Rajya Sabha

Standing Committees

Department Related Parliamentary Standing Committees-RS

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Details Of :-

Department-related Parliamentary Standing Committees:-

The need to constitute some kind of subject Committees or the Department-related Parliamentary Standing Committees was being felt for the last several years. In 1989, in fact, three Standing Committees were constituted which dealt with Agriculture, Science and Technology and Environment and Forests. In 1993, it was finally decided to set up seventeen Department-related Parliamentary Standing Committees each consisting of 15 members of Rajya Sabha and 30 from Lok Sabha to cover various Ministries/Departments of the Union Government in order to further strengthen the accountability of the Government to Parliament. With the addition of seven more Committees in July 2004 albeit with reduced membership of 10 from Rajya Sabha and 21 from Lok Sabha, the number of Department-related Parliamentary Standing Committees was raised to 24 out of which 8 were placed within the jurisdiction of the Chairman, Rajya Sabha and 16 within the jurisdiction of the Speaker, Lok Sabha. Rules 268 to 277 of the Rules of Procedure and Conduct of Business in the Conduct of States and Rules 331 C to 331 N of the Rules of Procedure and Conduct of Business in Lok Sabha govern the Constitution and functioning of these Committees. The following are the 24 DRSCs with the Ministries/Departments allocated to them shown against each:-

PART – I**
Sl. No.	Name of the Committee	Ministries/Departments
1.	Committee on Commerce		Commerce and Industry
2.	Committee on Home Affairs	(1) (2)	Home Affairs Development of North-Eastern Region
3.	Committee on Education,Women, Children,Youth and Sports	(1) (2) (3)	Education Youth Affairs and Sports Women and Child Development
4.	Committee on Industry	(1) (2)	Heavy Industries and Public Enterprises Micro, Small and Medium Enterprises
5.	Committee on Science & Technology, Environment & Forests	(1) (2) (3) (4) (5)	Science & Technology Space Earth Sciences Atomic Energy Environment , Forests & Climate Change
6.	Committee on Transport, Tourism and Culture	(1) (2) (3) (4) (5)	Civil Aviation Road Transport and Highways Shipping Culture Tourism
7.	Committee on Health and Family Welfare	(1) (2)	Health and Family Welfare Ayurveda, Yoga and Naturopathy, Unani, Sidha and Homeopathy (AYUSH)
8.	Committee on Personnel, Public Grievances, Law and Justice	(1) (2)	Law and Justice Personnel, Public Grievances and Pensions
PART – II***
9.	Committee on Agriculture	(1) (2)	Agriculture Food Processing Industries
10.	Committee on Information Technology	(1) (2)	Communications and Information Technology Information & Broadcasting
11.	Committee on Defence		Defence
12.	Committee on Energy	(1) (2)	New and Renewable Energy Power
13.	Committee on External Affairs	(1) (2)	External Affairs Overseas Indian Affairs
14.	Committee on Finance	(1) (2) (3) (4)	Finance Corporate Affairs Planning Statistics and Programme Implementation
15.	Committee on Food, Consumer Affairs and Public Distribution		Consumer Affairs, Food and Public Distribution
16.	Committee on Labour	(1) (2) (3)	Labour and Employment Textiles Skill Development and Entrepreneurship
17.	Committee on Petroleum & Natural Gas		Petroleum & Natural Gas
18.	Committee on Railways		Railways
19.	Committee on Urban Development	(1) (2)	Urban Development Housing and Urban Poverty Alleviation
20.	Committee on Water Resources		Water Resources, River Development and Ganga Rejuvenation
21.	Committee on Chemicals and Fertilizers		Chemicals and Fertilizers
22.	Committee on Rural Development	(1) (2) (3)	Rural Development Drinking Water and Sanitation Panchayati Raj
23.	Committee on Coal and Steel	(1) (2) (3)	Coal Mines Steel
24.	Committee on Social Justice & Empowerment	(1) (2) (3)	Social Justice and Empowerment Tribal Affairs Minority Affairs

The Chairmen of the first eight Committees are appointed by the Chairman, Rajya Sabha and the remaining Sixteen by the Speaker, Lok Sabha.

These Department-related Parliamentary Standing Committees, which started functioning from the 8th April, 1993 superseded the three subject Committees set up in 1989.

While inaugurating the Department-related Parliamentary Standing Committee system in the Central Hall of Parliament on the 31st March 1993, the then Vice-President of India and the Chairman, Rajya Sabha, Shri K.R. Narayanan observed that the main purpose of these Committees is—

"... to ensure the accountability of Government to Parliament through more detailed consideration of measures in these Committees. The intention is not to weaken or criticise the administration but to strengthen it by investing it with more meaningful Parliamentary support".

These Committees are entrusted with the following functions: -

(a) to consider the Demands for Grants of the related Ministries/Departments and report thereon. The report shall not suggest anything of the nature of cut motions;

(b) to examine Bills, pertaining to the related Ministries/Departments, referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon;

(c) to consider the annual reports of the Ministries/Departments and report thereon; and

(d) to consider national basic long term policy documents presented to the Houses, if referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon.

Provided that the Standing Committees shall not consider matters of day-to-day administration of the related Ministries/ Departments.

