Rajya Sabha

Standing Committees

Department Related Parliamentary Standing Committees-RS

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Joint Committees

Details Of :-

Department-related Parliamentary Standing Committees:-

The need to constitute some kind of subject Committees or the Department-related Parliamentary Standing Committees was being felt for the last several years. In 1989, in fact, three Standing Committees were constituted which dealt with Agriculture, Science and Technology and Environment and Forests. In 1993, it was finally decided to set up seventeen Department-related Parliamentary Standing Committees each consisting of 15 members of Rajya Sabha and 30 from Lok Sabha to cover various Ministries/Departments of the Union Government in order to further strengthen the accountability of the Government to Parliament. With the addition of seven more Committees in July 2004 albeit with reduced membership of 10 from Rajya Sabha and 21 from Lok Sabha, the number of Department-related Parliamentary Standing Committees was raised to 24 out of which 8 were placed within the jurisdiction of the Chairman, Rajya Sabha and 16 within the jurisdiction of the Speaker, Lok Sabha. Rules 268 to 277 of the Rules of Procedure and Conduct of Business in the Conduct of States and Rules 331 C to 331 N of the Rules of Procedure and Conduct of Business in Lok Sabha govern the Constitution and functioning of these Committees. The following are the 24 DRSCs with the Ministries/Departments allocated to them shown against each:-

PART – I**
Sl. No.	Name of the Committee	Ministries/Departments
1.	Committee on Commerce		Commerce and Industry
2.	Committee on Home Affairs	(1) (2)	Home Affairs Development of North-Eastern Region
3.	Committee on Human Resource Development	(1) (2) (3)	Human Resource Development Youth Affairs and Sports Women and Child Development
4.	Committee on Industry	(1) (2)	Heavy Industries and Public Enterprises Micro, Small and Medium Enterprises
5.	Committee on Science & Technology, Environment & Forests	(1) (2) (3) (4) (5)	Science & Technology Space Earth Sciences Atomic Energy Environment , Forests & Climate Change
6.	Committee on Transport, Tourism and Culture	(1) (2) (3) (4) (5)	Civil Aviation Road Transport and Highways Shipping Culture Tourism
7.	Committee on Health and Family Welfare	(1) (2)	Health and Family Welfare Ayurveda, Yoga and Naturopathy, Unani, Sidha and Homeopathy (AYUSH)
8.	Committee on Personnel, Public Grievances, Law and Justice	(1) (2)	Law and Justice Personnel, Public Grievances and Pensions
PART – II***
9.	Committee on Agriculture	(1) (2)	Agriculture Food Processing Industries
10.	Committee on Information Technology	(1) (2)	Communications and Information Technology Information & Broadcasting
11.	Committee on Defence		Defence
12.	Committee on Energy	(1) (2)	New and Renewable Energy Power
13.	Committee on External Affairs	(1) (2)	External Affairs Overseas Indian Affairs
14.	Committee on Finance	(1) (2) (3) (4)	Finance Corporate Affairs Planning Statistics and Programme Implementation
15.	Committee on Food, Consumer Affairs and Public Distribution		Consumer Affairs, Food and Public Distribution
16.	Committee on Labour	(1) (2) (3)	Labour and Employment Textiles Skill Development and Entrepreneurship
17.	Committee on Petroleum & Natural Gas		Petroleum & Natural Gas
18.	Committee on Railways		Railways
19.	Committee on Urban Development	(1) (2)	Urban Development Housing and Urban Poverty Alleviation
20.	Committee on Water Resources		Water Resources, River Development and Ganga Rejuvenation
21.	Committee on Chemicals and Fertilizers		Chemicals and Fertilizers
22.	Committee on Rural Development	(1) (2) (3)	Rural Development Drinking Water and Sanitation Panchayati Raj
23.	Committee on Coal and Steel	(1) (2) (3)	Coal Mines Steel
24.	Committee on Social Justice & Empowerment	(1) (2) (3)	Social Justice and Empowerment Tribal Affairs Minority Affairs

The Chairmen of the first eight Committees are appointed by the Chairman, Rajya Sabha and the remaining Sixteen by the Speaker, Lok Sabha.

These Department-related Parliamentary Standing Committees, which started functioning from the 8th April, 1993 superseded the three subject Committees set up in 1989.

While inaugurating the Department-related Parliamentary Standing Committee system in the Central Hall of Parliament on the 31st March 1993, the then Vice-President of India and the Chairman, Rajya Sabha, Shri K.R. Narayanan observed that the main purpose of these Committees is—

"... to ensure the accountability of Government to Parliament through more detailed consideration of measures in these Committees. The intention is not to weaken or criticise the administration but to strengthen it by investing it with more meaningful Parliamentary support".

These Committees are entrusted with the following functions: -

(a) to consider the Demands for Grants of the related Ministries/Departments and report thereon. The report shall not suggest anything of the nature of cut motions;

(b) to examine Bills, pertaining to the related Ministries/Departments, referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon;

(c) to consider the annual reports of the Ministries/Departments and report thereon; and

(d) to consider national basic long term policy documents presented to the Houses, if referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon.

Provided that the Standing Committees shall not consider matters of day-to-day administration of the related Ministries/ Departments.

