PARLIAMENT OF INDIA

RAJYA SABHA

COUNCIL OF STATES

MENU

Standing Committees

Department Related Parliamentary Standing Committees-RS

Select Commitees

Joint Committees


Details Of :-



Department-related Parliamentary Standing Committees:-  

     

 The need to constitute some kind of subject Committees or the Department-related Parliamentary Standing Committees was being felt for the last several years. In 1989, in fact, three Standing Committees were constituted which dealt with Agriculture, Science and Technology and Environment and Forests. In 1993, it was finally decided to set up seventeen Department-related Parliamentary Standing Committees each consisting of 15 members of Rajya Sabha and 30 from Lok Sabha to cover various Ministries/Departments of the Union Government in order to further strengthen the accountability of the Government to Parliament. With the addition of seven more Committees in July 2004 albeit with reduced membership of 10 from Rajya Sabha and 21 from Lok Sabha, the number of Department-related Parliamentary Standing Committees was raised to 24 out of which 8 were placed within the jurisdiction of the Chairman, Rajya Sabha and 16 within the jurisdiction of the Speaker, Lok Sabha.  Rules 268 to 277 of the Rules of Procedure and Conduct of Business in the Conduct of States and Rules 331 C to 331 N of the Rules of Procedure and Conduct of Business in Lok Sabha govern the Constitution and functioning of these Committees. The following are the 24 DRSCs with the Ministries/Departments allocated to them shown against each:-  
 

PART – I**

Sl. No.

Name of the Committee

Ministries/Departments

 1.

Committee on Commerce


Commerce and Industry

2.

Committee on Home Affairs

(1)
(2)

Home Affairs
Development of North-Eastern Region

3.

Committee on Human Resource Development

(1)
(2)
(3)

Human Resource Development
Youth Affairs and Sports
Women and Child Development

4.

Committee on Industry

(1)
(2) 

Heavy Industries and Public Enterprises
Micro, Small and Medium Enterprises

5.

Committee on Science & Technology, Environment & Forests

(1)
(2)
(3)
(4)
(5)

Science & Technology
Space
Earth Sciences
Atomic Energy
Environment , Forests & Climate Change

6.

Committee on Transport, Tourism and Culture

(1)
(2)
(3)
(4)
(5)

Civil Aviation
Road Transport and Highways
Shipping
Culture
Tourism

7.

Committee on Health and Family Welfare

(1)
(2)

Health and Family Welfare
Ayurveda, Yoga and Naturopathy,
Unani, Sidha and Homeopathy
(AYUSH)

8.

Committee on Personnel, Public Grievances, Law and Justice

(1)
(2)

Law and Justice
Personnel, Public Grievances and
Pensions 

PART – II***

9.

Committee on Agriculture

(1)
(2)

Agriculture
Food Processing Industries

10.

Committee on Information Technology

(1)

(2)

Communications and Information
Technology
Information & Broadcasting

11.

Committee on Defence


Defence 

12.

Committee on Energy

(1)
(2)

New and Renewable Energy
Power

13.

Committee on External Affairs

(1)
(2)

External Affairs
Overseas Indian Affairs

14.

Committee on Finance

(1)
(2)
(3)
(4)

Finance
Corporate Affairs
Planning
Statistics and Programme Implementation

15.

Committee on Food, Consumer Affairs and Public Distribution


Consumer Affairs, Food and Public Distribution


16.

Committee on Labour 

(1)
(2)
(3)

Labour and Employment
Textiles 
Skill Development and
Entrepreneurship

17.

Committee on Petroleum & Natural Gas
 


Petroleum & Natural Gas

18.

Committee on Railways


Railways

19.

Committee on Urban Development

(1)
(2)

Urban Development
Housing and Urban Poverty Alleviation

20.

Committee on Water Resources


Water Resources, River Development and Ganga Rejuvenation

21.

Committee on Chemicals and Fertilizers


Chemicals and Fertilizers 

22.

Committee on Rural Development 


(1)
(2)
(3)

Rural Development
Drinking Water and Sanitation
Panchayati Raj 

23.

Committee on Coal and Steel 

(1)
(2)
(3)

Coal
Mines
Steel 

24.

Committee on Social Justice & Empowerment 

(1)
(2)
(3)

Social Justice and Empowerment
Tribal Affairs
Minority Affairs

The Chairmen of the first eight Committees are appointed by the Chairman, Rajya Sabha and the remaining Sixteen by the Speaker, Lok Sabha.

These Department-related Parliamentary Standing Committees, which started functioning from the 8th April, 1993 superseded the three subject Committees set up in 1989.

While inaugurating the Department-related Parliamentary Standing Committee system in the Central Hall of Parliament on the 31st  March 1993, the then Vice-President of India and the Chairman, Rajya Sabha, Shri K.R. Narayanan observed that the main purpose of these Committees is—

"... to ensure the accountability of Government to Parliament through more detailed consideration of measures in these Committees. The intention is not to weaken or criticise the administration but to strengthen it by investing it with more meaningful Parliamentary support".

These Committees are entrusted with the following functions: -

(a) to consider the Demands for Grants of the related Ministries/Departments and report thereon. The report shall not suggest anything of the nature of cut motions;

(b) to examine Bills, pertaining to the related Ministries/Departments, referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon;

(c) to consider the annual reports of the Ministries/Departments and report thereon; and

(d) to consider national basic long term policy documents presented to the Houses, if referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon.

Provided that the Standing Committees shall not consider matters of day-to-day administration of the related Ministries/ Departments.
 

********

** Committees within the administrative jurisdiction of Chairman, Rajya Sabha.

*** Committees within the administrative jurisdiction of Speaker, Lok Sabha.

Member:                    Vacant :

