputy Chairman or in his absence, by any other member of the Committee designated by the Chairman "that this Council agrees with the allocation of time proposed by the Committee in regard to such and such Bill or Bills, or other business, as the case may be," and if such a motion is accepted by the Council, it shall take effect as if it were an Order of the Council:

Provided that an amendment may be moved that the report be referred back to the Committee either without limitation or with reference to any particular matter:
 
Provided further that not more than half-an-hour shall be allotted for the discussion of the motion and no member shall speak for more than five minutes on such a motion.
 
36. Disposal of outstanding matters

At the appointed hour in accordance with the Allocation of Time Order, for the completion of a particular stage of a Bill or other business, the Chairman shall forthwith put every question necessary to dispose of all the outstanding matters in connection with that stage of the Bill or other business.

37. Variation in the Allocation of Time Order

No variation in the Allocation of Time Order shall be made except by the Chairman, who may make such variation if he is satisfied after taking the sense of the Council that there is a general agreement for such variation.

Table Office

33,Parliament House,

New Delhi-110001

Phone:-23034581/4697



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Committee Meetings

No Meeting Scheduled During this Period


Meeting Attendance
S.No.
Date of Sitting /Sitting From /Sitting To
Member Name
Venue Name
Agenda
24 13/02/2023
11:30 AM
11:43 AM
1. Shri Jagdeep Dhankhar( | RS)
2. Dr. Laxmikant Bajpayee(Bharatiya Janata Party | RS)
3. Shri Prakash Javadekar(Bharatiya Janata Party | RS)
4. Shri Jairam Ramesh(Indian National Congress | RS)
5. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
6. Shri Sanjay Singh(Aam Aadmi Party | RS)
7. Shri Harivansh(Janata Dal (United) | RS)
Room No. 30, Chairmans Chamber To select Ministries for discussion on their working
23 31/01/2023
01:30 PM
01:50 PM
1. Shri Jagdeep Dhankhar( | RS)
2. Shri Prakash Javadekar(Bharatiya Janata Party | RS)
3. Shri Derek O' Brien(All India Trinamool Congress | RS)
4. Dr. K. Keshava Rao(Telangana Rashtra Samithi | RS)
5. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
6. Shri Sanjay Singh(Aam Aadmi Party | RS)
7. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
8. Shri Harivansh(Janata Dal (United) | RS)
Room No. 30, Chairmans Chamber To allocate time for Government Legislative Business.
22 22/12/2022
03:30 PM
03:53 PM
1. Shri Jagdeep Dhankhar( | RS)
2. Dr. Laxmikant Bajpayee(Bharatiya Janata Party | RS)
3. Shri Prakash Javadekar(Bharatiya Janata Party | RS)
4. Dr. K. Keshava Rao(Telangana Rashtra Samithi | RS)
5. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
6. Shri Harivansh(Janata Dal (United) | RS)
Room No 30 Ground Floor PH to allocate time for Government Legislative Business
21 16/12/2022
03:00 PM
03:23 PM
1. Shri Jagdeep Dhankhar( | RS)
2. Dr. Laxmikant Bajpayee(Bharatiya Janata Party | RS)
3. Shri Prakash Javadekar(Bharatiya Janata Party | RS)
4. Shri Derek O' Brien(All India Trinamool Congress | RS)
5. Dr. K. Keshava Rao(Telangana Rashtra Samithi | RS)
6. Shri Sanjay Singh(Aam Aadmi Party | RS)
7. Shri Harivansh(Janata Dal (United) | RS)
Room No. 30, Chairmans Chamber to allocate time for Government Legislative Business
20 06/12/2022
06:00 PM
07:00 PM
1. Shri Jagdeep Dhankhar( | RS)
2. Dr. Laxmikant Bajpayee(Bharatiya Janata Party | RS)
3. Shri Prakash Javadekar(Bharatiya Janata Party | RS)
4. Dr. K. Keshava Rao(Telangana Rashtra Samithi | RS)
5. Shri Sanjay Singh(Aam Aadmi Party | RS)
6. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
7. Shri Harivansh(Janata Dal (United) | RS)
Committee Room - 4, Block A, PHA Ext. Building, New Delhi to allocate time for Government Legislative and other Business
19 19/07/2022
10:00 AM
10:20 AM
1. Shri M. Venkaiah Naidu( | RS)
2. Shri Harivansh(Janata Dal (United) | RS)
3. Shri Derek O' Brien(All India Trinamool Congress | RS)
4. Shri Elamaram Kareem(Communist Party of India (Marxist) | RS)
5. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
6. Prof. Ram Gopal Yadav(Samajwadi Party | RS)
Room No. 30, Chairmans Chamber to allocate time for Government Legislative and other Business.
18 25/03/2022
10:15 AM
10:45 AM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri Derek O' Brien(All India Trinamool Congress | RS)
3. Shri Elamaram Kareem(Communist Party of India (Marxist) | RS)
4. Shri Jairam Ramesh(Indian National Congress | RS)
5. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party | RS)
6. Shri Shiv Pratap Shukla(Bharatiya Janata Party | RS)
Room No 63,First Floor Parliament House, New Delhi To allocate time for Government Legislative and other Business.