********

** Committees within the administrative jurisdiction of Chairman, Rajya Sabha.

*** Committees within the administrative jurisdiction of Speaker, Lok Sabha.

Member: 0 Vacant : 0

S.No	Member Name	House	State / UT	Party

Ministry Name.:
Year

Report No	Subject of the Report	Date of Adoption	Date of Presentation	Type
317	Action taken by the Government on the recommendations/observations contained inthe 309th Report of the Committee on Electric & Hybrid Mobility – Prospects And Challenges in Automobile Industry pertaining to the Ministry of Heavy Industries.	21/07/2022	28/07/2022	PDF
316	316th Report on Demands for Grants (2022-23) Pertaining to the Ministry of Heavy Industries	16/03/2022	21/03/2022	PDF
315	315th Report on Demands for Grants (2022-23) Pertaining to the Ministry of Micro, Small and Medium Enterprises	16/03/2022	21/03/2022	PDF
314	Report on Action taken by the Government on the recommendations/observations contained in the 307th Report of the Committee on Impact of Covid-19 on PSUs and the initiatives taken by PSUs under Atamnirbhar Bharat Abhiyaan pertaining to the Ministry of Heavy Industries.	03/02/2022	08/02/2022	PDF
313	Report on Action taken by the Government on the recommendations/observations contained in the 303rd Report of the Committee on Downturn in Automobile Sector – Its Impact and Measures for Revival pertaining to the Ministry of Heavy Industries.	03/02/2022	08/02/2022	PDF
312	Action Taken by the Government on the Recommendations/Observations contained in the 308th Report of the Committee on Impact of Covid-19 Pandemic on MSME Sector and Mitigation Strategy Adopted to Counter It pertaining to the Ministry of Micro, Small and Medium Enterprises	21/12/2021	22/12/2021	PDF
311	311th Report on Action taken by the Government on the recommendations/observations contained in the 306th Report of the Committee on Demands for Grants (2021-22) pertaining to the Ministry of Heavy Industries.	21/12/2021	22/12/2021	PDF
310	Action Taken by the Government on the Recommendations/Observations contained in the 304th Report of the Committee on Demands for Grants (2021-22) pertaining to the Ministry of Micro, Small and Medium Enterprises	21/12/2021	22/12/2021	PDF
309	309th Report on Electric & Hybrid Mobility – Prospects And Challenges in Automobile Industry pertaining to the Ministry of Heavy Industries	01/12/2021	06/12/2021	PDF
308	IMPACT OF COVID-19 PANDEMIC ON MSME SECTOR AND MITIGATION STRATEGY ADOPTED TO COUNTER IT	23/07/2021	27/07/2021	PDF
307	Impact of Covid -19 on PSUs and the initiatives taken by the PSUs under Atmanirbhar Bharat Abhiyaan.	16/03/2021	17/03/2021	PDF
306	Demands for Grants (2021-22) pertaining to the Department of Heavy Industry (Ministry of Heavy Industries and Public Enterprises).	16/03/2021	17/03/2021	PDF
305	Demands for Grants (2021-22) pertaining to the Department of Public Enterprises (Ministry of Heavy Industries and Public Enterprises).	16/03/2021	17/03/2021	PDF
304	Demands for Grants (2021-22) pertaining to the Ministry of Micro, Small and Medium Enterprises.	16/03/2021	17/03/2021	PDF
303	Three hundred and third Report on Downturn in Automobile Sector - Its Impact and Measures for Revival.	16/10/2020	03/02/2021	PDF
302	Three hundred and Second Report on Action Taken Notes furnished by the Department of Heavy Industry (Ministry of Heavy Industries and Public Enterprises) on the recommendations contained in the Committee's Two Hundred and Ninety Ninth Report on the Demands For Grants (2020-21) pertaining to the Department of Heavy Industry.	16/10/2020	03/02/2021	PDF
301	Three hundred and first Report on Action Taken Notes furnished by the Department of Public Enterprises (Ministry of Heavy Industries and Public Enterprises) on the recommendations contained in the Committee's Two Hundred and Ninety Eighth Report on the Demands For Grants (2020-21) pertaining to Department of Public Enterprises.	16/10/2020	03/02/2021	PDF
300	Three hundredth Report on Action Taken Notes furnished by the Ministry of Micro, Small and Medium Enterprises on the recommendations contained in the Committee's Two Hundred Ninety Seventh Report on Demands for Grants (2020-21) pertaining to the Ministry of Micro, Small and Medium Enterprises.	16/10/2020	03/02/2021	PDF
299	DEMANDS FOR GRANTS (2020-21) Pertaining toThe Ministry of Heavy Industries And Public Enterprises (Department of Heavy Industry)	02/03/2020	03/03/2020	PDF
298	DEMANDS FOR GRANTS (2020-21) PERTAINING TOTHE MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES (DEPARTMENT OF PUBLIC ENTERPRISES)	02/03/2020	03/03/2020	PDF
297	DEMANDS FOR GRANTS (2020-21) PERTAINING TO THE MINISTRY OF MICRO, SMALL AND MEDIUM ENTERPRISES	02/03/2020	03/03/2020	PDF
296	Report on Action Taken on the recommendations contained in the 290th Report of the Committee on Professionalisation of Boards of CPSEs pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises)	21/11/2019	25/11/2019	PDF
295	Report on Action Taken on the recommendations contained in the 289th Report of the Committee on Credit Linked Capital Subsidy Scheme pertaining to the Ministry of Micro, Small and Medium Enterprises.	21/11/2019	25/11/2019	PDF
294	MICRO, SMALL AND MEDIUM ENTERPRISES DEVELOPMENT (AMENDMENT) BILL, 2018 Pertaining to The Ministry of Micro, Small and Medium Enterprises	27/12/2018	28/12/2018	PDF
293	ACTION TAKEN ON 288TH REPORT OF THE COMMITTEE ONDEMANDS FOR GRANTS (2018-19) PERTAINING TOTHE MINISTRY OF MICRO, SMALL AND MEDIUM ENTERPRISES	21/12/2018	28/12/2018	PDF
292	ACTION TAKEN ON THE 286th REPORT OF THE COMMITTEE ONDEMANDS FOR GRANTS (2018-19) PERTAINING TO THE MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES (DEPARTMENT OF HEAVY INDUSTRY)	21/12/2018	28/12/2018	PDF
291	ACTION TAKEN ON THE 287th REPORT OF THE COMMITTEE ON DEMANDS FOR GRANTS (2018-19) PERTAINING TO THE MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES (DEPARTMENT OF PUBLIC ENTERPRISES)	21/12/2018	28/12/2018	PDF
290	Professionalisation of Boards of CPSEs Pertaining to The Ministry of Heavy Industry and Public Enterprises (Department of Public Enterprises)	06/08/2018	09/08/2018	PDF
289	Credit Linked Capital Subsidy Scheme (CLCSS)	06/08/2018	09/08/2018	PDF
288	Demands for Grants (2018-19) pertaining to the Ministry of Micro, Small and Medium Enterprises.	16/03/2018	19/03/2018	PDF
287	Demands for Grants (2018-19) pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises)	16/03/2018	19/03/2018	PDF
286	Demands for Grants (2018-19) pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	16/03/2018	19/03/2018	PDF
285	Action Taken on the 281st Report of the Committee on Demands for Grants (2017-18) pertaining to the Ministry of Heavy Industries and Public Enterprises(Department of Heavy Industry)	15/11/2017	19/12/2017	PDF
284	Action Taken on 280th Report of the Committee on Demands for Grants (2017-18) pertaining to the Ministry of Micro, Small and Medium Enteprises(updated on 19 Dec 2017)	15/11/2017	19/12/2017	PDF
283	Action Taken on the 282nd Report of the Committee on Demands for Grants (2017-18) pertaining to the Ministry of Heavy Industries and Public Enterprises) Department of Public Enteprises	08/08/2017	08/10/2017	PDF
282	Two Hundred and Eighty Second Report on Demands for Grants (2017-18) pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises)	15/03/2017	16/03/2017	PDF
281	Two Hundred and Eighty First Report on Demands for Grants (2017-18) pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	15/03/2017	16/03/2017	PDF
280	Two Hundred and Eightieth Report on Demands for Grants (2017-18) pertaining to Ministry of Micro, Small and Medium Enterprises	15/03/2017	16/03/2017	PDF
279	279th Report on Action Taken on 272nd Report of the Committee on Review of Provisions of Corporate Social Responsibility under the Companies Act, 2013 pertaining to the Ministry of Heavy Industries and Public Enterprises (department of Public Enterprises)	24/10/2016	22/11/2016	PDF
278	278th Report on Action Taken on 275th Report of the Committee on Demands for Grants (2016-17) pertaining to the Ministry of Micro, Small and Medium Enterprises	24/10/2016	22/11/2016	PDF
277	277th Report on Action Taken on the 273rd Report of the Committee on Demands for Grants (2016-17) pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	24/10/2016	22/11/2016	PDF
276	276th Report on Action Taken on the 274th Report of the Committee on Demands for Grants (2016-17) pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises)	24/10/2016	22/11/2016	PDF
275	275th Report on Demands for Grants (2016-17) pertaining to the Ministry of Micro, Small and Medium Enterprises.	02/05/2016	03/05/2016	PDF
274	Demands for Grants (2016-17) Pertaining to The Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises)	02/05/2016	03/05/2016	PDF
273	Demands for Grants (2016-17) Pertaining to The Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	02/05/2016	03/05/2016	PDF
272	272nd Report on Review of Provision of Corporate Social Responsibility under the Companies Act, 2013 pertaining to the Ministry of HI&PE (Department of Public Enterprises)	02/05/2016	03/05/2016	PDF
271	Two Hundred Seventy First Report on Action Taken on 264th Report of the Committee on Demands for Grants (2015-16) pertaining to the Ministry of Micro, Small and Medium Enterprises.	17/12/2015	22/12/2015	PDF
270	270th Report on Action Taken on the 265th Report of the Committee on Demands for Grants (2015-16) pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry.	30/11/2015	07/12/2015	PDF
269	269TH Report on Action Taken on the 266th Report of the Committee on Demands for Grants (2015-16) pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises).	30/11/2015	07/12/2015	PDF
268	Two Hundred and Sixty Eighth Report on Micro, Small and Medium Enterprises Development (Amendment) Bill, 2015	30/07/2015	05/08/2015	PDF
267	Two Hundred Sixty Seventh Report on Action Taken on 259th Report of the Committee on Review of the Implementation of Khadi and Village Industries Commission (KVIC) Act, 1956	30/07/2015	05/08/2015	PDF
266	Two Hundred and Sixty Six Report on Demands for Grants (2015-16) pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises)	21/04/2015	27/04/2015	PDF
265	Two Hundred and Sixty Fifty Report on Demands for Grants (2015-16) pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	21/04/2015	27/04/2015	PDF
264	Two Hundred and Sixty Fourth Report on Demands for Grants (2015-16) pertaining to the Ministry of Micro, Small and Medium Enterprises.	21/04/2015	27/04/2015	PDF
263	Two Hundred and Sixty Third Report on Action Taken on the 246th Report of the Committee on Revival of Nagaland Pulp and Paper co. Ltd. pertaining to Ministry of Heavy Industry and Public Enterprises (Department of Heavy Industry)	20/10/2014	26/11/2014	PDF
262	Two Hundred and Sixty Second Report on Action Taken on the 237th Report of the Committee on Revival and Restructuring of Hotel Corporation of India Ltd.	20/10/2014	26/11/2014	PDF
261	Two Hundred Sixty First Report on Action Taken on 247th Report of the committee on Implementation of Interest Subsidy Eligibility Certificate (ISEC) Scheme pertaining to the Ministry of Micro, Small and Medium Enterprises	22/09/2014	26/11/2014	PDF
260	Two Hundred Sixtieth Report on Action Taken on 251st Report of the Committee on Implementation of Prime Minister's Employment Generation Programme (PMEGP) pertaining to Ministry of Micro, Small and Medium Enterprises	22/09/2014	26/11/2014	PDF
259	Two Hundred Fifty Ninth Report on Review of the implementation of Khadi and Village Industries Commission (KVIC), Act, 1956 pertaining to the Ministry of Micro, Small and Medium Enterprises	17/02/2014	19/02/2014	PDF
258	Two Hundred Fifty Eighth Report on Action Taken Note on the 245th Report of the Committee on Review of the implementation of Micro, Small and Medium Enterprises Development Act, 2006 pertaining to the Ministry of Micro, Small and Medium Enterprises	17/02/2014	19/02/2014	PDF
257	Two Hundred Fifty Seventh Report on Action Taken Note on the 250th Report of the Committee on Impact of Foreign Direct Investment (FDI) in Multi-brand Retail on MSME Sector pertaining to the Ministry of Micro, Small and Medium Enterprises	17/02/2014	19/02/2014	PDF
256	Two Hundred And Fifty Sixth Report on Action Taken on the 243rd Report of The Committee on Demands For Grants (2013-14) pertaining to The Ministry of Heavy Industries And Public Enterprises (Department Of Heavy Industry)	27/11/2013	10/12/2013	PDF
255	Two Hundred And Fifty Fifth Report on Action Taken on the 249th Report of The Committee on Revival And Restructuring Of The Fertilizers And Chemicals Travancore Ltd	20/11/2013	10/12/2013	PDF
254	Two Hundred And Fifty Fourth Report on Action Taken on the 248th Report of the Committee on Capacity Addition And Expansion Of Manufacturing Facilities Of The Madras Fertilizers Ltd.	20/11/2013	10/12/2013	PDF
253	Two Hundred And Fifty-Third Report on Action Taken On 244th Report of the Committee on Demands For Grants (2013-14) pertaining to the Ministry Of Micro, Small And Medium Enterprises	12/11/2013	10/12/2013	PDF
252	Two hundred and Fifty Second Report On Action Taken on the 242nd report of the Committee on Demands for Grants (2013-14) Pertaining to The Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises)	30/10/2013	10/12/2013	PDF
251	Two Hundred and Fifty One Report On Implementation of Prime Minister’s Employment Generation Programme (PMEGP) Pertaining to The Ministry of Micro, Small and Medium Enterprises	22/07/2013	06/08/2013	PDF
250	Two Hundred and Fiftieth Report on Impact of Foreign Direct Investment (FDI) In Multi-Brand Retail On MSME Sector Pertaining To The Ministry Of Micro, Small and Medium Enterprises	22/07/2013	06/08/2013	PDF
249	Two Hundred and forty- Ninth Report on Revival and Restructuring of the Fertilizers and Chemicals Travancore ltd pertaining to the Ministry of Chemicals and Fertilizers. (Department of Fertilizers.)	22/07/2013	06/08/2013	PDF