********

** Committees within the administrative jurisdiction of Chairman, Rajya Sabha.

*** Committees within the administrative jurisdiction of Speaker, Lok Sabha.

Member: 0 Vacant : 0

S.No	Member Name	House	State / UT	Party

Ministry Name.:
Year

Report No	Subject of the Report	Date of Adoption	Date of Presentation	Type
341	THREE HUNDRED AND FORTY FIRST REPORT ONREVIEW OF EDUCATION STANDARDS, ACCREDITATION PROCESS, RESEARCH, EXAMINATION REFORMS AND ACADEMIC ENVIRONMENT IN DEEMED/ PRIVATE UNIVERSITIES/OTHER HIGHER EDUCATION INSTITUTIONS	20/06/2022	04/07/2022	PDF
340	The National Anti-Doping Bill, 2021	22/03/2022	23/03/2022	PDF
339	Demands for Grants 2022-23 of theMinistry of Youth Affairs and Sports	15/03/2022	16/03/2022	PDF
338	Demands for Grants 2022-23 of theMinistry of Women and Child Development	15/03/2022	16/03/2022	PDF
337	Demands for Grants 2022-23 of theDepartment of Higher Education	15/03/2022	16/03/2022	PDF
336	Demands for Grants 2022-23 of theDepartment of School Education & Literacy	15/03/2022	16/03/2022	PDF
335	REFORMS IN THE EDUCATION OF PERFORMING AND FINE ARTS	07/02/2022	09/02/2022	PDF
334	Action Taken by the Government on the Recommendations of the Committee contained in its Three Hundred and Sixteenth Report on Issues Related to Safety of Women	01/02/2022	04/02/2022	PDF
333	Action Taken by the Government on the Observations/Recommendations contained in the Three Hundred and Twenty Sixth Report on the Demands ForGrants (2021-22) of the Ministry of Women and Child Development	26/11/2021	30/11/2021	PDF
332	Action Taken by the Government on the Observations/Recommendations contained in the Three Hundred and Twenty Fifth Report on the Demands ForGrants (2021-22) of the Ministry of Youth Affairs and Sports	26/11/2021	30/11/2021	PDF
331	THREE HUNDRED AND THIRTY FIRST REPORTREFORMS IN CONTENT AND DESIGN OF SCHOOL TEXT BOOKS	26/11/2021	30/11/2021	PDF
330	Action Taken by the Government on the Observations/ Recommendations of the Committee contained in its Three Hundred and Twenty Third Report on Demands for Grants 2021-22 of the Department of School Education and Literacy, Ministry of Education	05/08/2021	06/08/2021	PDF
329	Action Taken by the Government on the Observations/Recommendations of the Committee contained in its Three Hundred and Twenty Fourth Report on Demands for Grants 2021-22 of the Department of Higher Education, Ministry of Education	05/08/2021	06/08/2021	PDF
328	Plans for Bridging the Learning Gap caused due to School Lockdown as well as Review of online and offline Instructions and Examinations and Plans for re-opening of Schools	05/08/2021	06/08/2021	PDF
327	Action Taken by the Government on the Recommendations of the Committee contained in its Three Hundred and Seventeenth Report on the Subject “Preparation for Olympic Games, 2021” of the Department of Sports, Ministry of Youth Affairs and Sports	05/08/2021	06/08/2021	PDF
326	Demands for Grants 2021-22 of the Ministry of Women and Child Development.	15/03/2021	16/03/2021	PDF
325	Demands for Grants 2021-22 of the Ministry of Youth Affairs and Sports.	15/03/2021	16/03/2021	PDF
324	Demands for Grants 2021-22 of the Department of Higher Education.	08/03/2021	09/03/2021	PDF
323	Demands for Grants 2021-22 of the Department of School Education and Literacy.	08/03/2021	09/03/2021	PDF
322	Action Taken Notes on 313th Report of the Department-related Parliamentary Standing Committee on Education, Women, Children, Youth and Sports on Demand for Grants (2020-21) of the Department of Higher Education, Ministry of Education.	21/01/2021	02/02/2021	PDF
321	Action Taken Notes on 314th Report of the Department-related Parliamentary Standing Committee on Education, Women, Children, Youth and Sports on Demand for Grants (2020-21) of Ministry of Women and Child Development	21/01/2021	02/02/2021	PDF
320	Action Taken Note on 312th Report of the Department related Parliamentary Standing Committee on Education, Women, Children, Youth and Sports on Demand for Grants (2020-21) of Department of School Education and Literacy, Ministry of Education.	21/01/2021	02/02/2021	PDF
319	Action Taken Note on 315th Report of the Department related Parliamentary Standing Committee on Education, Women, Children, Youth and Sports on the Demand for Grants 2020-21 of the Ministry of Youth Affairs and Sports.	23/12/2020	02/02/2021	PDF
318	Action Taken Note on 311th Report of the Department related Parliamentary Standing Committee on Education, Women, Children, Youth and Sports on the Subject Khelo India Scheme.	23/12/2020	02/02/2021	PDF
317	"Preparation for Olympic Games, 2021"	23/12/2020	24/12/2020	PDF
316	ISSUES RELATED TO SAFETY OF WOMEN	18/03/2020	19/03/2020	PDF
315	Demands for Grants 2020-21 (Demand No. 101) of the Ministry of Youth Affairs and Sports.	05/03/2020	06/03/2020	PDF
314	Demands for Grants 2020-21 (Demand No. 100) of the Ministry of Women and Child Development.	05/03/2020	06/03/2020	PDF
313	Demands for Grants 2020-21 (Demand No. 59) of the Department of Higher Education	04/03/2020	05/03/2020	PDF
312	Demands for Grants 2020-21 (Demand No. 58 ) of theDepartment of School Education & Literacy	04/03/2020	05/03/2020	PDF
311	Khelo India Scheme	10/12/2019	12/12/2019	PDF
310	The Functioning of Rashtriya Mahila Kosh.	08/02/2019	11/02/2019	PDF
309	Action Taken by the Government on the Observation/Recommendations contained in the Three Hundred Fifth Report on the Demands For Grants 2018-19 of the Ministry of Human Resource Development, Department of School Education and Literacy.	08/02/2019	11/02/2019	PDF
308	Action Taken by the Government on the Observation/Recommendations contained in the Three Hundred Fourth Report on the Demands For Grants 2018-19 of the ministry of Women and Child Development.	28/12/2018	31/12/2018	PDF
307	Action Taken by the Government on the Observations/Recommendations contained in the Three Hundred Second Report on the Demands for Grants 2018-19 of the Ministry of human Resource Development, Department of Higher Education.	28/12/2018	31/12/2018	PDF
306	ACTION TAKEN BY THE GOVERNMENT ON THE OBSERVATIONS/RECOMMENDATIONS CONTAINED IN THE THREE HUNDRED AND THIRD REPORT ON THE DEMAND FOR GRANTS 2018-2019 OF THE MINISTRY OF YOUTH AFFAIRS AND SPORTS	08/08/2018	09/08/2018	PDF
305	Demands for Grants 2018-19 (Demand No. 57) of the Department of School Education & Literacy	07/03/2018	09/03/2018	PDF
304	Demands for Grants 2018-19 (Demand No. 57) of the Ministry of Women and Child Development.	07/03/2018	09/03/2018	PDF
303	Demands for Grants 2018-19 (Demand No. 99 ) of the Ministry of Youth Affairs & Sports	07/03/2018	08/03/2018	PDF
302	Demands for Grants 2018-19 (Demand No. 58) of the Department of Higher Education	07/03/2018	08/03/2018	PDF
301	Report on the Action Taken by the Government on observations/Recommendations contained in the 290th Report on DFG 2017-18 of Department of School Education and Literacy.	08/02/2018	09/02/2018	PDF
300	Report on the Right of Children to Free and Compulsory Education (Second Amendment) Bill, 2017	08/02/2018	09/02/2018	PDF
299	Report on the National Sports University Bill, 2017	04/01/2018	05/01/2018	PDF
298	Report on Action Taken by Government on the observations/recommendations contained in the Two Hundred and Eighty ninth Report on Demands for Grants (2017-2018) of the Ministry of Women and Child Development	04/01/2018	05/01/2018	PDF
297	Report on Action Taken by Government on the observations/recommendations contained in the Two Hundred and Eighty eighth Report on Demands for Grants (2017-2018) of the Department of Higher Education	04/01/2018	05/01/2018	PDF
296	Report on Action Taken by Government on the observations/recommendations contained in the Two Hundred and Eighty seventh Report on Demands for Grants (2017-2018) of the Ministry of Youth Affairs and Sports	04/01/2018	05/01/2018	PDF
295	Report on Action Taken by Government on the observations /recommendations contained in the Two Hundred and Eighty fourth Report on “Issues and Challenges before Higher Education Sector in India”;	04/01/2018	05/01/2018	PDF
294	Report on Action Taken by Government on the observations /recommendations contained in the Two Hundred and Eighty third Report on “Sarva Shiksha Abhiyan and Mid-Day-Meal Scheme”	04/01/2018	05/01/2018	PDF
293	Report on the Action Taken by the Government on the Recommendations/Observations contained in the Two Hundred Eighty First Report on the ‘Performance of National Sports Development Fund and Recruitment and Promotion of Sportspersons (Part-III)’.	30/06/2017	20/07/2017	PDF
292	Report on the Action Taken by the Government on the Recommendations/Observations contained in the Two Hundred Seventy First Report on the ‘Performance of National Sports Development Fund and Recruitment and Promotion of Sportspersons (Part-II)’	30/06/2017	20/07/2017	PDF
291	ACTION TAKEN BY GOVERNMENT ON THEOBSERVATIONS/ RECOMMENDATIONS CONTAINED INTHE TWO HUNDRED SEVENTIETH REPORT ON FUNCTIONING OF NATIONAL SPORTS DEVELOPMENT FUND ANDRECRUITMENT AND PROMOTION OF SPORTSPERSONS (PART-I)	30/06/2017	20/07/2017	PDF
290	Demands for Grants 2017-18 (Demand No. 57) of the Department of School Education & Literacy), Ministry of HRD	17/03/2017	21/03/2017	PDF
289	Demands for Grants 2017-18 (Demand No. 99) of the Ministry of Women and Child Development	17/03/2017	21/03/2017	PDF
288	Demands for Grants 2017-18 (Demand No. 58) of the Department of Higher Education (Ministry of Human Resource Development)	17/03/2017	21/03/2017	PDF
287	Demands for Grants 2017-18 (Demand No. 100) of the Ministry of Youth Affairs and Sports	17/03/2017	21/03/2017	PDF
286	Action Taken by Government on the Recommendations/Observations contained in the Two Hundred Seventy Seventh Report on Demands for Grants 2016-17 (Demands No. 98) of the Ministry of Youth Affairs and Sports.	17/03/2017	21/03/2017	PDF
285	ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATION/OBSERVATIONS CONTAINED IN THE 280TH REPORT ON DEMANDS FOR GRANTS 2016-17 (DEMAND NO. 51) OF DEPARTMENT OF SCHOOL EDUCATION & LITERACY (MINISTRY OF HUMAN RESOURCE DEVELOPMENT)	14/12/2016	16/12/2016	PDF
284	Issues and Challenges before the Higher Educational Sector in India	14/12/2016	08/02/2016	PDF
283	The Implementation of Sarva Shiksha Abhiyan And Mid-Day-Meal Scheme	09/11/2016	15/12/2016	PDF
282	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED SEVENTY-EIGHTH REPORT ON DEMANDS FOR GRANTS 2016-2017 (DEMAND NO. 97) OF THE MINISTRY OF WOMEN AND CHILD DEVELOPMENT	24/10/2016	15/12/2016	PDF
281	Performance of National Sports Development Fund And Recruitment and Promotion of Sportspersons (Part-III)	03/08/2016	09/08/2016	PDF
280	Demands for Grants 2016-17 (Demand No. 51) of the Department of School Education & Literacy (Ministry of Human Resource Development)	25/04/2016	27/04/2016	PDF
279	Demands for Grants 2016-47 (Demand No. 52) of the Department of Higher Education (Ministry of Human Resource Development)	25/04/2016	27/04/2016	PDF
278	Demands for Grants 2016-17 (Demands No. 97) of the Ministry of Women and Child Development	25/04/2016	27/04/2016	PDF
277	Demands for Grants 2016-17 (Demand No. 98) of the Ministry of Youth Affairs and Sports	25/04/2016	27/04/2016	PDF
276	Action Taken by Government on the Recommendations/Observations contained in the two hundred sixty-seven Report on Demands for Grants 2015-16 (Demand No. 59) of the Ministry of Human Resource Development (Department of School Education & Literacy)	25/04/2016	27/04/2016	PDF
275	Report on Action Taken by Government on the Recommendations/Observations contained in the two hundred sixty-eighth report on DFGs 2015-16 (Demand No 108) of Ministry of Women and Child Development	14/03/2016	16/03/2016	PDF
274	Report on Action Taken by Government on the Recommendations/Observations contained in the two hundred sixty-fifth report on DFGs 2015-16 (Demand No. 60) of the Department of Higher Education (Ministry of HRD)	14/03/2016	16/03/2016	PDF
273	Report on Action Taken by the Government on the Recommendations/Observations contained in the Two Hundred sixty-ninth DFGs 2015-16 (Demand No. 109) of the D/o Sports (M/o Youth Affairs and Sports)	18/12/2015	22/12/2015	PDF
272	Report on Action Taken by the Government on the Recommendations/Observations contained in the Two hundred sixty-sixth DFGs 2015-16 (Demand No. 109) of the Department of Youth Affairs (M/o Youth Affairs)	18/12/2015	22/12/2015	PDF
271	Performance of National Sports Development Fund and Recruitment and Promotion of Sportspersons (Part II)	18/12/2015	22/12/2015	PDF
270	Performance of National Sports Development Fund and Recruitment and Promotion and Sportspersons (Part I)	10/08/2015	13/08/2015	PDF
269	Report on DFGs 2015-16 (Demand No. 109) of the Department of Sports (Ministry of Youth Affairs and Sports)	27/04/2015	28/04/2015	PDF
268	Report on Demands for Grants 2015-16 of the Ministry of Women and Child Development	22/04/2015	28/04/2015	PDF
267	Report on DFGs 2015-16 (Demand No. 59) of the Department of School Education & Literacy	22/04/2015	23/04/2015	PDF
266	Report on DFGs 2015-16 (Demand No. 109) of the Department of Youth Affairs	17/04/2015	23/04/2015	PDF
265	Report on DFGs 2015-16 (Demand No. 60) of the Department of Higher Education	17/04/2015	23/04/2015	PDF
264	The Juvenile Justice (Care and Protection of Children) Bill, 2014	16/02/2015	25/02/2015	PDF
263	Functioning of the Indira Gandhi National Open University	25/04/2014	11/06/2014	PDF
262	Functioning of National Sports Federations	19/02/2014	20/02/2014	PDF
261	The Indira Gandhi National University for Women Bill, 2013	30/01/2014	07/02/2014	PDF
260	The Indian Institutes of Information Technology Bill, 2013	12/12/2013	13/12/2013	PDF
259	Report on the National Institutes of Technology, Science Education and Research (Amendment) Bill, 2013	17/10/2013	09/12/2013	PDF
258	The Indecent Representation of Women (Prohibition) Amendment Bill, 2012	17/09/2013	09/12/2013	PDF
257	The Central Universities (Amendment) Bill, 2013	07/06/2013	06/09/2013	PDF
256	DFGs 2013-14 of the Department of Higher Education, Ministry of HRD	30/04/2013	03/05/2013	PDF
255	DFGs 2013-14 (Demand No. 105) of Ministry of Youth Affairs and Sports	22/04/2013	25/04/2013	PDF
254	DFGs 2013-14 (Demand No. 104) of Ministry of Women and Child Development	22/04/2013	25/04/2013	PDF
253	Report on DFGs 2013-14 (Demand No. 57) of the Department of School Education and Literacy	22/04/2013	25/04/2013	PDF
252	Report on Action Taken by the Government on the Recommendations contained in the Two Hundred Forty Sixth Report on Demands for Grants (Demand No. 58) of the Department of Higher Education	21/02/2013	26/02/2013	PDF
251	Report on Action Taken by the Government on the Recommendations contained in the Two Hundred forty-fifth Report on Demands for Grants (Demand No. 105) of the Ministry of Youth Affairs and Sports	21/02/2013	26/02/2013	PDF
250	Report on Action Taken by the Government on the Recommendations contained in the Two Hundred forty-forth Report on Demands for Grants (Demand No. 57) of the Department of School Education & Literacy	21/02/2013	26/02/2013	PDF
249	Report on Action Taken by the Government on the Recommendations contained in the Two Hundred Forty third Report on Demands for Grants (Demand No. 104) of the Ministry of Women and Child Development	21/02/2013	26/02/2013	PDF
248	The Universities for Research and Innovation Bill, 2012	21/02/2013	26/02/2013	PDF
247	The Higher Education and Research Bill, 2011	11/12/2012	13/12/2012	PDF
246	Report on Demands for Grants 2012-13 of the Department of Higher Education	07/05/2012	09/05/2012	PDF
245	DFGs 2012-13 (Demand No. 105)of Ministry of Youth Affairs & Sports	30/04/2012	03/05/2012	PDF
244	DFGs 2012-13 (Demand No. 57) of the Department of School Education & Literacy	30/04/2012	03/05/2012	PDF
243	DFGs 2012-13 (Demand No. 104) of the Ministry of Women and Child Development	30/04/2012	03/05/2012	PDF
242	The Rajiv Gandhi National Institute of Youth Development Bill, 2011	19/04/2012	26/04/2012	PDF
241	The National Academic Depository Bill, 2011	22/02/2012	13/03/2012	PDF
240	The Protection of Children from Sexual Offences Bill, 2011	19/12/2011	21/12/2011	PDF
239	The Protection of Women Against Sexual Harassment at Workplace Bill, 2010	30/11/2011	08/12/2011	PDF
238	The National Accreditation Regulatory Authority for Higher Educational Institutions Bill, 2010	08/08/2011	12/08/2011	PDF
237	The Foreign Educational Institutions (Regulation of Entry and Operations) Bill, 2010	22/07/2011	01/08/2011	PDF
236	The Prohibition of Unfair Practices in Technical Educational Institutions, Medical Educational Institutions and Universities Bill,2010	26/05/2011	01/08/2011	PDF
235	The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2010	22/02/2011	25/02/2011	PDF
234	The Central Educational Institutions (Reservation in Admission) Amendment Bill, 2010	14/02/2011	25/02/2011	PDF
233	Action Taken by Government on the Recommendations/Observations contained in the two hundred twenty second Report on Demands for Grants 2010-11 (Demand No. 58) of the Department of Higher Education (M/o Human Resource Development)	17/01/2011	08/03/2011	PDF
232	Action Taken by Government of the Recommendations/Observations contained in the two hundred twenty second Report on Demand for Grants 2010-11 (Demand No. 57) of the Department of School Education & Literacy (Ministry of HRD)	17/01/2011	08/03/2011	PDF
231	Action Taken by Government on the Recommendations/Observations contained in the Two Hundred Twentieth Report on Demands for Grants 2010-2011 (Demand No. 105) of the Ministry of Youth Affairs and Sports	17/01/2011	08/03/2011	PDF
230	Action Taken by Government on the Recommendations/Observations contained in the two hundred Nineteenth Report on the Demands for Grants 2010-11 (Demand No. 104) of the Ministry of WCD	17/01/2011	08/03/2011	PDF
229	The Architects (Amendment) Bill, 2010	17/01/2011	25/02/2011	PDF
228	The Institutes of Technology (Amendment) Bill, 2010	25/11/2010	26/11/2010	PDF
227	The Copyright (Amendment) Bill, 2010	13/10/2010	23/11/2010	PDF
226	The National Institutes of Technology (Amendment) Bill, 2010	23/09/2010	15/11/2010	PDF
225	225 Report on 'the Educational Tribunals Bill, 2010	18/08/2010	20/08/2010	PDF
224	Two hundred twenty-fourth Report on The National Council for Teacher Education (Amendment) Bill, 2010	15/06/2010	30/07/2010	PDF
223	Two Hundred Twenty-third Report on The Right of Children to Free and Compulsory Education (Amendment)Bill, 2010	04/06/2010	28/06/2010	PDF
222	Two Hundred Twenty second Report on Demands for Grants 2010-11 (Demand No. 58) of The Department of Higher Education (Ministry of Human Resource Development)	28/04/2008	29/04/2010	PDF
221	Two Hundred Twenty-first Report on Demands for Grants 2010-2011 (Demand No. 57) of The Department of School Education & Literacy, Ministry of Human Resource Develoopment.	22/04/2010	26/04/2010	PDF
220	Two Hundred Twentieth Report on Demands for Grants 2010-11 (Demand No. 105) of the Ministry of Youth Affairs & Sports.	19/04/2010	20/04/2010	PDF
219	Two Hundred Nineteenth Report on Demands for Grants 2010-11 (Demand No. 104) of the Ministry of Women & Child Development	19/04/2010	20/04/2010	PDF
218	218th Report on the National Commission for Minority Educational Institutions (Amendment) Bill, 2009.	12/11/2009	25/11/2009	PDF
217	217th Report on Action Taken by Government on the recommendation/observations contained in the 206th Report on Demands for Grants 2008-09 (Demand no. 57) of the Department of School Education & Literacy, Ministry of Human Resource Development.	30/10/2009	26/11/2009	PDF
216	216th Report on Action Taken by Government on the recommendation/observations contained in the 209th Report on Demands for Grants 2008-09 (Demand no. 104) of the Ministry of Women & Child Development.	30/10/2009	26/11/2009	PDF
215	215th Report on Action Taken by Government on the recommendation/observations contained in the 208th Report on Demands for Grants 2008-09 (Demand no.105) of the Ministry of Youth Affairs & Sports.	30/10/2009	26/11/2009	PDF
214	214th Report on Action Taken by Government on the recommendation/observations contained in the 207th Report on Demands for Grants 2008-09 (Demand no. 58) of the Department of Higher Education	30/10/2009	26/11/2009	PDF
213	213th Report on "The Right of Children to Free and Compulsory Education Bill, 2008".	23/01/2009	18/02/2009	PDF
212	The Central Universities Bill, 2008	15/12/2008	17/12/2008	PDF
211	The Functioning of All India Council of Technical Education of the Department of Higher Eduction (Ministry of Human Resource Development)	28/11/2008	12/12/2008	PDF
210	210th Report on Implementation of Sarva Shiksha Abhiyan, Mid-Day Meal Scheme and Integrated Child Development Services Scheme in the Union Territories.	25/06/2008	22/10/2008	PDF
209	Demands for Grants 2008-2009 (Demand No. 104) of the Ministry of Women and Child Development.	28/04/2008	30/04/2008	PDF
208	Demands for Grants 2008-2009 (Demand No. 105) of the Ministry of Youth Affairs and Sports.	17/04/2008	23/04/2008	PDF
207	DEMANDS FOR GRANTS 2008-09 (DEMAND NO.58) OF THE DEPARTMENT OF HIGHER EDUCATION (MINISTRY OF HUMAN RESOURCE DEVELOPMENT)	15/04/2008	17/04/2008	PDF
206	Demands for Grants 2008-2009 (Demand No. 57) of the Department of School Education & Literacy.	15/04/2008	17/04/2008	PDF
205	Action taken by government on the recommendations/observations contained in The hundred Ninety-First report on implementation of Sarva Shiksha Abhiyan, mid-day meal scheme and integrated child development services scheme in Jammu & Kashmir and North-Eastern States	29/11/2007	05/12/2007	PDF
204	Action taken by government on the recommendations/observations contained in the Hundred Ninety-Fifth report on Demands for grants 2007-2008 (Demand No. 104) of the Ministry of Youth Affairs and Sports	29/11/2007	05/12/2007	PDF
203	Action taken by government on the recommendations/observations contained in the hundred ninety-fourth report on Demands for grants 2007-2008 (demand no. 103) of the Ministry of women and child development	29/11/2007	05/12/2007	PDF
202	Action taken by government on the recommendations/observations contained in the hundred ninety-third report on demands for grants 2007-2008 (demand no. 57) Of the Department of higher education	05/12/2007	29/12/2007	PDF
201	ACTION TAKEN BY GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE HUNDRED NINETY-SECOND REPORT ON DEMANDS FOR GRANTS 2007-2008 (DEMAND NO. 56) OF THE DEPARTMENT OF SCHOOL EDUCATION AND LITERACY	29/12/2007	05/12/2007	PDF
200	The indira gandhi national tribal university bill, 2007	15/11/2007	19/11/2007	PDF
199	North-eastern hill university, shillong	15/11/2007	19/11/2007	PDF
198	Action taken by government on the recommendations/observations contained in the hundred eighty fourth report on major issues concerning navodaya vidyalayas	17/07/2007	17/08/2007	PDF
197	Action taken by government on recommendation/observations contained in hundred eighty-third report on major issues concerning kendriya vidyalayas	17/07/2007	17/08/2007	PDF
196	Action taken by government on the recommendations/observations contained in The hundred seventy-second report on University and higher education	17/07/2007	17/08/2007	PDF
195	Demands for grants 2007-2008 (demand no. 104) Of the Ministry of youth affairs and sports	03/05/2007	05/05/2007	PDF
194	Demands for grants 2007-2008 (demand no. 103) of the Ministry of women and child development (presented to the rajya sabha on 27th april, 2007) (laid on the table of lok sabha on 27th april, 2007)	18/04/2007	27/04/2007	PDF
193	Demands for grants 2007-2008 (demand no. 57) of the Department of higher education (ministry of human resource development) (presented to the rajya sabha on 27th april, 2007) (laid on the table of lok sabha on 27th april, 2007)	18/04/2007	27/04/2007	PDF
192	Demands for grants 2007-2008 (Demand No. 56) of the Department of School Education and Literacy (Ministry Of Human Resource Development) (presented to the Rajya Sabha on 27th april, 2007) (laid on the table of Lok Sabha on 27th April, 2007)	18/04/2007	27/04/2007	PDF
191	On implementation of sarvashiksha abhiyan, mid-day meal scheme and integrated child development services scheme in jammu and kashmir and north-eastern states	25/01/2007	02/03/2007	PDF
190	Action taken by Government on the recommendations/observations contained in The Hundred Seventy-Sixth report on Demands for Grants 2006-2007 (demand no. 104) of the Ministry of Youth Affairs and Sports	25/01/2007	01/03/2007	PDF
189	Action taken by Government on the recommendations/observations contained in The Hundred Seventy-Fifth report on Demands for grants 2006-2007 (demand no. 57) Of the Ministry of Women and Child Development	25/01/2007	01/03/2007	PDF
188	Action taken by Government on the recommendations/observations contained in The Hundred Seventy-Fourth report on Demands for grants 2006-2007 (demand no. 56) Of the Department of Higher Education	25/01/2007	01/03/2007	PDF
187	Action taken by Government on the recommendations/observations contained in the hundred seventy-third report on Demands for Grants 2006-2007 (demand no. 55) of the Department of School Education and Literacy	25/01/2007	01/03/2007	PDF
186	The Central Educational Institutions (Reservation in Admission) Bill, 2006	16/11/2006	01/12/2006	PDF
185	Promotion Of Sports In India	27/09/2006	27/09/2006	PDF
184	Major Issues Concerning Navodaya Vidyalayas	27/09/2006	27/09/2006	PDF
183	Major Issues Concerning Kendriya Vidyalayas	27/09/2006	30/11/2006	PDF
182	The Immoral Traffic (Prevention) Amendment Bill, 2006	30/10/2006	23/11/2007	PDF
181	The Rajiv Gandhi University Bill, 2006	18/09/2006	23/11/2007	PDF
180	The Tripura University Bill, 2006	18/09/2006	23/11/2007	PDF
179	The Sikkim University Bill, 2006	18/09/2006	23/11/2007	PDF
178	The National Institutes Of TechnologyBill, 2006	08/09/2007	23/11/2007	PDF
177	The Central Institute of English And Foreign Languages University Bill, 2006	19/07/2006	25/08/2006	PDF
176	Department-related Parliamentary Standing Committee on Human Resource Development Hundred Seventy - Sixth Report on Demands for Grants 2006-2007 (Demand No. 104) of Ministry of Youth Affairs and Sports	16/05/2006	22/05/2006	PDF
175	Department-related Parliamentary Standing Committee on Human Resource Development Hundred Seventy - Fifth Report on Demands for Grants 2006-2007 (Demand No. 57) of the Ministry of Department of Women and Child development	16/05/2006	22/05/2006	PDF
174	Department-related Parliamentary Standing Committee on Human Resource Development Hundred Seventy - Fourth Report on Demands for Grants 2006-2007 (Demand No. 56) of the Department of Secondary and Higher Education (Ministry of Human Resource Development)	15/05/2006	22/05/2006	PDF
