Rajya Sabha

Standing Committees

Department Related Parliamentary Standing Committees-RS

Select Commitees

Joint Committees

Details Of :- Home Affairs

Chairman:- Shri Brijlal
Constituted on:- 13-Sep-2022

Department-related Parliamentary Standing Committees:-

The need to constitute some kind of subject Committees or the Department-related Parliamentary Standing Committees was being felt for the last several years. In 1989, in fact, three Standing Committees were constituted which dealt with Agriculture, Science and Technology and Environment and Forests. In 1993, it was finally decided to set up seventeen Department-related Parliamentary Standing Committees each consisting of 15 members of Rajya Sabha and 30 from Lok Sabha to cover various Ministries/Departments of the Union Government in order to further strengthen the accountability of the Government to Parliament. With the addition of seven more Committees in July 2004 albeit with reduced membership of 10 from Rajya Sabha and 21 from Lok Sabha, the number of Department-related Parliamentary Standing Committees was raised to 24 out of which 8 were placed within the jurisdiction of the Chairman, Rajya Sabha and 16 within the jurisdiction of the Speaker, Lok Sabha. Rules 268 to 277 of the Rules of Procedure and Conduct of Business in the Conduct of States and Rules 331 C to 331 N of the Rules of Procedure and Conduct of Business in Lok Sabha govern the Constitution and functioning of these Committees. The following are the 24 DRSCs with the Ministries/Departments allocated to them shown against each:-

PART – I**
Sl. No.	Name of the Committee	Ministries/Departments
1.	Committee on Commerce		Commerce and Industry
2.	Committee on Home Affairs	(1) (2)	Home Affairs Development of North-Eastern Region
3.	Committee on Human Resource Development	(1) (2) (3)	Human Resource Development Youth Affairs and Sports Women and Child Development
4.	Committee on Industry	(1) (2)	Heavy Industries and Public Enterprises Micro, Small and Medium Enterprises
5.	Committee on Science & Technology, Environment & Forests	(1) (2) (3) (4) (5)	Science & Technology Space Earth Sciences Atomic Energy Environment , Forests & Climate Change
6.	Committee on Transport, Tourism and Culture	(1) (2) (3) (4) (5)	Civil Aviation Road Transport and Highways Shipping Culture Tourism
7.	Committee on Health and Family Welfare	(1) (2)	Health and Family Welfare Ayurveda, Yoga and Naturopathy, Unani, Sidha and Homeopathy (AYUSH)
8.	Committee on Personnel, Public Grievances, Law and Justice	(1) (2)	Law and Justice Personnel, Public Grievances and Pensions
PART – II***
9.	Committee on Agriculture	(1) (2)	Agriculture Food Processing Industries
10.	Committee on Information Technology	(1) (2)	Communications and Information Technology Information & Broadcasting
11.	Committee on Defence		Defence
12.	Committee on Energy	(1) (2)	New and Renewable Energy Power
13.	Committee on External Affairs	(1) (2)	External Affairs Overseas Indian Affairs
14.	Committee on Finance	(1) (2) (3) (4)	Finance Corporate Affairs Planning Statistics and Programme Implementation
15.	Committee on Food, Consumer Affairs and Public Distribution		Consumer Affairs, Food and Public Distribution
16.	Committee on Labour	(1) (2) (3)	Labour and Employment Textiles Skill Development and Entrepreneurship
17.	Committee on Petroleum & Natural Gas		Petroleum & Natural Gas
18.	Committee on Railways		Railways
19.	Committee on Urban Development	(1) (2)	Urban Development Housing and Urban Poverty Alleviation
20.	Committee on Water Resources		Water Resources, River Development and Ganga Rejuvenation
21.	Committee on Chemicals and Fertilizers		Chemicals and Fertilizers
22.	Committee on Rural Development	(1) (2) (3)	Rural Development Drinking Water and Sanitation Panchayati Raj
23.	Committee on Coal and Steel	(1) (2) (3)	Coal Mines Steel
24.	Committee on Social Justice & Empowerment	(1) (2) (3)	Social Justice and Empowerment Tribal Affairs Minority Affairs

The Chairmen of the first eight Committees are appointed by the Chairman, Rajya Sabha and the remaining Sixteen by the Speaker, Lok Sabha.

These Department-related Parliamentary Standing Committees, which started functioning from the 8th April, 1993 superseded the three subject Committees set up in 1989.

While inaugurating the Department-related Parliamentary Standing Committee system in the Central Hall of Parliament on the 31st March 1993, the then Vice-President of India and the Chairman, Rajya Sabha, Shri K.R. Narayanan observed that the main purpose of these Committees is—

"... to ensure the accountability of Government to Parliament through more detailed consideration of measures in these Committees. The intention is not to weaken or criticise the administration but to strengthen it by investing it with more meaningful Parliamentary support".

These Committees are entrusted with the following functions: -

(a) to consider the Demands for Grants of the related Ministries/Departments and report thereon. The report shall not suggest anything of the nature of cut motions;

(b) to examine Bills, pertaining to the related Ministries/Departments, referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon;

(c) to consider the annual reports of the Ministries/Departments and report thereon; and

(d) to consider national basic long term policy documents presented to the Houses, if referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon.

Provided that the Standing Committees shall not consider matters of day-to-day administration of the related Ministries/ Departments.

********

** Committees within the administrative jurisdiction of Chairman, Rajya Sabha.

*** Committees within the administrative jurisdiction of Speaker, Lok Sabha.

Member: 31 Vacant : -21

S.No	Member Name	House	State / UT	Party
1	Shri Brijlal	Rajya Sabha	Uttar Pradesh	Bharatiya Janata Party
2	Shri Biplab Kumar Deb	Rajya Sabha	Tripura	Bharatiya Janata Party
3	Shri N.R. Elango	Rajya Sabha	Tamil Nadu	Dravida Munnetra Kazhagam
4	Dr. Anil Jain	Rajya Sabha	Uttar Pradesh	Bharatiya Janata Party
5	Shri Sujeet Kumar	Rajya Sabha	Odisha	Biju Janata Dal
6	Shri Derek O' Brien	Rajya Sabha	West Bengal	All India Trinamool Congress
7	Shri Neeraj Shekhar	Rajya Sabha	Uttar Pradesh	Bharatiya Janata Party
8	Shri Digvijaya Singh	Rajya Sabha	Madhya Pradesh	Indian National Congress
9	Shri Rakesh Sinha	Rajya Sabha	Nominated	Bharatiya Janata Party
10	Shri Sanjay Bhatia	Lok Sabha	Haryana	BJP
11	Shri Adhir Ranjan Chowdhury	Lok Sabha	West Bengal	INC
12	Dr. (Smt.) Kakoli Ghosh Dastidar	Lok Sabha	West Bengal	AITC
13	Shri Dilip Ghosh	Lok Sabha	West Bengal	BJP
14	Shri Dulal Chandra Goswami	Lok Sabha	Bihar	JD(U)
15	Smt. Kirron Kher	Lok Sabha	Chandigarh	BJP
16	Thiru Dayanidhi Maran	Lok Sabha	Tamil Nadu	DMK
17	Shri Faizal P.P. Mohammed	Lok Sabha	Lakshadweep	NCP
18	Shri Raja Amareshwara Naik	Lok Sabha	Karnataka	BJP
19	Shri Ranjeetsingh Naik Nimbalkar	Lok Sabha	Maharashtra	BJP
20	Shri Jamyang Tsering Namgyal	Lok Sabha	Ladakh	BJP
21	Shri Gajendra Singh Patel	Lok Sabha	Madhya Pradesh	BJP
22	Shri Lalubhai Babubhai Patel	Lok Sabha	Dadra and Nagar Haveli and Daman and Diu	BJP
23	Shri R.K. Singh Patel	Lok Sabha	Uttar Pradesh	BJP
24	Shri Vishnu Dayal Ram	Lok Sabha	Jharkhand	BJP
25	Smt. Sarmistha Kumari Sethi	Lok Sabha	Odisha	BJD
26	Shri Ravneet Singh	Lok Sabha	Punjab	INC
27	Dr. Satya Pal Singh	Lok Sabha	Uttar Pradesh	BJP
28	Smt. Geetha Viswanath Vanga	Lok Sabha	Andhra Pradesh	YSR Congress Party
29	Shri Dinesh Chandra Yadav	Lok Sabha	Bihar	JD(U)
30	Shri P. Bhattacharya ¹	Rajya Sabha	West Bengal	Indian National Congress
31	Shewale, Shri Rahul Ramesh ²	Lok Sabha	Maharashtra	SS