S.No
Member Name
House
State / UT
Party


Ministry Name.:  
Year    
Report No
Subject of the Report
Date of Adoption
Date of Presentation
Type
172 Promotion and Regulation of E-Commerce in India 08/06/2022 21/07/2022 PDF
171 Issues Affecting the Indian Tea Industry especially in Darjeeling Region 08/06/2022 21/07/2022 PDF
170 Implementation of Districts as Export Hubs (DEHs) including One District One Product (ODOP) Initiatives 08/06/2022 21/07/2022 PDF
169 Action Taken by Government on the recommendations/observations of the Committee contained in its 161st Report on Review of the Intellectual Property Rights Regime in India 05/04/2022 06/04/2022 PDF
168 ONE HUNDRED AND SIXTY EIGHTH REPORT Demands for Grants (2022-23) of Department for Promotion of Industry and Internal Trade (Ministry of Commerce and Industry) 21/03/2022 22/03/2022 PDF
167 ONE HUNDRED AND SIXTY SEVENTH REPORT on Demands for Grants (2022-23) (Demand No. 10)of Department of Commerce (Ministry of Commerce and Industry) 21/03/2022 22/03/2022 PDF
166 Action Taken by Government on the Recommendations/ Observations of the Committee contained in its One Hundred and Sixtieth Report on Demands for Grants (2021-22) (Demand No. 11) pertaining to Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry 07/12/2021 09/12/2021 PDF
165 Action Taken by Government on the Recommendations/ Observations of the Committee contained in its One Hundred and Fifty Ninth Report on Demands for Grants (2021-22) (Demand No. 10) pertaining to Department of Commerce, Ministry of Commerce and Industry 07/12/2021 09/12/2021 PDF
164 Augmenting Infrastructure Facilities to Boost Exports 07/09/2021 30/11/2021 PDF
163 Action Taken by Government on the Recommendations/ Observations of the Committee contained in its One Hundred and Fifty Eighth Report on Attracting Investment in Post-Covid Economy: Challenges and Opportunities for India 29/07/2021 02/08/2021 PDF
162 Action Taken by Government on Recommendations/ Observations contained in its 154th Report on Export of Agricultural and Marine Products, Plantation Crops, Turmeric and Coir 20/07/2021 23/07/2021 PDF
161 Review of the Intellectual Property Rights Regime in India 20/07/2021 23/07/2021 PDF
160 Demands for Grants (2021-22) of Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry 15/03/2021 17/03/2021 PDF
159 Demands for Grants (2021-22) of Department of Commerce, Ministry of Commerce and Industry 15/03/2021 17/03/2021 PDF
158 Attracting investment in post-Covid Economy: Challenges and Opportunities for India. 08/02/2021 10/02/2021 PDF
157 Action Taken by Government on the Recommendations/ Observations of the Committee contained in its One Hundred and Fifty Third Report on Demands for Grants (2020-21) (Demand No. 11) pertaining to Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry 08/02/2021 10/02/2021 PDF
156 Action Taken by Government on the Recommendations/ Observations of the Committee contained in its One Hundred and Fifty Second Report on Demands for Grants (2020-21) (Demand No. 10) pertaining to Department of Commerce, Ministry of Commerce and Industry 08/02/2021 10/02/2021 PDF
155 Action Taken by Government on the Recommendations/ Observations of the Committee contained in its One Hundred and Fiftieth Report on Export of Organic Products: Challenges and Opportunities 08/02/2021 10/02/2021 PDF
154 Export of Agricultural and Marine Products, Plantation Crops, Turmeric and Coir 27/07/2020 18/09/2020 PDF
153 Demands for Grants (2020-21) of Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry 06/03/2020 11/03/2020 PDF
152 Demands for Grants (2020-21) of Department of Commerce, Ministry of Commerce and Industry 06/03/2020 11/03/2020 PDF
151 ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/ OBSERVATIONS OF THE COMMITTEE CONTAINED IN ITS ONE HUNDRED AND FORTY SIXTH REPORT ON IMPACT OF BANKING MISAPPROPRIATION ON TRADE AND INDUSTRY 09/12/2019 11/12/2019 PDF
150 Export of Organic Products : Challenges and Opportunities 09/12/2019 11/12/2019 PDF
149 ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/ OBSERVATIONS OF THE COMMITTEE CONTAINED IN ITS ONE HUNDRED AND FORTY FIFTH REPORT ON IMPACT OF CHINESE GOODS ON INDIAN INDUSTRY 12/02/2019 13/02/2019 PDF
148 ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/ OBSERVATIONS OF THE COMMITTEE CONTAINED IN ITS ONE HUNDRED AND FORTY FIRST REPORT ON DEMANDS FOR GRANTS (2018-19) (DEMAND NO.12) PERTAINING TO DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION, MINISTRY OF COMMERCE AND INDUSTRY 04/01/2019 07/01/2019 PDF
147 ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/ OBSERVATIONS OF THE COMMITTEE CONTAINED IN ITS ONE HUNDRED AND FORTIETH REPORT ON DEMANDS FOR GRANTS (2018-19) (DEMAND NO.11) PERTAINING TO DEPARTMENT OF COMMERCE, MINISTRY OF COMMERCE AND INDUSTRY 04/01/2019 07/01/2019 PDF
146 Impact of Banking Misappropriation on Trade and Industry 02/08/2018 06/08/2018 PDF
145 Impact of Chinese Goods on Indian Industry 23/07/2018 26/07/2018 PDF
144 Action Taken by Government on the Recommendations/ Observations of the Committee contained in its One Hundred and Thirty Ninth Report on Impact of Goods and Services Tax (GST) on Exports 31/05/2018 26/07/2018 PDF
143 Action Taken by Government on the Recommendations/Observations of the Committee contained in its One Hundred Thirty Seventh Report on Trade with Association of South-East Asian Nations (ASEAN) 31/05/2018 26/07/2018 PDF
142 Action Taken by Government on the Recommendations/Observations of the Committee contained in its One Hundred and Thirty Eighth Report on Activities and Functioning of Spices Board 27/03/2018 02/04/2018 PDF
141 Demands for Grants (2018-19) of Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 12/03/2018 14/03/2018 PDF
140 Demands for Grants (2018-19) of Department of Commerce, Ministry of Commerce and Industry 12/03/2018 14/03/2018 PDF
139 Impact of Goods and Services Tax (GST) on Exports 12/12/2017 19/12/2017 PDF
138 Activities and Functioning of Spices Board 21/08/2017 18/12/2017 PDF
137 Trade with Association of South-East Asian Nations (ASEAN) 21/08/2017 18/12/2017 PDF
136 Action Taken by Government on the Recommendations/Observations of the Committee contained in its 133rd Report on Demands for Grants (2017-18) of Department of Industrial Policy and Promotion, Ministry of Commerce & Industry 27/07/2017 02/08/2017 PDF
135 Action Taken by Government on the Recommendations/Observations of the Committee contained in its 132nd Report on Demands for Grants (2017-18) of Department of Commerce, Ministry of Commerce and Industry 27/07/2017 02/08/2017 PDF
134 Action Taken by Government on the Recommendations/Observations of the Committee contained in its 130th Report on Industrial Policy in the Changing Global Scenario 27/07/2017 02/08/2017 PDF
133 Demands for Grants (2017-18) of Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 09/03/2017 17/03/2017 PDF
132 Demands for Grants (2017-18) of Department of Commerce, Ministry of Commerce and Industry 09/03/2017 17/03/2017 PDF
131 Action Taken by Government on the Recommendations/Observations of the Committee contained in its One Hundred and Twenty Third Report on Export Infrastructure in India. 14/12/2016 16/12/2016 PDF
130 Industrial Policy in the Changing Global Scenario 29/11/2016 02/12/2016 PDF
129 Action Taken by Government on the Observations/Recommendations of the Committee contained in its One Hundred and Twenty Fifth Report on Demands for Grants (2016-17) of the Department of Commerce, Ministry of Commerce and Industry 29/11/2016 02/12/2016 PDF
128 Action Taken by Government on the Observations/Recommendations of the Committee Contained in its One Hundred and Twenty Sixth Report on Demands for Grants (2016-17) of the Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 29/11/2016 02/12/2016 PDF
127 Action Taken by Government on the Observations/Recommendations of the Committee contained in its One Hundred and Twenty Second Report on Ease of Doing Business 29/11/2016 02/12/2016 PDF
126 Demands for Grants (2016-17) of Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 02/05/2016 03/05/2016 PDF
125 Demands for Grants (2016-17) of Department of Commerce, Ministry of Commerce and Industry 02/05/2016 03/05/2016 PDF
124 Action Taken by Government on the Recommendations/Observations of the Committee Contained in its One Hundred and Nineteenth Report on Rubber Industry in India 02/05/2016 03/05/2016 PDF
123 Export Infrastructure in India 15/03/2016 03/05/2016 PDF
122 Ease of Doing Business 29/11/2015 21/12/2015 PDF
121 Action Taken by Government on the Observations/Recommendations of the Committee contained in its 118th Report on Demands for Grants (2015-16) of Ministry of Commerce and Industry (Department of Industrial Policy and Promotion) 08/09/2015 21/12/2015 PDF
120 Action Taken by Government on the Observations/Recommendations of the Committee contained in its 117th Report on Demands for Grants (2015-16) of Ministry of Commerce and Industry (Department of Commerce) 08/09/2015 21/12/2015 PDF
119 Rubber Industry in India 10/08/2015 13/08/2015 PDF
118 Demands for Grants (2015-16) pertaining to Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 27/04/2015 28/04/2015 PDF
117 Demands for Grants (2015-16) pertaining to Department of Commerce, Ministry of Commerce and Industry 27/04/2015 28/04/2015 PDF
116 Action Taken by the Government on the Observations/Recommendations of the Committee contained in its One Hundredth and Fourteenth Report on Activities and Functioning of India Trade Promotion Organisation 18/12/2014 22/12/2014 PDF
115 Action Taken by the Government on the Observations/Recommendations of the Committee contained in its One Hundredth and Tenth Report on FDI in Pharmaceutical Sector 18/12/2014 22/12/2014 PDF
114 Activity and Functioning of India Trade Promotion Organisation (ITPO) 17/12/2013 13/02/2014 PDF
113 Action Taken by the Government on the Observations/Recommendations of the Committee contained in its One Hundredth and Eighth Report on Demands for Grants (2013-2014) of the Ministry of Commerce and Industry (Department of Industrial Policy and Promotion) 29/08/2013 30/08/2013 PDF
112 Action Taken by Government on the Observations/Recommendations of the Committee contained in its One Hundred and Seventh Report on Demands for Grants (2013-14) pertaining to Department of Commerce, Ministry of Commerce and Industry 29/08/2013 30/08/2013 PDF
111 The National Institute of Design Bill, 2013 23/08/2013 26/08/2013 PDF
110 FDI in Pharmaceutical Sector 10/07/2013 13/08/2013 PDF
109 Action Taken by Government on the observations/ recommendations contained in its One Hundred and Second Report on Performance of Plantation Sector - Tea and Coffee Industry 20/05/2013 12/08/2013 PDF
108 Demands for Grants (2013-14) pertaining to Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 30/04/2013 02/05/2013 PDF
107 Demands for Grants (2013-14) pertaining to Department of Commerce, Ministry of Commerce and Industry 30/04/2013 02/05/2013 PDF