248	Two Hundred and Forty- Eighth Report on Capacity Addition and Expansion of manufacturing facilities of the Madras Fertilizers Ltd pertaining to the Ministry of Chemicals and Fertilizers. (Department of Fertilizers.)	11/07/2013	06/08/2013	PDF
247	Two Hundred and Forty Seventh Report On Implementation of Interest Subsidy Eligibility Certification (ISEC) Scheme Pertaining to the Ministry of Micro, Small and Medium Enterprises	11/07/2013	06/08/2013	PDF
246	Two Hundred and Forty Sixth Report on Revival of Nagaland Pulp and Paper Co. Ltd. Pertaining to the ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	22/07/2013	06/08/2013	PDF
245	Two Hundred and Forty Fifth Report on Review the Implementation of Micro, Small and Medium Enterprises Development Act, 2006 Pertaining to the Ministry of Micro, Small And Medium Enterprises	02/07/2013	06/08/2013	PDF
244	Two Hundred and Forty Fourth Report on Demands for Grants (2013-14) pertaining to M/o MSME	06/05/2013	08/05/2013	PDF
243	Two Hundred and Fourty Third Report on Demands for Grants (2013-14) pertaining to the M/o HI & PE (Department of Heavy Industry)	06/05/2013	08/05/2013	PDF
242	Two Hundred and Fourty Second Report on Demands for Grants (2013-14) pertaining to the Ministry of HI & PE (Department of Public Enteprises)	06/05/2013	08/05/2013	PDF
241	Two Hundred and Forty-First Report on Action Taken Note on the 233rd Report of the Committee on Demands for Grants (2012-2013) Pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises)	19/03/2013	21/03/2013	PDF
240	Two Hundred and Fortieth Report on Action Taken Note on the 235th Report of the Committee on the Demands for Grants (2012-2013) Pertaining to the Ministry of Micro, Small and Medium Enterprises	19/03/2013	21/03/2013	PDF
239	Two Hundred and Thirty Ninth Report on Action Taken Note on the 229th Report of the Committee on the Credit Facilities to MSME Sector Pertaining to the Ministry of Micro, Small and Medium Enterprises	19/03/2013	21/03/2013	PDF
238	Two Hundred and Thirty- Eight Report on Action Taken Note on the 234th Report of the Committee on Demands for Grants (2012-2013) Pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	19/03/2013	21/03/2013	PDF
237	Two Hundred and Thirty- Seventh Report on the Revival and Restructuring of Hotel Corporation of India limited pertaining to the Ministry of Civil Aviation	30/08/2012	06/12/2012	PDF
236	Two Hundred and Thirty- Sixth Report on Action Taken Note on the 226th Report of the Committee on Study on the working of Memorandum of Understanding system Pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises)	19/03/2013	21/03/2013	PDF
235	Two Hundred and Thirty Fifth Report on Demands for Grants (2012-2013) pertaining to the Ministry of Micro, Small and Medium Enterprises	02/05/2012	04/05/2012	PDF
234	Two Hundred and Thirty Fourth Report on Demands for Grants (2012-2013) pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	02/05/2012	04/05/2012	PDF
233	Two Hundred and Thirty Third Report on Demands for Grants (2012-2013) pertaining to The Ministry of Heavy Industries and Public Enterprises (Department of Public Enteprises)	20/04/2012	26/04/2012	PDF
232	Two Hundred and Thirty Second Report on Action Taken Note on the 224th Report of the Committee on Revival and Restructuring of Hindustan Photo Films Manufacturing company Ltd. pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	20/03/2012	28/03/2012	PDF
231	Two Hundred and Thirty First Report On Action Taken Note on the 223rd Report of the Committee on Revival and Restructuring of North Eastern Handicrafts and Handlooms Development Corporation Ltd. Pertaining to The Ministry of Development of North Eastern Region.	07/03/2012	28/03/2012	PDF
230	Two Hundred and Thirtieth Report on Action Taken Note on the 225th Report of the committee on The Revival and Restructuring of Hindustan Machine Tools Limited pertaining to the Ministry of Heavy Industries and Public enterprises (Department of HEavy Industry	29/02/2012	28/03/2012	PDF
229	Two Hundred And Twenty Ninth Report on The Credit Facilities to MS&ME Sector Pertaining to The Ministry of Micro, Small and Medium Enterprises	19/01/2012	27/03/2012	PDF
228	Two Hundred and Twenty Eighth Report on Action Taken Note on the 219th Report of the Committee on revival and Restructuring of Cement Corporation of India Ltd. Pertaining to The Ministry of Heavy Industries and Public Enterprises (Department of HEavy Industry)	29/02/2012	27/03/2012	PDF
227	Two Hundred and Twenty Seventh Report on Action Taken Note on the 218th Report of the Committee on Revival and Restructuring of Hindustan Paper Corporation Ltd pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	07/03/2012	27/03/2012	PDF
226	Two Hundred and Twenty Sixth Report on Study on the working of Memorandum of Understanding System pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises)	29/07/2011	03/08/2011	PDF
225	Two Hundred and Twenty Fifth report on the Revival and Restructuring of Hindustan Machines Tools Limited pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	29/07/2011	03/08/2011	PDF
224	Two Hundred and Twenty Fourth Report on the Revival and Restructuring of Hindustan Photo Films Manufacturing Company Ltd. pertaining to The Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industries)	26/05/2011	02/08/2011	PDF
223	Two Hundred and Twenty Third Report on The Revival and Restructuring of North Eastern Handicrafts and Handlooms Development Corporation Ltd. pertaining to the Ministry of Development of North Eastern Region	09/05/2011	02/08/2011	PDF
222	Two Hundred and Twenty Two Report on Action Taken Report on the 217th Report of the Committee on Demands for Grants 2010-11 pertaining to the Ministry of Micro, Small and Medium Enterprises	03/03/2011	08/03/2011	PDF
221	Two Hundred and Twenty- First Report on Action Taken Report on the 216th Report of the Committee on Demand for Grants (2010-2011) pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises)	03/03/2011	08/03/2011	PDF
220	Two Hundred and Twentieth Report On Action Taken Report on the 215th Report of the Committee On Demand for Grants (2010-2011) Pertaining to The ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	03/03/2011	08/03/2011	PDF
219	Two Hundred and Nineteenth Report on the Revival and Restructuring of Cement Corporation of India Limited pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	15/02/2011	23/02/2011	PDF
218	Two Hundred and Eighteenth Report on the Revival and Restructuring of Hindustan Paper Corporation Limited pertaining to the Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	15/02/2011	23/02/2011	PDF
217	Demands For Grants(2010-11) pertaining to The Ministry of Micro Small and Medium Enterprises	08/04/2010	19/04/2010	PDF
216	Demands For Grants (2010-11) pertaining to The Ministry of Heavy Industries and Public Enterprises (Department of Public Enterprises)	08/04/2010	19/04/2010	PDF
215	Demands For Grants (2010-11) pertaining to The Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industry)	08/04/2010	19/04/2010	PDF
214	Action Taken Report on the 210th Report of the Committee on Demands For Grants (2008-09)pertaining to the Ministry of Micro, Small and Medium Enteprirses	11/12/2009	04/03/2010	PDF
213	Action Taken Report on the 209th Report of the committee on Demands For Grants (2008-09)pertaining to the Ministry of Heavy Industries & Public Enterprises (Department of Public Enterprises)	11/12/2009	04/03/2010	PDF
212	Action Taken Report on the 208th Report of the Committee on Demands For Grants (2008-09)pertaining to the Ministry of Heavy Industries & Public Enterprises ( Department of Heavy Industry)	11/12/2009	04/03/2010	PDF
211	The NEPA Ltd. (Disinvestsment of Ownership ) Bill, 2007 Ministry of Heavy Industries & Public Enterprises	12/08/2008	21/10/2008	PDF
210	Demands for Grants (2008-09) Pertaining to the Ministry of Micro, Small & Medium Enterprises	28/04/2008	29/04/2008	PDF
209	Demands for Grants ( 2008-09) pertaining to the Ministry of Heavy Industries and Public Enterprises ( Department of Public Enterprises)	28/04/2008	29/04/2008	PDF
208	Demands for Grants ( 2008-09) pertaining to the Ministry of Heavy Industries and Public Enterprises ( Department of Heavy Industries)	28/04/2008	29/04/2008	PDF
207	Action Taken Note on the 199th Report on Demands for Grant (2007-08) pertaining to the Ministry of Agro and Rural Industries	28/04/2008	29/04/2008	PDF
206	Action Taken Report on the 200th Report of the Committee on the Demands for Grants (2007-08) pertaining to the Ministry of Micro, Small & Medium Enterprises	28/04/2008	29/04/2008	PDF
205	Action Taken Report on the 202nd Report of the Committee on the Demands for Grants (2007-08) pertaining to the Department of Public Enterprises (Ministry of Heavy Industries & Public Enterprises)	28/04/2008	29/04/2008	PDF
204	Action Taken Report on the 201st report of the Committee on the Demands for Grants (2007-08) pertaining to the Department of Heavy Industries (Ministry of Heavy Industries & Public Enterprises)	28/04/2008	29/04/2008	PDF
203	Tyre Corporation of India ltd.(Disinvestment of Ownership) Bill, 2007 Ministry of Heavy Industries & Public Enterprises	03/08/2007	14/08/2007	PDF
202	Demands for Grants ( 2007-08) Pertaining to the ministry of heavy industries and public enterprises ( department of public enterprises	03/05/2007	08/05/2007	PDF
201	Demands for Grants ( 2007-08) Pertaining to the Ministry of heavy industries and public enterprises	03/05/2007	08/05/2007	PDF
200	Demands for Grants (2007-08) Ministry of small scale industries	03/05/2007	08/05/2007	PDF
199	Demands for Grants ( 2007-08) pertaining to The ministry of Agro and Rural Industries	03/05/2007	08/05/2007	PDF
198	Professionalisation of boards of CPSEs	03/05/2007	08/05/2007	PDF
197	Action Taken Report on the 188th report of the Committee on the Demands for Grants (2006-07)	07/03/2007	09/03/2007	PDF
196	Action taken report on the 191st report of the committee	07/03/2007	09/03/2007	PDF
195	Action taken report on the 190th report of the committee	07/03/2007	09/03/2007	PDF
194	Action taken report on the 189th report of the committee on the demands for grants (2006-07)Pertaining to ministry of small scale industries	07/03/2007	09/03/2007	PDF
193	Action taken report on the 178th report of the committee on the unlocking of surplus assets of cpses to generate resources for revival	20/11/2006	23/11/2006	PDF
192	Report on the Dalmia Dadri Cement Limited ( acquisition and transfer of undertaking) amendment bill, 2006	20/11/2006	23/11/2006	PDF
191	One Hundred and Ninety First Report On Demands for Grants (2006-2007), Department of Public Enterprises, the Ministry of Heavy Industries and Public Enterprises	16/05/2006	22/05/2006	PDF
190	One Hundred and Ninetieth Reports On Demands for Grants (2006-2007), department of heavy industries, the Ministry of Heavy Industries and Public Enterprises	19/05/2007	22/05/2006	PDF
189	Demands for grants (2006-07) Ministry of small scale industries	16/05/2006	22/05/2006	PDF
188	Demands for grants (2006-07) Ministry of Agro and Rural Industries	16/05/2006	22/05/2006	PDF
187	One Hundred Eighty seventh Report on recommendation contained in the Committee's 175th report on key concern areas of Small Scale Industries in select states pertaining to Ministry of Small Scale Industries.	16/05/2006	22/05/2006	PDF
186	One hundred eighty sixth report On Action taken by the government on recommendations Contained in the committee’s 174th report on operational effectiveness of pmry, regp and kvi schemes in bihar, jharkhand, west bengal and maharashtra. (ministry of agro and rural industries.)	16/05/2006	22/05/2006	PDF
185	One hundred eighty fifth report On Action taken by the government on recommendations Contained in the committees 173rd report on inter- sectoral strategic co-operation to promote small scale industries (ministry of small scale industries )	16/05/2006	22/05/2006	PDF
184	One hundred eighty fourth report On Action taken by the government on recommendations Contained in the committees 172nd report on requirement of coir industries for its promotion and proliferation (ministry of agro and rural industries).	16/05/2006	22/05/2006	PDF
183	One hundred eighty third report On Action taken by the government on recommendations Contained in the committee’s 170th report on demands for grants (2005-06) pertaining to ministry of agro and rural industries.	16/05/2006	22/05/2006	PDF
182	One hundred eighty second report On Action taken by the government on recommendations Contained in the committee’s 160th report on tax proposals affecting the various segments of industries (ministry of small scale industries)	16/05/2006	22/05/2006	PDF
181	One hundred eighty-one report on Action taken by the government on recommendations Contained in the committee’s 171st report on demands for grants (2005-6) (ministry of small scale industries)	16/05/2006	22/05/2006	PDF
180	One Hundred Eightieth Report on Action taken by the Government on the Recommendations contained in the 169th Report of the department related parliamentary standing committee on industry on demands for Grants (2005- 06)pertaining to the department of Heavy Industries	16/05/2006	22/05/2006	PDF
179	One Hundred Seventy Ninth Report On Action taken by the Government on the Recommendations contained in the 168th Report of the department related parliamentary standing committee on industry on demands for Grants (2005-06)pertaining to the department of Public Enterprises	16/05/2006	22/05/2006	PDF
178	Unlocking of surplus assets of cpses to generate resources for revival	21/02/2006	13/12/2005	PDF
177	The Khadi and Village Industries Commission (Amendment) Bill, 2005 (Ministry of Agro and Rural Industries)	12/12/2005	13/12/2005	PDF
176	The Small and Medium Enterprises Development Bill, 2005	03/08/2005	01/08/2005	PDF