173	Department-related Parliamentary Standing Committee on Human Resource Development Hundred Seventy -Third Report on Demands for Grants 2006-2007 (Demand No.55) of the Department of Elementary Education and Literacy (Ministry of Human Resource Development)	15/05/2006	22/05/2006	PDF
172	Department-related Parliamentary Standing Committee on Human Resource Development Hundred Seventy - Second Report on University and Higher Education	25/01/2006	22/03/2006	PDF
171	Action taken by government on the recommendations/observations contained in the hundred fifty eighth report on demands for grants 2005-2006 (Demand No. 57) of the Department of Elementary Education & Literacy	14/12/2005	16/12/2005	PDF
170	Action taken by government on the recommendations/observations contained in the hundred sixtieth report on demands for grants 2005-2006 (Demand No. 59) of the Department ofWomen and Child Development	14/12/2005	16/12/2005	PDF
169	Action taken by Government on recommendations/observations contained in hundred sixty third report on demands for grants, 2005-2006, (Demand No. 105) of Ministry of YouthAffairs and Sports	08/12/2005	13/12/2005	PDF
168	Action taken by Government on the recommendations/observations contained in the hundred fifty ninth report on demands for grants 2005-2006 (Demand No. 58) of the Department of Secondary and Higher Education	08/12/2005	13/12/2005	PDF
167	The National Commission for Minority Educational Institutions (amendment) Bill, 2005	27/09/2005	06/12/2005	PDF
166	Action taken by government on the recommendations/ observations contained in the hundred fifty-third report on Gender budget analysis	23/08/2005	24/08/2005	PDF
165	The Commissions for protection of child rights bill, 2005	17/08/2005	18/08/2005	PDF
164	The Manipur University Bill, 2005	02/06/2005	27/07/2005	PDF
163	Demands for grants 2005-2006 (Demand No. 105) of Ministry of Youth Affairs And Sports	05/05/2005	06/05/2005	PDF
162	Functioning of Kendriya Vidyalayas	11/04/2005	28/04/2005	PDF
161	The University of Allahabad bill, 2004	11/04/2005	27/04/2005	PDF
160	Demands for grants 2005-2006 (Demand No. 59) of the Department of Women and Child Development	20/04/2005	21/04/2005	PDF
159	Demands for grants 2005-2006 (Demand No. 58) of the Department of Secondary and Higher Education (Ministry of Human Resource Development)	20/04/2005	21/04/2005	PDF
158	Demands for grants 2005-2006 (Demand No. 57) of the Department of Elementary Education and Literacy (Ministry of Human Resource Development)	20/04/2005	21/04/2005	PDF
157	Action taken by government on recommendations/observations contained in hundred fifty second report on demands for grants, 2004-2005 (Demand No. 105) of Ministry of Youth Affairs And Sports	22/03/2005	03/04/2005	PDF
156	Action taken by government on the recommendations/observations contained in the hundred fifty-first report on demands for grants 2004-2005 (Demand No. 59) of the department of Women and Child Development (Ministry of Human Resource Development)	26/02/2005	03/03/2005	PDF
155	Action taken by government on the recommendations/observations contained in the hundred forty ninth report on demands for grants 2004-2005 (Demand No. 57) of The Department of Elementary Education & Literacy (Ministry of Human Resource Development)	26/02/2005	03/03/2005	PDF
154	Functioning of Navodaya Vidyalayas	26/02/2005	03/03/2005	PDF
153	Gender Budget Analysis	17/12/2004	21/12/2004	PDF
152	Demands for grants 2004-2005 (Demand No. 105) of Ministry of Youth Affairs and Sports	25/08/2004	26/08/2004	PDF
151	Demands for grants 2004-2005 (Demand no. 59) of the Department of Women and Child Development (Ministry of Human Resource Development)	25/07/2004	20/08/2004	PDF
150	Demands for grants 2004-2005 (Demand No. 58) of the Department of Secondary and Higher Education	17/08/2004	20/08/2004	PDF
149	Demands for grants 2004-2005 (Demand no. 57) of the Department of Elementary Education and Literacy (Ministry of Human Resource Development)	17/08/2004	20/08/2004	PDF
148	Action taken by government on the recommendations/observations contained in the hundred Thirty Fifth Report on demands for grants 2003-2004 (Demand no. 46) of The department of health (Ministry of Health and Family Welfare)	29/01/2004	04/02/2004	PDF
147	Action taken by government on recommendations/observations contained in hundred Forty First report on Demands for grants, 2003-2004, (Demand no. 103) of Ministry of Youth Affairs and Sports	09/12/2003	12/12/2003	PDF
146	Action taken by government on the recommendations/observations contained in the Hundred Fortieth Report on demands for grants 2003-2004 (Demand no.58) of the department of women and child development (Ministry of Human Resource Development)	09/12/2003	12/12/2003	PDF
145	Action taken by government on the recommendations/observations contained in the Hundred Thirty Ninth report on demands for grants 2003-2004 (Demand no. 57) of The department of Secondary and Higher Education (Ministry of Human Resource Development)	09/12/2003	12/12/2003	PDF
144	Action taken by government on the recommendations/observations contained in the Hundred Thirty Eighth report on demands for grants 2003-2004 (Demand no. 56) of the Department of Elementary Education & Literacy (Ministry of Human Resource Development)	09/12/2003	12/12/2003	PDF
143	Action taken by government on the recommendations/observations contained in the Hundred thirty seventh report on demands for grants 2003-2004 (Demand no. 47) of The department of Indian systems of Medicine & Homoeopathy (Dinistry of Health and Family Welfare)	09/12/2003	12/12/2003	PDF
142	Action taken by government on the recommendations/observations contained in the Hundred thirty sixth report on demands for grants 2003-2004 (Demand no. 48) of the Department of Family Welfare (Ministry of Health and Family Welfare)	09/12/2003	12/12/2003	PDF
141	Demands for grants 2003-2004 (demand no. 103) of Ministry of youth affairs and sports	22/04/2003	23/04/2003	PDF
140	Demands for grants 2003-2004 (demand no. 58) of The department of women and child development (ministry of human resource development)	22/04/2003	23/04/2003	PDF
139	Demands for grants 2003-2004 (demand no. 57) of The department of secondary and higher education (ministry of human resource development)	22/04/2003	23/04/2003	PDF
138	Demands for grants 2003-2004 (demand no. 56) of The department of elementary education and literacy (ministry of human resource development)	22/04/2003	23/04/2003	PDF
137	Demands for grants 2003-2004 (demand no. 47) of The department of indian systems of medicine and homoeopathy (ministry of health and family welfare)	22/04/2003	23/04/2003	PDF
136	Demands for grants 2003-2004 (demand no. 48) of The department of family welfare (ministry of health and family welfare)	22/04/2003	23/04/2003	PDF
135	Demands for grants 2003-2004 (demand no. 46) of The department of health (ministry of health and family welfare)	22/04/2003	23/04/2003	PDF
134	Action taken by government on the recommendations/observations contained in the hundred thirteenth report on technical education of the department of secondary and higher education (ministry of human resource development)	07/04/2003	10/04/2003	PDF
133	Action taken by government on the recommendations/observations contained in the hundred twelfth report on medical education the department of health(ministry of healthand family welfare)	07/04/2003	10/04/2003	PDF
132	Action taken by government on the recommendations/observations contained in the hundred fourteenth report on implementation of elementary education schemes of The department of elementary education & literacy (ministry of human resource development)	07/04/2003	10/04/2003	PDF
131	Action taken by government on the recommendations/observations contained in the hundred twenty second report on demands for grants 2002-2003 (demand no. 88) of the ministry of youth affairs and sports	07/04/2003	10/04/2003	PDF
130	Action taken by government on the recommendations/observations contained in the hundred twenty first report on demands for grants 2002-2003 (demand no.52) of the department of women and child development (ministry of humanresource development)	07/04/2003	10/04/2003	PDF
129	Action taken by government on the recommendations/observations contained in the hundred twentieth report on demands for grants 2002-2003 (demand no. 51) of The department of secondary and higher education (ministry of human resource development)	07/04/2003	10/04/2003	PDF
128	Action taken by government on the recommendations/observations contained in the hundred nineteenth report on The department of elementary education & literacy (ministry of human resource development	07/04/2003	10/04/2003	PDF
127	Action taken by government on the recommendations/observations contained in the hundred seventeenth report on demands for grants 2002-2003 (demand no. 43) of The department of family welfare (ministry of health and family welfare	07/04/2003	10/04/2003	PDF
126	Action taken by government on the recommendations/observations contained in the hundred seventeenth report on demands for grants 2002-2003 (demand no. 44) of The department of family welfare (ministry of health and family welfare)	07/04/2003	10/04/2003	PDF
125	Action taken by government on the recommendations/observations contained in the hundred sixteenth report on demands for grants 2002-2003 (demand no. 42) of The department of health (ministry of healthand family welfare	07/04/2003	10/04/2003	PDF
124	The protection from domestic violence bill, 2002	03/12/2002	12/12/2002	PDF
123	The infant milk substitutes, feeding bottles and infant foods (regulation of production, supply and distribution) amendment bill, 2002	03/12/2002	12/12/2002	PDF
122	Demands for grants 2002-2003 (demand no. 88 ofMinistry of youth affairs and sports	22/04/2002	30/04/2002	PDF
121	Demands for grants 2002-2003 (demand no. 52) of the department of women and child development (MINISTRY OF HUMAN RESOURCE DEVELOPMENT)	24/04/2002	30/04/2002	PDF
120	Demands for grants 2002-2003 (demand no. 51) of the department of secondary education and higher education (MINISTRY OF HUMAN RESOURCE DEVELOPMENT)	24/04/2002	30/04/2002	PDF
119	Demands for grants 2001-2002 (demand no. 50) ofThe department of elementary education and literacy (ministry of human resource development)	24/04/2002	30/04/2002	PDF
118	Demands for grants 2002-2003 (demand no. 43) of the department of indian systems of medicine & homoeopathy (MINISTRY OF HEALTH AND FAMILY WELFARE)	22/04/2002	30/04/2002	PDF
117	Demands for grants 2002-2003 (demand no. 44) of the department of family welfare (MINISTRY OF HEALTH AND FAMILY WELFARE)	24/04/2002	30/04/2002	PDF
116	Demands for grants 2002-2003 (demand no. 42) of The department of health	22/04/2002	30/04/2002	PDF
115	Hundred-Fifteenth Report Action Taken by Government on the Recommendations/Observations in the Thirty First Report on Functioning of Central Government Hospitals The Department of Health (Ministry of Health and Family welfare)	18/02/2002	14/03/2002	PDF
114	Implementation of elementary education schemes	19/01/2002	14/03/2001	PDF
113	Technical Education	10/12/2001	13/12/2001	PDF
112	Medical Education	10/12/2001	13/12/2001	PDF
111	The cigarettes and other tobacco products (prohibition of advertisement and regulation of trade and commerce, production, supply and distribution), bill, 2001	01/01/1999	05/12/2001	PDF
110	Action taken by government on the recommendations/observations contained in the 74th report on vocational education the department of secondary education and higher education (ministry of human resource development)	08/06/2001	31/07/2001	PDF
109	Action taken by government on the recommendations/observations contained in the 72nd report on adult education the department of elementary education and literacy (ministry of human resource development)	08/06/2001	31/07/2001	PDF
108	Action taken by government on the recommendations/observations contained in the 55th report on all india institute of speech and hearing, mysore the department of health (ministry of health and family welfare)	08/06/2001	31/07/2001	PDF
107	The department of elementary education and literacy (ministry of human resource development)	08/06/2001	31/07/2001	PDF
106	Demands for grants 2001-2002 (demand no. 86 of (ministry of youth affairs and sports)	11/04/2001	24/04/2001	PDF
105	Demands for grants 2001-2002 (demand no. 48) of The department of women and child development (ministry of human resource development	12/04/2001	24/04/2001	PDF
104	Demands for grants 2001-2002 (demand no. 47) of The department of secondary education and higher education (ministry of human resource development)	12/04/2001	24/04/2001	PDF
103	Demands for grants 2001-2002 (demand no. 46) of The department of elementary education and literacy (ministry of human resource development)	11/04/2001	24/04/2001	PDF
102	Demands for grants 2001-2002 (demand no. 39) of The department of Indian systems of medicine & homoeopathy (ministry of health and family welfare)	11/04/2001	24/04/2001	PDF
101	Department-related parliamentary standing Committee on human resource development	12/04/2001	24/04/2001	PDF
100	Hundred Report on Demands for Grants 2001-02 (Demand No. 38) of the Department of Health (Ministry of Health & Family Welfare)	11/04/2001	24/04/2001	PDF
99	Actiontaken By Government On The Recommendations/Observations Contained In The 73rd Report On Dreaded Diseases	22/01/2001	27/02/2001	PDF
98	Action taken by government on the recommendations/observations contained in the 54th report on national institute of mental health and Neuro sciences (Nimhans), Bangalore	22/01/2001	27/02/2001	PDF
97	The Delhi University (Amendment) Bill, 2002	19/07/2000	01/08/2000	PDF
96	Report Demands for Grants 2000-2001 of the Department of Youth Affairs and Sports (Ministry of Culture, Youth Affairs and Sports).	13/04/2000	25/04/2000	PDF
95	Report Demands for Grants 2000-2001 of the Department of Women and Child Development (Ministry of Human Resource Development).	13/04/2000	25/04/2000	PDF
94	Report Demands for Grants 2000-2001 of the Department of Secondary Education and Higher Education (Ministry of Human Resource Development).	13/04/2000	25/04/2000	PDF
93	Report Demands for Grants 2000-2001 of the Department of Elementary Education and Literacy (Ministry of Human Resource Development).	13/04/2000	25/04/2000	PDF
92	Report Demands for Grants 2000-2001 of the Department of Culture (Ministry of Culture, Youth Affairs and Sports).	13/04/2000	24/04/2000	PDF
91	Report Demands for Grants 2000-2001 of the Department of Indian Systems of Medicine and Homoeopathy (Ministry of Health and Family Welfare).	15/04/2000	24/04/2000	PDF
90	Report Demands for Grants 2000-2001 of the Department of Family Welfare (Ministry of Health and Family Welfare).	15/04/2000	24/04/2000	PDF
89	Report Demands for Grants 2000-2001 of the Department of Health (Ministry of Health and Family Welfare).	15/04/2000	24/04/2000	PDF
88	Eighty Demands for Grants 1999-2000 of the Department of Indian Systems of Medicine and Homoeopathy (Ministry of Health and Family Welfare).	09/04/1999	19/04/1999	PDF
87	Eighty Demands for Grants 1999-2000 of the Department of Family Welfare (Ministry of Health and Family Welfare).	09/04/1999	19/04/1999	PDF
86	Report Demands for Grants 1999-2000 of the Department of Health (Ministry of Health and Family Welfare).	07/04/1999	19/04/1999	PDF
85	Repor Demands for Grants 1999-2000 of the Department of Women and Child Development (Ministry of Human Resource Development).	07/04/1999	19/04/1999	PDF
84	Report Demands for Grants 1999-2000 of the Department of Culture (Ministry of Human Resource Development	07/04/1999	19/04/1999	PDF
83	Report Demands for Grants 1999-2000 of the Department of Youth Affairs and Sports (Ministry of Human Resource Development).	07/04/1999	19/04/1999	PDF
82	Report Demands for Grants 1999-2000 of the Department of Education (Ministry of Human Resource Development).	07/04/1999	19/04/1999	PDF
81	Repor Report of the Committee on Human Resource Development on Value Based Education.	22/01/1999	26/02/1999	PDF
80	Report of the Committee on the Action Taken by the Government on the Recommendations/ Observations contained in its 53rd Report on the Functioning of the National Institute of Ayurveda, Jaipur.	19/11/1998	09/12/1998	PDF
79	Report of the Committee on the Action Taken by the Government on the Recommendations/Observations contained in its 51st Report on the Functioning of the National Institute of Homeopathy, Calcutta.	19/11/1998	09/12/1998	PDF
78	Report of the Committee on the Action Taken by the Government on the Recommendations/ Observations contained in its 30th Report on the Functioning of the Central Government Health Scheme.	19/11/1998	09/12/1998	PDF
77	Report of the Committee on the Action Taken by the Government on the Recommendations/ Observations contained in its 34th Report on India's Performance in International Sports.	19/11/1998	09/12/1998	PDF
76	Report of the Committee on the Action Taken by the Government on the Recommendations/Observations contained in its 52nd Report on the Functioning of the National Library, Calcutta.	19/11/1998	08/12/1998	PDF
75	Report of the Committee on the Action Taken by the Government on the Recommendations/ Observations contained in its 49th Report on the Functioning of the Indian Museum, Calcutta.	19/11/1998	08/12/1998	PDF
74	Report of the Committee on Vocational Education.	19/11/1998	08/12/1998	PDF
73	Report of the Committee on Dreaded Diseases.	19/11/1998	08/12/1998	PDF
72	Report of the Committee on Adult Education.	19/11/1998	08/12/1998	PDF
71	Report of the Committee on Problem of Drop-Outs.	19/11/1998	08/12/1998	PDF
70	Demands for Grants 1998-99 of the Department of Indian Systems of Medicine and Homeopathy (Ministry of Health and Family Welfare).	01/07/1998	06/07/1998	PDF
69	Demands for Grants 1998-99 of the Department of Health (Ministry of Health and Family Welfare).	02/07/1998	06/07/1998	PDF
68	Sixty- Demands for Grants 1998-99 of the Department of Family Welfare (Ministry of Health and Family Welfare).	02/07/1998	06/07/1998	PDF
67	Repo Demands for Grants 1998-99 of the Department of Culture (Ministry of Human Resource Development).	01/07/1998	03/07/1998	PDF
66	Repo Demands for Grants 1998-99 of the Department of Women and Child Development (Ministry of Human Resource Development).	01/07/1998	03/07/1998	PDF
65	Demands for Grants 1998-99 of the Department of Youth Affairs and Sports (Ministry of Human Resource Development);	01/07/1998	03/07/1998	PDF
64	Demands for Grants 1998-99 of the Department of Education (Ministry of Human Resource Development)	01/07/1998	03/07/1998	PDF
63	Report on the Constitution (Eighty-Third Amendment) Bill, 1997.	04/11/1997	24/11/1997	PDF
62	Demands for Grants 1997-98 of the Department of Youth Affairs and Sports (Ministry of Human Resource Development).	19/04/1997	22/04/1997	PDF
61	Demands for Grants 1997-98 of the Department of Indian Systems of Medicine & Homoeopathy (Ministry of Health and Family welfare).	19/04/1997	22/04/1997	PDF
60	Demands for Grants 1997-98 of the Department of Health (Ministry of Health and Family Welfare).	19/04/1997	22/04/1997	PDF
59	Demands for Grants 1997-98 of the Department of Women and Child Development (Ministry of Human Resource Development)..	19/04/1997	22/04/1997	PDF
58	Demands for Grants 1997-98 of the Department of Culture (Ministry of Human Resource Development).	19/04/1997	22/04/1997	PDF
57	Demands for Grants 1997-98 of the Department of Family welfare (Ministry of Health and Family Welfare).	19/04/1997	22/04/1997	PDF
56	Demands for Grants 1997-98 of the Department of Education (Ministry of Human Resource Development).	19/04/1997	22/04/1997	PDF
55	Report on the Functioning of the All India Institute of Speech and Hearing, Mysore	16/01/1997	25/02/1997	PDF
54	Report on the Functioning of the National Institute of Mental Health and Neuro Sciences, Bangalore.	16/01/1997	25/02/1997	PDF
53	Report on the Functioning of the National Institute of Ayurveda, Jaipur.	16/01/1997	25/02/1997	PDF
52	Report on the Functioning of National Library, Calcutta	17/12/1996	19/12/1996	PDF
51	Report on the Functioning of National Institute of Homoeopathy, Calcutta.	27/11/1996	03/12/1996	PDF
50	Report on the Functioning of Netaji Bhawan, Calcutta.	27/11/1996	03/12/1996	PDF
49	Report on the Functioning of Indian Museum, Calcutta.	27/11/1996	03/12/1996	PDF
48	Demands for Grants 1996-97 of the Department of Youth Affairs and Sports (Ministry of Human Resource Development)	29/08/1996	04/09/1996	PDF
47	Demands for Grants 1996-97 of the Department of Women and Child Development (Ministry of Human Resource Development).	29/08/1996	04/09/1996	PDF
46	Demands for Grants 1996-97 of the Department of Education (Ministry of Human Resource Development).	29/08/1996	04/09/1996	PDF
45	Demands for Grants 1996-97 of the Department of Health (Ministry of Health and Family Welfare).	24/08/1996	30/08/1996	PDF
44	Demands for Grants 1996-97 of the Department of Family Welfare (Ministry of Health and Family welfare).	24/08/1996	30/08/1996	PDF
43	Demands for Grants 1996-97 of the Department of Culture (Ministry of Human Resource Development).	24/08/1996	30/08/1996	PDF
42	Demands for Grants 1996-97 of the Department of Indian Systems of Medicines & Homoeopathy (Ministry of Health and Family Welfare).	24/08/1996	29/08/1996	PDF
41	Report on the Private Universities (Establishment and Regulation) Bill, 1995.	19/03/1996	29/08/1996	PDF
40	Report on the Action Taken by the Government on the recommendations/observations contained in the Seventeenth Report of the Committee on Demands for Grants of the Department of Youth Affairs and Sports for the year 1995-96	07/03/1996	12/03/1996	PDF
39	Report on the Action Taken by the Government on the recommendations/observations contained in the Twentieth Report of the Committee on Demands for Grants of the Department of Family Welfare for the year 1995-96	11/03/1996	12/03/1996	PDF
38	Report on the Action Taken by the Government on the recommendations/observations contained in the Nineteenth Report of the Committee on Demands for Grants of the Department of Health for the year 1995-96.	11/03/1996	12/03/1996	PDF
37	Report on the Action Taken by the Government on the recommendation/observations contained in the Twenty-Second Report of the Committee on Demands for Grants of the Department of Education for the year 1995-96.	11/03/1996	12/03/1996	PDF
36	Report on the Action Taken by the Government on the recommendation/observations contained in the Twenty-first Report of the Committee on Demands for Grants of the Department of Women and Child Development for the year 1995-96.	07/03/1996	11/03/1996	PDF
35	Report on the Action Taken by the Government on the recommendation/observations contained in the Eighteenth Report of the Committee on Demands for Grants of the Department of Culture for the year 1995-96.	07/03/1996	11/03/1996	PDF
34	Report on India’s Performance in International Sports.	18/12/1995	22/12/1995	PDF
33	Report on the Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Bill-1995.	11/12/1995	15/12/1995	PDF
32	Report on the Maulana Azad National Urdu University Bill, 1995	08/12/1995	15/12/1995	PDF
31	Report on Functioning of Central Government Hospitals.	09/08/1995	16/08/1995	PDF
30	Report on Functioning of Central Government Health Scheme.	16/06/1995	16/08/1995	PDF
29	Report on The University Grants Commission (Amendment) Bill, 1995.	09/08/1995	16/08/1995	PDF
28	Report on Action Taken by Government on the recommendations contained in Eighth Report of the Committee.	01/06/1995	02/06/1995	PDF
27	Report on Action Taken by Government on the recommendations contained in Seventh Report of the Committee.	31/05/1995	02/06/1995	PDF
26	Report on Action Taken by Government on the recommendations contained in Sixth Report of the Committee	30/05/1995	02/06/1995	PDF
25	Report on Action Taken by Government on the recommendations contained in Tenth Report of the Committee.	31/05/1995	02/06/1995	PDF
24	Report on Action Taken by Government on the recommendations contained in Ninth Report of the Committee.	01/06/1995	02/06/1995	PDF
23	Report on Action Taken by Government on the recommendations contained in Fifth Report of the Committee	30/05/1995	02/06/1995	PDF
22	Demands for Grants 1995-96 of the Department of Education (Ministry of Human Resource Development).	25/04/1995	28/04/1995	PDF
21	Demands for Grants 1995-96 of the Department of Women & Child Development (Ministry of Human Resource Development).	20/04/1995	25/04/1995	PDF
20	Demands for Grants 1995-96 of the Department of Family Welfare (Ministry of Health and Family welfare).	19/04/1995	25/04/1995	PDF
19	Demands for Grants 1995-96 of the Department of Health (Ministry of Health and Family Welfare)	18/04/1995	25/04/1995	PDF
18	Demands for Grants 1995-96 of the Department of Culture (Ministry of Human Resource Development).	17/04/1995	25/04/1995	PDF
17	Demands for Grants (1995-96) of Department of Youth Affairs and Sports (Ministry of Human Resource Development )	17/04/1995	25/04/1995	PDF
16	Assam University (Amendment) Bill, 1994	21/03/1995	22/03/1995	PDF
15	The Constitution Seventy-Ninth (Amendment) Bill, 1992	03/01/1995	22/03/1995	PDF
14	The Yoga Undertaking (Taking over of Management) Bill, 1994	20/12/1994	21/12/1994	PDF
13	The Prevention of Apartheid in Sports Bill, 1988	20/12/1994	21/12/1994	PDF
12	National Policy on Culture-An Approach paper, 1992	24/08/1994	25/08/1994	PDF
11	The Dr. B.R. Ambedkar University Bill, 1994	18/08/1994	19/08/1994	PDF
10	Demands for Grants 1994-95 of Department of Culture (Ministry of Human Resource Development )	18/04/1994	22/04/1994	PDF
9	Demands for Grants 1994-95 of Department of Health (Ministry of Health and Family Welfare)	13/04/1994	22/04/1994	PDF
8	Demands for Grants 1994-95 of Department of Family Welfare (Ministry of Health and Family Welfare)	18/04/1994	22/04/1994	PDF
7	Demands for Grants 1994-95 of Department of Women and Child Development (Ministry of Human Resource Development)	31/03/1994	22/04/1994	PDF
6	Demands for Grants 1994-95 of Department of Youth Affairs and Sports (Ministry of Human Resource Development)	30/03/1994	18/04/1994	PDF
5	Demands for Grants 1994-95 of Department of Education (Ministry of Human Resource Development)	31/03/1994	18/04/1994	PDF
4	National Health Programmes of the Department of Health, (Ministry of Health and Family Welfare)	16/12/1993	21/12/1993	PDF
3	Working of the Department of Women and Child Development (Regarding Child Development) (Ministry of Human Resource Development)	08/12/1993	17/12/1993	PDF
2	Working of the Department of Family Welfare (Ministry of Health and Family Welfare)	25/08/1993	25/08/1993	PDF
1	Demands for Grants 1993-94 of Department of Education (Ministry of Human Resource Development)	01/05/1993	04/05/1993	PDF