106 Action Taken by Government on the Observations/Recommendations of the Committee contained in its One Hundred First Report on Demands for Grants (2012-13) pertaining to Department of Industrial Policy and Promotion 27/11/2012 04/12/2012 PDF
105 Action Taken by Government on the Observations/Recommendations of the Committeee contained in its One Hundredth Report on Demands for Grants (2012-13) pertaining to Department of Commerce 27/11/2012 04/12/2012 PDF
104 Action Taken by Government on the Observations/Recommendations of the Committee contained in its Ninety Ninth Report on Export Promotion of Agricultural and Processed Food Proudcts. 27/11/2012 04/12/2012 PDF
103 Action Taken by Government on the Observations/Recommendations of the Committee contained in its Ninety Eighth Report on Export of Foodgrains - Premium Non-Basmati Rice and Wheat 27/11/2012 04/12/2012 PDF
102 Performance of Plantation Sector - Tea and Coffee Industry 01/08/2012 08/08/2012 PDF
101 Demands for Grants (2012-13) pertaining to Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 26/04/2012 30/04/2012 PDF
100 Demands for Grants (2012-13) pertaining to Department of Commerce, Ministry of Commerce and Industry 26/04/2012 30/04/2012 PDF
99 Export Promotion of Agricultural and Processed Food Products 19/12/2011 21/12/2011 PDF
98 Export of Foodgrains-Premium Non-Basmati Rice and Wheat 25/07/2011 11/08/2011 PDF
97 Ninety Seventh Report of the Committee on the Action Taken by Government on the observations/ recommendations contained in its Ninety Fourth Report on Demands for Grants (2010-11) of the Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 22/02/2011 24/02/2011 PDF
96 Ninety Sixth Report of the Committee on the Action Taken by Government on the observations/ recommendations contained in its Ninety Third Report on Demands for Grants (2010-11) of the Department of Commerce, Ministry of Commerce and Industry 22/02/2011 24/02/2011 PDF
95 Performance of Cement Industry 29/12/2010 24/02/2011 PDF
94 Demands for Grants (2010-11) pertaining to Department of Industrial Policy and Promotion 15/04/2010 29/04/2010 PDF
93 Demands for Grants (2010-11) pertaining to Department of Commerce 15/04/2010 29/04/2010 PDF
92 Foreign Trade (Development & Regulation) Amendment Bill, 2009 16/03/2010 26/03/2010 PDF
91 Export Infrastructure at Airports, Ports, ICDs & LCSs, etc,. and Towns of Export Excellence in the Country 04/05/2009 13/05/2009 PDF
90 Foreign and Domestic Investment in Retail Sector 04/05/2009 13/05/2009 PDF
89 Development of Leather Industry 04/05/2009 13/05/2009 PDF
88 Patents and Trade Marks Systems in India 26/09/2008 24/10/2008 PDF
87 Acion Taken by Governmenton the recommendations/observations of the committee contained in its 83rd report on the Functioning of Special Economic Zones (SEZs) 30/07/2008 24/10/2008 PDF
86 Demands for Grants (2008-09) pertaining to the department of IPP 10/04/2008 16/04/2008 PDF
85 Demands for Grants (2008-09) pertaining to the department of Commerce 10/04/2008 16/04/2008 PDF
84 Trade Marks (Amendment) Bill, 2007 17/03/2008 19/03/2008 PDF
83 Functioning of Special Economic Zones (SEZs) 08/06/2007 20/08/2007 PDF
82 Demands for grants (2007-08) (demand no. 11) 19/06/2008 03/10/2007 PDF
81 Demands for grants (2007-08) (demand no. 12) 19/12/2007 03/10/2007 PDF
80 Functioning of the spices board 14/10/2006 15/10/2006 PDF
79 Action taken by the government on the recommendations/observations of the committee contained in its seventy-second report on the problems of coffee growers 26/10/2006 15/10/2006 PDF
78 Demands for Grants (2006-07) (Demand No. 12) 19/05/2006 23/05/2006 PDF
77 Demands for Grants (2006-07) (Demand No. 11) 19/05/2006 23/05/2006 PDF
76 Committee Report on Floriculture 21/12/2005 22/12/2005 PDF
75 India and the sixth ministerial 08/12/2005 09/12/2005 PDF
74 The cess laws (repealing and amending) bill, 2005 24/11/2005 08/12/2005 PDF
73 Action taken by government on the recommendations/observations of the committee contained in its fifty fifth report on export of gems & jewellery 08/06/2005 03/08/2005 PDF
72 Problems of coffee growers 08/06/2005 03/08/2005 PDF
71 Demands for grants (2005-06) (Demand No. 13) of Ministry Of Commerce And Industry (Department Of Industrial Policy And Promotion) 12/04/2005 19/04/2005 PDF
70 Demands For Grants (2005-06) (Demand No. 12) 12/04/2005 19/04/2005 PDF
69 Action taken by government on the recommendations/observations of the committee contained in its fifty-fourth report on foreign direct investment 10/01/2005 14/03/2005 PDF
68 Action taken by government on the Recommendations/Observations of the Committee contained in its sixty fourth report on export of tea 10/01/2005 14/03/2005 PDF
67 Action taken by government on the Recommendations / Observations of the committee contained in its sixty second report on functioning of State Trading Corporation 10/01/2005 14/03/2005 PDF
66 Demands for grants (2004-2005) (Demand No. 13) 16/08/2004 18/08/2004 PDF
65 Demands for grants (2004-2005) (Demand No. 12) 16/08/2004 18/08/2004 PDF
64 Export of Tea 07/07/2003 19/08/2003 PDF
63 Development of woolen sector 17/02/2003 02/05/2003 PDF
62 The Functioning of State Trading Corporation 08/05/2003 08/05/2003 PDF
61 The Functioning of Minerals and Metals Trading Corporation 08/05/2003 08/05/2003 PDF
60 Demands for Grants (2003-04)(Demands No. 89)Ministry of Textiles 09/04/2003 02/05/2003 PDF
59 Demands for Grants (2003-04)(Demands No 13) 02/05/2003 02/05/2003 PDF
58 Demands for Grants (2003-04) (Demands No.12) 02/05/2003 02/05/2003 PDF
57 Development of jute 17/02/2003 02/05/2003 PDF
56 Textile exports 30/04/2003 08/05/2003 PDF
54 Report on Foreign Direct Investment 17/02/2003 02/05/2002 PDF
53 Functioning of National Productivity Council 05/07/2002 12/08/2002 PDF
52 Department-related Parliamentary Standing Committee on Commerce 07/05/2002 06/05/2002 PDF
51 Department-related Parliamentary Standing Committee on Commerce 07/05/2002 06/05/2002 PDF
50 Department-related Parliamentary Standing Committee on Commerce 07/05/2002 06/05/2002 PDF
49 Department-related Parliamentary Standing Committee on Commerce 08/03/2002 08/03/2002 PDF
48 Demands for Grants (2001-2002)(Demands No.10) Of Ministry Of Textiles. 01/01/1999 25/04/2001 PDF
47 Demands for Grants (2001-2002)(Demands No.10) Of Ministry Of Commerce & Industry (Department Of Industrial Policy And Promotion) 01/01/1999 25/04/2001 PDF
46 Demands for Grants(2001-2002)(Demand No.9).Ministry of Commerce and Industry. (Department Of Commerce). 01/01/1999 25/04/2001 PDF
45 Demands for Grants (2000-2001) of the Department of Industrial Policy and Promotion (Ministry of Commerce and Industry) 10/04/2000 27/04/2000 PDF
44 Demands for Grants (2000-2001) of the Department of Industrial Development (Ministry of Commerce and Industry) 10/04/2000 27/04/2000 PDF
43 Demands for Grants (2000-2001) of the Ministry of Textiles 11/04/2000 27/04/2000 PDF
42 Demands for Grants (2000-2001) of the Department of Commerce (Ministry of Commerce and Industry) 11/04/2000 27/04/2000 PDF
41 Demands for Grants (2000-2001) of the Department of Supply (Ministry of Commerce and Industry) 10/04/2000 27/04/2000 PDF
40 Demands for Grants (1999-2000) of the Ministry of Textiles 08/04/1999 08/04/1999 PDF
39 Demands for Grants (1999-2000) of the Department of Commerce ( Ministry of Commerce) 08/04/1999 08/04/1999 PDF
38 Demands for Grants (1999-2000)of the Department of Supply (Ministry of Commerce) 08/04/1999 22/04/1999 PDF
37 Powerloom, Handloom and Handicrafts Sectors. 10/11/1998 21/12/1998 PDF
36 DEVELOPMENT POTENTIAL OF COMMERCE IN THE NORTH-EASTERN REGION 04/12/1998 04/12/1998 PDF
35 India And The WTO 02/12/1998 04/12/1998 PDF
34 Demands for Grants (1998-99) of the Ministry of Textiles 01/07/1998 09/10/1998 PDF
33 Demands for Grants (1998-99) of the Department of Commerce (Ministry of Commerce) 02/07/1998 07/10/1998 PDF
32 Demands for Grants (1998-99) of the Department of Supply (Ministry of Commerce) 30/06/1998 04/10/1998 PDF
31 The Coffee (Amendment) Bill, 1997 16/07/1997 28/07/1997 PDF
30 Demands for Grants (1997-98) of the Ministry of Textiles 21/04/1997 21/04/1997 PDF
29 Demands for Grants (1997-98) of the Department of Supply (Ministry of Commerce) 21/04/1997 22/04/1997 PDF
28 Demands for Grants (1997-98) of the Department of Commerce (Ministry of Commerce) 21/04/1997 22/04/1997 PDF
27 Demands for Grants (1996-97) of the Ministry of Textiles 27/08/1996 30/08/1996 PDF
26 Demands for Grants (1996-97) Department of Commerce (Ministry of Commerce) 23/08/1996 29/08/1996 PDF
25 Demands for Grants (1996-97) of the Department of Supply (Ministry of Commerce) 22/08/1996 27/08/1996 PDF
24 Marine Products (Sub-Committee on Marine Products and Rubber headed by Shri K.P. Unnikrishnan) 07/03/1996 12/03/1996 PDF
23 Rubber(Sub-Committee on Marine Products and Rubber headed by Shri K.P. Unnikrishnan) 07/03/1996 12/03/1996 PDF
22 Carpet Industry (Sub-Commit6tee on leather and Carpets headed by Shri Bhagwan Shankar Rawat) 29/02/1996 12/03/1996 PDF
21 Leather Industry (Sub-Committee on Leather and Carpets headed by Shri Bhagwan Shankar Rawat) 29/02/1996 08/03/1996 PDF
20 Indo-Nepal Trade Relations 27/02/1996 08/03/1996 PDF
19 Indo-Sri Lanka Trade Relations 27/02/1996 08/03/1996 PDF
18 The Cotton Ginning and Pressing Factories (Repeal) Bill, 1995 27/02/1996 08/03/1996 PDF
17 Emerging Trade Prospects With Bangladesh 07/12/1995 22/10/1995 PDF
16 National Institute of Fashion Technology 07/12/1995 13/10/1995 PDF
15 The Sick Textile Undertakings (Nationalisation) Amendment Bill, 1995 And The Textile Undertakings (Nationalisation) Bill, 1995 17/08/1995 21/08/1995 PDF
14 Sericulture (Sub-Committee on Sericulture headed by Smt. D.K. Thara Devi Siddhartha) 23/05/1995 31/05/1995 PDF
13 Demands for Grants (1995-96) of the Ministry of Textiles 04/05/1995 09/05/1995 PDF
12 Demands for Grants (1995-96) of the Department of Commerce (Ministry of Commerce) 02/05/1995 08/05/1995 PDF
11 Tea 10/04/1995 25/05/1995 PDF
10 Demands for Grants (1995-96) of the Department of Supply (Ministry of Commerce) 18/04/1995 25/04/1995 PDF
9 Yarn Crisis 23/03/1995 30/03/1995 PDF
8 Coffee 27/07/1994 22/08/1994 PDF
7 Spices ( Sub-Committee on Tobacco & Spices Board headed by Shri A.R. Antulay) 13/05/1994 13/06/1994 PDF
6 Demands for Grants (1994-95) of the Ministry of Textiles 09/05/1994 11/05/1994 PDF
5 Demands for Grants (1994-95) of the Department of Commerce (Ministry of Commerce) 05/05/1994 10/05/1994 PDF
4 Demands for Grants (1994-95) of the Department of Supply (Ministry of Commerce) 15/04/1994 27/04/1994 PDF
3 Draft Dunkel Proposals 13/12/1993 14/12/1994 PDF
2 The Rubber (Amendment) Bill, 1992 12/08/1993 24/08/1993 PDF
1 Demands for Grants (1993-94) of the Department of Commerce (Ministry of Commerce) 05/05/1993 10/05/1993 PDF
0 The Patents (Second Amendment) Bill, 1999 19/12/2001 19/12/2001 PDF