175	Key concern areas of Small Scale Industries in select states (Ministry of Small Scale Industries)	09/05/2005	12/05/2005	PDF
174	Operational effectiveness of PMRY, REGP and KVI schemes in Bihar, Jharkhand, West Bengal and Maharashtra.(Ministry of Agro And Rural Industries)	09/05/2005	12/05/2005	PDF
173	Inter-Sectoral strategic co-operation to promote Small Scale Industries pertaining to Ministry of Small Scale Industries	09/05/2005	12/05/2005	PDF
172	Requirement of Coir Industries for its promotion and proliferation(Ministry of Agro And Rural Industries)	09/05/2005	12/05/2005	PDF
171	Demands for Grants (2005-06) pertaining to Ministry of Small Scale Industries	03/05/2005	05/05/2005	PDF
170	Demands for Grants (2005-06) pertaining to Ministry of Agro And Rural Industries	03/05/2005	05/05/2005	PDF
169	One Hundred Sixty Ninth Report on Demands for Grants (2005-06) pertaining to department of Heavy Industry (Ministry of Heavy Industries and Public Enterprises)	03/05/2005	05/05/2005	PDF
168	Demands for grants (2005-06) pertaining to Department of public enterprises	03/05/2005	05/05/2005	PDF
167	Action taken by the Government on Recommendations Contained in the Committee's 153rd report on Demands for grants (2004-05) pertaining to Ministry of small scale industires (Ministry of Small Scale Industries)	03/05/2005	05/05/2005	PDF
166	Action taken by the government on recommendations contained in the committee's 152nd report on demands for grants (2004-05) pertaining to Ministry of Agro and Rural Industries (Ministry of Agro and Rural Industries)	03/05/2005	05/05/2005	PDF
165	Action taken by the government on recommendations contained in the committee's 151st report on demands for grants (2004-05) pertaining to Department of Heavy Industry(Ministry of Heavy Industries and Public Enterprises)	03/05/2005	05/05/2005	PDF
164	Action taken by the government on recommendations contained in the committee's 150th report on Demands for Grants (2004-05) pertaining to the Department of Public Enteprises (Ministry of Heavy Industries and Public Enterprises)	03/05/2005	05/05/2005	PDF
163	Action taken by the Government on Recommendations Contained in the Committee's 147th report on Credit flow to ssi sector in the region of bulandshahar (Ministry of Small Scale Industires)	03/05/2005	05/05/2005	PDF
162	Action taken by the Government on Recommendations Contained in the Committee's 146th report on Credit flow to ssi sector in maharashtra (Ministry of Small Scale Industires)	03/05/2005	05/05/2005	PDF
161	Action taken by the Government on Recommendations Contained in the Committee's 132nd report on Mou performance in respect of select public Sector undertakings (Ministry of Heavy Industries and Public Enterprises)	03/05/2005	05/05/2005	PDF
160	Tax proposals affecting the various segments of industries(ministry of small scale industries)And(ministry of heavy industries and public enterprises)	21/04/2005	26/04/2005	PDF
159	Action taken by the Government on Recommendations contained in the Committee's 145th report on problems being faced by Small Scale Industries in the procurement of Steel (Ministry of Small Scale Industries)	08/12/2004	17/12/2004	PDF
158	Action taken by the government on Recommendations contained in the committee's 143rd report on level playing field for the indian Capital goods industry(Ministry of Heavy Industries and Public Enterprises)	09/12/2004	17/12/2004	PDF
157	Action taken by the Government on Recommendations contained in the Committee's 141st report on potential and promotion of coir Industries in West Bengal and Andaman & Nicobar Islands	08/12/2004	17/12/2004	PDF
156	Action taken by the government on Recommendations contained in the committee's 131st report on the constraints in Industrial Development of north eastern region (Ministry of Heavy Industries and Public Enterprises)	09/12/2004	16/12/2004	PDF
155	Action taken by the government on recommendations contained in the committee's 130th report on credit flow to SSI Sector in Himachal Pradesh Ministry of Small Scale Industries	09/12/2004	16/12/2004	PDF
154	Action taken by the government on recommendations contained in the committee's 129th report on credit flow to SSI Sector in the regions of Delhi, Noida and Ghaziabad (Ministry of Small Scale Industries)	09/12/2004	16/12/2004	PDF
153	One hundred fifty-third report on Demands for grants (2004-05) pertaining to Ministry of Small Scale Industries	25/08/2004	26/08/2004	PDF
152	Demands for grants (2004-05) pertaining to Ministry of Agro and Rural Industries	25/08/2004	26/08/2004	PDF
151	Demands for grants (2004-05) pertaining to Ministry of heavy industries and public enterprises (Ministry of Heavy Industries and Public Enterprises)	25/08/2004	26/08/2004	PDF
150	Demands for grants (2004-05) pertaining to Department of public enterprises (Ministry of Heavy Industries and Public Enterprises)	25/08/2004	26/08/2004	PDF
149	Mou performance in respect of public Sector undertakings in civil aviation sector (Ministry of Heavy Industries and Public Enterprises)	25/08/2004	26/08/2004	PDF
148	Mou performance in respect of select public sector undertakings (Ministry of Heavy Industries and Public Enterprises)	25/08/2004	26/08/2004	PDF
147	Credit flow to ssi sector in the region of Bulandshahar, uttar pradesh (Ministry of Small Scale Industries)	25/08/2004	26/08/2004	PDF
146	Credit flow to SSI Sector in Maharashtra (Ministry of Small Scale Industries)	25/08/2004	26/08/2004	PDF
145	Problems being faced by small scale industries in the procurement of steel	29/01/2004	04/02/2004	PDF
144	Action Taken By The Government On Recommendations Contained In The Committee 'S 124th Report On Demands For Grants (2003-2004) Pertaining to the Ministry of Agro And Rural Industries	18/12/2003	23/12/2003	PDF
143	Level playing field for the indian capital Goods industry	18/12/2003	23/12/2003	PDF
142	Action Taken By The Government On Recommendations Contained In The Committee 'S 123rd Report On Demands For Grants (2003-2004) Pertaining to the Ministry Of Mines	18/12/2003	23/12/2003	PDF
141	Potential And Promotion Of Coir Industries In West Bengal And Andaman & Nicobar (Ministry of Agro and Rural Industries)	18/12/2003	23/12/2003	PDF
140	Action taken by the government on the recommendations contained in the committee ' s 126th report on revival of nagaland pulp and paper company	18/12/2003	23/12/2003	PDF
139	Action taken by the government on the recommendations contained in the committee ' s 125th report on implementation status of modernization expansion and financial-cum-business restructuring programmes of sail at a glance (ministry of steel)	18/12/2003	23/12/2003	PDF
138	Action taken by the government on the recommendations contained in the committee ' s 111th report on operational efficiency and survival of alloy steel plant (asp), durgapur(Ministry of steel)	18/12/2003	23/12/2003	PDF
137	Action Taken By The Government On The Recommendations Contained In The Committee 'S 122nd Report On Demands For Grants (2003-2004) Pertaining To The Ministry Of Steel	18/12/2003	22/12/2003	PDF
136	Action Taken By The Government On The Recommendations Contained In The Committee ' S 127th Report On Mou Performance In Respect Of Psus Of Shipping Industry(Ministry Of Heavy Industries And Public Enterprises	18/12/2003	22/12/2003	PDF
135	Action Taken By The Government On The Recommendations Contained In Committee ' S 120th Report On Demands For Grants (2003-2004) Pertaining To Department Of Heavy Industries(Ministry Of Heavy Industries And Public Enterprises)	18/12/2003	22/12/2003	PDF
134	Action Taken By The Government On The Recommendations Contained In The Committee ' S 119th Report On Demands For Grants (2003-2004) Pertaining To Department Of Public Enterprises,(Ministry Of Heavy Industries And Public Enterprises	18/12/2003	22/12/2003	PDF
133	Action Taken By The Government On The Recommendations Contained In The Committee ' S 117th Report On Demands For Grants (2003-2004) Pertaining To To The Ministry Of Small Scale Industries	22/12/2003	22/12/2003	PDF
132	MoU performacne in respect of psus of power sector department of public enterprises (ministry of heavy industries and public enterprises)	18/12/2003	22/12/2003	PDF
131	The constraints in industrial development of North eastern region	18/12/2002	22/12/2002	PDF
130	Credit flow to SSI sector in Himachal Pradesh	01/01/1999	22/12/2003	PDF
129	Credit flow to SSI sector in the regions of Delhi, Noida and Ghaziabad	19/08/2003	21/08/2003	PDF
128	Provisions and Prospects of auto policy as announced by the government of india Department of heavy industry (ministry of heavy industries and public enterprises)	19/08/2003	21/08/2003	PDF
127	Mou Performance In Respect Of Psus Of Shipping Industry(Ministry Of Heavy Industries And Public Enterprises)	18/08/2003	19/08/2003	PDF
126	Revival Of Nagalan Pulp And Paper Company	06/05/2003	08/05/2003	PDF
125	Implementation status of modernisation expansion and Financial -cum-business restructuring programes of sail at a glanceMinistry of Steel	06/05/2003	08/05/2003	PDF
124	Demands for grants (2003-04) Pertaining to ministry of agro and rural industries	06/05/2003	08/05/2003	PDF
123	Demands for grants (2003-04) pertaining to the Ministry of Mines	06/05/2003	08/05/2003	PDF
122	Demands For Grants (2003-2004) Pertaining To The Industry Of Steel	06/05/2003	08/05/2003	PDF
121	Action taken by the Government on recommendations obtained in Committee's 100th report on performance review of National Mineral Development Corporation (NMDC) Ministry of Steel	06/05/2003	08/05/2003	PDF
120	Demands For Grants (2003-04) Pertaining To Department Of Heavy Industries (Ministry Of Heavy Industries And Public Enterprises)	06/05/2003	08/05/2003	PDF
119	Demands For Grants (2003-04) Pertaining To The Department Of Public Enterprises (Ministry Of Heavy Industries And Public Enterprises)	06/05/2003	08/05/2003	PDF
118	Action taken by the government on the recommendations contained in the 90th report on `sickness in ssi sector in the city of kanpur, uttar pradesh’ pertaining to the ministry of small scale industries	11/12/2003	08/05/2003	PDF
117	Demands for grants (2003-04) pertaining to the ministry of small scale industries	06/05/2003	06/05/2003	PDF
116	Action taken by the government on the recommendations contained in the 82nd report on mou system in strataegic sector pses pertaining to the department of heavy industries and public enterprises	06/05/2003	08/05/2003	PDF
115	Action taken on the recommendations contained in the 81st Report On ‘Sickness In Ssi Sector Of Cement Industry In Uttar Pradesh’ Pertaining To The Ministry Of Small Scale Industries	10/12/2002	10/12/2002	PDF
114	Action taken by the government on the recommendations contained in the 83rd report on mou system in allied sector pses pertaining to the department of heavy industries and public enterprises	06/05/2003	08/05/2003	PDF
113	Action taken by the Government on recommendations contained in Committee ' s 88th report on performance review of Rashtriya Ispat Nigam ltd. ( Ministry of Steel)	06/01/2003	08/05/2003	PDF
112	Action taken by the Government on recommendations contained in Committee ' s 89th report on modernisation, restructuring and expansion programmes of Durgapur Steel Plant Ministry of Steel)	06/01/2003	08/05/2003	PDF
111	Operational efficiency and survival of Alloy Steel (ASP), Durgapur (Ministry of Steel)	06/05/2003	08/05/2003	PDF
110	Action taken by the Government on recommendations contained in Committee ' s 86th report on performance review of metal Scrap Trade Corporation limited (MSTC) Ministry of Steel	17/12/2002	19/12/2002	PDF
109	Action taken by the government on the recommendations contained in the 84th report of the department related parliamentary standing committee on industry on implementation of prime minister's rozgar yojana (pmry) in andhra pradesh, karnataka and kerala	17/12/2002	19/12/2002	PDF
108	Action taken by the government on the Recommendations contained in the 91st report Of the department related parliamentary Standing committee on industry on coir board A performance review pertaining to the ministry of Agro and rural industries	17/12/2002	19/12/2002	PDF
107	Liquidated damages and related issues(Ministry of Heavy Industries and Public Enterprises)	17/12/2002	19/12/2002	PDF
106	Globalization and capital goods industry The department of public enterprises, (ministry of heavy industries and public enterprises	17/12/2002	19/12/2002	PDF
105	Action taken by the Government on recommendations contained in Committee ' s 64th report on modernisation, restructuring and expansion programmes and post disinvestment performance of Hindustan Zinc. Ltd (HZL) (Ministry of Coal and Mines )	17/12/2002	19/12/2002	PDF
104	Action taken by the Government on recommendations contained in Committee ' s 85th report on implementation status of financial assistance-cum-restructuring package and revival of Hindustan Steel works construction ltd. (HSCL) Ministry of Steel	17/12/2002	19/12/2002	PDF
103	Action Taken by the Government on Recommendations contained in Committee's 87th Report on the implementation status of Financial Assistance -cum Restructuring package oand revival of Bharat refractories Ltd. (Ministry of Steel)	17/12/2002	19/12/2002	PDF
102	MoU system in the fertilizer sectorthe department of public enterprises, (ministryof heavy industries and public enterprises)	24/11/2002	19/12/2002	PDF
101	Action taken on the recommendations contained in the 72nd report of the department related parliamentaryStanding committee on industry on demand for Grants (2002-03) of the department of heavy industry (ministry of heavy industries and public enterprises	17/12/2002	19/12/2002	PDF
100	Performance review of National Mineral Development Corporation Limited (NMDC) Ministry of Steel	17/12/2002	19/12/2002	PDF
