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Details Of :- Science and Technology, Environment, Forests and Climate Change
Chairman:- Shri Jairam Ramesh
Constituted on:- 13-Sep-2022
Department-related Parliamentary Standing Committees:-
The need to constitute some kind of subject Committees or the Department-related Parliamentary Standing Committees was being felt for the last several years. In 1989, in fact, three Standing Committees were constituted which dealt with Agriculture, Science and Technology and Environment and Forests. In 1993, it was finally decided to set up seventeen Department-related Parliamentary Standing Committees each consisting of 15 members of Rajya Sabha and 30 from Lok Sabha to cover various Ministries/Departments of the Union Government in order to further strengthen the accountability of the Government to Parliament. With the addition of seven more Committees in July 2004 albeit with reduced membership of 10 from Rajya Sabha and 21 from Lok Sabha, the number of Department-related Parliamentary Standing Committees was raised to 24 out of which 8 were placed within the jurisdiction of the Chairman, Rajya Sabha and 16 within the jurisdiction of the Speaker, Lok Sabha. Rules 268 to 277 of the Rules of Procedure and Conduct of Business in the Council of States and Rules 331 C to 331 N of the Rules of Procedure and Conduct of Business in Lok Sabha govern the Constitution and functioning of these Committees. The following are the 24 DRSCs with the Ministries/Departments allocated to them shown against each:-
PART – I** | |||
Sl. No. |
Name of the Committee |
Ministries/Departments | |
1. |
Committee on Commerce |
|
Commerce and Industry |
2. |
Committee on Home Affairs |
(1) |
Home Affairs |
3. |
Committee on Human Resource Development |
(1) |
Human Resource Development |
4. |
Committee on Industry |
(1) |
Heavy Industries and Public Enterprises |
5. |
Committee on Science and Technology, Environment, Forests and Climate Change |
(1) |
Science and Technology |
6. |
Committee on Transport, Tourism and Culture |
(1) |
Civil Aviation |
7. |
Committee on Health and Family Welfare |
(1) |
Health and Family Welfare |
8. |
Committee on Personnel, Public Grievances, Law and Justice |
(1) |
Law and Justice |
PART – II*** | |||
9. |
Committee on Agriculture |
(1) |
Agriculture |
10. |
Committee on Information Technology |
(1) (2) |
Communications and Information |
11. |
Committee on Defence |
|
Defence |
12. |
Committee on Energy |
(1) |
New and Renewable Energy |
13. |
Committee on External Affairs |
(1) |
External Affairs |
14. |
Committee on Finance |
(1) |
Finance |
15. |
Committee on Food, Consumer Affairs and Public Distribution |
|
Consumer Affairs, Food and Public Distribution
|
16. |
Committee on Labour |
(1) |
Labour and Employment |
17. |
Committee on Petroleum & Natural Gas |
|
Petroleum & Natural Gas |
18. |
Committee on Railways |
|
Railways |
19. |
Committee on Urban Development |
(1) |
Urban Development |
20. |
Committee on Water Resources |
|
Water Resources, River Development and Ganga Rejuvenation |
21. |
Committee on Chemicals and Fertilizers |
|
Chemicals and Fertilizers |
22. |
Committee on Rural Development
|
(1) |
Rural Development |
23. |
Committee on Coal and Steel |
(1) |
Coal |
24. |
Committee on Social Justice & Empowerment |
(1) |
Social Justice and Empowerment |
The Chairmen of the first eight Committees are appointed by the Chairman, Rajya Sabha and the remaining Sixteen by the Speaker, Lok Sabha.
These Department-related Parliamentary Standing Committees, which started functioning from the 8th April, 1993 superseded the three subject Committees set up in 1989.
While inaugurating the Department-related Parliamentary Standing Committee system in the Central Hall of Parliament on the 31st March 1993, the then Vice-President of India and the Chairman, Rajya Sabha, Shri K.R. Narayanan observed that the main purpose of these Committees is—
"... to ensure the accountability of Government to Parliament through more detailed consideration of measures in these Committees. The intention is not to weaken or criticise the administration but to strengthen it by investing it with more meaningful Parliamentary support".