RULES RELATING TO THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEES

(Extracts from the Rules of Procedure and Conduct of Business in the Council of States)

268. Department-related Standing Committees

(1) There shall be Parliamentary Standing Committees of the Houses (to be called the Standing Committees) related to Ministries/Departments.

(2) Each of the Standing Committees shall be related to the Ministries/Departments as specified in the Third Schedule:

Provided that the Chairman and the Speaker, Lok Sabha (hereinafter referred to as the Speaker), may alter the said Schedule from time to time in consultation with each other.

269. Constitution

269 (1) Each of the Standing Committees constituted under Rule 268 shall consist of not more than 31 members, 10 members nominated by the Chairman from amongst the members of the Council, and 21 members nominated by the Speaker from amongst the members of the House;

Provided that a member appointed as a Minister shall not be nominated as, or continue as, a member of any Committee.

(2) The Chairman of each of the Committees specified in Part I of the Third Schedule shall be appointed by the Chairman of the Council from amongst members of the respective Committees, and the Chairman of each of the Committees specified in Part II of the said Schedule shall correspondingly be appointed by the Speaker.

(3) A member of a Committee shall hold office for a term not exceeding one year.

270. Functions

Each of the Standing Committees shall have the following functions, namely :-

  1. to consider the Demands for Grants of the related Ministries/Departments and report thereon. The report shall not suggest anything of the nature of cut motions;
  2. to examine Bills, pertaining to the related Ministries/Departments, referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon;
  3. to consider the annual reports of the Ministries/Departments and report thereon; and
  4. to consider national basic long term policy documents presented to the Houses , if referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon :

Provided that the Standing Committees shall not consider matters of day-to-day administration of the related Ministries/Departments.

271. Applicability of provisions relating to functions

Each of the functions of the Standing Committees as provided in rule 270 shall be applicable to the Committees from such date as may be notified by the Chairman and the Speaker in respect of applicability of a particular function.

272. Procedure relating to Demands for Grants

The following procedure shall be followed by each of the Standing Committees in its consideration of the Demands for Grants and making a report thereon to the Houses, after the general discussion on the Budget in the Houses is over, and the Houses are adjourned for a fixed period :-

  1. the Committee shall consider the Demands for Grants of the related Ministries during the aforesaid period :
  2. the Committee shall make its report within the specified period; and
  3. there shall be a separate report on the Demands for Grants of each Ministry.

273. Procedure relating to Bills

The following procedure shall be followed by each of the Standing Committees in examining a Bill and making a report thereon :-

  1. the Committee shall examine only such Bills introduced in either of the Houses as are referred to it by the Chairman or the Speaker, as the case may be ; and
  2. the Committee shall consider the general principles and clauses of such Bills and shall make report thereon within such time as may be specified by the Chairman or the Speaker, as the case may be.

274. Report of the Committee

(1) The report of the Standing Committee shall be bases on broad consensus.

(2) Any member of the Committee may record a minute of dissent on the report of the Committee.

(3) The report of the Committee, together with the minutes of dissent, if any, shall be presented to the Houses.

275. Applicability of rules relating to Select Committees on Bills

In other respects the rules applicable to Select Committees on Bills in the Council shall apply mutatis mutandis to the Standing Committees specified in Part I of the Third Schedule and the general rules applicable to other Parliamentary Committees in the House shall apply to Standing Committees specified in Part II of the said Schedule.

276. Matters not to be considered

A Standing Committee shall not ordinarily consider maters within the purview of any other Parliamentary Committee.

277. Reports to have persuasive value

The report of a Standing Committee shall have persuasive value and shall be treated as considered advice given by the Committee.



 

          Communicationdetails of Officials of Committee Section (Commerce)

Name and Designation

 

Address and contact number

 

E-mail Address

Shri S. Jason 

Joint Secretary

Room No.124, First Floor,

Parliament House Annexe,

New Delhi.

Tel: 011-23034124, 23012522

s.jason@sansad.nic.in

 

Shri T.N. Pandey

Director

Room No. 120, First Floor,

Parliament House Annexe,

New Delhi.

Tel: 011-23035429, 23011973

tn.pandey@sansad.nic.in

Smt. Nidhi Chaturvedi

Additional Director 

Room No.324, Third Floor,

Parliament House Annexe Extension Building,

New Delhi.

Tel:  011-23035835

nidhi.chaturvedi@sansad.nic.in

Shri Kuldip Singh

Under Secretary

 

Room No.414, Fourth Floor,

Parliament House Annexe Extension Building,

New Delhi.

Tel: 011-23035774

Fax: 011-23093503

kuldipsingh.rs@sansad.nic.in;

rsc-comm@sansad.nic.in

 

 

Ms. Saraswati Saraf

Assistant Committee Officer

Room No.414, Fourth Floor,

Parliament House Annexe Extension Building,

New Delhi.

Tel: 011-23035774

Fax: 011-23093503

saras.wati@sansad.nic.in

Shri V. Summinlun

Assistant Committee Officer

Room No.414, Fourth Floor,

Parliament House Annexe Extension Building,

New Delhi.

Tel: 011-23035774

Fax: 011-23093503

v.summinlun@sansasd.nic.in

 

 

Shri Mohan Chandra Pandey

Assistant Committee Officer

Room No.414, Fourth Floor,

Parliament House Annexe Extension Building,

New Delhi.

Tel: 011-23035774

Fax: 011-23093503

mohanpandey.rs@sansad.nic.in

Shri Lalit Kumar    

Assistant Committee Officer

Room No.414, Fourth Floor,

Parliament House Annexe Extension Building,

New Delhi.

Tel: 011-23035774

Fax: 011-23093503

lalit.kr1@sansad.nic.in

Shri Sachin Bisht

Secretariat Assistant

Room No.414, Fourth Floor,

Parliament House Annexe Extension Building,

New Delhi.