99	Action taken by the Government on recommendations contained in Committee ' s 71st report on demands for grants (2002-03) pertaining to Department of Mines (Ministry of Coal and Mines)	11/12/2002	17/12/2002	PDF
98	Action Taken by the Government on recommendation contained in Committee's 70th Report on Demands for Grants (2002-03) pertaining to Ministry of Steel	17/12/2002	19/12/2002	PDF
97	Action taken by the government on the Recommendations contained in the 74th report Of the department-related parliamentary standing Committee on industry on demands for grants (2002-03) Pertaining to the ministry of agro and rural industries	11/12/2002	19/12/2002	PDF
96	The status of Khadi & Village industries in Andhra Pradesh, Karnataka and Kerala	19/12/2002	19/12/2002	PDF
95	Inter-PSU Cooperation in Engineering & Construction Sectors The Department of Public Enterprises, (Ministry of Heavy Industries and Public Enterprises)	19/12/2002	19/12/2002	PDF
94	MOU System in the Chemical Sector PSES the Department of Public Enterprises, (Ministry of Heavy Industries and Public Enterprises)	19/12/2002	19/12/2002	PDF
93	Action taken by the Government on the Recommendations contained in the 75th Report of the Department-related Parliamentary Standing Committee on Industry on demands for grants (2002-03) pertaining to the Ministry of Small Scale Industries	19/12/2002	19/12/2002	PDF
92	Action taken on the Recommendations contained in the 73rd Report of the Department-Related Parliamentary Standing Committee on Industry on Demand for Grants (2002-03) of the Department of Public Enterprises (Ministry of Heavy Industries and Public Enterprises)	19/12/2002	19/12/2002	PDF
91	Coir board -a Performance Review	09/08/2002	11/12/2002	PDF
90	Sickness in SSI sector in the city of Kanpur, Uttar Pradesh	11/12/2002	11/12/2002	PDF
89	Modernisation Restructuring Expansion Programmes of Durgapur Steel Plant (DSP) Durgapur Ministry of Steel	09/08/2002	20/08/2002	PDF
88	Performance review of Rashtriya Ispat Nigam Ltd. (RINL) , Ministry of Steel	09/08/2002	20/08/2002	PDF
87	Implementation status of Financial Assistance-Cum-Restructuring Package and revival of Bharat Refractories Ltd. (Brl) Ministry of Steel	09/08/2002	20/08/2002	PDF
86	Performance review of metal scraptrade Corporation ltd. (MSTC)	11/12/2002	11/12/2002	PDF
85	Implementation status of financial assistance -cum-restructuring package and revival of hindustan Steel works construction ltd. (HSCL) MINISTRY OF STEEL	09/08/2002	11/12/2002	PDF
84	Implementation of Prime Minister's Rozgar Yojana(pmry) in Andhra Pradesh, Karnataka and kerala(presented to Hon'ble Chairman, Rajya Sabha On 20th August, 2002	09/08/2002	11/12/2002	PDF
83	MOU system in the Allied Sector PSEs the Department of Public Enterprises ( Ministry of Heavy Industries and Public Enterprises)	08/08/2002	08/08/2002	PDF
82	MOU system in the strategic sector PSES the department of public enterprises, (ministry of heavy industries and public enterprises)	08/08/2002	08/08/2002	PDF
81	Sickness in SSI Sector of Cement Industry in Uttar Pradesh	09/08/2002	08/05/2003	PDF
80	Action taken by the government on recommendations contained in the committee ' s 66th report on performance review of jawaharlal nehru aluminium research development and design centre (JNARDDC)DEPARTMENT OF MINES (MINISTRY OF COAL AND MINES	09/08/2002	10/12/2002	PDF
79	Action taken by the government on recommendations contained in committee ' s 65th report on modernisation , restructuring and expansion programmes of hindustan copper limited (hcl). DEPARTMENT OF MINES (MINISTRY OF COAL AND MINES )	01/01/1999	20/08/2002	PDF
78	Action taken by the government on recommendations contained in the committee ' s 68TH report on working and Performance Review Of Mineral Exploration Corporation Ltd (Mecl) department of mines, (ministry of coal and mines )	09/08/2002	10/12/2002	PDF
77	Action taken by the government on recommendations contained in the committee ' s 67th report on the organisational structure and performance review of indian bureau of mines (ibm) department of mines (ministry of coal and mines )	09/08/2002	10/12/2002	PDF
76	Action Taken by the Government on recommendations contained in Committee's 53rd Report on modernisation, restructuring and expansion programmes of Nalco Department of Mines (Ministry of Coal and Mines)	09/08/2002	20/08/2002	PDF
75	Demands for grants (2002-2003) pertaining to the Ministry of Small Scale Industries	08/05/2002	14/05/2002	PDF
74	Demands for grants (2002-03) pertaining to the Ministry of Agro and Rural Industries	08/05/2002	14/05/2002	PDF
73	Demands for grants (2002-03) of the department of public enterprises (ministry of heavy industries and public enterprises)	08/05/2002	14/05/2002	PDF
72	Demands For Grants (2002-03) Of The Department Of Heavy Industry (Ministry Of Heavy Industries And Public Enterprises	08/05/2002	14/05/2002	PDF
71	Demands for grants (2002-03) pertaining to the department of mines (ministry of coal and mines)	29/04/2002	08/05/2002	PDF
70	Demands for Grants (2002-03) pertaining to the Ministry of Steel	29/04/2002	14/05/2002	PDF
69	Offshore areas mineral (development & regulation ) bill,2001	08/04/2002	14/05/2002	PDF
68	Working annd performance review of mineral exploration corporation Ltd. (MECL) Department of Mines (Ministry of Mines and coal)	26/12/2001	08/03/2002	PDF
67	Organisational Structure and Performance review of Indian Bureau of Mines (IBM) Department of Mines ( Ministry of Mines and Coal)	26/12/2001	08/03/2002	PDF
66	Performance review of Jawaharlal Nehru Aluminium Research Development and Design Centre (JNARDDC) Department of Mines (Ministry of Mines and Coal)	26/12/2001	08/03/2002	PDF
65	Modernisation, Restructuring and Expansion Programmes of Hindustan Copper Ltd. (HCL) Department of Mines (Ministry of Mines and Coal)	26/12/2001	08/03/2002	PDF
64	Modernisation , Restructuring and Expansion programme of Hindustan Zinc Ltd. (HZL) Department of Mines (Ministry of Mines and Coal	26/12/2001	08/03/2002	PDF
63	Action taken by the government on the recommendations contained in the 49th report of the department related parliamentary standing committee on industry on “demands for grants (2001-2002) pertaining to the ministry of small scale industries and agro & rural industries	11/12/2001	19/12/2001	PDF
62	Action taken by the government on the recommendations contained in the 48th report of the department related parliamentary standing committee on industry on " demands for grants (2001-2002) pertaining to the department of public enterprises, ministry of heavy industries & public enterprises "	11/12/2001	19/12/2001	PDF
61	Action taken by the government on the recommendations/observations contained in the 46th report of the department-related parliamentary standing committee on industry on the memorandum of understanding (MOU) system in telecom. Sector pertaining to the ministry of heavy industries and public enterprises	11/12/2001	19/12/2001	PDF
60	Action taken by the government on the recommendations contained in its 44th report of the department related parliamentary standing committee on industry on "performance review of the BYNL group of companies"	03/12/2001	19/12/2001	PDF
59	Action taken by the government on the recommendations contained in its 47th report of the department related parliamentary standing committee on industry on " demands for grants (2001-2002) pertaining to the department of heavy industries, ministry of heavy industries & public enterprises "	03/12/2001	07/12/2001	PDF
58	Problems faced by hindustan paper corporation limited in the north eastern region	03/12/2001	07/12/2001	PDF
57	Action Taken by the Government on Recommendation contained in its 51st Report on Demands for Grants (2001-2002) pertaining to Ministry of Steel	09/11/2001	21/11/2001	PDF
56	Action Taken by the Government on recommendation contained in its 34th Report on problems being faced by steel industry (both Public and Private Sector) Ministry of Steel.	06/11/2001	21/11/2001	PDF
55	Action Taken by the government on recommendations contained in its 50th Report on Demands for Grants (2001-2002) Ministry of Mines	10/09/2001	21/11/2001	PDF
54	The action taken note of ministry of small scale industries and agro & rural industries on the 43rd report on credit flow to SSIs	10/09/2001	21/11/2001	PDF
53	Modernisation, restructuring and expansion programme of nalco's (ministry of mines )	28/08/2001	30/08/2001	PDF
52	Action taken by the government on the Recommendations contained in the 35th Report of committee on the working of Rural employment generation programme And prime minister’s rozgar yojana	06/06/2001	08/08/2001	PDF
51	Demands for Grants (2001-2002) (Ministry of Steel)	14/05/2001	08/08/2001	PDF
50	Demands for Grants (2001-2002) pertaining to the Ministry of Mines	14/05/2001	08/08/2001	PDF
49	Demands for grants (2001-2002) ministry of small scale industries and agro & rural industries	14/05/2001	24/05/2001	PDF
48	Demands for grants (2001-2002), department of public enterprises, the ministry of heavy industries and public enterprises	14/05/2001	24/05/2001	PDF
47	Demands for grants (2001-2002), department of heavy industry, the ministry of heavy industries and public enterprises	14/05/2001	24/05/2001	PDF
46	MoU system under telecom. Sector department of heavy industry, the ministry of heavy industries and public enterprises	14/05/2001	24/05/2001	PDF
45	Action taken by government on the recommendations/observations contained in the 36th report on psus of heavy industry - disinvestment, sickness and revial	14/05/2001	24/05/2001	PDF
44	Performance review of the bharat yantra nigam limited - group of companies, department of heavy industry, ministry of heavy industries and public enterprises	18/12/2000	21/12/2000	PDF
43	Credit flow to Small Scale Industries (Ministry of Small Scale Industries and Agro & Rural Industries)	18/12/2000	21/12/2000	PDF
42	Coal India (Regulation of Transfers and Validation) Bill, 1995	19/07/2000	27/07/2000	PDF
41	Demands for Grants (2000-2001) of the Ministry of Heavy Industries and Public Enterprises	28/04/2000	02/05/2000	PDF
40	Demands for Grants (2000-2001) of the Ministry of Small Scale Industries and Agro & Rural Industries	28/04/2000	02/05/2000	PDF
39	Thirty Ninth Report on Demands for Grants (2000-2001) of Department of Coal Ministry of Mines and Minerals	28/04/2000	02/05/2000	PDF
38	Demands for Grants (2000-2001) of Department of Mines (Ministry of Mines and Minerals)	28/04/2000	02/05/2000	PDF
37	Demands for Grants (2000-2001) of the Ministry of Steel	28/04/2000	02/05/2000	PDF
36	Sub-Committee-III (of Department Related Parliamentary Standing Committee on Industry) on "PSUs of Department of Heavy Industry-Disinvestment, Sickness and Revival."	22/03/2000	02/05/2000	PDF
35	The working of Rural Employment Generation Programme and Prime Minister’s Rozgar Yojana	26/04/2000	02/05/2000	PDF
34	Problems being faced by Steel Industry (both in Public and Private Sectors)	26/04/2000	02/05/2000	PDF
33	Action Taken Report on 23rd Report of Ministry of Steel	27/01/2000	28/02/2000	PDF
32	Demands for Grants for 1999-2000 of the Ministry of Industry	16/04/1999	23/04/1999	PDF
31	Demands for Grants for 1999-2000 Deptt. of Mines	16/04/1999	23/04/1999	PDF
30	Demands for Grants for 1999-2000 of the Deptt. of Steel	16/04/1999	23/04/1999	PDF
29	ATR of M/o Industry on the 20th Report of the Committee	03/11/1997	10/12/1998	PDF
28	ATR of M/o Mines on the 19th Report of the Committee	22/09/1997	10/12/1998	PDF
27	ATR of M/o Steel on the 18th Report of the Committee	18/09/1997	10/12/1998	PDF
26	ATR of M/o Industry on the 17th Report of the Committee	03/11/1997	10/12/1998	PDF
25	Demands for Grants for 1998-99 of the Ministry of Indsutry	01/07/1998	09/07/1998	PDF
24	Demands for Grants for 1998-99 Department of Mines	01/07/1998	09/07/1998	PDF
23	Demands for Grants for 1998-99 Department of Steel	01/07/1998	09/07/1998	PDF
22	Demands for Grants for 1997-98 of the Ministry of Steel, Mines and Industry	22/04/1997	22/04/1997	PDF
21	Industrial Situation of the Ministry of Industry	10/03/1997	17/03/1997	PDF
20	Demands for Grants for 1996-97 of the Ministry of Industry	23/08/1996	30/08/1996	PDF
19	Demands for Grants for 1996-97 of the Ministry of Mines	22/08/1996	30/08/1996	PDF
18	Demands for Grant for 1996-97 of the Ministry of Steel	22/08/1996	30/08/1996	PDF
17	Industrialisation of Backward areas and the State of Capital goods Sector of the Ministry of Industry	27/02/1996	07/03/1996	PDF
16	Demands for Grants for 1995-96 of the Ministry of Industry	08/05/1995	15/05/1995	PDF
15	Demands for Grants for 1995-96 of the Ministry of Mines	28/04/1995	08/05/1995	PDF
14	Demands for Grants for 1995-96 of the Ministry of Steel	28/04/1995	08/05/1995	PDF
13	The Indian Boilers (Amendment) Bill, 1994	02/03/1995	29/03/1995	PDF
12	Industrial Growth Trends and Problems of the Ministry of Industry	25/11/1994	20/12/1994	PDF
11	Demands for Grants for 1994-95 of the Ministry of Industry	19/04/1994	26/04/1994	PDF
10	Demands for Grants for 1994-95 of the Ministry of Mines	12/04/1994	22/04/1994	PDF
9	Demands for Grants for 1994-95 of the Ministry of Steel	31/03/1994	22/04/1994	PDF
8	Trade Mark Bill, 1993 of the Ministry of Industry	31/03/1994	21/04/1994	PDF
7	Bharat Gold Mines Ltd. of the Ministry of Mines	30/03/1994	19/04/1994	PDF
6	The Public Sector Iron & Steel Companies (Restructuring) And Misc. Provisions (Amendment) Bill,1993 of the Ministry of Steel	30/03/1994	19/04/1994	PDF
5	Status of Sponge Iron Industries of the Ministry of Steel	10/02/1994	22/02/1994	PDF
4	Status of Mini Steel Plants of the Ministry of Steel	20/12/1993	23/12/1993	PDF
3	Demands for Grants for 1993-94 of the Ministry of Mines	04/05/1993	05/05/1993	PDF
2	Demands for Grants for 1993-94 of the Ministry of Steel	04/05/1993	05/05/1993	PDF
1	Demands for Grants for 1993-94 of the Ministry of Industry	04/05/1993	05/05/1993	PDF