17 01/02/2022
01:40 PM
01:55 PM
1. Shri M. Venkaiah Naidu( | RS)
2. Shri Harivansh(Janata Dal (United) | RS)
3. Shri Derek O' Brien(All India Trinamool Congress | RS)
4. Shri Elamaram Kareem(Communist Party of India (Marxist) | RS)
5. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
6. Shri Jairam Ramesh(Indian National Congress | RS)
7. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
8. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party | RS)
9. Shri Anand Sharma(Indian National Congress | RS)
Room No 63,First Floor Parliament House, New Delhi To allocate time for Government Legislative and Other Business
16 06/08/2021
12:15 PM
12:35 PM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri Anand Sharma(Indian National Congress | RS)
3. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
4. Shri Jairam Ramesh(Indian National Congress | RS)
5. Shri Shiv Pratap Shukla(Bharatiya Janata Party | RS)
Room No 63,First Floor Parliament House, New Delhi To allocate time for Government Legislative Business
15 03/08/2021
03:10 PM
03:35 PM
1. Shri M. Venkaiah Naidu( | RS)
2. Shri Harivansh(Janata Dal (United) | RS)
3. Shri Derek O' Brien(All India Trinamool Congress | RS)
4. Shri Elamaram Kareem(Communist Party of India (Marxist) | RS)
5. Shri Jairam Ramesh(Indian National Congress | RS)
6. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
7. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party | RS)
8. Shri Anand Sharma(Indian National Congress | RS)
9. Shri Shiv Pratap Shukla(Bharatiya Janata Party | RS)
10. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
Room No 63,First Floor Parliament House, New Delhi to allocate time for Government Legislative and Other Business.
14 22/07/2021
10:00 AM
10:030 AM
1. Shri M. Venkaiah Naidu( | RS)
2. Shri Harivansh(Janata Dal (United) | RS)
3. Shri Derek O' Brien(All India Trinamool Congress | RS)
4. Shri Elamaram Kareem(Communist Party of India (Marxist) | RS)
5. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
6. Shri Jairam Ramesh(Indian National Congress | RS)
7. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
8. Shri Anand Sharma(Indian National Congress | RS)
9. Shri Shiv Pratap Shukla(Bharatiya Janata Party | RS)
10. Prof. Ram Gopal Yadav(Samajwadi Party | RS)
Room No 63,First Floor Parliament House, New Delhi to allocate time for Government Legislative Business
13 24/03/2021
09:30 AM
09:40 AM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri Derek O Brien(ALL INDIA TRINAMOOL CONGRESS | RS)
3. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
4. Shri M. Venkaiah Naidu( | RS)
5. Prof. Manoj Kumar Jha(Rashtriya Janata Dal | RS)
6. Shri Shiv Pratap Shukla(Bharatiya Janata Party | RS)
7. Shri Jairam Ramesh(Indian National Congress | RS)
Room No 63,First Floor Parliament House, New Delhi To allocate time for Government Legislative Business.
12 16/03/2021
03:15 PM
04:0 PM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri Anand Sharma(Indian National Congress | RS)
3. Shri M. Venkaiah Naidu( | RS)
4. Prof. Manoj Kumar Jha(Rashtriya Janata Dal | RS)
5. Shri Shiv Pratap Shukla(Bharatiya Janata Party | RS)
6. Shri Jairam Ramesh(Indian National Congress | RS)
Room No. 62, Parliament House To allocate time for Government Legislative Business.
11 08/03/2021
12:30 PM
01:5 PM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party | RS)
3. Shri Anand Sharma(Indian National Congress | RS)
4. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
5. Shri M. Venkaiah Naidu( | RS)
6. Prof. Manoj Kumar Jha(Rashtriya Janata Dal | RS)
7. Shri Shiv Pratap Shukla(Bharatiya Janata Party | RS)
8. Shri Jairam Ramesh(Indian National Congress | RS)
Room No 63,First Floor Parliament House, New Delhi to allocate time for Government Legislative and Other Business
10 11/02/2021
08:30 AM
08:55 AM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
3. Shri M. Venkaiah Naidu( | RS)
4. Shri Shiv Pratap Shukla(Bharatiya Janata Party | RS)
5. Shri Jairam Ramesh(Indian National Congress | RS)
Room No. 62, Parliament House to select Ministries for discussion on their working
9 31/01/2021
10:30 AM
11:0 AM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri Anand Sharma(Indian National Congress | RS)
3. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
4. Shri M. Venkaiah Naidu( | RS)
5. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
6. Shri Shiv Pratap Shukla(Bharatiya Janata Party | RS)
7. Shri Jairam Ramesh(Indian National Congress | RS)
VP House (Sardar Vallabhbhai Patel Conference Hall), 6, Maulana Azad Road, New Delhi allocation of time for Govt. Business
8 13/09/2020
04:00 PM
12:00 AM
1. Shri Derek O Brien(ALL INDIA TRINAMOOL CONGRESS | RS)
2. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party | RS)