Tel: 011-23035774

Fax: 011-23093503

sachin.bisht121@sansad.nic.in


More Info Details Not Available


Committee Meetings

No Meeting Scheduled During this Period


Meeting Attendance
S.No.
Date of Sitting /Sitting From /Sitting To
Member Name
Venue Name
Agenda
43 08/06/2022
01:00 PM
01:30 PM		 1. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
2. Shri Deepak Prakash(Bharatiya Janata Party | RS)
3. Shri Prasun Banerjee(AITC | LS)
4. Shri Rajkumar Chahar(BJP | LS)
5. Shri Rameshbhai Lavjibhai Dhaduk(BJP | LS)
6. Shri Santosh Kumar Gangwar(BJP | LS)
7. Shri Manoj Kishorbhai Kotak(BJP | LS)
8. Shri Ajay Kumar Mandal(JD(U) | LS)
9. Dr. Gautham Sigamani Pon(DMK | LS)
10. Dr. Manoj Rajoria(BJP | LS)
11. Shri Nama Nageswara Rao(TRS | LS)
12. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
13. Shri Srinivas Kesineni(TDP | LS)
14. Shri Jugalsinh Lokhandwala(Bharatiya Janata Party | RS)
 Committee Room - 4, Block A, PHA Ext. Building, New Delhi To consider and adopt Draft 170th, 171st and 172nd Reports of the Committee.
42 13/05/2022
11:00 AM
12:12 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
3. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
4. Shri Prasun Banerjee(AITC | LS)
5. Shri Santosh Kumar Gangwar(BJP | LS)
6. Shri Manoj Kishorbhai Kotak(BJP | LS)
7. Shri Nama Nageswara Rao(TRS | LS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary, Department of Revenue, Ministry of Finance on the subject ‘Promotion and Regulation of E-Commerce in India’.
41 12/05/2022
03:00 PM
04:37 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Shri Prasun Banerjee(AITC | LS)
4. Shri Santosh Kumar Gangwar(BJP | LS)
5. Shri Manoj Kishorbhai Kotak(BJP | LS)
6. Dr. Manoj Rajoria(BJP | LS)
7. Shri Ashok Kumar Rawat(BJP | LS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of representatives of – (i) Vidhi Centre for Legal Policy; (ii) Ecom Express; and (iii) National Restaurant Association of India on the subject ‘Promotion and Regulation of E-Commerce in India’.
40 05/04/2022
10:30 AM
11:00 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri Anil Desai(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
5. Shri Deepak Prakash(Bharatiya Janata Party | RS)
6. Shri Prasun Banerjee(AITC | LS)
7. Shri Raju Bista(BJP | LS)
8. Shri Rameshbhai Lavjibhai Dhaduk(BJP | LS)
9. Shri Santosh Kumar Gangwar(BJP | LS)
10. Smt. Manjulata Mandal(BJD | LS)
11. Shri Nakul K. Nath(INC | LS)
12. Dr. Gautham Sigamani Pon(DMK | LS)
13. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
14. Shri Jugalsinh Lokhandwala(Bharatiya Janata Party | RS)
 Room No 67,First Floor Parliament House, New Delhi To consider and adopt draft 169th Report of the Committee
39 29/03/2022
03:00 PM
05:00 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri Anil Desai(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Naresh Gujral(Shiromani Akali Dal | RS)
5. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
6. Shri Deepak Prakash(Bharatiya Janata Party | RS)
7. Shri Prasun Banerjee(AITC | LS)
8. Shri Raju Bista(BJP | LS)
9. Shri Rajkumar Chahar(BJP | LS)
10. Shri Rameshbhai Lavjibhai Dhaduk(BJP | LS)
11. Shri Santosh Kumar Gangwar(BJP | LS)
12. Shri Manoj Kishorbhai Kotak(BJP | LS)
13. Smt. Manjulata Mandal(BJD | LS)
14. Shri Nakul K. Nath(INC | LS)
15. Dr. Manoj Rajoria(BJP | LS)
16. Shri Nama Nageswara Rao(TRS | LS)
17. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
18. Shri Jugalsinh Lokhandwala(Bharatiya Janata Party | RS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary, DPIIT on the subject 'Promotion and Regulation of E-Commerce in India'
38 21/03/2022
10:30 AM
11:00 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri Anil Desai(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Naresh Gujral(Shiromani Akali Dal | RS)
5. Shri Deepak Prakash(Bharatiya Janata Party | RS)
6. Shri Prasun Banerjee(AITC | LS)
7. Shri Arvind Dharmapuri(BJP | LS)
8. Shri Santosh Kumar Gangwar(BJP | LS)
9. Shri Manoj Kishorbhai Kotak(BJP | LS)
10. Dr. Gautham Sigamani Pon(DMK | LS)
11. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
12. Shri Jugalsinh Lokhandwala(Bharatiya Janata Party | RS)
 Room No 63,First Floor Parliament House, New Delhi To consider and adopt draft 167th and draft 168th Reports
37 08/03/2022
11:00 AM
01:15 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Naresh Gujral(Shiromani Akali Dal | RS)
5. Shri Raju Bista(BJP | LS)
6. Shri Santosh Kumar Gangwar(BJP | LS)
7. Shri Ashok Kumar Rawat(BJP | LS)
8. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
 Committee Room - 4, Block A, PHA Ext. Building, New Delhi To discuss ‘Issues affecting the Indian Tea Industry especially in Darjeeling region’
36 07/03/2022
03:00 PM
06:10 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Shri Anil Desai(Shiv Sena | RS)
4. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
5. Shri Naresh Gujral(Shiromani Akali Dal | RS)
6. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
7. Shri Raju Bista(BJP | LS)
8. Shri Santosh Kumar Gangwar(BJP | LS)
9. Shri Manoj Kishorbhai Kotak(BJP | LS)
10. Shri Nakul K. Nath(INC | LS)
11. Shri Ashok Kumar Rawat(BJP | LS)
12. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
13. Shri Gowdar Mallikarjunappa Siddeshwara(BJP | LS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To discuss ‘Issues affecting the Indian Tea Industry especially in Darjeeling region’
35 15/02/2022
11:00 AM
04:02 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Shri Anil Desai(Shiv Sena | RS)
4. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
5. Shri Deepak Prakash(Bharatiya Janata Party | RS)
6. Shri Raju Bista(BJP | LS)
7. Shri Santosh Kumar Gangwar(BJP | LS)
8. Dr. Manoj Rajoria(BJP | LS)
9. Shri Nama Nageswara Rao(TRS | LS)
10. Shri Jugalsinh Lokhandwala(Bharatiya Janata Party | RS)
 Committee Room A, Ground Floor, Parliament House Annexe, New Delhi 11.00 A.M.-To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry on Demands for Grants (2022-23) of the Department. 02.00 P.M. - To hear views of Secretary, Department of Commerce, Ministry of Commerce and Industry on DFG (2022-23).
34 14/02/2022
12:00 PM
04:30 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Naresh Gujral(Shiromani Akali Dal | RS)
5. Shri Deepak Prakash(Bharatiya Janata Party | RS)
6. Dr. Manoj Rajoria(BJP | LS)
 Committee Room A, Ground Floor, Parliament House Annexe, New Delhi 12:00 Noon- Interaction with representatives from Economic Advisory Council to the Prime Minister. 02:30 P.M. - To hear views of representatives of CII and FIEO on DFG (2022-23)
33 03/02/2022
02:30 PM
04:03 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Shri Anil Desai(Shiv Sena | RS)
4. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
5. Shri Naresh Gujral(Shiromani Akali Dal | RS)
6. Shri Deepak Prakash(Bharatiya Janata Party | RS)
7. Shri Raju Bista(BJP | LS)
8. Shri Manoj Kishorbhai Kotak(BJP | LS)
9. Shri Nakul K. Nath(INC | LS)
10. Shri Hemant Shriram Patil(SS | LS)
11. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
12. Shri Jugalsinh Lokhandwala(Bharatiya Janata Party | RS)
 Room No 63,First Floor Parliament House, New Delhi To hear views of DG (CEO), Federation of Indian Export Organisations (FIEO) on the subject ‘Implementation of Districts as Export Hubs (DEHs) including One District One Product (ODOP) Initiatives’
32 02/02/2022
03:00 PM
05:00 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Shri Anil Desai(Shiv Sena | RS)
4. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
5. Shri Deepak Prakash(Bharatiya Janata Party | RS)
6. Shri Raju Bista(BJP | LS)
7. Shri Arvind Dharmapuri(BJP | LS)
8. Shri Manoj Kishorbhai Kotak(BJP | LS)
9. Shri Nakul K. Nath(INC | LS)
10. Shri Hemant Shriram Patil(SS | LS)
11. Dr. Gautham Sigamani Pon(DMK | LS)
12. Shri Nama Nageswara Rao(TRS | LS)
13. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
14. Shri Jugalsinh Lokhandwala(Bharatiya Janata Party | RS)
 Room No 63,First Floor Parliament House, New Delhi To hear views of Secretary, M/o Food Processing Industries on the subject ‘Implementation of Districts as Export Hubs (DEHs) including One District One Product (ODOP) Initiatives’
31 22/12/2021
10:30 AM
11:00 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Naresh Gujral(Shiromani Akali Dal | RS)
5. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
6. Shri Deepak Prakash(Bharatiya Janata Party | RS)
7. Shri Prasun Banerjee(AITC | LS)
8. Shri Raju Bista(BJP | LS)
9. Shri Santosh Kumar Gangwar(BJP | LS)
10. Shri Manoj Kishorbhai Kotak(BJP | LS)
11. Shri Ajay Kumar Mandal(JD(U) | LS)
12. Shri Nakul K. Nath(INC | LS)
13. Dr. Gautham Sigamani Pon(DMK | LS)
14. Dr. Manoj Rajoria(BJP | LS)
15. Shri Nama Nageswara Rao(TRS | LS)
16. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
17. Shri Gowdar Mallikarjunappa Siddeshwara(BJP | LS)
18. Shri Srinivas Kesineni(TDP | LS)
19. Shri Mansukhbhai Dhanjibhai Vasava(BJP | LS)
20. Shri Jugalsinh Lokhandwala(Bharatiya Janata Party | RS)
 Room No 63,First Floor Parliament House, New Delhi To chalk out future programme of the Committee
30 15/12/2021
03:00 PM
04:35 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
4. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
5. Shri Deepak Prakash(Bharatiya Janata Party | RS)
6. Shri Prasun Banerjee(AITC | LS)
7. Shri Raju Bista(BJP | LS)
8. Shri Arvind Dharmapuri(BJP | LS)
9. Shri Manoj Kishorbhai Kotak(BJP | LS)
10. Smt. Manjulata Mandal(BJD | LS)
11. Dr. Gautham Sigamani Pon(DMK | LS)
12. Dr. Manoj Rajoria(BJP | LS)
13. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
14. Shri Gowdar Mallikarjunappa Siddeshwara(BJP | LS)
15. Shri Jugalsinh Lokhandwala(Bharatiya Janata Party | RS)
 Room No 63,First Floor Parliament House, New Delhi To hear views of Secretary, Ministry of Textiles on the subject ‘Implementation of Districts as Export Hubs (DEHs) including One District One Product (ODOP) Initiatives’
29 07/12/2021
10:30 AM
11:00 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Naresh Gujral(Shiromani Akali Dal | RS)
5. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
6. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
7. Shri Deepak Prakash(Bharatiya Janata Party | RS)
8. Shri Dharmapuri Srinivas(Telangana Rashtra Samithi | RS)
9. Shri Prasun Banerjee(AITC | LS)
10. Shri Raju Bista(BJP | LS)
11. Shri Rajkumar Chahar(BJP | LS)
12. Shri Arvind Dharmapuri(BJP | LS)
13. Shri Santosh Kumar Gangwar(BJP | LS)
14. Shri Manoj Kishorbhai Kotak(BJP | LS)
15. Smt. Manjulata Mandal(BJD | LS)
16. Shri Nakul K. Nath(INC | LS)
17. Shri Hemant Shriram Patil(SS | LS)
18. Dr. Gautham Sigamani Pon(DMK | LS)
19. Dr. Manoj Rajoria(BJP | LS)
20. Shri Nama Nageswara Rao(TRS | LS)
21. Shri Ashok Kumar Rawat(BJP | LS)
22. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
23. Shri Srinivas Kesineni(TDP | LS)
 Room No 63,First Floor Parliament House, New Delhi To consider and adopt draft 165th and draft 166th Reports.
28 17/11/2021
11:00 AM
01:15 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Naresh Gujral(Shiromani Akali Dal | RS)
5. Shri Raju Bista(BJP | LS)
6. Shri Arvind Dharmapuri(BJP | LS)
7. Shri Santosh Kumar Gangwar(BJP | LS)
8. Shri Hemant Shriram Patil(SS | LS)
9. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
10. Shri Gowdar Mallikarjunappa Siddeshwara(BJP | LS)
 Committee Room A, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary, Department of Agriculture and Farmers Welfare, Ministry of Agriculture and Farmers Welfare on the subject & Implementation of Districts as Export Hubs (DEHs) including One District One Product (ODOP) Initiatives
27 16/11/2021
03:00 PM
04:10 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Shri Anil Desai(Shiv Sena | RS)
4. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
5. Shri Naresh Gujral(Shiromani Akali Dal | RS)
6. Shri Deepak Prakash(Bharatiya Janata Party | RS)
7. Shri Raju Bista(BJP | LS)
8. Shri Arvind Dharmapuri(BJP | LS)
9. Shri Santosh Kumar Gangwar(BJP | LS)
10. Shri Manoj Kishorbhai Kotak(BJP | LS)
11. Shri Hemant Shriram Patil(SS | LS)
12. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
13. Shri Gowdar Mallikarjunappa Siddeshwara(BJP | LS)
 Committee Room A, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary, Ministry of Micro, Small and Medium Enterprises on the subject & mplementation of Districts as Export Hubs (DEHs) including One District One Product (ODOP) Initiatives
26 28/10/2021
11:00 AM
01:05 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Shri Anil Desai(Shiv Sena | RS)
4. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
5. Shri Naresh Gujral(Shiromani Akali Dal | RS)
6. Shri Prasun Banerjee(AITC | LS)
7. Shri Rameshbhai Lavjibhai Dhaduk(BJP | LS)
8. Shri Manoj Kishorbhai Kotak(BJP | LS)
9. Shri Ajay Kumar Mandal(JD(U) | LS)
10. Smt. Manjulata Mandal(BJD | LS)
11. Shri Hemant Shriram Patil(SS | LS)
12. Shri Nama Nageswara Rao(TRS | LS)
 Committee Room D, Ground Floor,Parliament House Annexe, New Delhi To hear the views of representatives of CII and ASSOCHAM on the subject & Implementation of One District One Product Scheme
25 27/10/2021
04:00 PM
06:25 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri P. Bhattacharya(Indian National Congress | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Naresh Gujral(Shiromani Akali Dal | RS)
5. Shri Prasun Banerjee(AITC | LS)
6. Shri Raju Bista(BJP | LS)
7. Shri Rameshbhai Lavjibhai Dhaduk(BJP | LS)
8. Shri Santosh Kumar Gangwar(BJP | LS)
9. Shri Manoj Kishorbhai Kotak(BJP | LS)
10. Shri Ajay Kumar Mandal(JD(U) | LS)
11. Smt. Manjulata Mandal(BJD | LS)
12. Shri Hemant Shriram Patil(SS | LS)
13. Shri Nama Nageswara Rao(TRS | LS)
14. Shri Ashok Kumar Rawat(BJP | LS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary, Department of Commerce on the subject & Implementation of One District One Product Scheme
24 20/10/2021
12:30 PM
1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri Anil Desai(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Naresh Gujral(Shiromani Akali Dal | RS)
5. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
6. Shri Deepak Prakash(Bharatiya Janata Party | RS)
7. Shri Prasun Banerjee(AITC | LS)
8. Shri Raju Bista(BJP | LS)
9. Shri Rajkumar Chahar(BJP | LS)
10. Shri Santosh Kumar Gangwar(BJP | LS)
11. Shri Manoj Kishorbhai Kotak(BJP | LS)
12. Shri Ajay Kumar Mandal(JD(U) | LS)
13. Shri Nakul K. Nath(INC | LS)
14. Shri Hemant Shriram Patil(SS | LS)
15. Dr. Gautham Sigamani Pon(DMK | LS)
16. Shri Ashok Kumar Rawat(BJP | LS)
17. Shri Gowdar Mallikarjunappa Siddeshwara(BJP | LS)
 Committee Room - 4, Block A, PHA Ext. Building, New Delhi To chalk out future programme of the Committee.
23 07/09/2021
03:00 PM
12:00 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
5. Shri Prasun Banerjee(AITC | LS)
6. Shri Hemant Shriram Patil(SS | LS)
7. Shri Nama Nageswara Rao(TRS | LS)
8. Shri Ashok Kumar Rawat(BJP | LS)
9. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
10. Shri Srinivas Kesineni(TDP | LS)
11. Shri Jugalsinh Lokhandwala(Bharatiya Janata Party | RS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To consider and adopt the Draft 164th Report on ‘Augmenting Infrastructure Facilities to Boost Exports’.
22 29/07/2021
03:00 PM
1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
4. Shri Deepak Prakash(Bharatiya Janata Party | RS)
5. Shri Raju Bista(BJP | LS)
6. Shri Rajkumar Chahar(BJP | LS)
7. Shri Arvind Dharmapuri(BJP | LS)
8. Shri Manoj Kishorbhai Kotak(BJP | LS)
9. Smt. Manjulata Mandal(BJD | LS)
10. Shri Nakul K. Nath(INC | LS)
11. Dr. Gautham Sigamani Pon(DMK | LS)
12. Dr. Manoj Rajoria(BJP | LS)
13. Shri Nama Nageswara Rao(TRS | LS)
14. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
15. Shri Jugalsinh Lokhandwala(Bharatiya Janata Party | RS)
 Room No 63,First Floor Parliament House, New Delhi To consider and adopt draft 163rd report and To hear the views of Secretary, Ministry of Ports, Shipping and Waterways
21 20/07/2021
10:30 AM
10:50 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
5. Shri Deepak Prakash(Bharatiya Janata Party | RS)
6. Shri Raju Bista(BJP | LS)
7. Shri Rajkumar Chahar(BJP | LS)
8. Shri Arvind Dharmapuri(BJP | LS)
9. Shri Manoj Kishorbhai Kotak(BJP | LS)
10. Smt. Manjulata Mandal(BJD | LS)
11. Shri Hemant Shriram Patil(SS | LS)
12. Dr. Gautham Sigamani Pon(DMK | LS)
13. Dr. Manoj Rajoria(BJP | LS)
14. Shri Nama Nageswara Rao(TRS | LS)
15. Shri Ashok Kumar Rawat(BJP | LS)
16. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
17. Shri John Brittas(Communist Party of India (Marxist) | RS)
18. Shri Jugalsinh Lokhandwala(Bharatiya Janata Party | RS)
 Room No 63,First Floor Parliament House, New Delhi To consider and adopt draft 161st, 162nd and 163rd Reports.
20 09/07/2021
11:00 AM
1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
5. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
6. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
7. Shri Deepak Prakash(Bharatiya Janata Party | RS)
8. Shri Prasun Banerjee(AITC | LS)
9. Shri Raju Bista(BJP | LS)
10. Shri Manoj Kishorbhai Kotak(BJP | LS)
11. Shri Nakul K. Nath(INC | LS)
12. Dr. Gautham Sigamani Pon(DMK | LS)
13. Dr. Manoj Rajoria(BJP | LS)
14. Shri Nama Nageswara Rao(TRS | LS)
15. Shri Prajwal Revanna(JD(S) | LS)
16. Shri John Brittas(Communist Party of India (Marxist) | RS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary, Ministry of Civil Aviation on the subject 'Augmenting Infrastructure Facilities to Boost Exports'.
19 08/07/2021
03:00 PM
1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
5. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
6. Shri Deepak Prakash(Bharatiya Janata Party | RS)
7. Shri Prasun Banerjee(AITC | LS)
8. Shri Raju Bista(BJP | LS)
9. Shri Rajkumar Chahar(BJP | LS)
10. Shri Manoj Kishorbhai Kotak(BJP | LS)
11. Dr. Gautham Sigamani Pon(DMK | LS)
12. Dr. Manoj Rajoria(BJP | LS)
13. Shri Nama Nageswara Rao(TRS | LS)
14. Shri Prajwal Revanna(JD(S) | LS)
15. Shri Srinivas Kesineni(TDP | LS)
16. Shri John Brittas(Communist Party of India (Marxist) | RS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary General, PHD Chamber of Commerce and Industry on the subject ‘Augmenting Infrastructure Facilities to Boost Exports’.
18 23/06/2021
11:00 AM
02:31 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
5. Shri Deepak Prakash(Bharatiya Janata Party | RS)
6. Shri Raju Bista(BJP | LS)
7. Shri Rajkumar Chahar(BJP | LS)
8. Shri Manoj Kishorbhai Kotak(BJP | LS)
9. Shri Hemant Shriram Patil(SS | LS)
10. Dr. Gautham Sigamani Pon(DMK | LS)
11. Dr. Manoj Rajoria(BJP | LS)
12. Shri Nama Nageswara Rao(TRS | LS)
13. Shri Srinivas Kesineni(TDP | LS)
14. Shri John Brittas(Communist Party of India (Marxist) | RS)
 Room No 63,First Floor Parliament House, New Delhi To hear the views of Chairman, Railway Board on the subject Augmenting Infrastructure Facilities to Boost Exports.
17 22/06/2021
03:00 PM
01:00 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Deepak Prakash(Bharatiya Janata Party | RS)
5. Shri Rameshbhai Lavjibhai Dhaduk(BJP | LS)
6. Shri Manoj Kishorbhai Kotak(BJP | LS)
7. Shri Hemant Shriram Patil(SS | LS)
8. Dr. Gautham Sigamani Pon(DMK | LS)
9. Dr. Manoj Rajoria(BJP | LS)
10. Shri Nama Nageswara Rao(TRS | LS)
11. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
12. Shri Prajwal Revanna(JD(S) | LS)
13. Shri Srinivas Kesineni(TDP | LS)
14. Shri John Brittas(Communist Party of India (Marxist) | RS)
 Room No 63,First Floor Parliament House, New Delhi To hear the views of representatives of Federation of Indian Export Organisations (FIEO) on the subject ‘Augmenting Infrastructure Facilities to Boost Exports’.
16 08/04/2021
11:00 AM
12:00 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
3. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
4. Shri Ajay Kumar Mandal(JD(U) | LS)
5. Smt. Manjulata Mandal(BJD | LS)
6. Dr. Manoj Rajoria(BJP | LS)
7. Shri Nama Nageswara Rao(TRS | LS)
8. Shri Mansukhbhai Dhanjibhai Vasava(BJP | LS)
 Committee Room A, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry on the subject 'Augmenting Infrastructure Facilities to Boost Exports'.