RULES RELATING TO THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEES

(Extracts from the Rules of Procedure and Conduct of Business in the Council of States)

268. Department-related Standing Committees

(1) There shall be Parliamentary Standing Committees of the Houses (to be called the Standing Committees) related to Ministries/Departments.

(2) Each of the Standing Committees shall be related to the Ministries/Departments as specified in the Third Schedule:

Provided that the Chairman and the Speaker, Lok Sabha (hereinafter referred to as the Speaker), may alter the said Schedule from time to time in consultation with each other.

269. Constitution

269 (1) Each of the Standing Committees constituted under Rule 268 shall consist of not more than 31 members, 10 members nominated by the Chairman from amongst the members of the Council, and 21 members nominated by the Speaker from amongst the members of the House;

Provided that a member appointed as a Minister shall not be nominated as, or continue as, a member of any Committee.

(2) The Chairman of each of the Committees specified in Part I of the Third Schedule shall be appointed by the Chairman of the Council from amongst members of the respective Committees, and the Chairman of each of the Committees specified in Part II of the said Schedule shall correspondingly be appointed by the Speaker.

(3) A member of a Committee shall hold office for a term not exceeding one year.

270. Functions

Each of the Standing Committees shall have the following functions, namely :-

to consider the Demands for Grants of the related Ministries/Departments and report thereon. The report shall not suggest anything of the nature of cut motions;
to examine Bills, pertaining to the related Ministries/Departments, referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon;
to consider the annual reports of the Ministries/Departments and report thereon; and
to consider national basic long term policy documents presented to the Houses , if referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon :

Provided that the Standing Committees shall not consider matters of day-to-day administration of the related Ministries/Departments.

271. Applicability of provisions relating to functions

Each of the functions of the Standing Committees as provided in rule 270 shall be applicable to the Committees from such date as may be notified by the Chairman and the Speaker in respect of applicability of a particular function.

272. Procedure relating to Demands for Grants

The following procedure shall be followed by each of the Standing Committees in its consideration of the Demands for Grants and making a report thereon to the Houses, after the general discussion on the Budget in the Houses is over, and the Houses are adjourned for a fixed period :-

the Committee shall consider the Demands for Grants of the related Ministries during the aforesaid period :
the Committee shall make its report within the specified period; and
there shall be a separate report on the Demands for Grants of each Ministry.

273. Procedure relating to Bills

The following procedure shall be followed by each of the Standing Committees in examining a Bill and making a report thereon :-

the Committee shall examine only such Bills introduced in either of the Houses as are referred to it by the Chairman or the Speaker, as the case may be ; and
the Committee shall consider the general principles and clauses of such Bills and shall make report thereon within such time as may be specified by the Chairman or the Speaker, as the case may be.

274. Report of the Committee

(1) The report of the Standing Committee shall be bases on broad consensus.

(2) Any member of the Committee may record a minute of dissent on the report of the Committee.

(3) The report of the Committee, together with the minutes of dissent, if any, shall be presented to the Houses.

275. Applicability of rules relating to Select Committees on Bills

In other respects the rules applicable to Select Committees on Bills in the Council shall apply mutatis mutandis to the Standing Committees specified in Part I of the Third Schedule and the general rules applicable to other Parliamentary Committees in the House shall apply to Standing Committees specified in Part II of the said Schedule.

276. Matters not to be considered

A Standing Committee shall not ordinarily consider maters within the purview of any other Parliamentary Committee.

277. Reports to have persuasive value

The report of a Standing Committee shall have persuasive value and shall be treated as considered advice given by the Committee.

Communication Details of Officials of Committee Section(Industry)

Name and Designation

Address

Contact number and

e-mail Address

Shri Jagdish Kumar

Additional Secretary

Room No.007,

Ground Floor,

Parliament House Annexe,

New Delhi

011-23034061, 011-23092148

011-23012007(Fax)

jagdishk@sansad.nic.in

Shri Arun Sharma

Joint Secretary

Room No. 125,

First Floor,

Parliament House Annexe,

New Delhi

011-23034018, 011-23793243

9868304495

9868287222

arunsharma@sansad.nic.in

Shri Narendra Kumar

Additional Director

Room No. 535,

5th Floor,

Parliament House Annexe,

New Delhi

011-23034057

9868541008

narendra.rs@sansad.nic.in

Smt. Sreeja V.

Deputy Secretary

Room No. 238,

2^nd Floor,

Parliament House Annexe,

New Delhi

011-23034238

9968075252

sreeja.santhosh@sansad.nic.in

Shri Pratap Shenoy,

Under Secretary

Room No. 408,

Block-B, 4^th Floor,

PHA Extn. Building,

New Delhi

011-23035775,

011-23010248(F)

shenoy.pratap@sansad.nic.in

Ms. Deepti Rana,

Assistant Committee Officer

011-23035775

011-23010248(F)

deeprana.0426@sansad.nic.in

Shri Anil Kumar,

Assistant Committee Officer

011-23035775

011-23010248(F)

kumar.anil1978@sansad.nic.in

Shri Narender Singh,

Sr. Secretariat Assistant

011-23035775

011-23010248(F)

singh.naren@sansad.nic.in

Shri Mohammad Misbah,

Secretariat Assistant

011-23035775

011-23010248(F)

mohd.misbah@sansad.nic.in

Committee Section(Industry)
Room No. 408, Block-B,

4^th Floor, PHA Extn. Building,

New Delhi.

Ph: 011-23035775, 011-23010248(Fax)