¹ Member w.e.f. 12/10/2022

² Member w.e.f. 19/10/2022

Ministry Name.:
Year

Report No	Subject of the Report	Date of Adoption	Date of Presentation	Type
241	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED THIRTY NINTH REPORT ON DEMANDS FOR GRANTS (2022-23) OF THE MINISTRY OF DEVELOPMENT OF NORTH EASTERN REGION	30/11/2022	13/12/2022	PDF
240	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED THIRTY EIGHTH REPORT ON DEMANDS FOR GRANTS (2022-23) OF THE MINISTRY OF HOME AFFAIRS	30/11/2022	13/12/2022	PDF
239	Demands for Grants (2022-23) of the Ministry of Development of North-Eastern Region	09/03/2022	14/03/2022	PDF
238	Demands for Grants (2022-23) of the Ministry of Home Affairs	09/03/2022	14/03/2022	PDF
237	Police -Training, Modernisation and Reforms	08/02/2022	10/02/2022	PDF
236	Action Taken by Government on the Recommendations/Observations contained in the Two Hundred Twenty Ninth Report on the Management of COVID-19 Pandemic and related issues	08/12/2021	10/12/2021	PDF
235	Action Taken by Government on the Recommendations/Observation contained in the Two Hundred Thirty First Report on Demands for Grants (2021-22) of the Ministry of Home Affairs	08/12/2021	10/12/2021	PDF
234	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED THIRTY SECOND REPORT ON DEMANDS FOR GRANTS (2021-22) OF THE MINISTRY OF DEVELOPMENT OF NORTH EASTERN REGION	09/08/2021	10/08/2021	PDF
233	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED THIRTIETH REPORT ON THE ATROCITIES AND CRIMES AGAINST WOMEN AND CHILDREN	09/08/2021	10/08/2021	PDF
232	Demands for Grants (2021-22) of the Ministry of DoNER	10/03/2021	15/03/2021	PDF
231	Demands for Grants (2021-22) of the Ministry of Home Affairs	10/03/2021	15/03/2021	PDF
230	Atrocities and Crimes against Women and Children	10/03/2021	15/03/2021	PDF
229	MANAGEMENT OF COVID-19 PANDEMIC AND RELATED ISSUES	18/12/2020	02/02/2021	PDF
228	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED TWENTY SECOND REPORT ON THE MANAGEMENT OF WORSENING TRAFFIC SITUATION IN DELHI	11/09/2020	02/02/2021	PDF
227	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED TWENTY FIFTH REPORT ON DEMANDS FOR GRANTS (2020-21) OF THE MINISTRY OF DEVELOPMENT OF NORTH EASTERN REGION	11/09/2020	02/02/2021	PDF
226	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED TWENTY FOURTH REPORT ON DEMANDS FOR GRANTS (2020-21) OF THE MINISTRY OF HOME AFFAIRS	11/09/2020	02/02/2021	PDF
225	DEMANDS FOR GRANTS (2020-21) OF MINISTRY OF DEVELOPMENT OF NORTH EASTERN REGION	04/03/2020	05/03/2020	PDF
224	DEMANDS FOR GRANTS (2020-2021) OF MINISTRY OF HOME AFFAIRS	04/03/2020	05/03/2020	PDF
223	THE CONSTITUTION (ONE HUNDRED AND TWENTY-FIFTH AMENDMENT) BILL, 2019	04/03/2020	05/03/2020	PDF
222	THE MANAGEMENT OF WORSENING TRAFFIC SITUATION IN DELHI	09/12/2019	11/12/2019	PDF
221	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED FOURTEENTH REPORT ON WORKING CONDITIONS IN BORDER GUARDING FORCES (ASSAM RIFLES, SASHASTRA SEEMA BAL, INDO-TIBETAN BORDER POLICE AND BORDER SECURITY FORCE)	09/12/2019	11/12/2019	PDF
220	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED FIFTEENTH REPORT ON WORKING CONDITIONS IN NON-BORDER GUARDING CENTRAL ARMED POLICE FORCES (CENTRAL INDUSTRIAL SECURITY FORCE, CENTRAL RESERVE POLICE FORCE AND NATIONAL SECURITY GUARD)	09/12/2019	11/12/2019	PDF
219	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED THIRTEENTH REPORT ON SECURITY SITUATION IN THE NORTH EASTERN STATES OF INDIA	05/02/2019	07/02/2019	PDF
218	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED TENTH REPORT ON DEMANDS FOR GRANTS (2018-19) OF THE MINISTRY OF DEVELOPMENT OF NORTH EASTERN REGION	05/02/2019	07/02/2019	PDF
217	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED NINTH REPORT ON DEMANDS FOR GRANTS (2018-19) OF THE MINISTRY OF HOME AFFAIRS	05/02/2019	07/02/2019	PDF
216	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED ELEVENTH REPORT ON THE CYCLONE OCKHI-ITS IMPACT ON FISHERMEN AND DAMAGE CAUSED BY IT	05/02/2019	07/02/2019	PDF
215	WORKING CONDITIONS IN NON-BORDER GUARDING CENTRAL ARMED POLICE FORCES (CENTRAL INDUSTRIAL SECURITY FORCE, CENTRAL RESERVE POLICE FORCE AND NATIONAL SECURITY GUARD)	25/10/2018	12/12/2018	PDF
214	WORKING CONDITIONS IN BORDER GUARDING FORCES (ASSAM RIFLES, SASHASTRA SEEMA BAL, INDO-TIBETAN BORDER POLICE AND BORDER SECURITY FORCE)	25/10/2018	12/12/2018	PDF
213	Security Situation in the North Eastern States of India	21/05/2018	19/07/2018	PDF
212	Action taken by Government on the recommendations/observations contained in the Two Hundred Fourth Report on Administration and Development of Union Territory of Lakshadweep	21/05/2018	19/07/2018	PDF
211	THE CYCLONE OCKHI- ITS IMPACT ON FISHERMEN AND DAMAGE CAUSED BY IT	02/04/2018	04/04/2018	PDF
210	DEMANDS FOR GRANTS (2018-19) OF MINISTRY OF DEVELOPMENT OF NORTH EASTERN REGION	02/04/2018	04/04/2018	PDF
209	Demands for Grants (2018-19) of Ministry of Home Affairs	12/03/2018	13/03/2018	PDF
208	Action taken by Government on the recommendations/observations contained in the one Hundred Ninety Eighth Report on Disaster in Chennai caused by Torrential Rainfall and consequent flooding	08/02/2018	08/03/2018	PDF
207	Action Taken by Government on the recommendations/observations contained in the two hundred Second Report on Demands for Grants (2017-18) of the Ministry of Development of North Eastern Region	08/02/2018	08/03/2018	PDF
206	Action Taken by Government on the recommendation/observations contained in the two hundred first report on Demands for Grants (2017-18) of the Ministry of Home Affairs	08/02/2018	08/03/2018	PDF
205	Action Taken by Government on the recommendations/observations contained in the two hundred third report on Border Security: Capacity Building and Institutions	08/02/2018	08/03/2018	PDF
204	Administration and Development of Union Territory of Lakshadweep	29/05/2017	18/07/2017	PDF
203	BORDER SECURITY: CAPACITY BUILDING AND INSTITUTIONS	10/04/2017	11/04/2017	PDF
202	Demands for Grants (2017-18) of Ministry of Development of North Eastern Region	20/03/2017	21/03/2017	PDF
201	Demands for Grants (2017-2018) Ministry of Home Affairs	10/03/2017	15/03/2017	PDF
200	Action Taken by Government on the recommendations/observations contained in the 196th Report on Demands for Grants (2016-17) of the Ministry of Development of North Eastern Region	31/01/2017	08/02/2017	PDF
199	Action Taken by Government on the recommendations/ observations contained in the 197th Report on Demands for Grants (2016-17) of the Ministry of Home Affairs	31/01/2017	08/02/2017	PDF
198	DISASTER IN CHENNAI CAUSED BY TORRENTIAL RAINFALL AND CONSEQUENT FLOODING	10/08/2016	12/08/2016	PDF
197	Demands for Grants (2016-17) of Ministry of Home Affairs	02/05/2016	03/05/2016	PDF
196	DEMANDS FOR GRANTS (2016-2017) MINISTRY OF DEVELOPMENT OF NORTH EASTERN REGION	22/04/2016	27/04/2016	PDF
195	Devastations caused by natural disaster, hudhud cyclone in Andhra Pradesh and Odisha	18/12/2015	22/12/2015	PDF
194	Action Taken by Government on the observations/recommendations contained in the One Hundred and Seventy Third Report on the strengthening of the working of the Ministry of DoNER for effective implementation of Policies, Programmes, Schemes and Projects meant for North Eastern Region	18/12/2015	22/12/2015	PDF
193	Action Taken by Government on the recommendations/observations contained in the 183rd Report on the Problems being faced by Refugees and Displaced Persons in J&K	18/12/2015	22/12/2015	PDF
192	Action Taken by Government on the recommendations/observations contained in the 185th Report on Demand for Grants (2015-16) Ministry of Home Affairs	02/12/2015	07/12/2015	PDF
191	Action Taken by Government on the recommendations/observations contained in the 186th Report on Demand for Grants (2015-16) Ministry of DoNER	02/12/2015	07/12/2015	PDF
190	Action Taken by Government on the recommendations/observations contained in the 182nd Report on Rescue, Rehabilitation and reconstruction in the aftermath of the floods and landslides in J&K	02/12/2015	07/12/2015	PDF
189	Action Taken by Government on the recommendations/observations contained in the 176th Report on the Functioning of Delhi Police	02/12/2015	07/12/2015	PDF
188	Action Taken by Government on the recommendations/observations contained in the 178th Report on Disaster Management in the Country.	11/06/2015	31/07/2015	PDF
187	Action Taken by Government on the recommendtions/observations contained in the 177th Report on Coastal Security Scheme	11/06/2015	31/07/2015	PDF
186	DEMANDS FOR GRANTS (2015-2016)MINISTRY OF DEVELOPMENT OF NORTH EASTERN REGION	23/04/2015	23/04/2015	PDF
185	DEMANDS FOR GRANTS (2015-2016)MINISTRY OF HOME AFFAIRS	23/04/2015	23/04/2015	PDF
184	Action Taken by Government on the recommendations/observationscontained in the 179th Report (ATR on 137th Report) of the Committee on the Rehabilitation of J&K Migrants	22/01/2015	19/03/2015	PDF
183	Problems Being Faced by Refugees and Displaced Persons in J&K	18/12/2014	22/12/2014	PDF
182	Rescue, Rehabilitation and Reconstruction in the aftermath of the floods and landslides in Jammu & Kashmir	04/12/2014	22/12/2014	PDF
181	Action Taken by Government on the recommendations/observations contained in the 180th Report on Administration of Union Territories(Daman & Diu, Dadra & Nagar Haveli and Chandigarh)	04/12/2014	18/12/2014	PDF
180	Administration of Union Territories	17/02/2014	19/02/2014	PDF
179	ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE 137TH REPORT ON REHABILITATION OF J&K MIGRANTS	07/01/2014	19/02/2014	PDF
178	DISASTER MANAGEMENT IN THE COUNTRY	07/01/2014	19/02/2014	PDF
177	COASTAL SECURITY SCHEME	07/01/2014	19/02/2014	PDF
176	The Functioning of Delhi Police	07/01/2014	19/02/2014	PDF
175	Action Taken by Government on the recommendations/Observations contained in the One Hundred Seventieth Report on Demands for Grants (2013-14) of the Ministry of Development of North Eastern Region	11/12/2013	13/12/2013	PDF
174	Action Taken by Government on the Recommendations/Observations contained in the One Hundred Sixty Ninth Report on Demands for Grants (2013-14) of the Ministry of Home Affairs	11/12/2013	13/12/2013	PDF
173	Strengthening of the working of Ministry of DONER for effective implementation of Policies, Programmes, schemes and projects meant for North Eastern Region	27/08/2013	29/08/2013	PDF
172	Action Taken by Government on the recommendations/observations contained in the 163rd Report on Working of Sardar Vallabhbhai Patel National Police Academy, Hytderabad	18/07/2013	05/08/2013	PDF
171	The North-Eastern Council (Amendment) Bill, 2013	08/05/2013	05/08/2013	PDF
170	Demands for Grants (2013-2014) of Ministry of Development of North Eastern Region	22/04/2013	25/04/2013	PDF
169	Demands for Grants (2013-14) of Ministry of Home Affairs	22/04/2013	25/04/2013	PDF
168	The Governors (Emoluments, Allowances and Privileges) Amendment Bill, 2012	26/02/2013	01/03/2013	PDF
167	THE CRIMINAL LAW (AMENDMENT) BILL, 2012	26/02/2013	01/03/2013	PDF
166	Action Taken by Government on the Observations/Recommendations contained in the One Hundred and Sixty-Second Report on Demands for Grants (2012-13) of the Ministry of Development of North-Eastern Region	26/02/2013	01/03/2013	PDF
165	Action Taken by Government on the Recommendations/Observations contained in the One Hundred and Sixty-First Report on Demands for Grants (2012-13) of the Ministry of Home Affairs	26/02/2013	01/03/2013	PDF
164	The Constitution (One Hundred Eighteenth Amendment) Bill, 2012	16/11/2012	23/11/2012	PDF
163	Working of Sardar Vallabhbhai Patel National Police Academy, Hyderabad	27/08/2012	30/08/2012	PDF
162	Demands for Grants (2012-2013) of Ministry of Development of North Eastern Region	03/05/2012	07/05/2012	PDF
161	Demands for Grants (2012-2013) of Ministry of Home Affairs	26/04/2012	30/04/2012	PDF
160	The Unlawful Activities (Prevention) Amendment Bill, 2011	26/03/2012	28/03/2012	PDF
159	The Citizenship (Amendment) Bill, 2011	26/03/2012	28/03/2012	PDF
158	The North-Eastern Areas (Re-organisation) Amendment Bill, 2011	13/03/2012	28/03/2012	PDF
157	The Arms (Amendment) Bill, 2011	13/03/2012	28/03/2012	PDF
156	Action Taken by Government on the Recommendations/ Observations contained in the one hundred and forty second Report on Implementation of Central Scheme of Modernisation of Prison Administration.	20/12/2011	22/12/2011	PDF
155	The Enemy Property (Amendment & Validation) Second Bill, 2010	24/10/2011	03/11/2011	PDF
154	The Border Security Force (Amendment) Bill, 2011	24/10/2011	03/11/2011	PDF
153	Action Taken by Government on the recommendations/observations contained in the one Hundred and Thirty Fifth Report on Border Fencing and Floodlighting Projects along Indo-Pak Border	27/07/2011	03/11/2011	PDF
152	Action Taken by Government on the recommendations/ observations contained in the one Hundred and thirty sixth Report on Revamping and revitalisation of Civil Defence in the country	11/05/2011	03/11/2011	PDF
151	The Arms (Amendment) Bill, 2010	28/03/2011	02/06/2011	PDF
150	Action taken by Government of the recommendations/observations contained in the one hundred and forty fourth Report on Demands for Grants (2010-11) of the Ministry of Home Affairs	15/04/2011	02/06/2011	PDF
149	Action taken by Government on the observations/recommendtions contained in the one hundred and forty fifth Report on Demands for Grants (2010-11) of the Ministry of Development of North-Eastern Region	15/04/2011	02/06/2011	PDF
148	THE NEW DELHI MUNICIPAL COUNCIL (AMENDMENT) BILL, 2010	14/02/2011	22/02/2011	PDF
147	THE REPATRIATION OF PRISONERS (AMENDMENT) BILL, 2010	30/09/2010	10/11/2010	PDF
146	The Code of Criminal Procedure (Amendment) Bill 2010	11/06/2010	30/07/2010	PDF
145	Demands for Grants (2010-2011) of Ministry of Development of North Eastern Region	04/05/2010	06/05/2010	PDF
144	DEMANDS FOR GRANTS (2010-2011)OF MINISTRY OF HOME AFFAIRS	26/04/2010	27/04/2010	PDF
143	THE LAND PORTS AUTHORITY OF INDIA BILL, 2009	09/02/2010	24/02/2010	PDF
142	Implementation of Central Scheme of Modernisation of Prison Administration	24/02/2009	26/02/2009	PDF
141	Action taken by Government on the recommendations/observations contained in the one hundred and thirty third report on Demands for Grants (2008-09) of the Ministry of Development of North-Eastern Region.	24/02/2009	26/02/2009	PDF