15 07/04/2021
03:00 PM
12:00 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
3. Smt. Manjulata Mandal(BJD | LS)
4. Dr. Manoj Rajoria(BJP | LS)
5. Shri Nama Nageswara Rao(TRS | LS)
6. Shri Srinivas Kesineni(TDP | LS)
 Committee Room A, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary General, Federation of Indian Chambers of Commerce and Industry (FICCI) on the subject 'Review of the Intellectual Property Rights Regime in India'.
14 25/03/2021
10:30 AM
11:10 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
4. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
5. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
6. Shri Rajkumar Chahar(BJP | LS)
7. Shri Rameshbhai Lavjibhai Dhaduk(BJP | LS)
8. Shri Arvind Dharmapuri(BJP | LS)
9. Shri Manoj Kishorbhai Kotak(BJP | LS)
10. Shri Nakul K. Nath(INC | LS)
11. Shri Hemant Shriram Patil(SS | LS)
12. Dr. Manoj Rajoria(BJP | LS)
13. Shri Ashok Kumar Rawat(BJP | LS)
14. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
15. Shri Prajwal Revanna(JD(S) | LS)
16. Shri Mansukhbhai Dhanjibhai Vasava(BJP | LS)
 Room No 63,First Floor Parliament House, New Delhi To discuss future course of action of the Committee.
13 15/03/2021
03:00 PM
03:20 PM		 1. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
2. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
4. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
5. Shri Raju Bista(BJP | LS)
6. Shri Manoj Kishorbhai Kotak(BJP | LS)
7. Smt. Manjulata Mandal(BJD | LS)
8. Shri Nakul K. Nath(INC | LS)
9. Shri Hemant Shriram Patil(SS | LS)
10. Dr. Manoj Rajoria(BJP | LS)
11. Shri Nama Nageswara Rao(TRS | LS)
12. Shri Ashok Kumar Rawat(BJP | LS)
13. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
 Room No 63,First Floor Parliament House, New Delhi To consider and adopt (i) draft 159th Report on Demands for Grants (2021-22) of Department of Commerce, Ministry of Commerce and Industry; and (ii) draft 160th Report on Demands for Grants (2021-22) of Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry.
12 24/02/2021
11:00 AM
1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
4. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
5. Shri Deepak Prakash(Bharatiya Janata Party | RS)
6. Shri Prasun Banerjee(AITC | LS)
7. Shri Rajkumar Chahar(BJP | LS)
8. Shri Manoj Kishorbhai Kotak(BJP | LS)
9. Shri Ajay Kumar Mandal(JD(U) | LS)
10. Dr. Manoj Rajoria(BJP | LS)
11. Shri Nama Nageswara Rao(TRS | LS)
12. Shri Ashok Kumar Rawat(BJP | LS)
 Committee Room - 2, Block A, PHA Ext. Building, New Delhi To hear the views of representatives of (i) Confederation of Indian Industry (CII); (ii) PHD Chamber of Commerce and Industry; and (iii) Federation of Indian Export Organisation (FIEO) on Demands for Grants (2021-22) pertaining to Department of Commerce and Department for Promotion of Industry and Internal Trade of the Ministry of Commerce and Industry.
11 08/02/2021
02:30 PM
1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
4. Shri Deepak Prakash(Bharatiya Janata Party | RS)
5. Shri Prasun Banerjee(AITC | LS)
6. Shri Raju Bista(BJP | LS)
7. Shri Arvind Dharmapuri(BJP | LS)
8. Shri Manoj Kishorbhai Kotak(BJP | LS)
9. Smt. Manjulata Mandal(BJD | LS)
10. Shri Nakul K. Nath(INC | LS)
11. Shri Nama Nageswara Rao(TRS | LS)
12. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
13. Shri Prajwal Revanna(JD(S) | LS)
 Room No 63,First Floor Parliament House, New Delhi To consider and adopt draft 155th, 156th, 157th and 158th Reports.
10 29/12/2020
11:00 AM
12:00 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
4. Shri Mallikarjun Kharge(Indian National Congress | RS)
5. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
6. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
7. Shri Prasun Banerjee(AITC | LS)
8. Shri Rajkumar Chahar(BJP | LS)
9. Shri Rameshbhai Lavjibhai Dhaduk(BJP | LS)
10. Shri Arvind Dharmapuri(BJP | LS)
11. Shri Manoj Kishorbhai Kotak(BJP | LS)
12. Dr. Manoj Rajoria(BJP | LS)
13. Shri Nama Nageswara Rao(TRS | LS)
14. Shri Srinivas Kesineni(TDP | LS)
 Committee Room C, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary, Department of Pharmaceuticals, Ministry of Chemicals & Fertilizers on the subject 'Review of the Intellectual Property Rights Regime in India'.
9 28/12/2020
02:30 PM
12:0 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
4. Shri Mallikarjun Kharge(Indian National Congress | RS)
5. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
6. Shri Deepak Prakash(Bharatiya Janata Party | RS)
7. Shri Prasun Banerjee(AITC | LS)
8. Shri Rajkumar Chahar(BJP | LS)
9. Shri Rameshbhai Lavjibhai Dhaduk(BJP | LS)
10. Shri Arvind Dharmapuri(BJP | LS)
11. Shri Manoj Kishorbhai Kotak(BJP | LS)
12. Shri Nama Nageswara Rao(TRS | LS)
13. Shri Srinivas Kesineni(TDP | LS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of representatives of Amarjit & Associates, Ajay Sahni & Associates, and Subramaniam & Associates on the subject 'Review of the Intellectual Property Rights Regime in India'.
8 11/12/2020
11:00 AM
12:041 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
5. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
6. Shri Deepak Prakash(Bharatiya Janata Party | RS)
7. Shri Prasun Banerjee(AITC | LS)
8. Shri Raju Bista(BJP | LS)
9. Shri Manoj Kishorbhai Kotak(BJP | LS)
10. Dr. Manoj Rajoria(BJP | LS)
11. Shri Nama Nageswara Rao(TRS | LS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of representatives of Confederation of Indian Industry (CII) on the subject Review of the Intellectual Property Rights Regime in India.
7 10/12/2020
02:30 PM
04:58 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
4. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
5. Shri Deepak Prakash(Bharatiya Janata Party | RS)
6. Shri Prasun Banerjee(AITC | LS)
7. Shri Raju Bista(BJP | LS)
8. Shri Arvind Dharmapuri(BJP | LS)
9. Shri Manoj Kishorbhai Kotak(BJP | LS)
10. Shri Nakul K. Nath(INC | LS)
11. Dr. Manoj Rajoria(BJP | LS)
12. Shri Nama Nageswara Rao(TRS | LS)
13. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry on the subject Review of the Intellectual Property Rights Regime in India.
6 19/11/2020
12:00 PM
01:22 PM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
4. Shri Deepak Prakash(Bharatiya Janata Party | RS)
5. Shri Prasun Banerjee(AITC | LS)
6. Shri Rajkumar Chahar(BJP | LS)
7. Shri Ashok Kumar Rawat(BJP | LS)
8. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
 Committee Room C, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry.
5 18/11/2020
02:00 PM
1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
4. Shri Deepak Prakash(Bharatiya Janata Party | RS)
5. Shri Prasun Banerjee(AITC | LS)
6. Shri Ashok Kumar Rawat(BJP | LS)
7. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
8. Shri Srinivas Kesineni(TDP | LS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of representatives of Indian Industries Association (IIA).
4 03/11/2020
12:00 PM
1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
4. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
5. Shri Om Prakash Mathur(Bharatiya Janata Party | RS)
6. Smt. Sumalatha Ambareesh(Ind. | LS)
7. Shri Prasun Banerjee(AITC | LS)
8. Shri Raju Bista(BJP | LS)
9. Shri Rajkumar Chahar(BJP | LS)
10. Shri Rameshbhai Lavjibhai Dhaduk(BJP | LS)
11. Shri Arvind Dharmapuri(BJP | LS)
12. Shri Hemant Shriram Patil(SS | LS)
13. Dr. Manoj Rajoria(BJP | LS)
14. Shri Nama Nageswara Rao(TRS | LS)
15. Shri Ashok Kumar Rawat(BJP | LS)
16. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
17. Shri Srinivas Kesineni(TDP | LS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary, Ministry of New and Renewable Energy on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.
3 02/11/2020
02:30 PM
1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
4. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
5. Smt. Sumalatha Ambareesh(Ind. | LS)
6. Shri Prasun Banerjee(AITC | LS)
7. Shri Raju Bista(BJP | LS)
8. Shri Rajkumar Chahar(BJP | LS)
9. Shri Rameshbhai Lavjibhai Dhaduk(BJP | LS)
10. Shri Arvind Dharmapuri(BJP | LS)
11. Shri Nakul K. Nath(INC | LS)
12. Dr. Manoj Rajoria(BJP | LS)
13. Shri Nama Nageswara Rao(TRS | LS)
14. Shri Ashok Kumar Rawat(BJP | LS)
15. Shri Magunta Sreenivasulu Reddy(YSR Congress Party | LS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of representatives of Toy Association of India (TAI) on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.
2 16/10/2020
12:00 PM
12:00 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
5. Shri Mallikarjun Kharge(Indian National Congress | RS)
6. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
7. Shri Prasun Banerjee(AITC | LS)
8. Dr. Manoj Rajoria(BJP | LS)
9. Shri Nama Nageswara Rao(TRS | LS)
10. Shri Ashok Kumar Rawat(BJP | LS)
11. Shri Mansukhbhai Dhanjibhai Vasava(BJP | LS)
 Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi To hear the views of Secretary, Ministry of Electronics and Information Technology on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.
1 15/10/2020
02:30 PM
12:00 AM		 1. Shri V. Vijayasai Reddy(Yuvajana Sramika Rythu Congress Party | RS)
2. Smt. Priyanka Chaturvedi(Shiv Sena | RS)
3. Smt. Roopa Ganguly(Bharatiya Janata Party | RS)
4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS)
5. Shri Mallikarjun Kharge(Indian National Congress | RS)
6. Shri Jugalsinh Mathurji Lokhandwala(Bharatiya Janata Party | RS)
7. Shri Prasun Banerjee(AITC | LS)
8. Shri Rajkumar Chahar(BJP | LS)
9. Shri Manoj Kishorbhai Kotak(BJP | LS)
10. Shri Nakul K. Nath(INC | LS)
11. Dr. Manoj Rajoria(BJP | LS)
12. Shri Nama Nageswara Rao(TRS | LS)
13. Shri Ashok Kumar Rawat(BJP | LS)
14. Shri Srinivas Kesineni(TDP | LS)
 Committee Room A, Ground Floor, Parliament House Annexe, New Delhi To hear the views of representatives of - (i) Federation of Indian Micro and Small & Medium Enterprises (FISME); and (ii) Communication Multimedia and Infrastructure Association of India (CMAI) on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.