RULES RELATING TO THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEES

(Extracts from the Rules of Procedure and Conduct of Business in the Council of States)

268. Department-related Standing Committees

(1) There shall be Parliamentary Standing Committees of the Houses (to be called the Standing Committees) related to Ministries/Departments.

(2) Each of the Standing Committees shall be related to the Ministries/Departments as specified in the Third Schedule:

Provided that the Chairman and the Speaker, Lok Sabha (hereinafter referred to as the Speaker), may alter the said Schedule from time to time in consultation with each other.

269. Constitution

269 (1) Each of the Standing Committees constituted under Rule 268 shall consist of not more than 31 members, 10 members nominated by the Chairman from amongst the members of the Council, and 21 members nominated by the Speaker from amongst the members of the House;

Provided that a member appointed as a Minister shall not be nominated as, or continue as, a member of any Committee.

(2) The Chairman of each of the Committees specified in Part I of the Third Schedule shall be appointed by the Chairman of the Council from amongst members of the respective Committees, and the Chairman of each of the Committees specified in Part II of the said Schedule shall correspondingly be appointed by the Speaker.

(3) A member of a Committee shall hold office for a term not exceeding one year.

270. Functions

Each of the Standing Committees shall have the following functions, namely :-

to consider the Demands for Grants of the related Ministries/Departments and report thereon. The report shall not suggest anything of the nature of cut motions;
to examine Bills, pertaining to the related Ministries/Departments, referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon;
to consider the annual reports of the Ministries/Departments and report thereon; and
to consider national basic long term policy documents presented to the Houses , if referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon :

Provided that the Standing Committees shall not consider matters of day-to-day administration of the related Ministries/Departments.

271. Applicability of provisions relating to functions

Each of the functions of the Standing Committees as provided in rule 270 shall be applicable to the Committees from such date as may be notified by the Chairman and the Speaker in respect of applicability of a particular function.

272. Procedure relating to Demands for Grants

The following procedure shall be followed by each of the Standing Committees in its consideration of the Demands for Grants and making a report thereon to the Houses, after the general discussion on the Budget in the Houses is over, and the Houses are adjourned for a fixed period :-

the Committee shall consider the Demands for Grants of the related Ministries during the aforesaid period :
the Committee shall make its report within the specified period; and
there shall be a separate report on the Demands for Grants of each Ministry.

273. Procedure relating to Bills

The following procedure shall be followed by each of the Standing Committees in examining a Bill and making a report thereon :-

the Committee shall examine only such Bills introduced in either of the Houses as are referred to it by the Chairman or the Speaker, as the case may be ; and
the Committee shall consider the general principles and clauses of such Bills and shall make report thereon within such time as may be specified by the Chairman or the Speaker, as the case may be.

274. Report of the Committee

(1) The report of the Standing Committee shall be bases on broad consensus.

(2) Any member of the Committee may record a minute of dissent on the report of the Committee.

(3) The report of the Committee, together with the minutes of dissent, if any, shall be presented to the Houses.

275. Applicability of rules relating to Select Committees on Bills

In other respects the rules applicable to Select Committees on Bills in the Council shall apply mutatis mutandis to the Standing Committees specified in Part I of the Third Schedule and the general rules applicable to other Parliamentary Committees in the House shall apply to Standing Committees specified in Part II of the said Schedule.

276. Matters not to be considered

A Standing Committee shall not ordinarily consider maters within the purview of any other Parliamentary Committee.

277. Reports to have persuasive value

The report of a Standing Committee shall have persuasive value and shall be treated as considered advice given by the Committee.