Email: rsc-ind@sansad.nic.in

More Info Details Not Available

Committee Meetings

No Meeting Scheduled During this Period

Meeting Attendance

S.No.	Date of Sitting /Sitting From /Sitting To	Member Name	Venue Name	Agenda
27	21/07/2022 03:30 PM 04:10 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Hardwar Dubey(Bharatiya Janata Party \| RS) 3. Shri Narain Dass Gupta(Aam Aadmi Party \| RS) 4. Shri Hanuman Beniwal(RLP \| LS) 5. Shri Ravi Kishan Shukla(BJP \| LS) 6. Shri Ravindra Kushawaha(BJP \| LS) 7. Smt. Poonamben Hematbhai Maadam(BJP \| LS) 8. Shri Bidyut Baran Mahato(BJP \| LS) 9. Shri Ramprit Mandal(JD(U) \| LS) 10. Smt. Gomati Sai(BJP \| LS) 11. Shri Sunil Soren(BJP \| LS) 12. Shri Luizinho Joaquim Faleiro(All India Trinamool Congress \| RS)	Committee Room B,Ground Floor Parliament House Annexe,New Delhi	TO CONSIDER AND ADOPT DRAFT 317TH REPORT OF THE COMMITTEE
26	16/03/2022 10:30 AM 10:50 AM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Hardwar Dubey(Bharatiya Janata Party \| RS) 3. Shri Narain Dass Gupta(Aam Aadmi Party \| RS) 4. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 5. Dr. Amee Yajnik(Indian National Congress \| RS) 6. Shri Bharatsinhji Shankarji Dabhi(BJP \| LS) 7. Shri Mohanbhai Kalyanji Kundariya(BJP \| LS) 8. Shri Ravindra Kushawaha(BJP \| LS) 9. Shri Vincent H. Pala(INC \| LS) 10. Shri T.R.V.S. Ramesh(DMK \| LS) 11. Ms. S. Jothi Mani(INC \| LS) 12. Shri Sunil Soren(BJP \| LS) 13. Shri Sunil Dattatray Tatkare(NCP \| LS) 14. Shri Vijayakumar (Alias) Vijay Vasanth(INC \| LS) 15. Shri Luizinho Joaquim Faleiro(All India Trinamool Congress \| RS)	Room No 67,First Floor Parliament House, New Delhi	To consider and adopt Draft 315th and 316th Reports on Demands for Grants(2022-23) of Ministry of MSME and MHI.
25	18/02/2022 02:30 PM 05:30 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Narain Dass Gupta(Aam Aadmi Party \| RS) 3. Dr. Amee Yajnik(Indian National Congress \| RS) 4. Shri Bharatsinhji Shankarji Dabhi(BJP \| LS) 5. Shri Hemant Tukaram Godse(SS \| LS) 6. Shri Ramprit Mandal(JD(U) \| LS) 7. Shri Vincent H. Pala(INC \| LS) 8. Smt. Ranee Narah(Indian National Congress \| RS)	Room No 63,First Floor Parliament House, New Delhi	To hear the view of Secretaries MHI and M/o MSMEto consider the Demands for Grants (2022-23).
24	03/02/2022 03:30 PM 04:00 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Narain Dass Gupta(Aam Aadmi Party \| RS) 3. Shri Shwait Malik(Bharatiya Janata Party \| RS) 4. Shri Abdul Wahab(Indian Union Muslim League \| RS) 5. Dr. Amee Yajnik(Indian National Congress \| RS) 6. Shri Bharatsinhji Shankarji Dabhi(BJP \| LS) 7. Shri Mohanbhai Kalyanji Kundariya(BJP \| LS) 8. Shri Bidyut Baran Mahato(BJP \| LS) 9. Shri Ramprit Mandal(JD(U) \| LS) 10. Shri Vincent H. Pala(INC \| LS) 11. Smt. Gomati Sai(BJP \| LS) 12. Shri Sunil Soren(BJP \| LS)	Room No 67,First Floor Parliament House, New Delhi	To consider and adopt draft 313th, 314th Action Taken Reports of DRPSC on Industry
23	21/12/2021 10:30 AM 10:55 AM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Hardwar Dubey(Bharatiya Janata Party \| RS) 3. Shri Narain Dass Gupta(Aam Aadmi Party \| RS) 4. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 5. Shri Abdul Wahab(Indian Union Muslim League \| RS) 6. Dr. Amee Yajnik(Indian National Congress \| RS) 7. Shri Bharatsinhji Shankarji Dabhi(BJP \| LS) 8. Shri Mohanbhai Kalyanji Kundariya(BJP \| LS) 9. Shri Bidyut Baran Mahato(BJP \| LS) 10. Shri Ramprit Mandal(JD(U) \| LS) 11. Shri Vincent H. Pala(INC \| LS) 12. Smt. Gomati Sai(BJP \| LS) 13. Shri Sunil Soren(BJP \| LS) 14. Shri Su. Thirunavukkarasar(INC \| LS) 15. Shri Vijayakumar (Alias) Vijay Vasanth(INC \| LS) 16. Shri Shwait Malik(Bharatiya Janata Party \| RS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To consider and adopt draft 310th, 311th and 312th Action Taken Reports of DRPSC on Industry
22	01/12/2021 03:30 PM 05:10 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Narain Dass Gupta(Aam Aadmi Party \| RS) 3. Shri Shwait Malik(Bharatiya Janata Party \| RS) 4. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 5. Shri Abdul Wahab(Indian Union Muslim League \| RS) 6. Dr. Amee Yajnik(Indian National Congress \| RS) 7. Shri Bidyut Baran Mahato(BJP \| LS) 8. Shri Ramprit Mandal(JD(U) \| LS) 9. Shri Y. S. Avinash Reddy(YSR Congress Party \| LS) 10. Ms. S. Jothi Mani(INC \| LS) 11. Shri Sunil Soren(BJP \| LS) 12. Shri Su. Thirunavukkarasar(INC \| LS) 13. Shri Vijayakumar (Alias) Vijay Vasanth(INC \| LS)	Committee Room C, Ground Floor, Parliament House Annexe, New Delhi	(i) adoption of the draft 309th report of the DRPSC on Industry on "Electric & Hybrid Mobility- Prospects and Challenges in Automobile Industry" and (ii) to hear the Secretaries, Ministry of Heavy Industries and Department of Investment and Public Asset Management (DIPAM), Ministry of Finance on the subject "Disinvestment/closure of CPSEs" under the Ministry of Heavy Industries.
21	12/11/2021 03:30 PM 05:30 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Hardwar Dubey(Bharatiya Janata Party \| RS) 3. Shri Narain Dass Gupta(Aam Aadmi Party \| RS) 4. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party \| RS) 5. Smt. Ranee Narah(Indian National Congress \| RS) 6. Dr. Amee Yajnik(Indian National Congress \| RS) 7. Shri Bharatsinhji Shankarji Dabhi(BJP \| LS) 8. Dr. S.T. Hasan(SP \| LS) 9. Shri Ravi Kishan Shukla(BJP \| LS) 10. Shri Mohanbhai Kalyanji Kundariya(BJP \| LS) 11. Shri Ravindra Kushawaha(BJP \| LS) 12. Shri Bidyut Baran Mahato(BJP \| LS) 13. Shri Ramprit Mandal(JD(U) \| LS) 14. Shri Vincent H. Pala(INC \| LS) 15. Shri Su. Thirunavukkarasar(INC \| LS) 16. Shri Vijayakumar (Alias) Vijay Vasanth(INC \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of the Secretaries of Ministry of Micro, Small and Medium Enterprises(MSME) and Ministry of Heavy Industries on the working of their respective Ministries.
20	22/10/2021 03:30 PM 04:00 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Narain Dass Gupta(Aam Aadmi Party \| RS) 3. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party \| RS) 4. Smt. Ranee Narah(Indian National Congress \| RS) 5. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 6. Dr. Amee Yajnik(Indian National Congress \| RS) 7. Shri Bharatsinhji Shankarji Dabhi(BJP \| LS) 8. Shri Hemant Tukaram Godse(SS \| LS) 9. Shri Ravindra Kushawaha(BJP \| LS) 10. Shri Ramprit Mandal(JD(U) \| LS) 11. Shri Su. Thirunavukkarasar(INC \| LS) 12. Shri Vijayakumar (Alias) Vijay Vasanth(INC \| LS)	Committee Room C, Ground Floor, Parliament House Annexe, New Delhi	To decide its future course of action.
19	10/08/2021 03:30 PM 05:0 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 3. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 4. Dr. Amee Yajnik(Indian National Congress \| RS) 5. Shri Mohanbhai Kalyanji Kundariya(BJP \| LS) 6. Shri Bidyut Baran Mahato(BJP \| LS) 7. Shri Ramprit Mandal(JD(U) \| LS) 8. Shri Vincent H Pala(INC \| LS) 9. Shri Y. S. Avinash Reddy(YSR Congress Party \| LS) 10. Shri Sunil Soren(BJP \| LS) 11. Shri Su Thirunavukkarasar(INC \| LS)	Room No 63,First Floor Parliament House, New Delhi	To hear the Electric and Hybrid Vehicle Manufacturers in connection with the examination of the subject quot;Electric Hybrid mobility - Prospects and Challenges in Automobile Industry.quot;
18	03/08/2021 03:30 PM 05:30 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Shwait Malik(Bharatiya Janata Party \| RS) 3. Shri Subhas Chandra Bose Pilli(Yuvajana Sramika Rythu Congress Party \| RS) 4. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 5. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 6. Dr. Amee Yajnik(Indian National Congress \| RS) 7. Shri Bharatsinhji Shankarji Dabhi(BJP \| LS) 8. Ms. S. Jothi Mani(INC \| LS) 9. Shri Mohanbhai Kalyanji Kundariya(BJP \| LS) 10. Shri Ravindra Kushawaha(BJP \| LS) 11. Shri Bidyut Baran Mahato(BJP \| LS) 12. Shri Ramprit Mandal(JD(U) \| LS) 13. Shri Sunil Soren(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To hear the Stakeholders associated with the Electric Vehicle Industry viz., Society of Indian Automobile Manufacturers(SIAM), Automotive Component Manufacturers Association of India(ACMA), Society of Manufacturers of Electric Vehicles(SMEV) and TriGreen in connection with the examination of the subject "Electric Hybrid Mobility - Prospects and Challenges in Automobile Industry".
17	23/07/2021 10:30 AM 10:50 AM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Smt. Ranee Narah(Indian National Congress \| RS) 3. Shri Subhas Chandra Bose Pilli(Yuvajana Sramika Rythu Congress Party \| RS) 4. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 5. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 6. Dr. Amee Yajnik(Indian National Congress \| RS) 7. Shri Bharatsinhji Shankarji Dabhi(BJP \| LS) 8. Ms. S. Jothi Mani(INC \| LS) 9. Shri Mohanbhai Kalyanji Kundariya(BJP \| LS) 10. Shri Bidyut Baran Mahato(BJP \| LS) 11. Shri Vincent H Pala(INC \| LS) 12. Shri T.R.V.S. Ramesh(DMK \| LS) 13. Smt. Gomati Sai(BJP \| LS) 14. Shri Sunil Soren(BJP \| LS) 15. Shri Su Thirunavukkarasar(INC \| LS)	Room No 63,First Floor Parliament House, New Delhi	To consider and adopt the draft 308th Report on the subject - "Impact of Covid-19 Pandemic on MSME Sector Mitigation Strategy adopted to counter it".
16	14/07/2021 03:30 PM 05:5 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Smt. Ranee Narah(Indian National Congress \| RS) 3. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 4. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 5. Dr. Amee Yajnik(Indian National Congress \| RS) 6. Shri Ravindra Kushawaha(BJP \| LS) 7. Shri Ramprit Mandal(JD(U) \| LS) 8. Shri Vincent H Pala(INC \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To hear the Secretary, Department of Heavy Industry on the subject "Electric & Hybrid Mobility Prospects and Challenges in Automobile Industry".
15	08/04/2021 03:30 PM 05:38 AM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Birendra Prasad Baishya(Asom Gana Parishad \| RS) 3. Shri Subhas Chandra Bose Pilli(Yuvajana Sramika Rythu Congress Party \| RS) 4. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 5. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 6. Dr. Amee Yajnik(Indian National Congress \| RS) 7. Shri Ravindra Kushawaha(BJP \| LS) 8. Shri Ramprit Mandal(JD(U) \| LS) 9. Shri Vincent H Pala(INC \| LS) 10. Shri Chirag Paswan(LJSP \| LS) 11. Smt. Gomati Sai(BJP \| LS) 12. Shri Ravindra Shyamnarayan alias Ravi Kishan Shukla(BJP \| LS) 13. Shri Su Thirunavukkarasar(INC \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the Secretary, Department of Financial Services and Chairman/MDs/CEOs of Scheduled banks on the issue of availability of credit facilities to MSMEs under various Schemes being implemented by the Ministry of MSME.
14	16/03/2021 10:30 AM 11:5 AM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Subhas Chandra Bose Pilli(Yuvajana Sramika Rythu Congress Party \| RS) 3. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 4. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 5. Shri Bharatsinhji Shankarji Dabhi(BJP \| LS) 6. Shri Mohanbhai Kalyanji Kundariya(BJP \| LS) 7. Shri Ravindra Kushawaha(BJP \| LS) 8. Shri Bidyut Baran Mahato(BJP \| LS) 9. Shri Ramprit Mandal(JD(U) \| LS) 10. Shri Vincent H Pala(INC \| LS) 11. Shri Sunil Soren(BJP \| LS) 12. Dr. S.T. Hasan(SP \| LS) 13. Shri Ravindra Shyamnarayan alias Ravi Kishan Shukla(BJP \| LS)	Room No 67,First Floor Parliament House, New Delhi	To consider and adopt the draft 304th, 305th and 306th reports of Demands for Grants(2021-22) pertaining the the M/o MSME, DHI and DPE.