Subject Details Not Available


Press Releases Relating To Reports of Committees
S.No
Press Release
Date of Publication
Commitee Name
1 Press Release on 170th Report on Implementation of Districts as Export Hubs (DEHs) including One District One Product (ODOP) Initiatives 15/06/2022 Commerce
2 Press Release on 171st Report on Issues Affecting the Indian Tea Industry especially in Darjeeling Region 15/06/2022 Commerce
3 Press Release on 172nd Report on Promotion and Regulation of E-Commerce in India 15/06/2022 Commerce
4 Press release on Action Taken by Government on the recommendations/observations of the Committee contained in its 161st Report on Review of the Intellectual Property Rights Regime in India 06/04/2022 Commerce
5 Press Release on 167th Report on 'Demands for Grants (2022-23) of Department of Commerce, Ministry of Commerce and Industry' 22/03/2022 Commerce
6 Press Release on 168th Report on 'Demands for Grants (2022-23) of Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry' 22/03/2022 Commerce
7 Press Release on 164th Report on Augmenting Infrastructure Facilities to Boost Exports’ 11/09/2021 Commerce
8 Press Release on 161st Report on Review of the Intellectual Property Rights Regime in India 23/07/2021 Commerce
9 Press Release on 160th Report on Demands for Grants (2021-22) of Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry 17/03/2021 Commerce
10 Press Release on 159th Report on Demands for Grants (2021-22) of Department of Commerce, Ministry of Commerce and Industry 17/03/2021 Commerce
11 Press Release on 158th Report on 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India' 10/02/2021 Commerce
12 Press Release on 154th Report on 'Export of Agricultural and Marine Products, Plantation Crops, Turmeric and Coir' 27/08/2020 Commerce
13 'कृषि और समुद्री उत्पाद, बागवानी फसलों, हल्दी और कयर का निर्यात' संबंधी 154वें प्रतिवेदन के संबंध में प्रैस टिप्पण 27/08/2020 Commerce
14 Press Release on 152nd and 153rd Reports on Demands for Grants (2020-21) pertaining to Department of Commerce and Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry 11/03/2020 Commerce
15 Press Release on 150th Report on Export of Organic Products : Challenges and Opportunities. 11/12/2019 Commerce
16 Press release on 151st Report on Action Taken by Government on the recommendations/ observations of the Committee contained in its One Hundred and Forty Sixth Report on 'Impact of Banking Misappropriation on Trade and Industry' 11/12/2019 Commerce
17 Press Release on 146th Report on 'Impact of Banking Misappropriation on Trade and Industry' 06/08/2018 Commerce
18 Press Release on 145th Report on Impact of Chinese Goods on Indian Industry 26/07/2018 Commerce
19 Press Release on 140th Report on Demands for Grants (2018-19) pertaining to Department of Commerce, Ministry of Commerce and Industry 14/03/2018 Commerce
20 Press Release on 141st Report on Demands for Grants (2018-19) pertaining to Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 14/03/2018 Commerce
21 Impact of Chinese goods on Indian Industry 10/01/2018 Commerce
22 Press Release on 139th Report on Impact of Goods and Services Tax (GST) on Exports 19/12/2017 Commerce
23 Press Release on 137th Report on Trade with Association of South East Asian Nations (ASEAN) 25/08/2017 Commerce
24 Press Release on 138th Report Activities and Functioning of Spices Board 25/08/2017 Commerce
25 Press Release on 132nd Report on Demands for Grants (2017-18) pertaining to Department of Commerce, Ministry of Commerce and Industry 17/03/2017 Commerce
26 Press Release on 133rd Report on Demands for Grants (2017-18) pertaining to Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 17/03/2017 Commerce
27 Activities and Functioning of Spices Board 12/01/2017 Commerce
28 Trade with Association of South-East Asian Nations (ASEAN) 12/01/2017 Commerce
29 Press Release on 130th Report on Industrial Policy in the Changing Global Scenario 02/12/2016 Commerce
30 One Hundred and Twenty Third Report on ‘Export Infrastructure in India’ 03/05/2016 Commerce
31 One Hundred and Twenty Fifth Report on Demands for Grants of the Department of Commerce, Ministry of Commerce & Industry (2016-17) 03/05/2016 Commerce
32 One Hundred and Twenty-sixth Report on Demands for Grants (2016-17) of Department of Industrial Policy and Promotion 03/05/2016 Commerce
33 Industrial Corridors in India 16/02/2016 Commerce
34 Ease of Doing Business 21/12/2015 Commerce
35 Rubber Industry in India 13/08/2015 Commerce
36 Export Infrastructure in India 27/06/2015 Commerce
37 Demands for Grants (2015-16) pertaining to Department of Commerce, Ministry of Commerce and Industry 28/04/2015 Commerce
38 Demands for Grants (2015-16) pertaining to Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 28/04/2015 Commerce
39 Rubber Industry in India 23/11/2014 Commerce
40 One Hundred and Fourteenth Report on ‘Activities and Functioning of India Trade Promotion Organisation’ 13/02/2014 Commerce
41 100th Report on Demands for Grants (2012-13) pertaining to Department of Commerce, Ministry of Commerce and Industry 30/04/2012 Commerce
42 101st Report on Demands for Grants (2012-13) pertaining to Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 30/04/2012 Commerce
43 99th Report of the Department Related Parliamentary Standing Committee on Commerce on Export Promotion of Agricultural and Processed Food Products 21/12/2011 Commerce
44 98th Report of the Department Related Parliamentary Standing Committee on Commerce on Export of Foodgrains-Premium Non-Basmati Rice and Wheat 11/08/2011 Commerce
45 Ninety Fifth Report of Department Related Parliamentary Standing Committee on Commerce on Performance of Cement Industry 01/01/1999 Commerce

Committee Tour

No Tour Scheduled During this Period



Bill Details Not Available



Legislative Synopsis Details Not Available


At a Glance

Adhoc Committee

Department Related Parliamentary Standing Committees-LS