These Committees are entrusted with the following functions: -
(a) to consider the Demands for Grants of the related Ministries/Departments and report thereon. The report shall not suggest anything of the nature of cut motions;
(b) to examine Bills, pertaining to the related Ministries/Departments, referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon;
(c) to consider the annual reports of the Ministries/Departments and report thereon; and
(d) to consider national basic long term policy documents presented to the Houses, if referred to the Committee by the Chairman or the Speaker, as the case may be, and report thereon.
Provided that the Standing Committees shall not consider matters of day-to-day administration of the related Ministries/ Departments.
Member: Vacant :
S.No |
Member Name |
House |
State / UT |
Party |
---|---|---|---|---|
1 | Shri Jairam Ramesh | Rajya Sabha | Karnataka | Indian National Congress |
2 | Shri Anil Baluni | Rajya Sabha | Uttarakhand | Bharatiya Janata Party |
3 | Shri Niranjan Bishi | Rajya Sabha | Odisha | Biju Janata Dal |
4 | Smt. Seema Dwivedi | Rajya Sabha | Uttar Pradesh | Bharatiya Janata Party |
5 | Ms. Indu Bala Goswami | Rajya Sabha | Himachal Pradesh | Bharatiya Janata Party |
6 | Shri Joginipally Santosh Kumar | Rajya Sabha | Telangana | Telangana Rashtra Samithi |
7 | Shri Jose K. Mani | Rajya Sabha | Kerala | Kerala Congress (M) |
8 | Shri Parimal Nathwani | Rajya Sabha | Andhra Pradesh | Yuvajana Sramika Rythu Congress Party |
9 | Shri Nabam Rebia | Rajya Sabha | Arunachal Pradesh | Bharatiya Janata Party |
10 | Prof. Ram Gopal Yadav | Rajya Sabha | Uttar Pradesh | Samajwadi Party |
11 | Smt. Sajda Ahmed | Lok Sabha | West Bengal | AITC |
12 | Shri Guharam Ajgalley | Lok Sabha | Chhattisgarh | BJP |
13 | Shri Jaswantsinh Sumanbhai Bhabhor | Lok Sabha | Gujarat | BJP |
14 | Dr. Dhal Singh Bisen | Lok Sabha | Madhya Pradesh | BJP |
15 | Shri Sudarshan Bhagat | Lok Sabha | Jharkhand | BJP |
16 | Shri Sunny Deol | Lok Sabha | Punjab | BJP |
17 | Shri Anantkumar Hegde | Lok Sabha | Karnataka | BJP |
18 | Smt. Jyotsna Charandas Mahant | Lok Sabha | Chhattisgarh | INC |
19 | Dr. Sakshi Ji Swami Maharaj | Lok Sabha | Uttar Pradesh | BJP |
20 | Shri Asaduddin Owaisi | Lok Sabha | Telangana | AIMIM |
21 | Shri Kotha Prabhakar Reddy | Lok Sabha | Telangana | TRS |
22 | Dr. Jayanta Kumar Roy | Lok Sabha | West Bengal | BJP |
23 | Shri Mahesh Sahoo | Lok Sabha | Odisha | BJD |
24 | Dr. M. P. Abdussamad Samadani | Lok Sabha | Kerala | IUML |
25 | Shri Francisco Cosme Sardinha | Lok Sabha | Goa | INC |
26 | Shri Anurag Sharma | Lok Sabha | Uttar Pradesh | BJP |
27 | Shri Kirti Vardhan Singh | Lok Sabha | Uttar Pradesh | BJP |
28 | Dr. Ramapati Ram Tripathi | Lok Sabha | Uttar Pradesh | BJP |
29 | Shri Mansukhbhai Dhanjibhai Vasava | Lok Sabha | Gujarat | BJP |
30 | Verma, Shri Ram Shiromani | Lok Sabha | Uttar Pradesh | BSP |
Ministry Name.: | |
Year |
Report No |
Subject of the Report |
Date of Adoption |
Date of Presentation |
Type |
---|---|---|---|---|
365 | THE WILD LIFE (PROTECTION) AMENDMENT BILL, 2021 VOLUME - I RECOMMENDATIONS OF THE COMMITTEE | 18/04/2022 | 21/04/2022 | |
365 | THE WILD LIFE (PROTECTION) AMENDMENT BILL, 2021 , VOLUME - II MEMORANDA SUBMITTED BY INDIVIDUALS/EXPERTS/INSTITUTIONS | 18/04/2022 | 21/04/2022 | |
364 | DEMANDS FOR GRANTS (2022-2023) OF THEMINISTRY OF EARTH SCIENCES (DEMAND NO. 24) | 14/03/2022 | 15/03/2022 | |