Committee Section (EWCY&S)

Room No. 413, Fourth Floor,

B-Block, Parliament House Annexe-Extension Building,

Rajya Sabha Secretariat, New Delhi

Tel No. 011-23035777, Fax: 23093606

rsc_hrd@sansad.nic.in

Committee Secretariat

Shri S. D. Nautiyal

Joint Secretary (LR)

Room No.517, V-F, Parliament House Annexe, New Delhi

Tel. Nos.: 23034063,23014850,

Fax No.: 011- 23014850

sd.nautiyal@sansad.nic.in

Shri A.K. Mallick
Director (Sansad TV)

Room No. 010, B-Block, PHAE

Tel. Nos. 23034093,

ajay.mallick@sansad.nic.in

Shri Har Prateek Arya

Deputy Secretary (EWCY&S)-II

Room no. 141,First Floor, PHA, New Delhi

Tel No. 23034540

prateek@sansad.nic.in

Smt. Oindrila Roy

Deputy Secretary

(EWCY&S)

212,A, II-F, PHA

(EWCY&S)

Tel No 23035749, ,

oindrila.roy@sansad.nic.in

Shri Arun Bakshi

Under Secretary

Committee Section (EWCY&S)

Room No. 413,

Parliament House Annexe Extension Building

New Delhi.

Tel. No. 23035777

Fax No.: 011-23093606

arun.bakshi@sansad.nic.in

Smt. Suman Khurana

Committee Officer

Committee Section (EWCY&S)

Room No. 413,

Parliament House Annexe Extension Building

New Delhi.

Tel. No. 23035777

Fax No.: 011-23093606

suman.khurana@sansad.nic.in

Shri Rohit Mishra

Committee Officer

Committee Section (EWCY&S)

Room No. 413,

Parliament House Annexe Extension Building

New Delhi.

Tel. No. 23035777

Fax No.: 011-23093606

rk.mishra82@sansad.nic.in

Shri Agam Mittal

Assistant Executive Officer

Committee Section (EWCY&S)

Room No. 413,

Parliament House Annexe Extension Building

New Delhi.

Tel. No. 23035777

Fax No.: 011-23093606

agam.mittal39@sansad.nic.in

Sh. Dinesh Prasad,

Senior Secretariat Assistant

Committee Section (EWCY&S)

Room No. 413,

Parliament House Annexe Extension Building

New Delhi.

Tel. No. 23035777

Fax No.: 011-23093606

dinesh.prasad08@sansad.nic.in

Sh. Sanjay Kumar

Aggarwal,

Secretariat Assistant

Committee Section (EWCY&S)

Room No. 413,

Parliament House Annexe Extension Building

New Delhi.