140	Action Taken by Government on the Observations/Recommendations contained in the one hundred and thirty second report on demadns for grants (2008-09) of the Ministry of Home Affairs.	24/02/2009	26/02/2009	PDF
139	Private detective Agencies (Regulation) Bill, 2007	10/02/2009	13/02/2009	PDF
138	Central Industrial Security Force (Amendment) Bill, 2008	10/02/2009	13/02/2009	PDF
137	Rehabilitation of J&K Migrants	10/02/2009	13/02/2009	PDF
136	Revamping and revitalization of civil defence in the country	30/09/2008	21/10/2008	PDF
135	Border fencing and floodlighting projects of Indo-pak Border	03/10/2008	21/10/2008	PDF
134	The Foreign Contribution (Regulation) Bill 2006	04/07/2008	21/10/2008	PDF
133	The Demands for Grants (2008-2009) of the Ministry of Development of North Eastern Region	11/04/2008	16/04/2008	PDF
132	The Demands for grants (2008-2009)of Ministry of Home Affairs	11/04/2008	16/04/2008	PDF
131	Action taken by Government on the recommendations/ observations contained in the 127th Report on DfG (2007-08) of the Ministry of DoNER	11/04/2008	16/04/2008	PDF
130	Action Taken by Government on the recommendations/observations contained in the one hundred and twenty sixth report on Demands for grants (2007-08) of the Ministry of Home Affairs.	11/04/2008	16/04/2008	PDF
129	THE SIXTH SCHEDULE TO THE CONSTITUTION (AMENDMENT) BILL, 2007 AND THE CONSTITUTION (ONE HUNDRED AND SEVENTH AMENDMENT) BILL, 2007	27/02/2008	28/02/2008	PDF
128	The Code of Criminal Procedure (Amendment) Bill, 2006	03/08/2007	16/08/2007	PDF
127	The demands for grants (2007-2008) Of the ministry of development of north eastern region	04/05/2007	08/05/2007	PDF
126	The demands for grants (2007-2008) of ministry of home affairs	17/04/2007	26/04/2007	PDF
125	Action taken by Government on the recommendations/observations contained in the One Hundred and Twentieth Report on demands for grants (2006-07) of the Ministry of Development of North-Eastern Region	15/03/2007	20/03/2007	PDF
124	Action taken by Government on the recommendations/observations contained in the One Hundred and Nineteenth Report on demands for grants (2006-07) of the Ministry of Home Affairs	15/03/2007	20/03/2007	PDF
123	SASHASTRA SEEMA BAL BILL, 2006	22/02/2007	27/02/2007	PDF
122	The Communal Violence (Prevention,Control and Rehabilitation of Victims) Bill, 2005	07/12/2006	13/12/2006	PDF
121	Administration of Union Territories(Andaman & Nicobar Islands, Pondicherry and Chandigarh)	06/06/2006	02/08/2006	PDF
120	The Demands for Grants (2006-07) of the Ministry of DoNER	12/05/2006	19/05/2006	PDF
119	The Demands for Grants (2006-07) of the Ministry of Home Affairs	12/05/2006	19/05/2006	PDF
118	The protection of human rights (amendment) bill, 2005	03/03/2006	09/03/2006	PDF
117	Action taken by the government on the recommendations contained in the 83rd report of the committee pertaining to the personnel policy of CISF	18/10/2005	28/11/2005	PDF
116	The State Emblem of India (Prohibition of Improper Use) Bill,2004	22/08/2005	25/08/2005	PDF
115	The Disaster Management Bill, 2005	22/08/2005	25/08/2005	PDF
114	The displaced persons claims and other laws repeal bill, 2004	11/07/2005	27/07/2005	PDF
113	The demands for grants (2005-2006) of the Ministry of Development of North Eastern Region	15/04/2005	20/04/2005	PDF
112	The demands for grants (2005-2006) of the Ministry of Home affairs	15/04/2005	20/04/2005	PDF
111	Criminal Law (Amendment) Bill, 2003	18/02/2005	04/03/2005	PDF
110	Demands for grants (2004-2005) of the Ministry of Development of North Eastern Region	23/08/2004	23/08/2004	PDF
109	The Demands for grants (2004-2005) of Ministry of Home Affairs	23/08/2004	23/08/2004	PDF
108	The Assam Rifles Bill, 2003	19/12/2003	19/12/2003	PDF
107	The Citizenship (Amendment) Bill, 2003	12/12/2003	12/12/2003	PDF
106	The Constitution (one hundred and second amendment) Bill, 2003 & The State of Delhi Bill, 2003	05/12/2003	05/12/2003	PDF
105	The constitution (one-hundredth amendment) bill, 2003	30/10/2003	05/12/2003	PDF
104	The Constitution (Ninety-Seventh Amendment) Bill, 2003	05/12/2003	05/12/2003	PDF
103	Salaries and Allowances of the Judicial Officers of the Union Territories Bill, 2003	05/12/2003	05/12/2003	PDF
102	The sixth schedule to the constitution(amendment) bill, 2003 & The Constitution (ninety-ninth amendment) bill, 2003	14/07/2003	22/07/2003	PDF
101	Demands for grants (2003-2004)Of the ministry of law and justice	09/04/2003	22/04/2003	PDF
100	Demands for grants (2003-2004) of the department of development of North Eastern Region	09/04/2003	22/04/2003	PDF
99	Demands for grants (2003-2004)of the ministry of personnel, public grievances And pensions	09/04/2003	22/04/2003	PDF
98	The demands for grants (2003-2004) Of ministry of home affairs	07/04/2002	08/04/2003	PDF
97	The Election & other related laws (Amendment) Bill, 2002	18/12/2002	18/12/2002	PDF
96	The Swatantrata Sainik Samman Pension scheme	30/09/2002	21/11/2002	PDF
95	The Repatriation of Prisoners Bill, 2002	21/11/2002	21/11/2002	PDF
94	The Supreme Court Judges (Salaries And Conditions of Service) Amendment Bill, 2002 (Presented To Hon'ble Chairman, Rajya Sabha on 17th September, 2002) (Forwarded To Hon'ble Speaker on 17th September, 2002)	21/11/2002	21/11/2002	PDF
93	The competition bill, 2001	12/08/2002	21/11/2002	PDF
92	The Companies (Amendment) Bill, 2001	17/07/2002	23/07/2002	PDF
91	Action taken by Government on the Recommendations/Observations of the Committee contained In Its Seventy-Fifth Report On Cross-Border Terrorism And Insurgency In Jammu & Kashmir	23/07/2002	23/07/2002	PDF
90	The representation of the people (Amendment) Bill, 2001	23/07/2002	23/07/2002	PDF
89	The companies (second amendment) bill, 2001	07/05/2002	14/05/2002	PDF
88	The Demands for grants (2002-2003)of Ministry of Home Affairs	16/04/2002	16/04/2002	PDF
87	Demands for grants (2002-2003) of the ministry of personnel, public grievances and pensions	10/04/2002	16/04/2002	PDF
86	Demands for grants (2002-2003) of the Ministry of Law,Jjustice and Company affairs	01/01/1999	24/04/2002	PDF
85	Law’s Delays: Arrears in courts	26/02/2002	07/03/2002	PDF
84	Lokpal Bill, 2001	26/02/2002	07/03/2002	PDF
83	Personnel Policies of Central Industrial Security Force and Central Secretariat Service	19/12/2001	19/12/2001	PDF
82	North-Eastern Council (Amendment) Bill, 1998	12/12/2001	12/12/2001	PDF
81	Lotteries (Prohibition) Bill, 1999	02/11/2001	12/12/2001	PDF
80	The Code of Civil Procedure (Amendment) Bill, 2000	18/04/2001	19/04/2001	PDF
79	Registration and other related Laws (Amendment) Bill, 2000	07/08/2001	07/08/2001	PDF
78	Freedom of Information Bill, 2000	25/07/2001	25/07/2001	PDF
77	Indian Divorce (Amendment) Bill, 2000	25/07/2001	25/07/2001	PDF
76	The repealing and amending bill, 1999	28/05/2001	25/07/2001	PDF
75	Cross Border Terrorism and Insurgency in Jammu & Kashmir	28/05/2001	25/07/2001	PDF
74	The constitution (Ninety-First Amendment) Bill, 2000	26/04/2001	26/04/2001	PDF
73	The demands for grants (2001-2002) of Ministry of the Home Affairs	19/04/2001	19/04/2001	PDF
72	Demands for grants (2001-2002)Of the Ministry of Law, Justice and Company Affairs	11/04/2001	19/04/2001	PDF
71	Demands for grants (2001-2002)Of the Ministry of Personnel,Public Grievances and Pensions	11/04/2001	19/04/2001	PDF
70	The Election Laws (Amendment) Bill, 1999	18/04/2001	19/04/2001	PDF
69	Action taken by Government on the Recommendations/ Observations of the committee contained in its Sixty-First report on the demands for grants (2000-2001) of the Ministry of Law, Justice and Company Affairs.	23/03/2001	18/04/2001	PDF
68	Action taken by Government on the Recommendations/ Observations of the committee contained in its sixtieth report on the demands for grants (2000-2001) of the Ministry of Personnel, Public Grievances and Pensions	18/04/2001	19/04/2001	PDF
67	Action Taken by Government on the Recommendtions/observations of the Committee contained in its fifty ninth Report on the Demands for Grants (2000-2001) of the Ministry of Home Affairs	27/03/2001	18/04/2001	PDF
66	The constitution (eighty-eighth amendment) Bill, 1999	01/01/1999	28/07/2002	PDF
65	The Companies Bill, 1997	27/07/2000	27/07/2000	PDF
64	The Companies (second amendment) Bill, 1999	11/07/2000	27/07/2000	PDF
63	The salaries, allowances, leave and pensions of The officers and servants of the Delhi high court bill,1994	01/01/1999	26/07/2000	PDF
62	The salaries, allowances, leave and pensions of The officers and servants of the Supreme court bill,1994	01/01/1999	26/07/2000	PDF
61	Demands for Grants (2000-2001) of the Ministry of Law, Justice and Company Affairs	10/04/2000	19/04/2000	PDF
60	Demands for Grants (2000-2001) of the Ministry of Personnel, Public Grievances and Pensions	10/04/2000	19/04/2000	PDF
59	Demands for Grants (2000-2001) of the Ministry of Home Affairs	11/04/2000	19/04/2000	PDF
58	Explosive Substances (Amendment) Bill, 1999	13/03/2000	15/03/2000	PDF
57	Foreigners (Amendment) Bill, 1998	13/03/2000	15/03/2000	PDF
56	Demands for Grants (1999-2000) of the Ministry of Law and Justice and Company Affairs.	15/04/1999	19/04/1999	PDF
55	The Demands for Grants (1999-2000) of the Ministry of Personnel, Public Grievances and Pensions	15/04/1999	19/04/1999	PDF
54	Demands for Grants (1999-2000) of the Ministry of Home Affairs	15/04/1999	19/04/1999	PDF
53	Immigration (Carriers’ Liability) Bill, 1998	09/03/1999	11/03/1999	PDF
52	The Notaries (Amendment) Bill, 1997	19/02/1999	25/02/1999	PDF
51	The Central Vigilance Commission Bill, 1998	19/02/1999	25/02/1999	PDF
50	The Lokpal Bill, 1998	19/02/1999	25/02/1999	PDF
49	The Code of Civil Procedure (Amendment) Bill, 1997	15/12/1998	17/12/1998	PDF
48	The Administrators-General (Amendment) Bill, 1998	09/09/1998	02/12/1998	PDF
47	The Marriage Laws (Amendment) Bill, 1997	09/09/1998	02/12/1998	PDF
46	The Indian Majority (Amendment) Bill, 1997	09/09/1998	02/12/1998	PDF
45	The Demands for Grants (1998-99) of the Ministry of Law and Justice and Company Affairs	09/07/1998	13/07/1998	PDF
44	The Demands for Grants (1998-99) of the Ministry of Personnel, Public Grievances and Pensions	09/07/1998	13/07/1998	PDF
43	The Demands for Grants (1998-99) of the Ministry of Home Affairs	09/07/1998	13/07/1998	PDF
42	The Lotteries (Regulation) Bill, 1998	03/07/1998	06/07/1998	PDF
41	The High Court and Supreme Court Judges (Conditions of Service) Amendment Bill, 1998	30/06/1998	03/07/1998	PDF
40	The Lokpal Bill, 1996	06/05/1997	09/05/1997	PDF
39	The Demands for Grants (1997-98) of the Ministry of Law and Justice	23/04/1997	02/05/1997	PDF
38	The Demands for Grants (1997-98) of the Ministry of Personnel, Public Grievances and Pensions	31/03/1997	02/05/1997	PDF
37	The Demands for Grants (1997-98) of the Ministry of Home Affairs	23/04/1997	02/05/1997	PDF
36	Insurgency situation in the North Eastern Region	06/02/1997	26/02/1997	PDF
35	The Companies (Amendment) Bill, 1996	01/11/1996	26/11/1996	PDF
34	Demands for Grants (1996-97) Ministry of Law, Justice and Company Affairs	29/08/1996	30/08/1996	PDF
33	Demands for Grants (1996-97) of the Ministry of Personnel, Public Grievances and Pensions	29/08/1996	30/08/1996	PDF
32	Demands for Grants (1996-97) of the Ministry of Home Affairs	29/08/1996	30/08/1996	PDF
31	The Action taken by Government on the recommendations/observations of the Committee contained in its Seventeenth Report on the Demands for Grants (1995-96) of the Ministry of Law, Justice and Company Affairs	29/03/1996	27/08/1996	PDF
30	The Action taken by Government on the recommendations/observations of the Committee contained in its Sixteenth Report on the Demands for Grants (1995-96) of the Ministry of Personnel, Public Grievances and Pensions	29/03/1996	27/08/1996	PDF
29	The Action taken by Government on the recommendations/observations of the Committee contained in its Fifteenth Report on the Demands for Grants (1995-96) of the Ministry of Home Affairs.	29/03/1996	27/08/1996	PDF
28	The Code of Criminal Procedure (Amendment) Bill, 1994	19/02/1996	28/02/1996	PDF
27	The Private Security Guards and Agencies (Regulation) Bill, 1994	09/02/1996	28/02/1996	PDF
26	The Situation in Jammu and Kashmir	04/12/1995	22/12/1995	PDF
25	The Criminal law (Second Amendment) Bill, 1995	04/12/1995	06/12/1995	PDF
24	The Election Commission (Charging of Expenses on the Consolidated Fund of India) Bill, 1994	10/08/1995	28/08/1995	PDF
23	The Arbitration and Conciliation Bill, 1995	10/08/1995	28/08/1995	PDF
22	The Pondicherry (Administration) Amendment Bill, 1995	19/07/1995	08/08/1995	PDF
21	The Hire-Purchase (Amendment) Bill, 1989	19/07/1995	07/08/1995	PDF
20	The Working of Union Public Service Commission (UPSC)	13/06/1995	04/08/1995	PDF
19	The Representation of the People (Amendment) Bill, 1995	31/05/1995	01/06/1995	PDF
18	The Criminal law (Amendment) Bill, 1995	22/05/1995	22/05/1995	PDF
17	Demands for Grants (1995-96) of the Ministry of Law, Justice and Company Affairs	02/05/1995	08/05/1995	PDF
16	The Demands for Grants (1995-96) of the Ministry of Personnel, Public Grievances and Pensions	02/05/1995	08/05/1995	PDF
15	The Demands for Grants (1995-96) of the Ministry of Home Affairs	02/05/1995	08/05/1995	PDF
14	The Indian Penal Code (Amendment) Bill, 1994	29/11/1994	13/12/1994	PDF
13	The Indian Contract (Amendment) Bill, 1992	17/11/1994	13/12/1994	PDF
12	The Representation of the People (Second Amendment) Bill, 1994	16/11/1994	13/12/1994	PDF
11	Demands for Grants (1994-95) of the Ministry of Law, Justice and Company Affairs	07/04/1994	19/04/1994	PDF
10	Demands for Grants (1994-95) of the Ministry of Personnel, Public Grievances and Pensions	06/04/1994	19/04/1994	PDF
9	Demands for Grants (1994-95) of the Ministry of Home Affairs	05/04/1994	19/04/1994	PDF
8	The Specified Areas (Issue of Identity Cards to Residents ) Bill, 1993	08/03/1994	17/03/1994	PDF
7	The Working of the Central Bureau of Investigation and Central Vigilance Commission	12/01/1994	12/03/1994	PDF
6	The Human Rights Commission Bill, 1993	25/11/1993	06/12/1993	PDF
5	The Census (Amendment) Bill, 1992	25/08/1993	27/08/1993	PDF
4	The High Court and Supreme Court Judges (Conditions of Service) Amendment Bill, 1992	18/08/1993	20/08/1993	PDF
3	The Supreme Court Judges (Conditions of Service) Amendment Bill, 1991	18/08/1993	20/08/1993	PDF
2	The Governors (Emoluments, Allowances and Privilege) Amendment Bill, 1992	16/08/1993	19/08/1993	PDF
1	On Demand Nos. 42 & 44 of the Demands for Grants of the Ministry of Home Affairs for the year 1993-94 .	27/04/1993	28/04/1993	PDF