363 | DEMANDS FOR GRANTS (2022-2023) OF THE MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE (DEMAND No. 28) | 14/03/2022 | 15/03/2022 | |
362 | DEMANDS FOR GRANTS (2022-2023) OF THEDEPARTMENT OF SPACE (DEMAND NO. 95) | 14/03/2022 | 15/03/2022 | |
361 | DEMANDS FOR GRANTS (2022-2023) OF THEDEPARTMENT OF SCIENCE AND TECHNOLOGY(DEMAND NO. 89) | 14/03/2022 | 15/03/2022 | |
360 | DEMANDS FOR GRANTS (2022-2023) OF THEDEPARTMENT OF SCIENTIFIC AND INDUSTRIAL RESEARCH (DEMAND NO. 91) | 14/03/2022 | 15/03/2022 | |
359 | DEMANDS FOR GRANTS (2022-2023) OF THEDEPARTMENT OF BIOTECHNOLOGY(DEMAND NO. 90) | 14/03/2022 | 15/03/2022 | |
358 | DEMANDS FOR GRANTS (2022-2023) OF THEDEPARTMENT OF ATOMIC ENERGY(DEMAND NO. 03) | 14/03/2022 | 15/03/2022 | |
357 | Action Taken by the Government on the Recommendations/Observations contained in the Three Hundred Forty Seventh Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands for Grants (2021-22) of theMinistry of Earth Sciences | 30/11/2021 | 01/12/2021 | |
356 | Action taken by the Government on the Recommendations/Observations contained in the Three Hundred Forty Sixth Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands for Grants (2021-22) of the Ministry of Environment, Forests and Climate Change | 30/11/2021 | 01/12/2021 | |
355 | Action Taken by the Government on the Recommendations/Observations contained in the Three Hundred Forty Fifth Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands for Grants (2021-22) of the Department of Space | 30/11/2021 | 01/12/2021 | |
354 | Action Taken by the Government on the Recommendations/Observations contained in the Three Hundred Forty Fourth Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands for Grants (2021-22) of the Department of Science and Technology | 30/11/2021 | 01/12/2021 | |
353 | Action Taken by the Government on the Recommendations/Observations contained in the Three Hundred Forty Third Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands For Grants (2021-22) of the Department of Scientific and Industrial Research | 30/11/2021 | 01/12/2021 | |
352 | Action Taken by the Government on the Recommendations/ Observations Contained in the Three Hundred Forty Second Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands For Grants (2021-22) of the Department of Biotechnology | 30/11/2021 | 01/12/2021 | |
351 | Action Taken by the Government on the Recommendations/Observations contained in the Three Hundred Forty First Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands for Grants (2021-22) of the Department of Atomic Energy | 30/11/2021 | 01/12/2021 | |
350 | Action taken by the Government on the Recommendations/Observations contained in the Three Hundred Twenty Fifth Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on 'An Expanded Role for the Department of Atomic Energy (DAE) in Cancer Treatment in India through An Enlarged Network of the Tata Memorial Centre (TMC)'. | 30/11/2021 | 01/12/2021 | |
349 | Action taken by the Government on the Recommendations/Observations contained in the Three Hundred Twenty Fourth Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on 'Status of Forests in India' | 30/11/2021 | 01/12/2021 | |
348 | Action taken by the Government on the Recommendations/Observations contained in the Three Hundred Sixteenth Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on 'Air Pollution in Delhi and National Capital Region'. | 30/11/2021 | 01/12/2021 | |
347 | DEMANDS FOR GRANTS (2021-2022) OF THE MINISTRY OF EARTH SCIENCES (DEMAND NO. 23) | 04/03/2021 | 08/03/2021 | |