Tel. No. 23035777

Fax No.: 011-23093606

Sanjaykr.aggarwal@sansad.nic.in

S.No	Title	File	Hyperlink
1	Subject	Subject.pdf

Committee Meetings

No Meeting Scheduled During this Period

Meeting Attendance

S.No.	Date of Sitting /Sitting From /Sitting To	Member Name	Venue Name	Agenda
57	20/06/2022 12:30 PM 12:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri R.S. Bharathi(Dravida Munnetra Kazhagam \| RS) 3. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) \| RS) 4. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 5. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 6. Shri Rajendra Agrawal(BJP \| LS) 7. Shri Santokh Singh Chaudhary(INC \| LS) 8. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 9. Shri Sadashiv Kisan Lokhande(SS \| LS) 10. Shri Anubhav Mohanty(BJD \| LS) 11. Shri Chandeshwar Prasad(JD(U) \| LS) 12. Shri T.N. Prathapan(INC \| LS) 13. Shri Ratansinh Magansinh Rathod(BJP \| LS) 14. Shri Jagannath Sarkar(BJP \| LS) 15. Dr. Arvind Kumar Sharma(BJP \| LS) 16. Shri Dharambir Singh(BJP \| LS) 17. Dr. Dhal Singh Bisen(BJP \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	To consider and adopt draft Report on "Review of education standards, accreditation process, research, examination reforms and academic environment in Deemed/Private Universities/other Higher Education Institutions".
56	09/06/2022 10:30 AM 12:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) \| RS) 3. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 4. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 5. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 6. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 7. Dr. M. Thambidurai(All India Anna Dravida Munnetra Kazhagam \| RS) 8. Shri Rajendra Agrawal(BJP \| LS) 9. Shri Santokh Singh Chaudhary(INC \| LS) 10. Shri Sadashiv Kisan Lokhande(SS \| LS) 11. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 12. Shri Jagannath Sarkar(BJP \| LS) 13. Shri Dharambir Singh(BJP \| LS) 14. Shri S. Venkatesan(CPI(M) \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To consider 'Review of education standards, accreditation process, research, examination reforms and academic environment in Deemed/ Private/ other Universities and Engineering/Medical/Agricultural education'
55	17/05/2022 11:00 AM 12:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) \| RS) 3. Ms. Sushmita Dev(All India Trinamool Congress \| RS) 4. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 5. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 6. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 7. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 8. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 9. Dr. M. Thambidurai(All India Anna Dravida Munnetra Kazhagam \| RS) 10. Shri Rajendra Agrawal(BJP \| LS) 11. Shri Santokh Singh Chaudhary(INC \| LS) 12. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 13. Shri Anubhav Mohanty(BJD \| LS) 14. Shri Ratansinh Magansinh Rathod(BJP \| LS) 15. Shri Jagannath Sarkar(BJP \| LS) 16. Shri S. Venkatesan(CPI(M) \| LS) 17. Dr. Dhal Singh Bisen(BJP \| LS) 18. Shri Asit Kumar Mal(AITC \| LS) 19. Smt. Pratibha Singh(INC \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	To deliberate on " The Prohibition of Child Marriage (Amendment) Bill, 2021".
54	09/05/2022 11:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) \| RS) 3. Ms. Sushmita Dev(All India Trinamool Congress \| RS) 4. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 5. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 6. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 7. Dr. M. Thambidurai(All India Anna Dravida Munnetra Kazhagam \| RS) 8. Shri Santokh Singh Chaudhary(INC \| LS) 9. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 10. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 11. Shri Anubhav Mohanty(BJD \| LS) 12. Shri Chandeshwar Prasad(JD(U) \| LS) 13. Shri Jagannath Sarkar(BJP \| LS) 14. Shri Dharambir Singh(BJP \| LS) 15. Dr. Dhal Singh Bisen(BJP \| LS) 16. Shri Asit Kumar Mal(AITC \| LS) 17. Shri Rajveer (Raju Bhaiya) Singh(BJP \| LS)	Committee Room - 3, Block A, PHA Ext. Building, New Delhi	To consider " The Prohibition of Child Marriage (Amendment) Bill, 2021"
53	13/04/2022 11:00 AM 12:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Ms. Sushmita Dev(All India Trinamool Congress \| RS) 3. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 4. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 5. Shri Rajendra Agrawal(BJP \| LS) 6. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 7. Shri Sadashiv Kisan Lokhande(SS \| LS) 8. Shri Jagannath Sarkar(BJP \| LS) 9. Dr. Arvind Kumar Sharma(BJP \| LS) 10. Shri Dharambir Singh(BJP \| LS) 11. Shri Asit Kumar Mal(AITC \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To examine the Prohibition of Child Marriage (Amendment) Bill, 2021.
52	22/03/2022 03:00 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) \| RS) 3. Ms. Sushmita Dev(All India Trinamool Congress \| RS) 4. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 5. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 6. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 7. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 8. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 9. Dr. M. Thambidurai(All India Anna Dravida Munnetra Kazhagam \| RS) 10. Shri Rajendra Agrawal(BJP \| LS) 11. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 12. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 13. Shri Anubhav Mohanty(BJD \| LS) 14. Shri Chandeshwar Prasad(JD(U) \| LS) 15. Shri Ratansinh Magansinh Rathod(BJP \| LS) 16. Shri Jagannath Sarkar(BJP \| LS) 17. Shri Vishnu Datt Sharma(BJP \| LS) 18. Shri Dharambir Singh(BJP \| LS) 19. Dr. Dhal Singh Bisen(BJP \| LS) 20. Shri Asit Kumar Mal(AITC \| LS) 21. Smt. Pratibha Singh(INC \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To consider and adopt draft Report on " The National Anti-Doping Bill, 2021"
51	15/03/2022 03:00 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 3. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 4. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 5. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 6. Kathir Anand, Shri Durai Murugan(DMK \| LS) 7. Shri Santokh Singh Chaudhary(INC \| LS) 8. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 9. Shri Sadashiv Kisan Lokhande(SS \| LS) 10. Shri Balak Nath(BJP \| LS) 11. Shri Jagannath Sarkar(BJP \| LS) 12. Shri Vishnu Datt Sharma(BJP \| LS) 13. Shri Dharambir Singh(BJP \| LS) 14. Shri S. Venkatesan(CPI(M) \| LS) 15. Dr. Dhal Singh Bisen(BJP \| LS) 16. Shri Asit Kumar Mal(AITC \| LS) 17. Smt. Pratibha Singh(INC \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	To consider and adopt Draft Reports on Demands for Grants (2022-23) of the Ministries/Department under the purview of the Committee.
50	07/03/2022 10:30 AM 12:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Ms. Sushmita Dev(All India Trinamool Congress \| RS) 3. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 4. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 5. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 6. Dr. M. Thambidurai(All India Anna Dravida Munnetra Kazhagam \| RS) 7. Shri Rajendra Agrawal(BJP \| LS) 8. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 9. Shri Sangamlal Kadedin Gupta(BJP \| LS) 10. Shri Sadashiv Kisan Lokhande(SS \| LS) 11. Shri Chandeshwar Prasad(JD(U) \| LS) 12. Shri Jagannath Sarkar(BJP \| LS) 13. Dr. Arvind Kumar Sharma(BJP \| LS) 14. Shri Dharambir Singh(BJP \| LS) 15. Shri Asit Kumar Mal(AITC \| LS) 16. Smt. Pratibha Singh(INC \| LS)	Committee Room C, Ground Floor, Parliament House Annexe, New Delhi	To examine "The National Anti-Doping Bill, 2021".
49	26/02/2022 11:00 AM 12:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri R.S. Bharathi(Dravida Munnetra Kazhagam \| RS) 3. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) \| RS) 4. Ms. Sushmita Dev(All India Trinamool Congress \| RS) 5. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 6. Shri Rajendra Agrawal(BJP \| LS) 7. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 8. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 9. Shri Anubhav Mohanty(BJD \| LS) 10. Shri Chandeshwar Prasad(JD(U) \| LS) 11. Shri T.N. Prathapan(INC \| LS) 12. Shri Jagannath Sarkar(BJP \| LS) 13. Shri Dharambir Singh(BJP \| LS) 14. Shri S. Venkatesan(CPI(M) \| LS) 15. Dr. Dhal Singh Bisen(BJP \| LS) 16. Smt. Pratibha Singh(INC \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	Consideration of Demands for Grants (2022-23) of the Ministry of Women and Child Development and Ministry of Youth Affairs and Sports
48	25/02/2022 11:00 AM 12:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri R.S. Bharathi(Dravida Munnetra Kazhagam \| RS) 3. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) \| RS) 4. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 5. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 6. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 7. Shri Rajendra Agrawal(BJP \| LS) 8. Shri Santokh Singh Chaudhary(INC \| LS) 9. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 10. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 11. Shri Anubhav Mohanty(BJD \| LS) 12. Shri Chandeshwar Prasad(JD(U) \| LS) 13. Shri T.N. Prathapan(INC \| LS) 14. Shri Jagannath Sarkar(BJP \| LS) 15. Dr. Arvind Kumar Sharma(BJP \| LS) 16. Shri Dharambir Singh(BJP \| LS) 17. Shri S. Venkatesan(CPI(M) \| LS) 18. Dr. Dhal Singh Bisen(BJP \| LS) 19. Smt. Pratibha Singh(INC \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	Consideration of Demands for Grants (2022-23) of the Ministry of Higher Education
47	17/02/2022 11:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Ms. Sushmita Dev(All India Trinamool Congress \| RS) 3. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 4. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 5. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 6. Shri Rajendra Agrawal(BJP \| LS) 7. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 8. Shri Anubhav Mohanty(BJD \| LS) 9. Shri Balak Nath(BJP \| LS) 10. Shri Chandeshwar Prasad(JD(U) \| LS) 11. Shri T.N. Prathapan(INC \| LS) 12. Shri Ratansinh Magansinh Rathod(BJP \| LS) 13. Shri Jagannath Sarkar(BJP \| LS) 14. Shri Dharambir Singh(BJP \| LS) 15. Dr. Dhal Singh Bisen(BJP \| LS) 16. Smt. Pratibha Singh(INC \| LS)	R.No. 074 , Parliament Library Building	To consider Demands for Grants (2022-23) of the Department of School Education and Literacy, Ministry of Education
46	07/02/2022 03:00 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) \| RS) 3. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 4. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 5. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 6. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 7. Shri Balak Nath(BJP \| LS) 8. Shri Chandeshwar Prasad(JD(U) \| LS) 9. Shri Ratansinh Magansinh Rathod(BJP \| LS) 10. Shri Jagannath Sarkar(BJP \| LS) 11. Dr. Arvind Kumar Sharma(BJP \| LS) 12. Shri Dharambir Singh(BJP \| LS) 13. Shri S. Venkatesan(CPI(M) \| LS) 14. Dr. Dhal Singh Bisen(BJP \| LS) 15. Shri Asit Kumar Mal(AITC \| LS)	Room No 63,First Floor Parliament House, New Delhi	To consider and adopt the Draft Report on the Subject " Reforms in the Education of Performing and Fine Arts"
45	01/02/2022 03:00 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) \| RS) 3. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 4. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 5. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 6. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 7. Shri Balak Nath(BJP \| LS) 8. Shri Chandeshwar Prasad(JD(U) \| LS) 9. Shri Ratansinh Magansinh Rathod(BJP \| LS) 10. Shri Jagannath Sarkar(BJP \| LS) 11. Shri Dharambir Singh(BJP \| LS) 12. Shri Ashok Kumar Yadav(BJP \| LS) 13. Dr. Dhal Singh Bisen(BJP \| LS) 14. Shri Asit Kumar Mal(AITC \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To consider and adopt Draft ATR on 316th Report on the Subject "Issues related to Safety of Women".
44	19/01/2022 10:30 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 5. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 6. Shri Rajendra Agrawal(BJP \| LS) 7. Shri Sangamlal Kadedin Gupta(BJP \| LS) 8. Shri Anubhav Mohanty(BJD \| LS) 9. Shri Balak Nath(BJP \| LS) 10. Shri T.N. Prathapan(INC \| LS) 11. Shri Jagannath Sarkar(BJP \| LS) 12. Shri Dharambir Singh(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To examine the "The National Anti -Doping Bill 2021" referred to the Committee and to hear the views of Secretary, Department of Sports and other officials
43	05/01/2022 11:00 AM 12:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 3. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 4. Shri Rajendra Agrawal(BJP \| LS) 5. Kathir Anand, Shri Durai Murugan(DMK \| LS) 6. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 7. Shri Balak Nath(BJP \| LS) 8. Shri T.N. Prathapan(INC \| LS) 9. Dr. Arvind Kumar Sharma(BJP \| LS) 10. Shri Dharambir Singh(BJP \| LS) 11. Shri S. Venkatesan(CPI(M) \| LS) 12. Dr. Dhal Singh Bisen(BJP \| LS) 13. Shri Asit Kumar Mal(AITC \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of Secretary, Ministry of Culture on the subject " Reforms in the Education of Performing and Fine Arts" and to decide the future course of action of the Committee.
42	12/11/2021 11:00 AM 12:037 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) \| RS) 3. Ms. Sushmita Dev(All India Trinamool Congress \| RS) 4. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 5. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 6. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 7. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 8. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 9. Dr. M. Thambidurai(All India Anna Dravida Munnetra Kazhagam \| RS) 10. Shri Rajendra Agrawal(BJP \| LS) 11. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 12. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 13. Shri Chandeshwar Prasad(JD(U) \| LS) 14. Shri Jagannath Sarkar(BJP \| LS) 15. Dr. Dhal Singh Bisen(BJP \| LS) 16. Shri Asit Kumar Mal(AITC \| LS) 17. Shri Rajveer (Raju Bhaiya) Singh(BJP \| LS)	Committee Room C, Ground Floor, Parliament House Annexe, New Delhi	To discuss the draft report " Reforms in Content and Design of School Textbooks
41	22/10/2021 03:00 PM 03:38 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri R.S. Bharathi(Dravida Munnetra Kazhagam \| RS) 3. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 4. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 5. Dr. M. Thambidurai(All India Anna Dravida Munnetra Kazhagam \| RS) 6. Shri Rajendra Agrawal(BJP \| LS) 7. Shri Sangamlal Kadedin Gupta(BJP \| LS) 8. Shri Balak Nath(BJP \| LS) 9. Shri T.N. Prathapan(INC \| LS) 10. Shri Jagannath Sarkar(BJP \| LS) 11. Shri Dharambir Singh(BJP \| LS) 12. Shri S. Venkatesan(CPI(M) \| LS) 13. Shri Ashok Kumar Yadav(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To assess the work done in the last tenure and to discuss future course of action by the Committee.
40	09/09/2021 11:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Smt. Arpita Ghosh(All India Trinamool Congress \| RS) 3. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 4. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 5. Shri Rajendra Agrawal(BJP \| LS) 6. Dr. Dhal Singh Bisen(BJP \| LS) 7. Shri Sadashiv Kisan Lokhande(SS \| LS) 8. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 9. Shri Balak Nath(BJP \| LS) 10. Shri Chandeshwar Prasad(JD(U) \| LS) 11. Shri Ratansinh Magansinh Rathod(BJP \| LS) 12. Shri Jagannath Sarkar(BJP \| LS) 13. Shri Dharambir Singh(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	Local Study Visit to National School of Drama
39	08/09/2021 02:00 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Smt. Arpita Ghosh(All India Trinamool Congress \| RS) 3. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 4. Shri Rajendra Agrawal(BJP \| LS) 5. Dr. Dhal Singh Bisen(BJP \| LS) 6. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 7. Shri Sadashiv Kisan Lokhande(SS \| LS) 8. Shri Balak Nath(BJP \| LS) 9. Shri Chandeshwar Prasad(JD(U) \| LS) 10. Shri Ratansinh Magansinh Rathod(BJP \| LS) 11. Shri Dharambir Singh(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	Local Study Visit to National Gallery of Modern Art and Kathak Kendra
38	23/07/2021 03:00 PM 05:50 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 3. Dr. Sasmit Patra(Biju Janata Dal \| RS) 4. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 5. Shri Rajendra Agrawal(BJP \| LS) 6. Dr. Dhal Singh Bisen(BJP \| LS) 7. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 8. Shri Sadashiv Kisan Lokhande(SS \| LS) 9. Shri Asit Kumar Mal(AITC \| LS) 10. Shri Anubhav Mohanty(BJD \| LS) 11. Shri Balak Nath(BJP \| LS) 12. Shri Chandeshwar Prasad(JD(U) \| LS) 13. Shri Ratansinh Magansinh Rathod(BJP \| LS) 14. Shri Jagannath Sarkar(BJP \| LS) 15. Shri Dharambir Singh(BJP \| LS) 16. Shri Ashok Kumar Yadav(BJP \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	1.Reforms in the content and Design of School Text-Books" Plans for bridging the learning gap caused due to school lockdown during the COVID Pandemic as well as Review of online and offline instructions and examination and plans for re-opening of schools
37	02/07/2021 02:00 PM 04:26 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Smt. Arpita Ghosh(All India Trinamool Congress \| RS) 3. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 4. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 5. Dr. Sasmit Patra(Biju Janata Dal \| RS) 6. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 7. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 8. Shri Rajendra Agrawal(BJP \| LS) 9. Dr. Dhal Singh Bisen(BJP \| LS) 10. Shri Santokh Singh Chaudhary(INC \| LS) 11. Shri Asit Kumar Mal(AITC \| LS) 12. Shri Chandeshwar Prasad(JD(U) \| LS) 13. Shri T.N. Prathapan(INC \| LS) 14. Shri Ratansinh Magansinh Rathod(BJP \| LS) 15. Dr. Arvind Kumar Sharma(BJP \| LS) 16. Shri Dharambir Singh(BJP \| LS) 17. Shri S. Venkatesan(CPI(M) \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	1. "Universalization of educational channels through DTH TV and broadcast/telecast of educational content through Prasar Bharati Platforms across the country" 2. "Plans for bridging the learning gap caused due to school lockdown due to COVID-19 Pandemic" with special emphasis on "Broadcast/telecast of educational channels through DTH TV and Prasar Bharati platforms"
36	22/06/2021 11:00 AM 03:53 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Smt. Arpita Ghosh(All India Trinamool Congress \| RS) 3. Dr. Sasmit Patra(Biju Janata Dal \| RS) 4. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 5. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 6. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) \| RS) 7. Shri Durai Murugan Kathir Anand(DMK \| LS) 8. Dr. Dhal Singh Bisen(BJP \| LS) 9. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 10. Shri Sadashiv Kisan Lokhande(SS \| LS) 11. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 12. Shri Asit Kumar Mal(AITC \| LS) 13. Shri Balak Nath(BJP \| LS) 14. Shri Chandeshwar Prasad(JD(U) \| LS) 15. Shri T.N. Prathapan(INC \| LS) 16. Shri Ratansinh Magansinh Rathod(BJP \| LS) 17. Shri Jagannath Sarkar(BJP \| LS) 18. Dr. Arvind Kumar Sharma(BJP \| LS) 19. Shri Dharambir Singh(BJP \| LS) 20. Shri S. Venkatesan(CPI(M) \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	1. "Performance Evaluation of Anganwadi Services and Children orphaned during COVID- 19 Pandemic" 2. "Reforms for the education of Fine Arts, Performing Arts and Culture"
35	21/06/2021 11:00 AM 05:08 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Smt. Arpita Ghosh(All India Trinamool Congress \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Dr. Sasmit Patra(Biju Janata Dal \| RS) 5. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 6. Shri Rajendra Agrawal(BJP \| LS) 7. Shri Durai Murugan Kathir Anand(DMK \| LS) 8. Dr. Dhal Singh Bisen(BJP \| LS) 9. Shri Santokh Singh Chaudhary(INC \| LS) 10. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 11. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 12. Shri Asit Kumar Mal(AITC \| LS) 13. Shri Balak Nath(BJP \| LS) 14. Shri T.N. Prathapan(INC \| LS) 15. Shri Ratansinh Magansinh Rathod(BJP \| LS) 16. Shri Jagannath Sarkar(BJP \| LS) 17. Dr. Arvind Kumar Sharma(BJP \| LS) 18. Shri Dharambir Singh(BJP \| LS) 19. Shri S. Venkatesan(CPI(M) \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	1. "Reforms in the content and Design of School Text-Books" 2. " Plans for bridging the learning gap caused due to COVID-19 Pandemic as well as review of online and offline instructions and examinations and reopening of schools"
34	15/03/2021 10:30 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 3. Dr. Sasmit Patra(Biju Janata Dal \| RS) 4. Shri Jyotiraditya M. Scindia(Bharatiya Janata Party \| RS) 5. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 6. Shri Rajendra Agrawal(BJP \| LS) 7. Dr. Dhal Singh Bisen(BJP \| LS) 8. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 9. Shri Sangamlal Kadedin Gupta(BJP \| LS) 10. Shri Sadashiv Kisan Lokhande(SS \| LS) 11. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 12. Shri Vishnu Datt Sharma(BJP \| LS) 13. Shri Dharambir Singh(BJP \| LS)	Committee Room D, Ground Floor,Parliament House Annexe, New Delhi	Consideration & adoption of the draft reports on DFG 2021-22 of the Ministry of Youth Affairs and Sports and Ministry of Women and Child Development
33	08/03/2021 03:00 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 3. Dr. Sasmit Patra(Biju Janata Dal \| RS) 4. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 5. Shri Rajendra Agrawal(BJP \| LS) 6. Dr. Dhal Singh Bisen(BJP \| LS) 7. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 8. Shri Sangamlal Kadedin Gupta(BJP \| LS) 9. Shri Anubhav Mohanty(BJD \| LS) 10. Shri Chandeshwar Prasad(JD(U) \| LS) 11. Shri Jagannath Sarkar(BJP \| LS) 12. Shri Vishnu Datt Sharma(BJP \| LS) 13. Shri Dharambir Singh(BJP \| LS) 14. Shri S. Venkatesan(CPI(M) \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	To consider and adopt draft reports on DFG 2021-22 of Ministries/Department under Committee's purview
32	05/03/2021 10:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Dr. Sasmit Patra(Biju Janata Dal \| RS) 5. Shri Jyotiraditya M. Scindia(Bharatiya Janata Party \| RS) 6. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 7. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 8. Shri Rajendra Agrawal(BJP \| LS) 9. Dr. Dhal Singh Bisen(BJP \| LS) 10. Shri Santokh Singh Chaudhary(INC \| LS) 11. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 12. Shri Anubhav Mohanty(BJD \| LS) 13. Shri Jagannath Sarkar(BJP \| LS) 14. Shri Dharambir Singh(BJP \| LS)	Committee Room - 2, Block A, PHA Ext. Building, New Delhi	To seek further clarifications on the DFG (2021-22) for the Departments/Ministries under its remit
31	23/02/2021 10:00 AM 01:15 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 3. Dr. Sasmit Patra(Biju Janata Dal \| RS) 4. Shri Jyotiraditya M. Scindia(Bharatiya Janata Party \| RS) 5. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 6. Shri Rajendra Agrawal(BJP \| LS) 7. Dr. Dhal Singh Bisen(BJP \| LS) 8. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 9. Shri Anubhav Mohanty(BJD \| LS) 10. Shri Chandeshwar Prasad(JD(U) \| LS) 11. Shri Jagannath Sarkar(BJP \| LS) 12. Shri Dharambir Singh(BJP \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	To examine the DFG (2021-22) pertaining to the Ministry of Women and Child Development
30	22/02/2021 02:00 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 3. Dr. Sasmit Patra(Biju Janata Dal \| RS) 4. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 5. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) \| RS) 6. Shri Rajendra Agrawal(BJP \| LS) 7. Dr. Dhal Singh Bisen(BJP \| LS) 8. Shri Anubhav Mohanty(BJD \| LS) 9. Shri Chandeshwar Prasad(JD(U) \| LS) 10. Shri Vishnu Datt Sharma(BJP \| LS) 11. Shri Dharambir Singh(BJP \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	To examine the DFG (2021-22) pertaining to the Department of Youth Affairs and Sports, Ministry of Youth Affairs and Sports
29	19/02/2021 10:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 3. Dr. Sasmit Patra(Biju Janata Dal \| RS) 4. Shri Jyotiraditya M. Scindia(Bharatiya Janata Party \| RS) 5. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 6. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 7. Shri Rajendra Agrawal(BJP \| LS) 8. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 9. Shri Anubhav Mohanty(BJD \| LS) 10. Shri Jagannath Sarkar(BJP \| LS) 11. Dr. Arvind Kumar Sharma(BJP \| LS) 12. Shri Dharambir Singh(BJP \| LS)	Committee Room - 2, Block A, PHA Ext. Building, New Delhi	To examine the DFG (2021-22) pertaining to the Department of School Education & Literacy, Department of Higher Education, Ministry of Education.
28	21/01/2021 02:00 PM 04:30 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Smt. Arpita Ghosh(All India Trinamool Congress \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Dr. Sasmit Patra(Biju Janata Dal \| RS) 5. Shri Jyotiraditya M. Scindia(Bharatiya Janata Party \| RS) 6. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 7. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 8. Shri Rajendra Agrawal(BJP \| LS) 9. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 10. Shri Anubhav Mohanty(BJD \| LS) 11. Shri Balak Nath(BJP \| LS) 12. Shri Chandeshwar Prasad(JD(U) \| LS) 13. Shri Ratansinh Magansinh Rathod(BJP \| LS) 14. Shri Jagannath Sarkar(BJP \| LS) 15. Shri Vishnu Datt Sharma(BJP \| LS) 16. Dr. Arvind Kumar Sharma(BJP \| LS) 17. Shri S. Venkatesan(CPI(M) \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	Reforms in the Contents and designs of Text books.
27	13/01/2021 10:30 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Dr. Sasmit Patra(Biju Janata Dal \| RS) 5. Shri Jyotiraditya M. Scindia(Bharatiya Janata Party \| RS) 6. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 7. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 8. Shri Rajendra Agrawal(BJP \| LS) 9. Dr. Dhal Singh Bisen(BJP \| LS) 10. Shri Santokh Singh Chaudhary(INC \| LS) 11. Shri Sangamlal Kadedin Gupta(BJP \| LS) 12. Shri Sadashiv Kisan Lokhande(SS \| LS) 13. Shri Balak Nath(BJP \| LS) 14. Shri T.N. Prathapan(INC \| LS) 15. Shri Jagannath Sarkar(BJP \| LS) 16. Shri Dharambir Singh(BJP \| LS) 17. Shri Anubhav Mohanty(BJD \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	Discussion with the Secretary, Department of School Education and Literacy along with representatives of NCERT & CBSE on the Subject"- 1. Reforms in the contents and designs of Text Books: a. Removing references to un-historical facts and distortions about our national heroes from the text books. b. Ensuring equal or proportionate references to all periods of Indian history. c. Highlighting the role of great historic women heroes, including Gargi, Maitreyi, or rulers like Rani of Jhanshi, Rani Channamma, Chand Bibi, Zalkari Bai etc.