RULES RELATING TO THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEES

(Extracts from the Rules of Procedure and Conduct of Business in the Council of States)

268. Department-related Standing Committees

(1) There shall be Parliamentary Standing Committees of the Houses (to be called the Standing Committees) related to Ministries/Departments.

(2) Each of the Standing Committees shall be related to the Ministries/Departments as specified in the Third Schedule:

Provided that the Chairman and the Speaker, Lok Sabha (hereinafter referred to as the Speaker), may alter the said Schedule from time to time in consultation with each other.

269. Constitution

269 (1) Each of the Standing Committees constituted under Rule 268 shall consist of not more than 31 members, 10 members nominated by the Chairman from amongst the members of the Council, and 21 members nominated by the Speaker from amongst the members of the House;

Provided that a member appointed as a Minister shall not be nominated as, or continue as, a member of any Committee.

(2) The Chairman of each of the Committees specified in Part I of the Third Schedule shall be appointed by the Chairman of the Council from amongst members of the respective Committees, and the Chairman of each of the Committees specified in Part II of the said Schedule shall correspondingly be appointed by the Speaker.

(3) A member of a Committee shall hold office for a term not exceeding one year.

270. Functions

Each of the Standing Committees shall have the following functions, namely :-

to consider the Demands for Grants of the related Ministries/Departments and report thereon. The report shall not suggest anything of the nature of cut motions;
to examine Bills, pertaining to the related Ministries/Departments, referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon;
to consider the annual reports of the Ministries/Departments and report thereon; and
to consider national basic long term policy documents presented to the Houses , if referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon :

Provided that the Standing Committees shall not consider matters of day-to-day administration of the related Ministries/Departments.

271. Applicability of provisions relating to functions

Each of the functions of the Standing Committees as provided in rule 270 shall be applicable to the Committees from such date as may be notified by the Chairman and the Speaker in respect of applicability of a particular function.

272. Procedure relating to Demands for Grants

The following procedure shall be followed by each of the Standing Committees in its consideration of the Demands for Grants and making a report thereon to the Houses, after the general discussion on the Budget in the Houses is over, and the Houses are adjourned for a fixed period :-

the Committee shall consider the Demands for Grants of the related Ministries during the aforesaid period :
the Committee shall make its report within the specified period; and
there shall be a separate report on the Demands for Grants of each Ministry.

273. Procedure relating to Bills

The following procedure shall be followed by each of the Standing Committees in examining a Bill and making a report thereon :-

the Committee shall examine only such Bills introduced in either of the Houses as are referred to it by the Chairman or the Speaker, as the case may be ; and
the Committee shall consider the general principles and clauses of such Bills and shall make report thereon within such time as may be specified by the Chairman or the Speaker, as the case may be.

274. Report of the Committee

(1) The report of the Standing Committee shall be bases on broad consensus.

(2) Any member of the Committee may record a minute of dissent on the report of the Committee.

(3) The report of the Committee, together with the minutes of dissent, if any, shall be presented to the Houses.

275. Applicability of rules relating to Select Committees on Bills

In other respects the rules applicable to Select Committees on Bills in the Council shall apply mutatis mutandis to the Standing Committees specified in Part I of the Third Schedule and the general rules applicable to other Parliamentary Committees in the House shall apply to Standing Committees specified in Part II of the said Schedule.

276. Matters not to be considered

A Standing Committee shall not ordinarily consider maters within the purview of any other Parliamentary Committee.

277. Reports to have persuasive value

The report of a Standing Committee shall have persuasive value and shall be treated as considered advice given by the Committee.

Communication details of Officials of Committee Section (Home Affairs)

Name and Designation

Address

Contact Number and E-mail Address

Shri Jagdish Kumar,

Additional Secretary

Room No. 007

Ground Floor,

Parliament House Annexe

011-23034061

011-23092148

011-23012007(Fax)

jagdishk@sansad.nic.in

Shri Ravinder Kumar

Director

016,Ground Floor, B Block,

PHA Extension Building

011-23034252

011-23793563

ravinder.k@sansad.nic.in

Shri Ashwani Kumar,

Additional Director

Room No. 539,

5^th Floor,
Parliament House Annexe

011- 23035433

ashwani.kumar69@sansad.nic.in

Shri Satis Mesra,

Deputy Secretary

Room No.141,

First Floor,

Parliament House Annexe

011-23034360

m.satis@sansad.nic.in

Smt. Neelam Bhatt,

Under Secretary

Room No. 409

4^th Floor,
PHA Extension Building

011-23035783 (O)

011- 23093502 (Fax)