346 | DEMANDS FOR GRANTS (2021-2022) OF THE MINISTRY OF ENVIRONMENT, FOREST & CLIMATE CHANGE (DEMAND NO. 27) | 04/03/2021 | 08/03/2021 | |
345 | DEMANDS FOR GRANTS (2021-2022) OF THE DEPARTMENT OF SPACE (DEMAND NO. 94) | 04/03/2021 | 08/03/2021 | |
344 | DEMANDS FOR GRANTS (2021-2022) OF THE DEPARTMENT OF SCIENCE AND TECHNOLOGY (DEMAND NO. 88) | 04/03/2021 | 08/03/2021 | |
343 | DEMANDS FOR GRANTS (2021-2022) OF THE DEPARTMENT OF SCIENTIFIC AND INDUSTRIAL RESEARCH (DEMAND NO. 90) | 04/03/2021 | 08/03/2021 | |
342 | DEMANDS FOR GRANTS (2021-2022) OF THE DEPARTMENT OF BIOTECHNOLOGY(DEMAND NO. 89) | 04/03/2021 | 08/03/2021 | |
341 | DEMANDS FOR GRANTS (2021-2022) OF THE DEPARTMENT OF ATOMIC ENERGY(DEMAND NO. 03) | 04/03/2021 | 08/03/2021 | |
340 | The DNA Technology (Use And Application) Regulation Bill, 2019 | 01/02/2021 | 03/02/2021 | |
339 | Action taken by the Government on the Recommendations/Observations contained in the Three Hundred Thirty First Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands for Grants (2020-21) of the Ministry of Environment, Forest & Climate Change | 10/09/2020 | 30/11/2020 | |
338 | Action Taken by the Government on the Recommendations/Observations contained in the Three Hundred Thirtieth Report of the Department- related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands for Grants (2020-21) of the Department of Space | 10/09/2020 | 30/11/2020 | |
337 | Action Taken by the Government on the Recommendations/Observations contained in the Three Hundred Twenty Ninth Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands for Grants (2020-21) of the Department of Science and Technology | 10/09/2020 | 30/11/2020 | |
336 | Action Taken by the Government on the Recommendations/Observations contained in the Three Hundred Twenty Eighth Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate change on the Demands for Grants (2020-21) of the Department of Scientific and Industrial Research | 10/09/2020 | 30/11/2020 | |
335 | Action Taken by the Government on the Recommendations/ Observations contained in the three Hundred Twenty Seventh Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands for Grants (2020-21) of the Department of Biotechnology | 10/09/2020 | 30/11/2020 | |
334 | Action taken by the Government on the Recommendations/Observations contained in the Three Hundred Twenty Sixth Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands for Grants (2020-21) of the Department of Atomic Energy | 10/09/2020 | 30/11/2020 | |
333 | Action Taken by the Government on the Recommendations/ Observations contained in the Three Hundred Thirty-Second Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change on the Demands for Grants (2020-21) of the Ministry of Earth Sciences | 10/09/2020 | 30/11/2020 | |
332 | DEMANDS FOR GRANTS (2020-2021) OF THE MINISTRY OF EARTH SCIENCES (DEMAND NO. 23) | 04/03/2020 | 06/03/2020 | |
331 | DEMANDS FOR GRANTS (2020-2021) OF THE MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE (DEMAND NO. 25) | 04/03/2020 | 06/03/2020 | |
330 | DEMANDS FOR GRANTS (2020-2021) OF THE DEPARTMENT OF SPACE (DEMAND NO. 94) | 04/03/2020 | 06/03/2020 | |
329 | DEMANDS FOR GRANTS (2020-2021) OF THE DEPARTMENT OF SCIENCE AND TECHNOLOGY (DEMAND NO. 87) | 04/03/2020 | 06/03/2020 | |
328 | DEMANDS FOR GRANTS (2020-2021) OF THEDEPARTMENT OF SCIENTIFIC AND INDUSTRIAL RESEARCH (DEMAND NO. 89) | 04/03/2020 | 06/03/2020 | |
327 | DEMANDS FOR GRANTS (2020-2021) OF THEDEPARTMENT OF BIOTECHNOLOGY (DEMAND NO. 88) | 04/03/2020 | 06/03/2020 | |