3. Shri Anand Sharma(Indian National Congress | RS)
4. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
5. Prof. Ram Gopal Yadav(Samajwadi Party | RS)
6. Shri M. Venkaiah Naidu( | RS)
7. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
8. Shri Shiv Pratap Shukla(Bharatiya Janata Party | RS)
Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi allocation of time for Govt. Business
7 03/03/2020
10:35 AM
12:0 AM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri B.K. Hariprasad(Indian National Congress | RS)
3. Shri Madhusudan Mistry(Indian National Congress | RS)
4. Shri Derek O Brien(ALL INDIA TRINAMOOL CONGRESS | RS)
5. Shri Narayan Lal Panchariya(Bharatiya Janata Party | RS)
6. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party | RS)
7. Shri Anand Sharma(Indian National Congress | RS)
8. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
9. Prof. Ram Gopal Yadav(Samajwadi Party | RS)
10. Shri M. Venkaiah Naidu( | RS)
Room No. 30, Chairmans Chamber allocation of time for Govt. Business
6 10/02/2020
04:00 PM
04:15 PM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri B.K. Hariprasad(Indian National Congress | RS)
3. Shri Madhusudan Mistry(Indian National Congress | RS)
4. Shri Narayan Lal Panchariya(Bharatiya Janata Party | RS)
5. Dr. K. Keshava Rao(Telangana Rashtra Samithi | RS)
6. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party | RS)
7. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
8. Prof. Ram Gopal Yadav(Samajwadi Party | RS)
9. Shri M. Venkaiah Naidu( | RS)
Room No 30 Ground Floor PH allocation of time for Govt. Business
5 01/02/2020
02:07 PM
02:15 PM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri B.K. Hariprasad(Indian National Congress | RS)
3. Shri Madhusudan Mistry(Indian National Congress | RS)
4. Shri Narayan Lal Panchariya(Bharatiya Janata Party | RS)
5. Shri Anand Sharma(Indian National Congress | RS)
6. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
7. Prof. Ram Gopal Yadav(Samajwadi Party | RS)
8. Shri M. Venkaiah Naidu( | RS)
Room No. 30, Chairmans Chamber allocation of time for Govt. Business
4 10/12/2019
10:30 AM
10:50 AM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri B.K. Hariprasad(Indian National Congress | RS)
3. Shri Madhusudan Mistry(Indian National Congress | RS)
4. Shri Derek O Brien(ALL INDIA TRINAMOOL CONGRESS | RS)
5. Shri Narayan Lal Panchariya(Bharatiya Janata Party | RS)
6. Dr. K. Keshava Rao(Telangana Rashtra Samithi | RS)
7. Shri Anand Sharma(Indian National Congress | RS)
8. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
9. Prof. Ram Gopal Yadav(Samajwadi Party | RS)
10. Shri M. Venkaiah Naidu( | RS)
Room No. 30, Chairmans Chamber allocation of time for Govt. Business
3 28/11/2019
10:30 AM
10:50 AM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri B.K. Hariprasad(Indian National Congress | RS)
3. Shri Madhusudan Mistry(Indian National Congress | RS)
4. Shri Derek O Brien(ALL INDIA TRINAMOOL CONGRESS | RS)
5. Shri Narayan Lal Panchariya(Bharatiya Janata Party | RS)
6. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party | RS)
7. Shri Anand Sharma(Indian National Congress | RS)
8. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
9. Shri M. Venkaiah Naidu( | RS)
Room No. 30, Chairmans Chamber allocation of time for Govt. Business
2 18/11/2019
10:30 AM
10:45 AM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri B.K. Hariprasad(Indian National Congress | RS)
3. Shri Derek O Brien(ALL INDIA TRINAMOOL CONGRESS | RS)
4. Shri Narayan Lal Panchariya(Bharatiya Janata Party | RS)
5. Dr. K. Keshava Rao(Telangana Rashtra Samithi | RS)
6. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party | RS)
7. Shri Anand Sharma(Indian National Congress | RS)
8. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
9. Prof. Ram Gopal Yadav(Samajwadi Party | RS)
10. Shri M. Venkaiah Naidu( | RS)
Room No. 30, Chairmans Chamber allocation of time for Govt. Business
1 02/08/2019
04:00 PM
04:015 PM
1. Shri Harivansh(Janata Dal (United) | RS)
2. Shri Madhusudan Mistry(Indian National Congress | RS)
3. Shri Narayan Lal Panchariya(Bharatiya Janata Party | RS)
4. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party | RS)
5. Shri Anand Sharma(Indian National Congress | RS)
6. Shri M. Venkaiah Naidu( | RS)
7. Shri Harivansh(Janata Dal (United) | RS)
8. Shri Madhusudan Mistry(Indian National Congress | RS)
9. Shri Narayan Lal Panchariya(Bharatiya Janata Party | RS)
10. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party | RS)
11. Shri Anand Sharma(Indian National Congress | RS)
12. Shri Bhupender Yadav(Bharatiya Janata Party | RS)
13. Shri Bhubaneswar Kalita(Bharatiya Janata Party | RS)
Room No. 30, Chairmans Chamber allocation of time for Govt. Business


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