rsc-ha@sansad.nic.in

Shri Vijay Kumar,

Assistant Committee Officer

Shri Akshay Sharma,

Assistant Committee Officer

Shri Nanda Ballabh Joshi,

Assistant Committee Officer

Smt Meenakshi Yadav,

Senior Secretariat Assistant

Ms. Payal Narendra Ingole,

Secretariat Assistant

More Info Details Not Available

Committee Meetings

No Meeting Scheduled During this Period

Meeting Attendance

S.No.	Date of Sitting /Sitting From /Sitting To	Member Name	Venue Name	Agenda
66	12/01/2023 02:00 PM 03:55 PM	1. Shri Brijlal(Bharatiya Janata Party \| RS) 2. Shri N.R. Elango(Dravida Munnetra Kazhagam \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 5. Shri Digvijaya Singh(Indian National Congress \| RS) 6. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 7. Shri Sanjay Bhatia(BJP \| LS) 8. Shri Jamyang Tsering Namgyal(BJP \| LS) 9. Shri Lalubhai Babubhai Patel(BJP \| LS) 10. Shri Vishnu Dayal Ram(BJP \| LS) 11. Dr. Satya Pal Singh(BJP \| LS) 12. Shri P. Bhattacharya(Indian National Congress \| RS) 13. Shewale, Shri Rahul Ramesh(SS \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of the Ministry of Home Affairs and Central Reserve Police Force (CRPF) on the ‘Functioning of CRPF’ under the subject ‘Challenges to Internal Security and India’s Preparedness’
65	22/12/2022 03:30 PM 05:16 PM	1. Shri Brijlal(Bharatiya Janata Party \| RS) 2. Shri Biplab Kumar Deb(Bharatiya Janata Party \| RS) 3. Shri N.R. Elango(Dravida Munnetra Kazhagam \| RS) 4. Dr. Anil Jain(Bharatiya Janata Party \| RS) 5. Shri Sujeet Kumar(Biju Janata Dal \| RS) 6. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 7. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 8. Shri Sanjay Bhatia(BJP \| LS) 9. Shri Adhir Ranjan Chowdhury(INC \| LS) 10. Shri Dilip Ghosh(BJP \| LS) 11. Shri Dulal Chandra Goswami(JD(U) \| LS) 12. Smt. Kirron Kher(BJP \| LS) 13. Thiru Dayanidhi Maran(DMK \| LS) 14. Shri Jamyang Tsering Namgyal(BJP \| LS) 15. Shri Gajendra Singh Patel(BJP \| LS) 16. Shri Lalubhai Babubhai Patel(BJP \| LS) 17. Shri R.K. Singh Patel(BJP \| LS) 18. Shri Vishnu Dayal Ram(BJP \| LS) 19. Smt. Sarmistha Kumari Sethi(BJD \| LS) 20. Shri Ravneet Singh(INC \| LS) 21. Dr. Satya Pal Singh(BJP \| LS) 22. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS) 23. Shewale, Shri Rahul Ramesh(SS \| LS)	Committee Room D, Ground Floor,Parliament House Annexe, New Delhi	To hear the views of Ministry of Home Affairs and Central Industrial Security Force (CISF) on ‘Functioning of CISF’ under the subject ‘Challenges to Internal Security and India’s Preparedness'.
64	30/11/2022 11:00 AM 12:47 PM	1. Shri Brijlal(Bharatiya Janata Party \| RS) 2. Shri Sujeet Kumar(Biju Janata Dal \| RS) 3. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Adhir Ranjan Chowdhury(INC \| LS) 6. Shri Dilip Ghosh(BJP \| LS) 7. Shri Dulal Chandra Goswami(JD(U) \| LS) 8. Thiru Dayanidhi Maran(DMK \| LS) 9. Shri Vishnu Dayal Ram(BJP \| LS) 10. Shri Ravneet Singh(INC \| LS) 11. Dr. Satya Pal Singh(BJP \| LS) 12. Dr. Anil Jain(Bharatiya Janata Party \| RS)	Committee Room C, Ground Floor, Parliament House Annexe, New Delhi	(a) to consider and adopt the following draft Action Taken Reports: (i) Draft 240th Report on Action Taken by the Government on the recommendations/observations contained in the Two Hundred Thirty Eighth Report on Demands for Grants (2022-23) of the Ministry of Home Affairs; and (ii) Draft 241st Report on Action Taken by Government on the Recommendations/ Observations contained in the Two Hundred Thirty Ninth Report on Demands for Grants (2022-23) of the Ministry of Development of North Eastern Region; and (b) to hear the views of the Ministry of Home Affairs and Sashastra Seema Bal (SSB) on the functioning of SSB under the subject ‘Border Management'.
63	03/11/2022 11:00 AM 12:47 PM	1. Shri Brijlal(Bharatiya Janata Party \| RS) 2. Shri Biplab Kumar Deb(Bharatiya Janata Party \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Sujeet Kumar(Biju Janata Dal \| RS) 5. Shri Derek O' Brien(All India Trinamool Congress \| RS) 6. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 7. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 8. Shri Dulal Chandra Goswami(JD(U) \| LS) 9. Shri Raja Amareshwara Naik(BJP \| LS) 10. Shri Gajendra Singh Patel(BJP \| LS) 11. Shri Vishnu Dayal Ram(BJP \| LS) 12. Shri Ravneet Singh(INC \| LS) 13. Dr. Satya Pal Singh(BJP \| LS) 14. Shri P. Bhattacharya(Indian National Congress \| RS) 15. Shewale, Shri Rahul Ramesh(SS \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of the Secretary, Ministry of Development of North Eastern Region on the functioning of the Ministry
62	18/10/2022 11:00 AM 12:16 PM	1. Shri Brijlal(Bharatiya Janata Party \| RS) 2. Shri N.R. Elango(Dravida Munnetra Kazhagam \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Sujeet Kumar(Biju Janata Dal \| RS) 5. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 6. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 7. Shri Dilip Ghosh(BJP \| LS) 8. Shri Dulal Chandra Goswami(JD(U) \| LS) 9. Thiru Dayanidhi Maran(DMK \| LS) 10. Shri Faizal P.P. Mohammed(NCP \| LS) 11. Shri R.K. Singh Patel(BJP \| LS) 12. Shri Ravneet Singh(INC \| LS) 13. Dr. Satya Pal Singh(BJP \| LS) 14. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS) 15. Shri Dinesh Chandra Yadav(JD(U) \| LS) 16. Shri P. Bhattacharya(Indian National Congress \| RS)	Committee Room - 1, Block A, PHA Ext. Building, New Delhi	To decide the future program of the Committee.
61	12/09/2022 04:30 PM 12:00 AM	1. Shri Sujeet Kumar(Biju Janata Dal \| RS) 2. Shri Derek O' Brien(All India Trinamool Congress \| RS) 3. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 4. Dr. Abhishek Manu Singhvi(Indian National Congress \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Brijlal(Bharatiya Janata Party \| RS) 7. Shri Ravneet Singh(INC \| LS) 8. Shri Dilip Ghosh(BJP \| LS) 9. Shri Dulal Chandra Goswami(JD(U) \| LS) 10. Shri Jamyang Tsering Namgyal(BJP \| LS) 11. Shri Ranjeetsingh Naik Nimbalkar(BJP \| LS) 12. Shri Faizal P.P. Mohammed(NCP \| LS) 13. Shri R.K. Singh Patel(BJP \| LS) 14. Shri Ramulu Pothuganti(TRS \| LS) 15. Dr. Satya Pal Singh(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of Ministry of Home Affairs and Border Security Force on the functioning of BSF under the subject ‘Functioning of CAPFs in the context of National Security'
60	10/08/2022 03:30 PM 12:00 AM	1. Shri Sujeet Kumar(Biju Janata Dal \| RS) 2. Shri Derek O' Brien(All India Trinamool Congress \| RS) 3. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 4. Shri Brijlal(Bharatiya Janata Party \| RS) 5. Shri Ravneet Singh(INC \| LS) 6. Shri Adhir Ranjan Chowdhury(INC \| LS) 7. Shri Dilip Ghosh(BJP \| LS) 8. Shri Faizal P.P. Mohammed(NCP \| LS) 9. Shri Vishnu Dayal Ram(BJP \| LS) 10. Smt. Sarmistha Kumari Sethi(BJD \| LS) 11. Dr. Satya Pal Singh(BJP \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of following domain experts and the Ministry of Home Affairs on the subject ‘Prison- Conditions, Infrastructure and Reforms’.
59	01/08/2022 04:30 PM	1. Shri Sujeet Kumar(Biju Janata Dal \| RS) 2. Shri Derek O' Brien(All India Trinamool Congress \| RS) 3. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 4. Dr. Abhishek Manu Singhvi(Indian National Congress \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Brijlal(Bharatiya Janata Party \| RS) 7. Shri Sanjay Bhatia(BJP \| LS) 8. Shri Adhir Ranjan Chowdhury(INC \| LS) 9. Dr. (Smt.) Kakoli Ghosh Dastidar(AITC \| LS) 10. Shri Dilip Ghosh(BJP \| LS) 11. Shri Dulal Chandra Goswami(JD(U) \| LS) 12. Thiru Dayanidhi Maran(DMK \| LS) 13. Shri Faizal P.P. Mohammed(NCP \| LS) 14. Shri Gajendra Singh Patel(BJP \| LS) 15. Shri Lalubhai Babubhai Patel(BJP \| LS) 16. Shri Vishnu Dayal Ram(BJP \| LS) 17. Shri Ramulu Pothuganti(TRS \| LS) 18. Dr. Satya Pal Singh(BJP \| LS)	Committee Room D, Ground Floor,Parliament House Annexe, New Delhi	To approve the initiation of discussion on issues of Centre-State relations including cooperative federalism.
58	03/06/2022 04:00 PM 06:00 AM	1. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 2. Shri Sujeet Kumar(Biju Janata Dal \| RS) 3. Dr. Abhishek Manu Singhvi(Indian National Congress \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Brijlal(Bharatiya Janata Party \| RS) 6. Shri Dulal Chandra Goswami(JD(U) \| LS) 7. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 8. Shri Ranjeetsingh Naik Nimbalkar(BJP \| LS) 9. Shri Gajendra Singh Patel(BJP \| LS) 10. Shri Ramulu Pothuganti(TRS \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of Ministry of Home Affairs on the subject ‘Functioning of ITBP-With Special Reference to Line of Actual Control (LAC)’
57	25/05/2022 03:30 PM	1. Dr. Anil Jain(Bharatiya Janata Party \| RS) 2. Shri Sujeet Kumar(Biju Janata Dal \| RS) 3. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 4. Dr. Abhishek Manu Singhvi(Indian National Congress \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Brijlal(Bharatiya Janata Party \| RS) 7. Shri Sanjay Bhatia(BJP \| LS) 8. Dr. (Smt.) Kakoli Ghosh Dastidar(AITC \| LS) 9. Shri Dilip Ghosh(BJP \| LS) 10. Shri Dulal Chandra Goswami(JD(U) \| LS) 11. Shri Ramulu Pothuganti(TRS \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	to hear the views of Ministry of Home Affairs on the subject ‘Functioning of Assam Rifles’
56	28/03/2022 03:00 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Sujeet Kumar(Biju Janata Dal \| RS) 5. Shri Derek O' Brien(All India Trinamool Congress \| RS) 6. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 7. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 8. Shri Brijlal(Bharatiya Janata Party \| RS) 9. Shri Sanjay Bhatia(BJP \| LS) 10. Shri Ravneet Singh(INC \| LS) 11. Shri Adhir Ranjan Chowdhury(INC \| LS) 12. Shri Dulal Chandra Goswami(JD(U) \| LS) 13. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 14. Thiru Dayanidhi Maran(DMK \| LS) 15. Shri Jamyang Tsering Namgyal(BJP \| LS) 16. Shri Gajendra Singh Patel(BJP \| LS) 17. Shri Lalubhai Babubhai Patel(BJP \| LS) 18. Shri Vishnu Dayal Ram(BJP \| LS) 19. Smt. Sarmistha Kumari Sethi(BJD \| LS) 20. Dr. Satya Pal Singh(BJP \| LS) 21. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	R.No. 074 , Parliament Library Building	to hear the views of Ministry of Home Affairs on the subject ‘Prison- Condition, Infrastructure and Reforms’
55	09/03/2022 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri Sujeet Kumar(Biju Janata Dal \| RS) 3. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Brijlal(Bharatiya Janata Party \| RS) 6. Shri Dilip Ghosh(BJP \| LS) 7. Shri Dulal Chandra Goswami(JD(U) \| LS) 8. Shri Faizal P.P. Mohammed(NCP \| LS) 9. Shri R.K. Singh Patel(BJP \| LS) 10. Dr. Satya Pal Singh(BJP \| LS)	Committee Room - 1, Block A, PHA Ext. Building, New Delhi	To consider and adopt the Draft 238th and 239th Reports of DRSC on Home Affairs.
54	16/02/2022 11:00 AM 12:00 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 4. Shri Dilip Ghosh(BJP \| LS) 5. Shri Dulal Chandra Goswami(JD(U) \| LS) 6. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 7. Shri Lalubhai Babubhai Patel(BJP \| LS) 8. Shri Vishnu Dayal Ram(BJP \| LS) 9. Shri Ramulu Pothuganti(TRS \| LS) 10. Dr. Satya Pal Singh(BJP \| LS) 11. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	Room No 63,First Floor Parliament House, New Delhi	Presentation of Secretary, Ministry of DoNER on Demands for Grants (2022-2023) of Ministry of DoNER followed by discussions thereon.
53	15/02/2022 11:00 AM 12:00 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 4. Shri Brijlal(Bharatiya Janata Party \| RS) 5. Shri Dulal Chandra Goswami(JD(U) \| LS) 6. Shri Jamyang Tsering Namgyal(BJP \| LS) 7. Shri Faizal P.P. Mohammed(NCP \| LS) 8. Shri Lalubhai Babubhai Patel(BJP \| LS) 9. Shri Vishnu Dayal Ram(BJP \| LS) 10. Shri Ramulu Pothuganti(TRS \| LS) 11. Dr. Satya Pal Singh(BJP \| LS) 12. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	Presentation of Home Secretary on Demands for Grants (2022-23) of Ministry of Home Affairs pertaining to Delhi Police, UTs of Delhi, Jammu Kashmir and Ladakh, followed by discussions thereon.
52	14/02/2022 02:00 PM 12:00 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Brijlal(Bharatiya Janata Party \| RS) 6. Shri Dulal Chandra Goswami(JD(U) \| LS) 7. Shri Faizal P.P. Mohammed(NCP \| LS) 8. Shri Lalubhai Babubhai Patel(BJP \| LS) 9. Shri Vishnu Dayal Ram(BJP \| LS) 10. Shri Ramulu Pothuganti(TRS \| LS) 11. Dr. Satya Pal Singh(BJP \| LS) 12. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	Presentation of Home Secretary on Demands for Grants (2022-23) of Ministry of Home Affairs pertaining to Central Armed Police Forces (CAPFs) and Central Police Organisations (CPOs), followed by discussions thereon.
51	08/02/2022 03:00 PM 03:46 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Brijlal(Bharatiya Janata Party \| RS) 6. Shri Adhir Ranjan Chowdhury(INC \| LS) 7. Dr. (Smt.) Kakoli Ghosh Dastidar(AITC \| LS) 8. Shri Dulal Chandra Goswami(JD(U) \| LS) 9. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 10. Thiru Dayanidhi Maran(DMK \| LS) 11. Shri Raja Amareshwara Naik(BJP \| LS) 12. Shri Jamyang Tsering Namgyal(BJP \| LS) 13. Shri Ranjeetsingh Naik Nimbalkar(BJP \| LS) 14. Shri Gajendra Singh Patel(BJP \| LS) 15. Shri Lalubhai Babubhai Patel(BJP \| LS) 16. Shri Vishnu Dayal Ram(BJP \| LS) 17. Dr. Satya Pal Singh(BJP \| LS) 18. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	To consider and adopt the draft 237th Report of DRSC on Home Affairs on the subject 'Police-Training, Modernisation and Reforms'
50	08/12/2021 10:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Sujeet Kumar(Biju Janata Dal \| RS) 5. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 6. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 7. Shri Brijlal(Bharatiya Janata Party \| RS) 8. Shri Ravneet Singh(INC \| LS) 9. Shri Adhir Ranjan Chowdhury(INC \| LS) 10. Shri Dilip Ghosh(BJP \| LS) 11. Shri Dulal Chandra Goswami(JD(U) \| LS) 12. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 13. Thiru Dayanidhi Maran(DMK \| LS) 14. Shri Jamyang Tsering Namgyal(BJP \| LS) 15. Shri Gajendra Singh Patel(BJP \| LS) 16. Shri R.K. Singh Patel(BJP \| LS) 17. Shri Vishnu Dayal Ram(BJP \| LS) 18. Smt. Sarmistha Kumari Sethi(BJD \| LS) 19. Dr. Satya Pal Singh(BJP \| LS) 20. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	Room No 63,First Floor Parliament House, New Delhi	To consider and adopt Draft 235th and 236th Reports of the Committee
49	25/11/2021 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Sujeet Kumar(Biju Janata Dal \| RS) 5. Shri Derek O' Brien(All India Trinamool Congress \| RS) 6. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 7. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 8. Shri Brijlal(Bharatiya Janata Party \| RS) 9. Shri Sanjay Bhatia(BJP \| LS) 10. Shri Ravneet Singh(INC \| LS) 11. Shri Adhir Ranjan Chowdhury(INC \| LS) 12. Shri Dilip Ghosh(BJP \| LS) 13. Shri Dulal Chandra Goswami(JD(U) \| LS) 14. Dr. Satya Pal Singh(BJP \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of State Governments of Haryana and West Bengal on the subject ‘Police - Training, Modernization and Reforms’.
48	16/11/2021 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Dr. Anil Jain(Bharatiya Janata Party \| RS) 3. Shri Sujeet Kumar(Biju Janata Dal \| RS) 4. Shri Satish Chandra Misra(Bahujan Samaj Party \| RS) 5. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 6. Dr. Abhishek Manu Singhvi(Indian National Congress \| RS) 7. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 8. Shri Brijlal(Bharatiya Janata Party \| RS) 9. Shri Ravneet Singh(INC \| LS) 10. Shri Dulal Chandra Goswami(JD(U) \| LS) 11. Thiru Dayanidhi Maran(DMK \| LS) 12. Shri Gajendra Singh Patel(BJP \| LS) 13. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of the State Government of Punjab on the subject ‘Police - Training, Modernization and Reforms’
47	27/10/2021 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Dr. Anil Jain(Bharatiya Janata Party \| RS) 3. Shri Sujeet Kumar(Biju Janata Dal \| RS) 4. Shri Satish Chandra Misra(Bahujan Samaj Party \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Brijlal(Bharatiya Janata Party \| RS) 7. Shri Ravneet Singh(INC \| LS) 8. Thiru Dayanidhi Maran(DMK \| LS) 9. Shri Ranjeetsingh Naik Nimbalkar(BJP \| LS) 10. Shri R.K. Singh Patel(BJP \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of Delhi Police and Bureau of Police Research & Development (BPR&D) on the subject ‘Police - Training, Modernization and Reforms’
46	20/10/2021 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Sujeet Kumar(Biju Janata Dal \| RS) 5. Shri Satish Chandra Misra(Bahujan Samaj Party \| RS) 6. Shri Derek O' Brien(All India Trinamool Congress \| RS) 7. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 8. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 9. Shri Brijlal(Bharatiya Janata Party \| RS) 10. Shri Adhir Ranjan Chowdhury(INC \| LS) 11. Shri Dulal Chandra Goswami(JD(U) \| LS) 12. Thiru Dayanidhi Maran(DMK \| LS) 13. Shri Jamyang Tsering Namgyal(BJP \| LS) 14. Shri Faizal P.P. Mohammed(NCP \| LS) 15. Shri R.K. Singh Patel(BJP \| LS) 16. Shri Ramulu Pothuganti(TRS \| LS) 17. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	Room No 63,First Floor Parliament House, New Delhi	To decide the future program of the Committee.