13	19/02/2021 11:00 AM 02:05 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 3. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 4. Dr. Amee Yajnik(Indian National Congress \| RS) 5. Mrs. Annpurna Devi(BJP \| LS) 6. Shri Ravindra Kushawaha(BJP \| LS) 7. Shri Ramprit Mandal(JD(U) \| LS) 8. Shri Vincent H Pala(INC \| LS) 9. Smt. Gomati Sai(BJP \| LS) 10. Shri Ravindra Shyamnarayan alias Ravi Kishan Shukla(BJP \| LS) 11. Shri Sunil Soren(BJP \| LS) 12. Shri Su Thirunavukkarasar(INC \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of the Secretaries, Department of Public Enterprises and Department of Heavy Industry respectively on DFG(2021-22).
12	18/02/2021 03:30 PM 05:25 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Shwait Malik(Bharatiya Janata Party \| RS) 3. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 4. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 5. Dr. Amee Yajnik(Indian National Congress \| RS) 6. Shri Hemant Tukaram Godse(SS \| LS) 7. Shri Ramprit Mandal(JD(U) \| LS) 8. Shri Vincent H Pala(INC \| LS) 9. Smt. Gomati Sai(BJP \| LS) 10. Shri Sunil Soren(BJP \| LS) 11. Shri Su Thirunavukkarasar(INC \| LS) 12. Shri Ravindra Kushawaha(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of the Secretary, Ministry of Micro, Small and Medium Enterprises(MSME) on DFG(2021-22).
11	19/01/2021 11:30 AM 01:10 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Birendra Prasad Baishya(Asom Gana Parishad \| RS) 3. Shri Subhas Chandra Bose Pilli(Yuvajana Sramika Rythu Congress Party \| RS) 4. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 5. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 6. Dr. Amee Yajnik(Indian National Congress \| RS) 7. Mrs. Annpurna Devi(BJP \| LS) 8. Shri Hemant Tukaram Godse(SS \| LS) 9. Shri Ravindra Kushawaha(BJP \| LS) 10. Shri Vincent H Pala(INC \| LS) 11. Shri Ravindra Shyamnarayan alias Ravi Kishan Shukla(BJP \| LS) 12. Shri Ramprit Mandal(JD(U) \| LS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of the stakeholders (MSME Associations) in connection with the examination of the subject quot;Impact of Covid-19 Pandemic on MSME Sector Mitigation Strategy adopted to counter it.
10	18/01/2021 03:00 PM 04:57 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Birendra Prasad Baishya(Asom Gana Parishad \| RS) 3. Shri Subhas Chandra Bose Pilli(Yuvajana Sramika Rythu Congress Party \| RS) 4. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 5. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 6. Mrs. Annpurna Devi(BJP \| LS) 7. Shri Hemant Tukaram Godse(SS \| LS) 8. Shri Mohanbhai Kalyanji Kundariya(BJP \| LS) 9. Shri Ravindra Kushawaha(BJP \| LS) 10. Shri Ramprit Mandal(JD(U) \| LS) 11. Shri Vincent H Pala(INC \| LS) 12. Dr. Amee Yajnik(Indian National Congress \| RS)	Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi	To hear the views of the Secretary, MSME in connection with the examination of the subject quot;Impact of Covid-19 Pandemic on MSME Sector Mitigation Strategy adopted to counter it.
9	16/10/2020 02:30 PM 04:22 PM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Birendra Prasad Baishya(Asom Gana Parishad \| RS) 3. Shri Shwait Malik(Bharatiya Janata Party \| RS) 4. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 5. Dr. Amee Yajnik(Indian National Congress \| RS) 6. Shri Hanuman Beniwal(RLP \| LS) 7. Shri Hemant Tukaram Godse(SS \| LS) 8. Dr. S.T. Hasan(SP \| LS) 9. Ms. S. Jothi Mani(INC \| LS) 10. Shri Ravindra Kushawaha(BJP \| LS) 11. Shri Vincent H Pala(INC \| LS) 12. Shri T.R.V.S. Ramesh(DMK \| LS) 13. Smt. Gomati Sai(BJP \| LS) 14. Shri Ravindra Shyamnarayan alias Ravi Kishan Shukla(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	(i) To adopt draft 300th, 301st, 302nd and 303rd reportsa and (ii) To hear the Secretary, DHI on impact of Covid-19 on the PSU and initiatives taken by PSUs under Atmanirbhar Bharat Abhiyan.
8	02/03/2020 10:30 AM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Dr. Amee Yajnik(Indian National Congress \| RS) 3. Kunwar Danish Ali(BSP \| LS) 4. Shri Bharatsinhji Shankarji Dabhi(BJP \| LS) 5. Mrs. Annpurna Devi(BJP \| LS) 6. Shri Ravindra Kushawaha(BJP \| LS) 7. Shri Bidyut Baran Mahato(BJP \| LS) 8. Shri Rampreet Mandal(JD(U) \| LS) 9. Shri Vincent H Pala(INC \| LS) 10. Shri Ganesan Selvam(DMK \| LS) 11. Shri Sunil Soren(BJP \| LS) 12. Shri Sunil Dattatray Tatkare(NCP \| LS) 13. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 14. Shri Sanjay Seth(Bharatiya Janata Party \| RS)	Room No 63,First Floor Parliament House, New Delhi	To consider and adopt the draft 297th, 298th and 299th reports on DFG(2020-21) pertaining to the M/o MSME, Deptt. of Public Enterprises and Deptt. of Heavy Industry
7	19/02/2020 11:00 AM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Birendra Prasad Baishya(Asom Gana Parishad \| RS) 3. Shri Rajkumar Dhoot(Shiv Sena \| RS) 4. Shri Shwait Malik(Bharatiya Janata Party \| RS) 5. Kunwar Danish Ali(BSP \| LS) 6. Dr. S.T. Hasan(SP \| LS) 7. Ms. S. Jothimani(INC \| LS) 8. Shri Ravindra Kushawaha(BJP \| LS) 9. Shri Rampreet Mandal(JD(U) \| LS) 10. Shri Vincent H Pala(INC \| LS) 11. Shri Su Thirunavukkarasar(INC \| LS) 12. Shri Arvind Ganpat Sawant(SS \| LS) 13. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS) 14. Shri Sanjay Seth(Bharatiya Janata Party \| RS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To consider the Demands for Grants (2020-21) Department of Public Enterprises
6	18/02/2020 11:00 AM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Smt. Ranee Narah(Indian National Congress \| RS) 3. Dr. Amee Yajnik(Indian National Congress \| RS) 4. Kunwar Danish Ali(BSP \| LS) 5. Dr. S.T. Hasan(SP \| LS) 6. Ms. S. Jothimani(INC \| LS) 7. Shri Ravindra Kushawaha(BJP \| LS) 8. Shri Vincent H Pala(INC \| LS) 9. Shri Chandan Singh(LJSP \| LS) 10. Shri Su Thirunavukkarasar(INC \| LS) 11. Shri Arvind Ganpat Sawant(SS \| LS) 12. Shri Sanjay Seth(Bharatiya Janata Party \| RS) 13. Shri K.C. Ramamurthy(Bharatiya Janata Party \| RS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To consider the Demands for Grants (2020-21) Ministry of Micro, Small and Medium Enterprises
5	04/11/2019 11:30 AM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Rajkumar Dhoot(Shiv Sena \| RS) 3. Shri Jose K. Mani(Kerala Congress (M) \| RS) 4. Smt. Ranee Narah(Indian National Congress \| RS) 5. Dr. Amee Yajnik(Indian National Congress \| RS) 6. Kunwar Danish Ali(BSP \| LS) 7. Shri Bharatsinhji Shankarji Dabhi(BJP \| LS) 8. Mrs. Annpurna Devi(BJP \| LS) 9. Shri Mohanbhai Kalyanji Kundariya(BJP \| LS) 10. Shri Ravindra Kushawaha(BJP \| LS) 11. Shri Bidyut Baran Mahato(BJP \| LS) 12. Shri Sunil Dattatray Tatkare(NCP \| LS) 13. Shri Su Thirunavukkarasar(INC \| LS)	Committee Room - 4, Block A, PHA Ext. Building, New Delhi	To hear the Secretary, DHI on Downturn in Automobile Sector and Measures for its Revival.
4	30/09/2019 11:00 AM	1. Dr. K. Keshava Rao(Telangana Rashtra Samithi \| RS) 2. Shri Birendra Prasad Baishya(Asom Gana Parishad \| RS) 3. Shri Rajkumar Dhoot(Shiv Sena \| RS) 4. Shri Vijay Goel(Bharatiya Janata Party \| RS) 5. Shri Ram Kumar Kashyap(Bharatiya Janata Party \| RS) 6. Smt. Ranee Narah(Indian National Congress \| RS) 7. Dr. Amee Yajnik(Indian National Congress \| RS) 8. Kunwar Danish Ali(BSP \| LS) 9. Shri Ravindra Kushawaha(BJP \| LS) 10. Shri Vincent H Pala(INC \| LS) 11. Shri T.R.V.S. Ramesh(DMK \| LS) 12. Shri Y. S. Avinash Reddy(YSR Congress Party \| LS) 13. Smt. Gomati Sai(BJP \| LS) 14. Shri Ganesan Selvam(DMK \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To hear the Secretaries of the Department of Heavy Industry and the Department of Public Enterprises on the working of their respective Departments.
3	09/10/2018 11:30 AM	1. Shri Ram Chandra Prasad Singh(Janata Dal (United) \| RS) 2. Shri G.C. Chandrashekhar(Indian National Congress \| RS) 3. Shri Ram Narain Dudi(Bharatiya Janata Party \| RS) 4. Shri Shwait Malik(Bharatiya Janata Party \| RS) 5. Shri Sanjay Seth(Samajwadi Party \| RS) 6. Shri Tiruchi Siva(Dravida Munnetra Kazhagam \| RS) 7. Smt. Ranjanben Dhananjay Bhatt(BJP \| LS) 8. Shri Birendra Kumar Chaudhary(BJP \| LS) 9. Shri S.P. Muddahanumegowda(INC \| LS) 10. Shri G. Hari(AIADMK \| LS) 11. Smt. Darshana Vikram Jardosh(BJP \| LS) 12. Shri Rabindra Kumar Jena(BJD \| LS) 13. Shri Bidyut Baran Mahato(BJP \| LS) 14. Shri Ramsinh Pataliyabhai Rathwa(BJP \| LS) 15. Shri Konda Vishweshwar Reddy(TRS \| LS) 16. Shri Rameswar Teli(BJP \| LS) 17. Smt. Savitri Thakur(BJP \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	EXAMINATION OF PERFORMANCE OF NATIONAL SMALL INDUSTRIES CORPORATION LIMITED.
2	26/09/2018 12:00 AM	1. Shri Ram Chandra Prasad Singh(Janata Dal (United) \| RS) 2. Shri Sanjay Seth(Samajwadi Party \| RS) 3. Shri Birendra Kumar Chaudhary(BJP \| LS) 4. Shri S.P. Muddahanumegowda(INC \| LS) 5. Smt. Darshana Vikram Jardosh(BJP \| LS) 6. Shri Rabindra Kumar Jena(BJD \| LS) 7. Shri Bidyut Baran Mahato(BJP \| LS) 8. Shri Muthamsetti Srinivasa Rao (Avanthi)(TDP \| LS) 9. Shri Ramsinh Pataliyabhai Rathwa(BJP \| LS) 10. Smt. Savitri Thakur(BJP \| LS) 11. Smt. Dev (Moon Moon Sen) Varma(AITC \| LS)	R.No. 074 , Parliament Library Building	To decide its future course of acation.
1	06/08/2018 04:00 PM	1. Shri Ram Chandra Prasad Singh(Janata Dal (United) \| RS) 2. Shri G.C. Chandrashekhar(Indian National Congress \| RS) 3. Shri Md. Nadimul Haque(ALL INDIA TRINAMOOL CONGRESS \| RS) 4. Dr. Amee Yajnik(Indian National Congress \| RS) 5. Shri Shwait Malik(Bharatiya Janata Party \| RS) 6. Shri Sanjay Seth(Samajwadi Party \| RS) 7. Smt. Savitri Thakur(BJP \| LS) 8. Shri Rajan Baburao Vichare(SS \| LS) 9. Shri Bidyut Baran Mahato(BJP \| LS) 10. Shri Birendra Kumar Chaudhary(BJP \| LS) 11. Shri Rameswar Teli(BJP \| LS) 12. Shri Rabindra Kumar Jena(BJD \| LS) 13. Shri Ramsinh Pataliyabhai Rathwa(BJP \| LS) 14. Shri Asrarul Haque Mohammad(INC \| LS) 15. Smt. Dev (Moon Moon Sen) Varma(AITC \| LS)	Committee Room A, Ground Floor, Parliament House Annexe, New Delhi	To consider and adopt draft 289th and draft 290th Report pertaining to M/o MSME and Department of Public Enterprises (M/o HIPE) respectively.

Subject Details Not Available

Press Releases Relating To Reports of Committees

S.No	Press Release	Date of Publication	Commitee Name
1	Press Release on 316th Report on Demands for Grants(2022-23) of M/o Heavy Industries.	21/03/2022	Industry
2	Press Release on 315th Report on Demands for Grants (2022-23) of the M/o MSME.	21/03/2022	Industry
3	Press Release on 309th Report on Electric & Hybrid Mobility – Prospects And Challenges in Automobile Industry pertaining to the Ministry of Heavy Industries	06/12/2021	Industry
4	Press Release on 304th Report on Demands for Grants (2021-22) of the Ministry of Micro, Small and Medium Enterprises.	17/03/2021	Industry
5	Press Release on 305th Report on Demands for Grants (2021-22) pertaining to the Department of Public Enterprises (Ministry of Heavy Industries and Public Enterprises).	17/03/2021	Industry
6	Press Release on 306th Report on Demands for Grants (2021-22) pertaining to the Department of Heavy Industry (Ministry of Heavy Industries and Public Enterprises).	17/03/2021	Industry
7	Press Release on 307th Report on Impact of Covid-19 on PSUs and the initiatives taken by the PSUs under Atmanirbhar Bharat Abhiyaan.	17/03/2021	Industry

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