26	12/01/2021 02:00 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Dr. Sasmit Patra(Biju Janata Dal \| RS) 5. Shri Jyotiraditya M. Scindia(Bharatiya Janata Party \| RS) 6. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 7. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 8. Shri Rajendra Agrawal(BJP \| LS) 9. Dr. Dhal Singh Bisen(BJP \| LS) 10. Shri Santokh Singh Chaudhary(INC \| LS) 11. Shri Sangamlal Kadedin Gupta(BJP \| LS) 12. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 13. Shri Anubhav Mohanty(BJD \| LS) 14. Shri Balak Nath(BJP \| LS) 15. Shri Chandeshwar Prasad(JD(U) \| LS) 16. Shri T.N. Prathapan(INC \| LS) 17. Shri Jagannath Sarkar(BJP \| LS) 18. Shri Dharambir Singh(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	Discussion with the Secretary, Department of School Education and Literacy along with representatives of CBSE, Kendriya Vidyalaya Sangathan and Education Secretaries of the State Governments of Assam, Madhya Pradesh, Uttar Pradesh, and U.T of Jammu & Kashmir on the subject: "Plans for bridging the learning gap caused due to school lockdown as well as Review of Online and Offline Instructions, Examinations and plans for reopening schools."
25	23/12/2020 11:00 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Smt. Arpita Ghosh(All India Trinamool Congress \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Shri Jyotiraditya M. Scindia(Bharatiya Janata Party \| RS) 5. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 6. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 7. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) \| RS) 8. Shri Rajendra Agrawal(BJP \| LS) 9. Shri Santokh Singh Chaudhary(INC \| LS) 10. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 11. Shri Sangamlal Kadedin Gupta(BJP \| LS) 12. Shri Sadashiv Kisan Lokhande(SS \| LS) 13. Shri Balak Nath(BJP \| LS) 14. Shri Ratansinh Magansinh Rathod(BJP \| LS) 15. Shri Jagannath Sarkar(BJP \| LS) 16. Shri Vishnu Datt Sharma(BJP \| LS) 17. Shri Dharambir Singh(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	next meeting of the Department-related Parliamentary Standing Committee on Education, Women, Children, Youth & Sports will be held on Wednesday, the 23rd December, 2020, at 11:00 A.M. in Committee Room 'A', Ground Floor, Parliament House Annexe, New Delhi.
24	07/12/2020 02:00 PM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Smt. Arpita Ghosh(All India Trinamool Congress \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Dr. Sasmit Patra(Biju Janata Dal \| RS) 5. Shri Jyotiraditya M. Scindia(Bharatiya Janata Party \| RS) 6. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 7. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) \| RS) 8. Shri Rajendra Agrawal(BJP \| LS) 9. Dr. Dhal Singh Bisen(BJP \| LS) 10. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 11. Shri Sadashiv Kisan Lokhande(SS \| LS) 12. Shri Anubhav Mohanty(BJD \| LS) 13. Shri Jagannath Sarkar(BJP \| LS) 14. Shri Vishnu Datt Sharma(BJP \| LS) 15. Dr. Arvind Kumar Sharma(BJP \| LS) 16. Shri Dharambir Singh(BJP \| LS) 17. Shri S. Venkatesan(CPI(M) \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	Members are informed that the next meeting of the Department-related Parliamentary Standing Committee on Education, Women, Children, Youth & Sports will be held on Monday, the 7th December, 2020, at 2:00 P.M. in Main Committee Room, Ground Floor, Parliament House Annexe, New Delhi to discuss the Subject "Preparation for Olympics - 2021".
23	18/11/2020 10:30 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Smt. Arpita Ghosh(All India Trinamool Congress \| RS) 3. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 4. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 5. Dr. Sasmit Patra(Biju Janata Dal \| RS) 6. Shri Jyotiraditya M. Scindia(Bharatiya Janata Party \| RS) 7. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 8. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 9. Shri Rajendra Agrawal(BJP \| LS) 10. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 11. Shri Sangamlal Kadedin Gupta(BJP \| LS) 12. Shri Jagannath Sarkar(BJP \| LS) 13. Shri Vishnu Datt Sharma(BJP \| LS) 14. Dr. Arvind Kumar Sharma(BJP \| LS) 15. Shri Dharambir Singh(BJP \| LS) 16. Shri S. Venkatesan(CPI(M) \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	Sir/Madam- Next meeting of the DRPSC on HRD will be held on Wednesday, 18/11/2020 at 10.30 A.M, in Committee Room -A, PHA New Delhi to discuss the subject "Preparation for Olympics 2020 (now to be held in 2021).
22	27/10/2020 10:30 AM	1. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 2. Smt. Arpita Ghosh(All India Trinamool Congress \| RS) 3. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 4. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 5. Dr. Sasmit Patra(Biju Janata Dal \| RS) 6. Shri Durai Murugan Kathir Anand(DMK \| LS) 7. Shri Santokh Singh Chaudhary(INC \| LS) 8. Shri Sri Krishna Devarayalu Lavu(YSR Congress Party \| LS) 9. Shri Sadashiv Kisan Lokhande(SS \| LS) 10. Shri Asit Kumar Mal(AITC \| LS) 11. Shri Balak Nath(BJP \| LS) 12. Shri T.N. Prathapan(INC \| LS) 13. Shri Jagannath Sarkar(BJP \| LS) 14. Shri Dharambir Singh(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	Members are informed that the first meeting of the re-constituted Department-related Parliamentary Standing Committee on Human Resource Development will be held on Tuesday, the 27th October, 2020 at 10.30 A.M. in Committee Room No. 'A', Ground Floor, Parliament House Annexe, New Delhi to discuss the Subject "Preparation for Olympics - 2020 (now to be held in 2021)".
21	31/08/2020 10:00 AM	1. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 2. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 3. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 4. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 5. Shri Rajendra Agrawal(BJP \| LS) 6. Shri Santokh Singh Chaudhary(INC \| LS) 7. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 8. Shri Sangamlal Kadedin Gupta(BJP \| LS) 9. Shri Balak Nath(BJP \| LS) 10. Shri Chandeshwar Prasad(JD(U) \| LS) 11. Shri Ratansinh Magansinh Rathod(BJP \| LS) 12. Shri Ashok Kumar Yadav(BJP \| LS) 13. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 14. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) \| RS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	Members are reminded that the Department-related Parliamentary Standing Committee on Human Resource Development would undertake a local study visit to the Indian Institute of Technology, Delhi on Monday, the 31st August, 2020 for a demonstration and assessment of the technologies being used currently and other emerging technologies namely augmented reality, virtual reality, block-chain technology and other related technologies to help the teachers and students to connect in the background of COVID-19 pandemic. 2. The Committee will assemble in Committee Room A, Parliament House Annexe, New Delhi at 10.00 a.m. on Monday, the 31st August, 2020 and thereafter proceed for IIT, Delhi. 3. The details of Nodal officer of IIT-Delhi for study-visit of the Committee are as follows. The Members may contact him regarding the transport and other arrangements: Dr. Sandeep Chatterjee Registrar, IIT-Delhi Email: registrar@admin.iitd.ac.in Tel. No: 011-26591710, 9910029677, 8588801222 4. A copy each of the following papers furnished by IIT-Delhi are enclosed for the perusal of the Members: (i) Minute to minute programme of the study-visit; and (ii) Presentation on Emerging Technologies 5. A copy of the Guidelines issued by the Secretariat for meetings of Parliamentary Committees in the prevailing situation induced by Covid - 2019 pandemic are also enclosed. 6. Members are requested to make it convenient to join for the aforesaid visit
20	10/08/2020 02:00 PM	1. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 2. Shri Sasmit Patra(Biju Janata Dal \| RS) 3. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 4. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 5. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 6. Shri Rajendra Agrawal(BJP \| LS) 7. Shri Santokh Singh Chaudhary(INC \| LS) 8. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 9. Shri Sangamlal Kadedin Gupta(BJP \| LS) 10. Shri Balak Nath(BJP \| LS) 11. Shri Jagannath Sarkar(BJP \| LS) 12. Dr. Arvind Kumar Sharma(BJP \| LS) 13. Shri Dharambir Singh(BJP \| LS) 14. Shri Ashok Kumar Yadav(BJP \| LS) 15. Shri Bhubaneswar Kalita(Bharatiya Janata Party \| RS) 16. Shri Jyotiraditya M. Scindia(Bharatiya Janata Party \| RS) 17. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) \| RS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	Members are informed that the next meeting of the Department-related Parliamentary Standing Committee on Human Resource Development will be held on Monday, the 10th August, 2020 at 2.00 P.M. in Main Committee Room, Parliament House Annexe, New Delhi on the subject "Preparedness of School, Higher and Technical Education Sectors during COVID -19 pandemic."
19	18/03/2020 11:00 AM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Prof. M.V. Rajeev Gowda(Indian National Congress \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Shri Derek O Brien(ALL INDIA TRINAMOOL CONGRESS \| RS) 5. Shri Sasmit Patra(Biju Janata Dal \| RS) 6. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 7. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 8. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 9. Shri Rajendra Agrawal(BJP \| LS) 10. Dr. Dhal Singh Bisen(BJP \| LS) 11. Shri Santokh Singh Chaudhary(INC \| LS) 12. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 13. Shri Sangamlal Kadedin Gupta(BJP \| LS) 14. Shri Asit Kumar Mal(AITC \| LS) 15. Dr. T. R. Paarivendhar(DMK \| LS) 16. Shri Chandeshwar Prasad(JD(U) \| LS) 17. Shri Ratansinh Magansinh Rathod(BJP \| LS) 18. Shri Jagannath Sarkar(BJP \| LS) 19. Shri Dharambir Singh(BJP \| LS)	Room No 63,First Floor Parliament House, New Delhi	Sir/Madam-The next meeting of the DRPSC on HRD will be held on Wednesday, 18.03.2020 at 10.30 A.M in the Committee Room No. 63 New Delhi to consider and adopt the draft 316th Report on the subject "Issues related to safety to women.
18	05/03/2020 10:30 AM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Prof. M.V. Rajeev Gowda(Indian National Congress \| RS) 3. Shri Ranvijay Singh Judev(Bharatiya Janata Party \| RS) 4. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 5. Shri Derek O Brien(ALL INDIA TRINAMOOL CONGRESS \| RS) 6. Shri Sasmit Patra(Biju Janata Dal \| RS) 7. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 8. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 9. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 10. Shri Rajendra Agrawal(BJP \| LS) 11. Dr. Dhal Singh Bisen(BJP \| LS) 12. Shri Santokh Singh Chaudhary(INC \| LS) 13. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 14. Shri Sadashiv Kisan Lokhande(SS \| LS) 15. Ms. Chandrani Murmu(BJD \| LS) 16. Shri Chandeshwar Prasad(JD(U) \| LS) 17. Shri Ratansinh Magansinh Rathod(BJP \| LS) 18. Shri Jagannath Sarkar(BJP \| LS) 19. Shri Dharambir Singh(BJP \| LS) 20. Shri S. Venkatesan(CPI(M) \| LS)	Room No 63,First Floor Parliament House, New Delhi	Sir/Madam- Next Meeting of DRPSC on HRD will be held on 5th March at 10.30 A.M in Committee Room No. 63 Parliament House to consider and adopt its draft reports 314 315
17	04/03/2020 10:30 AM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 3. Shri Derek O Brien(ALL INDIA TRINAMOOL CONGRESS \| RS) 4. Shri Sasmit Patra(Biju Janata Dal \| RS) 5. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 6. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 7. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 8. Shri Rajendra Agrawal(BJP \| LS) 9. Dr. Dhal Singh Bisen(BJP \| LS) 10. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 11. Shri Sangamlal Kadedin Gupta(BJP \| LS) 12. Shri S. Jagathrakshakan(DMK \| LS) 13. Shri Sadashiv Kisan Lokhande(SS \| LS) 14. Ms. Chandrani Murmu(BJD \| LS) 15. Dr. T. R. Paarivendhar(DMK \| LS) 16. Shri Chandeshwar Prasad(JD(U) \| LS) 17. Shri Ratansinh Magansinh Rathod(BJP \| LS) 18. Shri Dharambir Singh(BJP \| LS)	Committee Room C, Ground Floor, Parliament House Annexe, New Delhi	Members are informed that next meeting of DRPSC on HRD will be held on 4th March, 2020 at 10.30 A.M in Committee Room C, PHA N.Delhi to consider and adopt draft report 312 and 313
16	14/02/2020 11:00 AM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Prof. M.V. Rajeev Gowda(Indian National Congress \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Shri Sasmit Patra(Biju Janata Dal \| RS) 5. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 6. Shri Rajendra Agrawal(BJP \| LS) 7. Dr. Dhal Singh Bisen(BJP \| LS) 8. Shri Asit Kumar Mal(AITC \| LS) 9. Ms. Chandrani Murmu(BJD \| LS) 10. Shri Chandeshwar Prasad(JD(U) \| LS) 11. Shri T.N. Prathapan(INC \| LS) 12. Shri Jagannath Sarkar(BJP \| LS) 13. Dr. Arvind Kumar Sharma(BJP \| LS) 14. Shri Vishnu Dutt Sharma(BJP \| LS) 15. Shri Dharambir Singh(BJP \| LS) 16. Shri S. Venkatesan(CPI(M) \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	Presentation by Secretary, Department of Youth Affairs and sports on Demands for Grants 2020-21
15	12/02/2020 11:00 AM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Prof. M.V. Rajeev Gowda(Indian National Congress \| RS) 3. Shri Sasmit Patra(Biju Janata Dal \| RS) 4. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 5. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 6. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 7. Shri Rajendra Agrawal(BJP \| LS) 8. Dr. Dhal Singh Bisen(BJP \| LS) 9. Shri Santokh Singh Chaudhary(INC \| LS) 10. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 11. Shri Asit Kumar Mal(AITC \| LS) 12. Ms. Chandrani Murmu(BJD \| LS) 13. Shri Chandeshwar Prasad(JD(U) \| LS) 14. Shri T.N. Prathapan(INC \| LS) 15. Shri Jagannath Sarkar(BJP \| LS) 16. Shri Vishnu Dutt Sharma(BJP \| LS) 17. Shri Dharambir Singh(BJP \| LS) 18. Shri Ashok Kumar Yadav(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	Presentation by Secretary, Department of School Education Literacy and higher education on Demands for Grants 2020-21
14	12/02/2020 11:00 AM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Prof. M.V. Rajeev Gowda(Indian National Congress \| RS) 3. Shri Sasmit Patra(Biju Janata Dal \| RS) 4. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 5. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 6. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 7. Shri Rajendra Agrawal(BJP \| LS) 8. Dr. Dhal Singh Bisen(BJP \| LS) 9. Shri Santokh Singh Chaudhary(INC \| LS) 10. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 11. Shri Asit Kumar Mal(AITC \| LS) 12. Ms. Chandrani Murmu(BJD \| LS) 13. Shri Chandeshwar Prasad(JD(U) \| LS) 14. Shri T.N. Prathapan(INC \| LS) 15. Shri Jagannath Sarkar(BJP \| LS) 16. Shri Vishnu Dutt Sharma(BJP \| LS) 17. Shri Dharambir Singh(BJP \| LS) 18. Shri Ashok Kumar Yadav(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	DRPSC on HRD will meet to examine the DFG 2020-21 of the Departments/Ministries under its purview on 12.2.2020 at 11.00 AM (full day), on 13.2.2020 at 3.00 PM on 14.2.2020 at 11.00 AM (Full Day) in Committee Room A, Ground Floor ,PHA New Delhi.
13	27/01/2020 03:00 PM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Prof. M.V. Rajeev Gowda(Indian National Congress \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Shri Sasmit Patra(Biju Janata Dal \| RS) 5. Dr. Sasikala Pushpa Ramaswamy(All India Anna Dravida Munnetra Kazhagam \| RS) 6. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 7. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 8. Shri Rajendra Agrawal(BJP \| LS) 9. Dr. Dhal Singh Bisen(BJP \| LS) 10. Shri Santokh Singh Chaudhary(INC \| LS) 11. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 12. Dr. Arvind Kumar Sharma(BJP \| LS) 13. Shri Vishnu Dutt Sharma(BJP \| LS) 14. Shri Dharambir Singh(BJP \| LS) 15. Shri S. Venkatesan(CPI(M) \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	Sir/ Madam- Next meeting of DRPSC on HRD scheduled to be held on 17.1.2020 has been rescheduled and will now be held from 3.00 P.M. onwards on Monday, the 27.1.2020 in Committee Room 4, Block-A, Parliament House Annexe Extension Building, New Delhi
12	07/01/2020 03:00 PM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Shri Ranvijay Singh Judev(Bharatiya Janata Party \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Shri Sasmit Patra(Biju Janata Dal \| RS) 5. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 6. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 7. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 8. Shri Rajendra Agrawal(BJP \| LS) 9. Dr. Dhal Singh Bisen(BJP \| LS) 10. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 11. Shri S. Jagathrakshakan(DMK \| LS) 12. Shri Sadashiv Kisan Lokhande(SS \| LS) 13. Shri Ratansinh Magansinh Rathod(BJP \| LS) 14. Shri Jagannath Sarkar(BJP \| LS) 15. Dr. Arvind Kumar Sharma(BJP \| LS) 16. Shri Dharambir Singh(BJP \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	Members are informed that the next meeting of Department-related Parliamentary Standing Committee on Human Resource Development will be held from 3.00 P.M. onwards on Tuesday, the 7th January, 2020 in Main Committee Room (M.C.R) Ground Floor, Parliament House Annexe, New Delhi on the subject “Issues related to safety of women” as per the following schedule- Time Business 7thJanuary,2020 ( Tuesday) 3.00 P.M. onwards Discussion with the following - (i) Secretary, Department of Higher Education, Ministry of Human Resource Development; (ii) Secretary, Department of School Education Literacy, Ministry of Human Resource Development ; and (iii) Representatives of Department of Health Family Welfare, Ministry of Health Family Welfare.
11	30/12/2019 11:00 AM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 3. Shri Sasmit Patra(Biju Janata Dal \| RS) 4. Dr. Sasikala Pushpa Ramaswamy(All India Anna Dravida Munnetra Kazhagam \| RS) 5. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 6. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 7. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 8. Shri Rajendra Agrawal(BJP \| LS) 9. Dr. Dhal Singh Bisen(BJP \| LS) 10. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 11. Shri Sangamlal Kadedin Gupta(BJP \| LS) 12. Shri Chandeshwar Prasad(JD(U) \| LS) 13. Shri Jagannath Sarkar(BJP \| LS) 14. Shri Vishnu Dutt Sharma(BJP \| LS) 15. Shri Dharambir Singh(BJP \| LS) 16. Shri Ashok Kumar Yadav(BJP \| LS)	Committee Room B,Ground Floor Parliament House Annexe,New Delhi	Members are reminded that the next meeting of Department-related Parliamentary Standing Committee on Human Resource Development will be held on 30th December, 2019 in Committee Room ‘B’, Parliament House Annexe, Ground Floor, New Delhi on the subject “Issues related to Safety of women” .
10	19/12/2019 11:00 AM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Shri Ranvijay Singh Judev(Bharatiya Janata Party \| RS) 3. Shri Sasmit Patra(Biju Janata Dal \| RS) 4. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 5. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 6. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 7. Shri Rajendra Agrawal(BJP \| LS) 8. Dr. Dhal Singh Bisen(BJP \| LS) 9. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 10. Shri Sangamlal Kadedin Gupta(BJP \| LS) 11. Shri Sadashiv Kisan Lokhande(SS \| LS) 12. Shri Asit Kumar Mal(AITC \| LS) 13. Dr. T. R. Paarivendhar(DMK \| LS) 14. Shri Jagannath Sarkar(BJP \| LS) 15. Shri Dharambir Singh(BJP \| LS)	Committee Room - 3, Block A, PHA Ext. Building, New Delhi	Members are informed that the next meeting of the Department-related Parliamentary Standing Committee on Human Resource Development will be held at 11.00 A.M. on Thursday, the 19th December, 2019 in Committee Room No. 3, A- Block, Parliament House Annexe Extension Building, New Delhi to hear some NGOs based in Delhi (NCR) and at 3.00 P.M. to hear the Secretary, Ministry of Women Child Development on the issues relating to safety of women.
9	10/12/2019 04:00 PM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Prof. M.V. Rajeev Gowda(Indian National Congress \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Shri Derek O Brien(ALL INDIA TRINAMOOL CONGRESS \| RS) 5. Shri Sasmit Patra(Biju Janata Dal \| RS) 6. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 7. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 8. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 9. Shri Rajendra Agrawal(BJP \| LS) 10. Dr. Dhal Singh Bisen(BJP \| LS) 11. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 12. Shri Sangamlal Kadedin Gupta(BJP \| LS) 13. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 14. Shri Asit Kumar Mal(AITC \| LS) 15. Ms. Chandrani Murmu(BJD \| LS) 16. Dr. T. R. Paarivendhar(DMK \| LS) 17. Shri Chandeshwar Prasad(JD(U) \| LS) 18. Shri Ratansinh Magansinh Rathod(BJP \| LS) 19. Shri Jagannath Sarkar(BJP \| LS) 20. Dr. Arvind Kumar Sharma(BJP \| LS) 21. Shri Dharambir Singh(BJP \| LS) 22. Shri S. Venkatesan(CPI(M) \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	Members are informed that the next meeting of the Department-related Parliamentary Standing Committee on Human Resource Development will be held on Tuesday, the 10th December, 2019 at 4.00 P.M. in Committee Room A, Ground Floor, Parliament House Annexe, New Delhi to consider and adopt the draft 311th Report on the 'Khelo India Scheme'.
8	07/11/2019 03:00 PM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Shri Ranvijay Singh Judev(Bharatiya Janata Party \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Shri Sasmit Patra(Biju Janata Dal \| RS) 5. Dr. Sasikala Pushpa Ramaswamy(All India Anna Dravida Munnetra Kazhagam \| RS) 6. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 7. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 8. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 9. Shri Rajendra Agrawal(BJP \| LS) 10. Dr. Dhal Singh Bisen(BJP \| LS) 11. Shri Santokh Singh Chaudhary(INC \| LS) 12. Shri S. Jagathrakshakan(DMK \| LS) 13. Shri Sadashiv Kisan Lokhande(SS \| LS) 14. Dr. T. R. Paarivendhar(DMK \| LS) 15. Shri Ratansinh Magansinh Rathod(BJP \| LS) 16. Shri Jagannath Sarkar(BJP \| LS) 17. Shri Dharambir Singh(BJP \| LS) 18. Shri S. Venkatesan(CPI(M) \| LS) 19. Shri Ashok Kumar Yadav(BJP \| LS)	Committee Room C, Ground Floor, Parliament House Annexe, New Delhi	Discussion with the Secretary, Ministry of Women and Child Development on the subject “Evaluation of Anganwadi Services-objectives, achievements, infrastructure in Anganwadi Centres and working conditions of Anganwadi workers/Anganwadi helpers and adequacy of their honorarium”. Discussion with the Secretary, Department of Higher Education, Ministry of HRD on the subject “Draft National Education Policy-Education and its Management within available resources”
7	22/10/2019 03:00 PM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 3. Shri Sasmit Patra(Biju Janata Dal \| RS) 4. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 5. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 6. Shri Rajendra Agrawal(BJP \| LS) 7. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 8. Shri Sadashiv Kisan Lokhande(SS \| LS) 9. Dr. Jaisiddeshwar Shivacharya Mahaswamiji(BJP \| LS) 10. Shri Balak Nath(BJP \| LS) 11. Dr. T. R. Paarivendhar(DMK \| LS) 12. Shri Chandeshwar Prasad(JD(U) \| LS) 13. Shri T.N. Prathapan(INC \| LS) 14. Shri Ratansinh Magansinh Rathod(BJP \| LS) 15. Shri Jagannath Sarkar(BJP \| LS) 16. Dr. Arvind Kumar Sharma(BJP \| LS) 17. Shri Vishnu Dutt Sharma(BJP \| LS) 18. Shri Dharambir Singh(BJP \| LS) 19. Shri S. Venkatesan(CPI(M) \| LS) 20. Shri Ashok Kumar Yadav(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To hear the Secretary, Department of Sports
6	23/09/2019 03:00 PM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Shri Ranvijay Singh Judev(Bharatiya Janata Party \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Shri Sasmit Patra(Biju Janata Dal \| RS) 5. Dr. Sasikala Pushpa Ramaswamy(All India Anna Dravida Munnetra Kazhagam \| RS) 6. Shri Akhilesh Prasad Singh(Indian National Congress \| RS) 7. Shri Rajendra Agrawal(BJP \| LS) 8. Dr. Dhal Singh Bisen(BJP \| LS) 9. Shri Santokh Singh Chaudhary(INC \| LS) 10. Shri Lavu Sri Krishna Devarayalu(YSR Congress Party \| LS) 11. Shri Sangamlal Kadedin Gupta(BJP \| LS) 12. Shri S. Jagathrakshakan(DMK \| LS) 13. Shri Balak Nath(BJP \| LS) 14. Dr. T. R. Paarivendhar(DMK \| LS) 15. Shri Chandeshwar Prasad(JD(U) \| LS) 16. Shri T.N. Prathapan(INC \| LS) 17. Shri Ratansinh Magansinh Rathod(BJP \| LS) 18. Shri Jagannath Sarkar(BJP \| LS) 19. Dr. Arvind Kumar Sharma(BJP \| LS) 20. Shri Vishnu Dutt Sharma(BJP \| LS) 21. Shri S. Venkatesan(CPI(M) \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	introductory meeting
5	08/02/2019 11:00 AM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Shri Partap Singh Bajwa(Indian National Congress \| RS) 3. Smt. Vandana Chavan(Nationalist Congress Party \| RS) 4. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 5. Smt. Santosh Ahlawat(BJP \| LS) 6. Shri Nihal Chand Chauhan(BJP \| LS) 7. Shri Bhairon Prasad Mishra(BJP \| LS) 8. Dr. Bhagirath Prasad(BJP \| LS) 9. Shri Sumedhanand Saraswati(BJP \| LS) 10. Dr. Prabhas Kumar Singh(BJD \| LS) 11. Shri Satya Pal Singh(BJP \| LS) 12. Shri Venkatapura Subbaiah Ugrappa(INC \| LS)	Room No. 62, Parliament House	To adopt 309th and 310th Reports
4	25/01/2019 11:00 AM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Shri Partap Singh Bajwa(Indian National Congress \| RS) 3. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 4. Dr. Bhagirath Prasad(BJP \| LS) 5. Dr. Nepal Singh(BJP \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	To hear JS RMK and officials of WCD
3	28/12/2018 11:00 AM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Smt. Vandana Chavan(Nationalist Congress Party \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Dr. Vinay P. Sahasrabuddhe(Bharatiya Janata Party \| RS) 5. Shri Nihal Chand Chauhan(BJP \| LS) 6. Shri Faggan Singh Kulaste(BJP \| LS) 7. Shri Bhairon Prasad Mishra(BJP \| LS) 8. Shri N.K. Premachandran(RSP \| LS) 9. Shri Krishnan Narayanasamy Ramachandran(AIADMK \| LS) 10. Shri Sumedhanand Saraswati(BJP \| LS) 11. Shri P.R. Sundaram(AIADMK \| LS) 12. Smt. P.K. Sreemathi Teacher(CPI(M) \| LS)	Room No 67,First Floor Parliament House, New Delhi	To adopt the 307th and 308th Reports of the Committee on HRD
2	22/10/2018 03:00 PM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Shri Partap Singh Bajwa(Indian National Congress \| RS) 3. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 4. Dr. Sasikala Pushpa Ramaswamy(All India Anna Dravida Munnetra Kazhagam \| RS) 5. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 6. Shri Bijoy Chandra Barman(AITC \| LS) 7. Shri Nihal Chand Chauhan(BJP \| LS) 8. Ms. Bhawana Gawali (Patil)(SS \| LS) 9. Shri Hari Om Pandey(BJP \| LS) 10. Dr. Bhagirath Prasad(BJP \| LS) 11. Shri N.K. Premachandran(RSP \| LS) 12. Dr. Prabhas Kumar Singh(BJD \| LS) 13. Shri Satya Pal Singh(BJP \| LS) 14. Smt. Neelam Sonker(BJP \| LS) 15. Smt. P.K. Sreemathi Teacher(CPI(M) \| LS) 16. Prof. M.V. Rajeev Gowda(Indian National Congress \| RS)	Room No 63,First Floor Parliament House, New Delhi	Members are reminded that the next meeting of the Department-related Parliamentary Standing Committee on Human Resource Development will be held on Monday, the 22nd October, 2018 at 3.00 P.M. in Committee Room No. 63, First floor, Parliament House, New Delhi to hear the Secretary, Ministry of Women and Child Development on "Issues relating to Ministry of Women Child Development".
1	26/09/2018 03:00 PM	1. Dr. Satyanarayan Jatiya(Bharatiya Janata Party \| RS) 2. Shri Partap Singh Bajwa(Indian National Congress \| RS) 3. Smt. Vandana Chavan(Nationalist Congress Party \| RS) 4. Shri Vishambhar Prasad Nishad(Samajwadi Party \| RS) 5. Shri Gopal Narayan Singh(Bharatiya Janata Party \| RS) 6. Shri Bhairon Prasad Mishra(BJP \| LS) 7. Shri Hari Om Pandey(BJP \| LS) 8. Shri Krishnan Narayanasamy Ramachandran(AIADMK \| LS) 9. Smt. P.K. Sreemathi Teacher(CPI(M) \| LS) 10. Prof. M.V. Rajeev Gowda(Indian National Congress \| RS)	Committee Room - 2, Block A, PHA Ext. Building, New Delhi	To discuss the future course of action