45	09/08/2021 10:15 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Dr. Anil Jain(Bharatiya Janata Party \| RS) 3. Shri Satish Chandra Misra(Bahujan Samaj Party \| RS) 4. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Sanjay Bhatia(BJP \| LS) 7. Shri Dilip Ghosh(BJP \| LS) 8. Shri Dulal Chandra Goswami(JD(U) \| LS) 9. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 10. Thiru Dayanidhi Maran(DMK \| LS) 11. Shri Vishnu Dayal Ram(BJP \| LS) 12. Shri Lalubhai Babubhai Patel(BJP \| LS) 13. Smt. Sarmistha Sethi(BJD \| LS) 14. Dr. Satya Pal Singh(BJP \| LS) 15. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	Room No 63,First Floor Parliament House, New Delhi	To consider and adopt the draft 233rd Report on Action Taken by Government on the Recommendations/ Observations contained in the Two Hundred Thirtieth Report on 'Atrocities and Crimes against Women and Children’and draft 234th Report of the Committee on Action Taken by Government on the Recommendations/ Observations contained in the Two Hundred Thirty Second Report on Demands for Grants (2021-22) of the Ministry of Development of North Eastern Region.
44	04/08/2021 03:00 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Dr. Anil Jain(Bharatiya Janata Party \| RS) 5. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 6. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 7. Shri Sanjay Bhatia(BJP \| LS) 8. Shri Adhir Ranjan Chowdhury(INC \| LS) 9. Dr. (Smt.) Kakoli Ghosh Dastidar(AITC \| LS) 10. Shri Dilip Ghosh(BJP \| LS) 11. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 12. Thiru Dayanidhi Maran(DMK \| LS) 13. Shri Vishnu Dayal Ram(BJP \| LS) 14. Shri Raja Amareshwara Naik(BJP \| LS) 15. Shri Jamyang Tsering Namgyal(BJP \| LS) 16. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 17. Shri Lalubhai Babubhai Patel(BJP \| LS) 18. Shri Gajendra Singh Patel(BJP \| LS) 19. Shri Ramulu Pothuganti(TRS \| LS) 20. Smt. Sarmistha Sethi(BJD \| LS) 21. Dr. Satya Pal Singh(BJP \| LS) 22. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS) 23. Shri Faizal P.P. Mohammed(NCP \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of State Governments of Gujarat, Odisha and Uttar Pradesh on the subject ‘Police - Training, Modernization and Reforms’
43	22/07/2021 03:00 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri P. Bhattacharya(Indian National Congress \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Sanjay Bhatia(BJP \| LS) 6. Shri Adhir Ranjan Chowdhury(INC \| LS) 7. Shri Dilip Ghosh(BJP \| LS) 8. Shri Dulal Chandra Goswami(JD(U) \| LS) 9. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 10. Shri Vishnu Dayal Ram(BJP \| LS) 11. Shri Raja Amareshwara Naik(BJP \| LS) 12. Shri Jamyang Tsering Namgyal(BJP \| LS) 13. Shri Lalubhai Babubhai Patel(BJP \| LS) 14. Shri Gajendra Singh Patel(BJP \| LS) 15. Dr. Satya Pal Singh(BJP \| LS) 16. Shri Ravneet Singh(INC \| LS) 17. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of State Governments of Madhya Pradesh, Rajasthan, Tamil Nadu and Telangana on the subject ‘Police - Training, Modernization and Reforms’
42	08/07/2021 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri P. Bhattacharya(Indian National Congress \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Sanjay Bhatia(BJP \| LS) 6. Shri Dulal Chandra Goswami(JD(U) \| LS) 7. Thiru Dayanidhi Maran(DMK \| LS) 8. Shri Vishnu Dayal Ram(BJP \| LS) 9. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 10. Shri R.K. Singh Patel(BJP \| LS) 11. Dr. Satya Pal Singh(BJP \| LS) 12. Shri Ravneet Singh(INC \| LS) 13. Shri Faizal P.P. Mohammed(NCP \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of Ministry of Home Affairs and Sardar Vallabhbhai Patel National Police Academy (SVPNPA) on the subject ‘Police - Training, Modernization and Reforms’.
41	28/06/2021 11:30 AM 02:25 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Dr. Anil Jain(Bharatiya Janata Party \| RS) 5. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 6. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 7. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 8. Shri Sanjay Bhatia(BJP \| LS) 9. Shri Dulal Chandra Goswami(JD(U) \| LS) 10. Thiru Dayanidhi Maran(DMK \| LS) 11. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 12. Shri R.K. Singh Patel(BJP \| LS) 13. Dr. Satya Pal Singh(BJP \| LS) 14. Shri Ravneet Singh(INC \| LS) 15. Shri Faizal P.P. Mohammed(NCP \| LS)	Room No 63,First Floor Parliament House, New Delhi	To hear the views of MHA on 'Socio-economic fallout of the COVID-19 pandemic's second wave'
40	10/03/2021 10:15 AM 10:46 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Dr. Anil Jain(Bharatiya Janata Party \| RS) 5. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 6. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 7. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 8. Shri Adhir Ranjan Chowdhury(INC \| LS) 9. Shri Dulal Chandra Goswami(JD(U) \| LS) 10. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 11. Thiru Dayanidhi Maran(DMK \| LS) 12. Shri Vishnu Dayal Ram(BJP \| LS) 13. Shri Raja Amareshwara Naik(BJP \| LS) 14. Shri Jamyang Tsering Namgyal(BJP \| LS) 15. Shri Lalubhai Babubhai Patel(BJP \| LS) 16. Dr. Satya Pal Singh(BJP \| LS) 17. Shri Faizal P.P. Mohammed(NCP \| LS)	Room No 63,First Floor Parliament House, New Delhi	To consider and adopt draft 230th Report on Atrocities and Crimes against Women and Children; draft 231st and 232nd Reports on DFGs (2021-22) of MHA and DoNER respectively.
39	23/02/2021 11:00 AM 12:55 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Dr. Anil Jain(Bharatiya Janata Party \| RS) 5. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 6. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 7. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 8. Shri Sanjay Bhatia(BJP \| LS) 9. Shri Dulal Chandra Goswami(JD(U) \| LS) 10. Shri Jamyang Tsering Namgyal(BJP \| LS) 11. Dr. Satya Pal Singh(BJP \| LS) 12. Shri Faizal P.P. Mohammed(NCP \| LS)	Room No 63,First Floor Parliament House, New Delhi	Presentation of Secretary, Ministry of DoNER on Demands for Grants (2021-2022) of Ministry of DoNER followed by discussion thereon.
38	22/02/2021 11:00 AM 01:15 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Dr. Anil Jain(Bharatiya Janata Party \| RS) 5. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 6. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 7. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 8. Shri Sanjay Bhatia(BJP \| LS) 9. Shri Dulal Chandra Goswami(JD(U) \| LS) 10. Shri Jamyang Tsering Namgyal(BJP \| LS) 11. Shri Lalubhai Babubhai Patel(BJP \| LS) 12. Dr. Satya Pal Singh(BJP \| LS)	Room No 63,First Floor Parliament House, New Delhi	Presentation of Home Secretary on Demands for Grants (2021-2022) of Ministry of Home Affairs pertaining to Union Territories (UTs) of A N Islands, Dadra Nagar Haveli and Daman Diu, Jammu Kashmir and Ladakh, followed by discussion thereon.
37	17/02/2021 11:00 AM 12:45 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 7. Shri Sanjay Bhatia(BJP \| LS) 8. Shri Dulal Chandra Goswami(JD(U) \| LS) 9. Thiru Dayanidhi Maran(DMK \| LS) 10. Shri Jamyang Tsering Namgyal(BJP \| LS) 11. Dr. Satya Pal Singh(BJP \| LS) 12. Shri Ravneet Singh(INC \| LS) 13. Shri Faizal P.P. Mohammed(NCP \| LS)	Room No 63,First Floor Parliament House, New Delhi	Presentation of Home Secretary on Demands for Grants (2021-2022) of Ministry of Home Affairs pertaining to Union Territories (UTs) of Chandigarh, Delhi, Lakshadweep and Puducherry followed by discussion thereon.
36	16/02/2021 11:00 AM 03:39 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 7. Shri Sanjay Bhatia(BJP \| LS) 8. Shri Dulal Chandra Goswami(JD(U) \| LS) 9. Thiru Dayanidhi Maran(DMK \| LS) 10. Shri Jamyang Tsering Namgyal(BJP \| LS) 11. Dr. Satya Pal Singh(BJP \| LS) 12. Shri Ravneet Singh(INC \| LS) 13. Shri Faizal P.P. Mohammed(NCP \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	Presentation of Home Secretary on Demands for Grants (2021-2022) of Ministry of Home Affairs, CAPFs and Delhi Police followed by discussion thereon.
35	20/01/2021 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Dr. Anil Jain(Bharatiya Janata Party \| RS) 3. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Dinesh Trivedi(All India Trinamool Congress \| RS) 6. Shri Sanjay Bhatia(BJP \| LS) 7. Dr. (Smt.) Kakoli Ghosh Dastidar(AITC \| LS) 8. Shri Dulal Chandra Goswami(JD(U) \| LS) 9. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 10. Dr. Satya Pal Singh(BJP \| LS) 11. Shri Ravneet Singh(INC \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of Ministry of Home Affairs on the issues pertaining to Cyber Crimes involving women and children and also the State Governments of Haryana and West Bengal on the subject ‘Atrocities and Crimes against Women & Children’.
34	06/01/2021 11:30 AM 02:9 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Dinesh Trivedi(All India Trinamool Congress \| RS) 7. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 8. Shri Sanjay Bhatia(BJP \| LS) 9. Shri Dulal Chandra Goswami(JD(U) \| LS) 10. Shri Vishnu Dayal Ram(BJP \| LS) 11. Shri Jamyang Tsering Namgyal(BJP \| LS) 12. Dr. Satya Pal Singh(BJP \| LS) 13. Shri Ravneet Singh(INC \| LS) 14. Shri Faizal P.P. Mohammed(NCP \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of representatives of State Governments of Rajasthan and Uttar Pradesh on the subject Atrocities and Crimes against Women Children.
33	18/12/2020 11:30 AM 12:0 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Dr. Anil Jain(Bharatiya Janata Party \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Dinesh Trivedi(All India Trinamool Congress \| RS) 7. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 8. Shri Sanjay Bhatia(BJP \| LS) 9. Shri Vishnu Dayal Ram(BJP \| LS) 10. Dr. Satya Pal Singh(BJP \| LS) 11. Shri Ravneet Singh(INC \| LS)	Room No 63,First Floor Parliament House, New Delhi	To consider and adopt draft 229th Report on subject 'The Management of Covid-19 Pandemic and Related Issues'. The meeting to hear the views of representatives of State Government of West Bengal has been postponed.
32	17/12/2020 11:30 AM 12:0 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Dinesh Trivedi(All India Trinamool Congress \| RS) 6. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 7. Thiru Dayanidhi Maran(DMK \| LS) 8. Shri Vishnu Dayal Ram(BJP \| LS) 9. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 10. Dr. Satya Pal Singh(BJP \| LS)	Room No 63,First Floor Parliament House, New Delhi	At 11:30 A.M. -To hear the views of representatives of State Government of Tamil Nadu. At 12:00 Noon -To hear the views of representatives of State Government of Maharashtra.
31	02/12/2020 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 3. Shri Dinesh Trivedi(All India Trinamool Congress \| RS) 4. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 5. Shri Adhir Ranjan Chowdhury(INC \| LS) 6. Shri Dulal Chandra Goswami(JD(U) \| LS) 7. Thiru Dayanidhi Maran(DMK \| LS) 8. Shri Raja Amareshwara Naik(BJP \| LS) 9. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 10. Dr. Satya Pal Singh(BJP \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To further consider the subject ‘Atrocities and Crimes against Women’.
30	18/11/2020 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri P. Bhattacharya(Indian National Congress \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Dinesh Trivedi(All India Trinamool Congress \| RS) 7. Shri Sanjay Bhatia(BJP \| LS) 8. Shri Dilip Ghosh(BJP \| LS) 9. Shri Dulal Chandra Goswami(JD(U) \| LS) 10. Thiru Dayanidhi Maran(DMK \| LS) 11. Shri Vishnu Dayal Ram(BJP \| LS) 12. Shri Lalubhai Babubhai Patel(BJP \| LS) 13. Shri Gajendra Singh Patel(BJP \| LS) 14. Dr. Satya Pal Singh(BJP \| LS) 15. Shri Ravneet Singh(INC \| LS)	Room No 63,First Floor Parliament House, New Delhi	to further consider the subject ‘Atrocities and Crimes against Women’.
29	05/11/2020 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Dr. Anil Jain(Bharatiya Janata Party \| RS) 3. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Dinesh Trivedi(All India Trinamool Congress \| RS) 6. Shri Sanjay Bhatia(BJP \| LS) 7. Shri Vishnu Dayal Ram(BJP \| LS) 8. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 9. Dr. Satya Pal Singh(BJP \| LS) 10. Shri Rajveer (Raju Bhaiya) Singh(BJP \| LS) 11. Shri Ravneet Singh(INC \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	to have a briefing by Director General, ITBP on the "Review of Functioning, Training and Infrastructure of ITBP"
28	27/10/2020 12:00 PM 12:00 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Dr. Anil Jain(Bharatiya Janata Party \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Dinesh Trivedi(All India Trinamool Congress \| RS) 7. Shri Adhir Ranjan Chowdhury(INC \| LS) 8. Thiru Dayanidhi Maran(DMK \| LS) 9. Shri Vishnu Dayal Ram(BJP \| LS) 10. Dr. Satya Pal Singh(BJP \| LS) 11. Shri Rajveer (Raju Bhaiya) Singh(BJP \| LS) 12. Shri Ravneet Singh(INC \| LS) 13. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	Room No 63,First Floor Parliament House, New Delhi	To hear the views of the Ministry of Home Affairs on the subject Atrocities and Crime against Women.
27	14/10/2020 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Dinesh Trivedi(All India Trinamool Congress \| RS) 7. Shri Sanjay Bhatia(BJP \| LS) 8. Thiru Dayanidhi Maran(DMK \| LS) 9. Shri Vishnu Dayal Ram(BJP \| LS) 10. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 11. Shri Ramulu Pothuganti(TRS \| LS) 12. Dr. Satya Pal Singh(BJP \| LS)	R.No. 074 , Parliament Library Building	To decide future program of the Committee
26	11/09/2020 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri P. Bhattacharya(Indian National Congress \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 6. Shri Sanjay Bhatia(BJP \| LS) 7. Shri Dulal Chandra Goswami(JD(U) \| LS) 8. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 9. Shri Lalubhai Babubhai Patel(BJP \| LS) 10. Shri Vishnu Dayal Ram(BJP \| LS) 11. Shri Rajveer (Raju Bhaiya) Singh(BJP \| LS) 12. Shri Ravneet Singh(INC \| LS) 13. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS)	R.No. 074 , Parliament Library Building	To consider and adopt the following draft Reports: - (i) Draft 226th Report on Action Taken by Government on the Recommendations/ Observations contained in the Two Hundred Twenty Fourth Report on Demands for Grants (2020-21) of the Ministry of Home Affairs; (ii) Draft 227th Report on Action Taken by Government on the Recommendations/ Observations contained in the Two Hundred Twenty Fifth Report on Demands for Grants (2020-21) of the Ministry of Development of North Eastern Region; (iii) Draft 228th Report on Action Taken by Government on the Recommendations/ Observations contained in the Two Hundred Twenty Second Report on the Management of Worsening Traffic Situation in Delhi; and (iv) Draft 229th Report on Management of Covid-19 Pandemic and Related Issues.
25	27/08/2020 11:00 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri P. Bhattacharya(Indian National Congress \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 6. Shri Adhir Ranjan Chowdhury(INC \| LS) 7. Shri Dulal Chandra Goswami(JD(U) \| LS) 8. Shri Lalubhai Babubhai Patel(BJP \| LS) 9. Shri Gajendra Singh Patel(BJP \| LS) 10. Shri Vishnu Dayal Ram(BJP \| LS) 11. Shri Ravneet Singh(INC \| LS) 12. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS)	Room No 63,First Floor Parliament House, New Delhi	To further consider the "Management of Covid-19 Pandemic and related issues"
24	19/08/2020 11:00 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri P. Bhattacharya(Indian National Congress \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 6. Shri Sanjay Bhatia(BJP \| LS) 7. Shri Adhir Ranjan Chowdhury(INC \| LS) 8. Shri Dulal Chandra Goswami(JD(U) \| LS) 9. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 10. Shri Lalubhai Babubhai Patel(BJP \| LS) 11. Shri Vishnu Dayal Ram(BJP \| LS) 12. Shri Ravneet Singh(INC \| LS) 13. Dr. Satya Pal Singh(BJP \| LS) 14. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To further consider the "Management of Covid-19 Pandemic and related issues"
23	15/07/2020 11:00 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Dr. Anil Jain(Bharatiya Janata Party \| RS) 3. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 4. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 5. Shri Sanjay Bhatia(BJP \| LS) 6. Shri Dulal Chandra Goswami(JD(U) \| LS) 7. Shri Vishnu Dayal Ram(BJP \| LS) 8. Shri Rajveer (Raju Bhaiya) Singh(BJP \| LS) 9. Shri Ravneet Singh(INC \| LS) 10. Dr. Satya Pal Singh(BJP \| LS) 11. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	to have a briefing by the Home Secretary on the 'Management of Covid-19 pandemic and coordination with State Governments, phased unlocking, resumption of economic activities, inter-state movement of people and goods and state of preparedness'.
22	04/03/2020 03:00 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Shri Manish Gupta(ALL INDIA TRINAMOOL CONGRESS \| RS) 5. Dr. Anil Jain(Bharatiya Janata Party \| RS) 6. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 7. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 8. Shri Sanjay Bhatia(BJP \| LS) 9. Shri Dulal Chandra Goswami(JD(U) \| LS) 10. Smt. Kirron Kher(BJP \| LS) 11. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 12. Thiru Dayanidhi Maran(DMK \| LS) 13. Shri Jamyang Tsering Namgyal(BJP \| LS) 14. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 15. Shri Lalubhai Babubhai Patel(BJP \| LS) 16. Shri Gajendra Singh Patel(BJP \| LS) 17. Shri Vishnu Dayal Ram(BJP \| LS) 18. Shri Ramulu Pothuganti(TRS \| LS) 19. Shri Rajveer (Raju Bhaiya) Singh(BJP \| LS) 20. Shri Ravneet Singh(INC \| LS) 21. Dr. Satya Pal Singh(BJP \| LS) 22. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS) 23. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS)	Room No 63,First Floor Parliament House, New Delhi	to consider and adopt draft 223rd Report on the Constitution (One Hundred and Twenty-Fifth Amendment) Bill, 2019, draft 224th Report on the Demands for Grants (2020-21) of the Ministry of Home Affairs and draft 225th Report on the Demands for Grants (2020-21) of the Ministry of Development of North Eastern Region.