326 | DEMANDS FOR GRANTS (2020-2021) OF THE DEPARTMENT OF ATOMIC ENERGY (DEMAND NO. 03) | 04/03/2020 | 06/03/2020 | |
325 | AN EXPANDED ROLE FOR THE DEPARTMENT OF ATOMIC ENERGY (DAE) IN CANCER TREATMENT IN INDIA THROUGH AN ENLARGED NETWORK OF THE TATA MEMORIAL CENTRE (TMC) | 31/10/2019 | 11/11/2019 | |
324 | STATUS OF FORESTS IN INDIA | 08/02/2019 | 12/02/2019 | |
323 | ACTION TAKEN BY THE MINISTRY ON THE RECOMMENDATIONS/ OBSERVATIONS CONTAINED IN THE THREE HUNDRED FIFTEENTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2018-2019) OF THE MINISTRY OF EARTH SCIENCES | 27/12/2018 | 02/01/2019 | |
322 | ACTION TAKEN BY THE DEPARTMENT ON THE RECOMMENDATIONS/ OBSERVATIONS CONTAINED IN THE THREE HUNDRED FOURTEENTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2018-2019) OF THE DEPARTMENT OF ATOMIC ENERGY | 27/12/2018 | 02/01/2019 | |
321 | ACTION TAKEN BY THE MINISTRY ON THE RECOMMENDATIONS/ OBSERVATIONS CONTAINED IN THE THREE HUNDRED THIRTEENTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2018-19) OF THE MINISTRY OF ENVIRONMENT, FOREST & CLIMATE CHANGE | 27/12/2018 | 02/01/2019 | |
320 | ACTION TAKEN BY THE DEPARTMENT ON THE RECOMMENDATIONS/ OBSERVATIONS CONTAINED IN THE THREE HUNDRED TWELFTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2018-2019) OF THE DEPARTMENT OF SPACE | 27/12/2018 | 02/01/2019 | |
319 | ACTION TAKEN BY THE DEPARTMENT ON THE RECOMMENDATIONS/ OBSERVATIONS CONTAINED IN THE THREE HUNDRED ELEVENTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2018-2019) OF THE DEPARTMENT OF SCIENTIFIC & INDUSTRIAL RESEARCH | 27/12/2018 | 02/01/2019 | |
318 | ACTION TAKEN BY THE DEPARTMENT ON THE RECOMMENDATIONS/ OBSERVATIONS CONTAINED IN THE THREE HUNDRED TENTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2018-2019) OF THE DEPARTMENT OF SCIENCE & TECHNOLOGY | 27/12/2018 | 02/01/2019 | |
317 | ACTION TAKEN BY THE DEPARTMENT ON THE RECOMMENDATIONS/ OBSERVATIONS CONTAINED IN THE THREE HUNDRED NINTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2018-2019) OF THE DEPARTMENT OF BIOTECHNOLOGY | 27/12/2018 | 02/01/2019 | |
316 | Air Pollution in Delhi and National Capital Region. | 02/08/2018 | 07/08/2018 | |
315 | DEMANDS FOR GRANTS (2018-2019) OF THE MINISTRY OF EARTH SCIENCES (DEMAND NO. 25) | 06/03/2018 | 13/03/2018 | |
314 | DEMANDS FOR GRANTS (2018-2019) OF THE DEPARTMENT OF ATOMIC ENERGY (DEMAND NO.4 ) | 06/03/2018 | 13/03/2018 | |
313 | DEMANDS FOR GRANTS (2018-2019)OF THE MINISTRY OF ENVIRONMENT, FOREST & CLIMATE CHANGE (DEMAND NO. 27) | 06/03/2018 | 13/03/2018 | |
312 | DEMANDS FOR GRANTS (2018-2019)OF THE DEPARTMENT OF SPACE (DEMAND NO. 91) | 06/03/2018 | 13/03/2018 | |
311 | DEMANDS FOR GRANTS (2017-2018) OF THE DEPARTMENT OF SCIENTIFIC & INDUSTRIAL RESEARCH (DEMAND NO.86) | 06/03/2018 | 13/03/2018 | |
310 | DEMANDS FOR GRANTS (2018-2019) OF THE DEPARTMENT OF SCIENCE & TECHNOLOGY (DEMAND NO. 84) | 06/03/2018 | 13/03/2018 | |
309 | DEMANDS FOR GRANTS (2018-2019) OF THE DEPARTMENT OF BIOTECHNOLOGY (DEMAND NO.85) | 06/03/2018 | 13/03/2018 | |
308 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE THREE HUNDREDTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2017-2018) OF THE MINISTRY OF ENVIRONMENT,FOREST AND CLIMATE CHANGE | 01/01/2018 | 04/01/2018 | |
307 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS/OBSRVATIONS CONTAINED IN THE TWO HUNDRED NINETY NINTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE AND TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2017-2018) OF THE DEPARTMENT OF ATOMIC ENERGY | 01/01/2018 | 04/01/2018 | |