Subject Details Not Available

Press Releases Relating To Reports of Committees

S.No	Press Release	Date of Publication	Commitee Name
1	The 341th Report on the Subject " Review of education standards, accreditation process, research, examination reforms and academic environment in Deemed/Private Universities/other Higher Education Institutions"	04/07/2022	Education, Women, Children, Youth and Sports
2	PRESS RELEASE 340th Report on "The National Anti-Doping Bill, 2021"	24/03/2022	Education, Women, Children, Youth and Sports
3	336th and 337th Reports on Demands for Grants (2022-23) of the Ministry of Education	16/03/2022	Education, Women, Children, Youth and Sports
4	338th Report on Demands for Grants (2022-23) of the Ministry of Women and Child Development	16/03/2022	Education, Women, Children, Youth and Sports
5	339th Report on Demands for Grants (2022-23) of the Ministry of Youth Affairs and Sports	16/03/2022	Education, Women, Children, Youth and Sports
6	THREE HUNDRED AND THIRTY FIFTH REPORT ON REFORMS IN THE EDUCATION OF PERFORMING AND FINE ARTS	11/02/2022	Education, Women, Children, Youth and Sports
7	Three Hundred and Thirty Fourth Report on Action Taken by the Government on the Recommendations of the Committee contained in its Three Hundred and Sixteenth Report on Issues Related to Safety of Women	10/02/2022	Education, Women, Children, Youth and Sports
8	“NATIONAL ANTI-DOPING BILL, 2021”	03/02/2022	Education, Women, Children, Youth and Sports
9	PROHIBITION OF CHILD MARRIAGE (AMENDMENT) BILL, 2021	23/01/2022	Education, Women, Children, Youth and Sports
10	Three Hundred and Thirty First Report on Reforms in Content and Design of School Text Books	30/11/2021	Education, Women, Children, Youth and Sports
11	Three Hundred and Thirty Third Report on Action Taken by the Government on 326th Report on Demands for Grants (2021-22) of the Ministry of Women and Child Development	30/11/2021	Education, Women, Children, Youth and Sports
12	Three Hundred and Thirty Second Report on Action Taken Report on 325th Report on Demands for Grants 2021-22 of the Ministry of Youth Affairs and Sports	30/11/2021	Education, Women, Children, Youth and Sports
13	327th Report on Action Taken by the Government on the Recommendations of the Committee contained in its Three Hundred and Seventeenth Report on the Subject “Preparation for Olympic Games, 2021” of the Department of Sports, Ministry of Youth Affairs and Sports	06/08/2021	Education, Women, Children, Youth and Sports
14	328th Report on the Subject “Plans for Bridging the Learning Gap caused due to School Lockdown as well as Review of Online and Offline Instructions and Examinations and Plans for re-opening of Schools"	06/08/2021	Education, Women, Children, Youth and Sports
15	329th Report on Action Taken by the Government on the Observations/Recommendations of the Committee contained in its Three Hundred and Twenty Fourth Report on the Demands for Grants 2021-22 of the Department of Higher Education, Ministry of Education	06/08/2021	Education, Women, Children, Youth and Sports
16	330th Report on Action Taken by the Government on the Observations/Recommendations of the Committee contained in its Three Hundred and Twenty Third Report on the Demands for Grants 2021-22 of the Department of School Education and Literacy, Ministry of Education	06/08/2021	Education, Women, Children, Youth and Sports
17	325th Report on Demands for Grants 2021-22 of the Ministry of Youth Affairs and Sports	16/03/2021	Education, Women, Children, Youth and Sports
18	326th Report on Demands for Grants 2021-22 of the Ministry of Women and Child Development .	16/03/2021	Education, Women, Children, Youth and Sports
19	Press release on 323rd and 324th Reports of the Committee on Education, Women, Children, Youth and Sports.	09/03/2021	Education, Women, Children, Youth and Sports
20	Inviting suggestions for meeting of Committee EWCY&S on 12 & 13 Jan, 2021.	06/01/2021	Education, Women, Children, Youth and Sports
21	‘Issues related to Safety of Women”	19/03/2020	Human Resource Development
22	Department-related Parliamentary Standing Committee highlights the focused implementation of Khelo India Scheme.	12/12/2019	Human Resource Development
23	Issue Relating to Functioning of UGC	19/08/2018	Human Resource Development
24	THE FUNCTIONING OF THE UNIVERSITY OF DELHI	30/09/2014	Human Resource Development
25	Functioning of the Universities of Delhi	30/09/2014	Human Resource Development
26	Functioning of the IGNOU	30/09/2014	Human Resource Development
27	THE FUNCTIONING OF THE INDIRA GANDHI NATIONAL OPEN UNIVERSITY	30/09/2014	Human Resource Development
28	THE IMPLEMENTATION OF THE MID-DAY-MEAL SCHEME	30/09/2014	Human Resource Development
29	The National Academic Depository Bill, 2011	05/10/2011	Human Resource Development
30	The Foreign Educational Institutions (Regulation of Entry and Operations) Bill, 2010	16/06/2010	Human Resource Development
31	The Prohibition of Unfair Practices in Technical Educational Institutions, Medical Educational Institutions and Universities, 2010	09/06/2010	Human Resource Development

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