21	19/02/2020 11:00 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri P. Bhattacharya(Indian National Congress \| RS) 3. Dr. Anil Jain(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Sanjay Bhatia(BJP \| LS) 6. Shri Adhir Ranjan Chowdhury(INC \| LS) 7. Shri Dulal Chandra Goswami(JD(U) \| LS) 8. Smt. Kirron Kher(BJP \| LS) 9. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 10. Shri Jamyang Tsering Namgyal(BJP \| LS) 11. Shri Lalubhai Babubhai Patel(BJP \| LS) 12. Shri R.K. Singh Patel(BJP \| LS) 13. Dr. Satya Pal Singh(BJP \| LS) 14. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS) 15. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS)	R.No. 074 , Parliament Library Building	Presentation of Home Secretary on Demands for Grants (2020-2021) of Ministry of Home Affairs pertaining to Union Territories (UTs) followed by discussion thereon.
20	18/02/2020 02:00 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri P. Bhattacharya(Indian National Congress \| RS) 3. Shri Manish Gupta(ALL INDIA TRINAMOOL CONGRESS \| RS) 4. Dr. Anil Jain(Bharatiya Janata Party \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 7. Shri Sanjay Bhatia(BJP \| LS) 8. Shri Adhir Ranjan Chowdhury(INC \| LS) 9. Shri Dulal Chandra Goswami(JD(U) \| LS) 10. Smt. Kirron Kher(BJP \| LS) 11. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 12. Thiru Dayanidhi Maran(DMK \| LS) 13. Shri Raja Amareshwara Naik(BJP \| LS) 14. Shri Jamyang Tsering Namgyal(BJP \| LS) 15. Shri Ramulu Pothuganti(TRS \| LS) 16. Shri Ravneet Singh(INC \| LS) 17. Dr. Satya Pal Singh(BJP \| LS) 18. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS) 19. Shri Neeraj Shekhar(Bharatiya Janata Party \| RS)	Room No 63,First Floor Parliament House, New Delhi	Presentation of Home Secretary on Demands for Grants (2020-2021) of Ministry of Home Affairs pertaining to Central Armed Police Forces and Delhi Police followed by discussion thereon.
19	13/01/2020 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 3. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 4. Shri Dulal Chandra Goswami(JD(U) \| LS) 5. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 6. Shri Raja Amareshwara Naik(BJP \| LS) 7. Shri R.K. Singh Patel(BJP \| LS) 8. Shri Gajendra Singh Patel(BJP \| LS) 9. Shri Vishnu Dayal Ram(BJP \| LS) 10. Shri Ravneet Singh(INC \| LS) 11. Dr. Satya Pal Singh(BJP \| LS)	R.No. 074 , Parliament Library Building	To have a briefing by the Home Secretary along with Delhi Police and other stakeholders/organizations on the 'Rising Crime in Delhi and National Capital Region'.
18	27/12/2019 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 4. Shri Sanjay Bhatia(BJP \| LS) 5. Shri Adhir Ranjan Chowdhury(INC \| LS) 6. Shri Dulal Chandra Goswami(JD(U) \| LS) 7. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 8. Thiru Dayanidhi Maran(DMK \| LS) 9. Shri Jamyang Tsering Namgyal(BJP \| LS) 10. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 11. Shri Vishnu Dayal Ram(BJP \| LS) 12. Shri Rajveer (Raju Bhaiya) Singh(BJP \| LS) 13. Shri Ravneet Singh(INC \| LS) 14. Dr. Satya Pal Singh(BJP \| LS)	R.No. 074 , Parliament Library Building	To have a briefing by Border Guarding Central Armed Police Forces (CAPFs) namely Assam Rifles (AR), Border Security Force (BSF), Indo Tibetan Border Police (ITBP) and Sashastra Seema Bal (SSB) on their functioning.
17	20/12/2019 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Dr. Anil Jain(Bharatiya Janata Party \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 7. Shri Sanjay Bhatia(BJP \| LS) 8. Shri Dulal Chandra Goswami(JD(U) \| LS) 9. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 10. Thiru Dayanidhi Maran(DMK \| LS) 11. Shri Jamyang Tsering Namgyal(BJP \| LS) 12. Shri R.K. Singh Patel(BJP \| LS) 13. Shri Gajendra Singh Patel(BJP \| LS) 14. Shri Ramulu Pothuganti(TRS \| LS) 15. Shri Ravneet Singh(INC \| LS) 16. Dr. Satya Pal Singh(BJP \| LS) 17. Smt. Sarmistha Sethi(BJD \| LS)	R.No. 074 , Parliament Library Building	To have a briefing by the Home Secretary on the situation in North Eastern Region
16	09/12/2019 04:00 PM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri Manish Gupta(ALL INDIA TRINAMOOL CONGRESS \| RS) 4. Dr. Anil Jain(Bharatiya Janata Party \| RS) 5. Shri Shamsher Singh Manhas(Bharatiya Janata Party \| RS) 6. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 7. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 8. Shri Sanjay Bhatia(BJP \| LS) 9. Shri Adhir Ranjan Chowdhury(INC \| LS) 10. Dr. (Smt.) Kakoli Ghosh Dastidar(AITC \| LS) 11. Shri Dulal Chandra Goswami(JD(U) \| LS) 12. Smt. Kirron Kher(BJP \| LS) 13. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 14. Shri Raja Amareshwara Naik(BJP \| LS) 15. Shri Jamyang Tsering Namgyal(BJP \| LS) 16. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 17. Shri Lalubhai Babubhai Patel(BJP \| LS) 18. Shri Gajendra Singh Patel(BJP \| LS) 19. Shri Vishnu Dayal Ram(BJP \| LS) 20. Shri Ramulu Pothuganti(TRS \| LS) 21. Dr. Satya Pal Singh(BJP \| LS)	R.No. 074 , Parliament Library Building	To consider and adopt draft 220th, 221st and 222nd Reports of the Committee
15	15/11/2019 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Shri Manish Gupta(ALL INDIA TRINAMOOL CONGRESS \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 7. Shri Dulal Chandra Goswami(JD(U) \| LS) 8. Smt. Kirron Kher(BJP \| LS) 9. Thiru Dayanidhi Maran(DMK \| LS) 10. Shri Ravneet Singh(INC \| LS) 11. Smt. Sarmistha Sethi(BJD \| LS)	R.No. 074 , Parliament Library Building	To have a briefing by the Home Secretary on the situation in Union Territories of Jammu Kashmir and Ladakh
14	30/10/2019 11:30 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Dr. Anil Jain(Bharatiya Janata Party \| RS) 3. Shri Shamsher Singh Manhas(Bharatiya Janata Party \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Sanjay Bhatia(BJP \| LS) 6. Shri Dulal Chandra Goswami(JD(U) \| LS) 7. Thiru Dayanidhi Maran(DMK \| LS) 8. Shri Vishnu Dayal Ram(BJP \| LS) 9. Shri Ravneet Singh(INC \| LS) 10. Dr. Satya Pal Singh(BJP \| LS) 11. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	R.No. 074 , Parliament Library Building	To hear the representatives of Autonomous Territorial/District Councils along with representatives of Governments of Assam, Meghalaya, Mizoram and Tripura and other stakeholders on 'the Constitution (One Hundred and Twenty-Fifth Amendment) Bill, 2019'
13	22/10/2019 11:00 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 6. Shri Sanjay Bhatia(BJP \| LS) 7. Shri Dulal Chandra Goswami(JD(U) \| LS) 8. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 9. Thiru Dayanidhi Maran(DMK \| LS) 10. Shri Raja Amareshwara Naik(BJP \| LS) 11. Shri R.K. Singh Patel(BJP \| LS) 12. Shri Gajendra Singh Patel(BJP \| LS) 13. Shri Ramulu Pothuganti(TRS \| LS)	Room No. 62, Parliament House	To further consider the 'Management of Worsening Traffic Situation in Delhi’
12	11/10/2019 11:00 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Shri Manish Gupta(ALL INDIA TRINAMOOL CONGRESS \| RS) 5. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 6. Shri Dulal Chandra Goswami(JD(U) \| LS) 7. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 8. Shri Raja Amareshwara Naik(BJP \| LS) 9. Shri Lalubhai Babubhai Patel(BJP \| LS) 10. Shri Vishnu Dayal Ram(BJP \| LS) 11. Shri Ramulu Pothuganti(TRS \| LS) 12. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS)	Room No. 62, Parliament House	Updation on ‘Management of Worsening Traffic Situation in Delhi’ by representatives of Ministry of Home Affairs, Govt. of NCT of Delhi and other allied agencies.
11	10/10/2019 11:00 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri Manish Gupta(ALL INDIA TRINAMOOL CONGRESS \| RS) 4. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 5. Shri Adhir Ranjan Chowdhury(INC \| LS) 6. Shri Dulal Chandra Goswami(JD(U) \| LS) 7. Shri Raja Amareshwara Naik(BJP \| LS) 8. Shri Jamyang Tsering Namgyal(BJP \| LS) 9. Shri Lalubhai Babubhai Patel(BJP \| LS) 10. Shri Vishnu Dayal Ram(BJP \| LS) 11. Shri Ramulu Pothuganti(TRS \| LS)	Room No. 62, Parliament House	At 11.00 a.m. - Presentation by D.Gs of CRPF, CISF and NSG on their functioning. At 12.30 p.m. - To hear the Chief Secretaries of Assam, Meghalaya, Mizoram and Tripura on the Constitution (One Hundred and Twenty-Fifth Amendment) Bill, 2019.
10	30/09/2019 11:00 AM	1. Shri Anand Sharma(Indian National Congress \| RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri P. Bhattacharya(Indian National Congress \| RS) 4. Shri Shamsher Singh Manhas(Bharatiya Janata Party \| RS) 5. Shri Ram Chandra Prasad Singh(Janata Dal (United) \| RS) 6. Shri Rakesh Sinha(Bharatiya Janata Party \| RS) 7. Shri Bhupender Yadav(Bharatiya Janata Party \| RS) 8. Dr. (Smt.) Kakoli Ghosh Dastidar(AITC \| LS) 9. Shri Dulal Chandra Goswami(JD(U) \| LS) 10. Shri Gajanan Chandrakant Kirtikar(SS \| LS) 11. Thiru Dayanidhi Maran(DMK \| LS) 12. Shri Raja Amareshwara Naik(BJP \| LS) 13. Shri Jamyang Tsering Namgyal(BJP \| LS) 14. Shri Ranjeetsinha Hindurao Naik-Nimbalkar(BJP \| LS) 15. Shri Gajendra Singh Patel(BJP \| LS) 16. Shri Ramulu Pothuganti(TRS \| LS) 17. Shri Rajveer (Raju Bhaiya) Singh(BJP \| LS) 18. Dr. Satya Pal Singh(BJP \| LS) 19. Smt. Geetha Viswanath Vanga(YSR Congress Party \| LS) 20. Smt. Sarmistha Sethi(BJD \| LS)	R.No. 074 , Parliament Library Building	At 11.00 a.m. - (i) Introductory Meeting and to decide the future program of the Committee; (ii) Briefing by Home Secretary on the functioning of the Ministry of Home Affairs; (iii) Presentation by Home Secretary on ‘The Constitution (One Hundred and Twenty-Fifth Amendment) Bill, 2019’ At 2.00 p.m.-Briefing by the Secretary, Ministry of Development of North Eastern Region on the functioning of the Ministry.
9	01/03/2019 03:30 PM	1. Shri Rakesh Sinha(Bharatiya Janata Party \| RS)	Committee Room - 1, Block A, PHA Ext. Building, New Delhi	to consider and adopt the draft 220th Report of the Committee and to meet Vietnamese delegation.
8	12/02/2019 09:30 AM	1. Shri P. Chidambaram(Indian National Congress \| RS) 2. Shri Manas Ranjan Bhunia(ALL INDIA TRINAMOOL CONGRESS \| RS) 3. Shri Pratap Keshari Deb(Biju Janata Dal \| RS) 4. Shri Shamsher Singh Manhas(Bharatiya Janata Party \| RS) 5. Shri Neeraj Shekhar(Samajwadi Party \| RS) 6. Shri R. K. Sinha(Bharatiya Janata Party \| RS) 7. Dr. Sanjeev Kumar Balyan(BJP \| LS) 8. Shri Ramen Deka(BJP \| LS) 9. Shri Mallikarjun Kharge(INC \| LS) 10. Smt. Kirron Anupam Kher(BJP \| LS) 11. Shri Kinjarapu Ram Mohan Naidu(TDP \| LS) 12. Shri Jagdambika Pal(BJP \| LS) 13. Dr. (Prof.) Prasanna Kumar Patasani(BJD \| LS) 14. Shri Dilip M. Patel(BJP \| LS) 15. Shri Ashok Gajapathi Raju Pusapati(TDP \| LS) 16. Shri Bishnu Pada Ray(BJP \| LS) 17. Shri Rakesh Sinha(Bharatiya Janata Party \| RS)	Room No 63,First Floor Parliament House, New Delhi	to consider and adopt the draft Two Hundred Twentieth Report (in English and Hindi) on the 'Status of Implementation of Provisions of the Andhra Pradesh Reorganisation Act, 2014'
7	05/02/2019 04:30 PM	1. Shri P. Chidambaram(Indian National Congress \| RS) 2. Dr. V. Maitreyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri Neeraj Shekhar(Samajwadi Party \| RS) 4. Dr. Sanjeev Kumar Balyan(BJP \| LS) 5. Dr. (Smt.) Kakoli Ghosh Dastidar(AITC \| LS) 6. Shri Mallikarjun Kharge(INC \| LS) 7. Shri Kinjarapu Ram Mohan Naidu(TDP \| LS) 8. Shri Nagarajan P.(AIADMK \| LS) 9. Shri Jagdambika Pal(BJP \| LS) 10. Dr. (Prof.) Prasanna Kumar Patasani(BJD \| LS) 11. Shri S. Selvakumarachinnayan(AIADMK \| LS) 12. Shri Rakesh Sinha(Bharatiya Janata Party \| RS)	Room No 63,First Floor Parliament House, New Delhi	To consider and adopt certain draft Reports of the Committee
6	14/12/2018 03:30 PM	1. Shri P. Chidambaram(Indian National Congress \| RS) 2. Shri Shamsher Singh Manhas(Bharatiya Janata Party \| RS) 3. Shri Neeraj Shekhar(Samajwadi Party \| RS) 4. Dr. Sanjeev Kumar Balyan(BJP \| LS) 5. Shri Adhir Ranjan Chowdhury(INC \| LS) 6. Dr. (Smt.) Kakoli Ghosh Dastidar(AITC \| LS) 7. Smt. Kirron Anupam Kher(BJP \| LS) 8. Shri Bheemrao Baswanthrao Patil(TRS \| LS) 9. Shri Ashok Gajapathi Raju Pusapati(TDP \| LS)	Room No. 62, Parliament House	(i) to further hear the views of the representatives of the Ministry of Home Affairs and Delhi Police on the subject 'Worsening traffic management in Delhi'; and (ii) to consider and adopt the draft 216th report on 'Action Taken by Government on the Recommendations/Observations contained in the Two Hundred Eleventh Report on The Cyclone Ockhi - Its Impact on Fishermen and Damage Caused by it’.
5	25/10/2018 04:00 PM	1. Shri P. Chidambaram(Indian National Congress \| RS) 2. Dr. V. Maitreyan(All India Anna Dravida Munnetra Kazhagam \| RS) 3. Shri Shamsher Singh Manhas(Bharatiya Janata Party \| RS) 4. Shri Neeraj Shekhar(Samajwadi Party \| RS) 5. Shri Prabhakar Reddy Vemireddy(Yuvajana Sramika Rythu Congress Party \| RS) 6. Shri Prem Singh Chandumajra(SAD \| LS) 7. Shri Adhir Ranjan Chowdhury(INC \| LS) 8. Shri Mallikarjun Kharge(INC \| LS) 9. Shri Harish Chandra Meena(BJP \| LS) 10. Shri Faizal P.P. Mohammed(NCP \| LS) 11. Shri Nagarajan P.(AIADMK \| LS) 12. Dr. (Prof.) Prasanna Kumar Patasani(BJD \| LS) 13. Shri Dilip M. Patel(BJP \| LS) 14. Shri S. Selvakumarachinnayan(AIADMK \| LS)	Room No 63,First Floor Parliament House, New Delhi	(i) to select the subjects for examination and Report by the Committee; (ii) consider and adopt the Draft 214th and 215th Reports, and (iii) to consider and finalise study visit to Andaman Nicobar Islands in connection with the examination of Administration of UTs.
4	30/08/2018 04:00 PM	1. Shri P. Chidambaram(Indian National Congress \| RS) 2. Shri Neeraj Shekhar(Samajwadi Party \| RS) 3. Shri Faizal P.P. Mohammed(NCP \| LS) 4. Shri Kaushal Kishore(BJP \| LS) 5. Shri Kinjarapu Ram Mohan Naidu(TDP \| LS) 6. Shri Prem Singh Chandumajra(SAD \| LS) 7. Dr. (Prof.) Prasanna Kumar Patasani(BJD \| LS) 8. Shri Mallikarjun Kharge(INC \| LS) 9. Shri Manas Ranjan Bhunia(ALL INDIA TRINAMOOL CONGRESS \| RS)	Room No 63,First Floor Parliament House, New Delhi	Members are informed that the next meeting of the Department-related Parliamentary Standing Committee on Home Affairs will be held at 4.00 p.m. on Thursday, the 30th August, 2018 in Room No. ‘63’, First Floor, Parliament House, New Delhi to hear the views of the representatives of Ministry of Home Affairs and Ministry of Finance on the subject 'Status of Implementation of Provisions of the Andhra Pradesh Reorganization Act, 2014'.
3	10/08/2018 04:00 PM	1. Shri P. Chidambaram(Indian National Congress \| RS) 2. Shri K. Bhabananda Singh(Bharatiya Janata Party \| RS) 3. Shri Shamsher Singh Manhas(Bharatiya Janata Party \| RS) 4. Shri Bheemrao Baswanthrao Patil(TRS \| LS) 5. Shri Kinjarapu Ram Mohan Naidu(TDP \| LS) 6. Shri Adhir Ranjan Chowdhury(INC \| LS) 7. Shri Mallikarjun Kharge(INC \| LS)	Room No. 62, Parliament House	Members are informed that the next meeting of the Department-related Parliamentary Standing Committee on Home Affairs will be held at 4.00 P.M. on Friday, the 10th August, 2018 in Room No. ‘62’, First Floor, Parliament House, New Delhi to hear the views of the representatives of the State Government of Telangana on the subject 'Status of Implementation of Provisions of the Andhra Pradesh Reorganization Act, 2014'. Representatives of the Ministry of Home Affairs will also be present in the said meeting.
2	27/07/2018 03:30 PM	1. Shri P. Chidambaram(Indian National Congress \| RS) 2. Shri Neeraj Shekhar(Samajwadi Party \| RS) 3. Shri Bheemrao Baswanthrao Patil(TRS \| LS) 4. Shri Kinjarapu Ram Mohan Naidu(TDP \| LS) 5. Smt. Kirron Anupam Kher(BJP \| LS)	Room No. 62, Parliament House	Members are informed that the next meeting of the Department-related Parliamentary Standing Committee on Home Affairs will be held at 3.30 P.M. on Friday, the 27th July, 2018 in Room No. ‘62’, First Floor, Parliament House, New Delhi to hear the views of the representatives of the State Government of Andhra Pradesh on the subject 'Status of Implementation of Provisions of the Andhra Pradesh Reorganization Act, 2014'. Representatives of the Ministry of Home Affairs will also be present in the said meeting.
1	13/07/2018 03:00 PM	1. Shri P. Chidambaram(Indian National Congress \| RS) 2. Shri Faizal P.P. Mohammed(NCP \| LS) 3. Shri Kaushal Kishore(BJP \| LS) 4. Shri Bheemrao Baswanthrao Patil(TRS \| LS) 5. Shri Kinjarapu Ram Mohan Naidu(TDP \| LS) 6. Shri Prem Singh Chandumajra(SAD \| LS) 7. Shri Adhir Ranjan Chowdhury(INC \| LS) 8. Shri Ramen Deka(BJP \| LS)	Room No 63,First Floor Parliament House, New Delhi	Members are reminded that the next meeting of the Department-related Parliamentary Standing Committee on Home Affairs will be held at 3.00 P.M. on Friday, the 13th July, 2018 in Room No. ‘63’, First Floor, Parliament House, New Delhi to hear the views of the representatives of Ministries of Home Affairs and Law Justice on the subject 'Status of Implementation of Provisions of the Andhra Pradesh Reorganization Act, 2014'.

Subject Details Not Available

Press Releases Relating To Reports of Committees

Press Release Records Not Found!

Committee Tour

No Tour Scheduled During this Period

Bill Details Not Available

Legislative Synopsis Details Not Available

At a Glance

Adhoc Committee

Department Related Parliamentary Standing Committees-LS

Introduction
Membership Search
Committees - Meeting Schedule
Summary of Work
Room Details
Consultative Committees
Bills with the Committee & Press release seeking opinion/suggestions from public
Membership of Statutory Bodies

Please Wait...
It will take few seconds

PARLIAMENT OF INDIA

RAJYA SABHA

COUNCIL OF STATES

Standing Committees

Department Related Parliamentary Standing Committees-RS

Select Commitees

Joint Committees

S.No

Member Name

House

State / UT

Party

Report No

Subject of the Report

Date of Adoption

Date of Presentation

Type

Committee Meetings

Meeting Attendance

S.No.

Date of Sitting /Sitting From /Sitting To

Member Name

Venue Name

Agenda

Press Releases Relating To Reports of Committees

Committee Tour

At a Glance

Adhoc Committee

Department Related Parliamentary Standing Committees-LS

Please Wait...It will take few seconds

Standing Committees

Department Related Parliamentary Standing Committees-RS

Select Commitees

Joint Committees

S.No

Member Name

House

State / UT

Party

Report No

Subject of the Report

Date of Adoption

Date of Presentation

Type

Committee Meetings

Meeting Attendance

S.No.

Date of Sitting /Sitting From /Sitting To

Member Name

Venue Name

Agenda

Press Releases Relating To Reports of Committees

Committee Tour

At a Glance

Adhoc Committee

Department Related Parliamentary Standing Committees-LS

Please Wait...
It will take few seconds