306 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED AND NINETY EIGHTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2017-2018) OF THE DEPARTMENT OF SPACE | 01/01/2018 | 04/01/2018 | |
305 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED NINETY SEVENTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE AND TECHNOLOGY, ENVIRONMENT AND FORESTS ON THE DEMANDS FOR GRANTS (2017-2018) OF THE DEPARTMENT OF SCIENTIFIC AND INDUSTRIAL RESEARCH | 01/01/2018 | 04/01/2018 | |
304 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED NINETY-SIXTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2017-2018) OF THE DEPARTMENT OF SCIENCE & TECHNOLOGY | 01/01/2018 | 04/01/2018 | |
303 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED NINETY FIFTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2017-2018) OF THE DEPARTMENT OF BIOTECHNOLOGY | 01/01/2018 | 04/01/2018 | |
302 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS/OBSERVATIONS CONTAINED IN THE TWO HUNDRED NINETY FOURTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE AND TECHNOLOGY, ENVIRONMENT AND FORESTS ON THE DEMANDS FOR GRANTS (2017-18) OF THE MINISTRY OF EARTH SCIENCES | 01/01/2018 | 04/01/2018 | |
301 | "GENETICALLY MODIFIED CROPS AND ITS IMPACT ON ENVIRONMENT" | 12/08/2017 | 25/08/2017 | |
300 | DEMANDS FOR GRANTS (2017-2018) OF THE MINISTRY OF ENVIRONMENT, FOREST & CLIMATE CHANGE (DEMAND NO. 27) | 29/03/2017 | 31/03/2017 | |
299 | DEMANDS FOR GRANTS (2017-2018)OF THE DEPARTMENT OF ATOMIC ENERGY (DEMAND NO. 4 ) | 29/03/2017 | 31/03/2017 | |
298 | DEMANDS FOR GRANTS (2017-2018) OF THE DEPARTMENT OF SPACE (DEMAND NO. 91) | 29/03/2017 | 31/03/2017 | |
297 | DEMANDS FOR GRANTS (2017-2018) OF THE DEPARTMENT OF SCIENTIFIC & INDUSTRIAL RESEARCH (DEMAND NO. 86 ) | 29/03/2017 | 31/03/2017 | |
296 | DEMANDS FOR GRANTS (2017-2018) OF THE DEPARTMENT OF SCIENCE & TECHNOLOGY(DEMAND NO. 84) | 29/03/2017 | 31/03/2017 | |
295 | DEMANDS FOR GRANTS (2017-2018) OF THE DEPARTMENT OF BIOTECHNOLOGY (DEMAND NO.85) | 29/03/2017 | 31/03/2017 | |
294 | DEMANDS FOR GRANTS (2017-2018) OF THE MINISTRY OF EARTH SCIENCES (DEMAND NO.25) | 29/03/2017 | 31/03/2017 | |
293 | “FOREST FIRES AND ITS EFFECT ON ENVIRONMENT, FORESTS, BIO-DIVERSITY AND WILDLIFE AND REMEDIAL/PREVENTIVE MEASURES” | 15/12/2016 | 16/12/2016 | |
292 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED EIGHTY-THIRD REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2016-2017) OF THE MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE | 15/12/2016 | 16/12/2016 | |
291 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED EIGHTY-FOURTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2016-2017) OF THE MINISTRY OF EARTH SCIENCES | 29/11/2016 | 01/12/2016 | |
290 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED EIGHTY SECOND REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE AND TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2016-2017) OF THE DEPARTMENT OF ATOMIC ENERGY | 29/11/2016 | 01/12/2016 | |
289 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED AND EIGHTY FIRST REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2016-2017) OF THE DEPARTMENT OF SCIENCE & TECHNOLOGY | 29/11/2016 | 01/12/2016 | |
288 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED EIGHTIETH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE AND TECHNOLOGY, ENVIRONMENT AND FORESTS ON THE DEMANDS FOR GRANTS (2016-2017) OF THE DEPARTMENT OF SCIENTIFIC AND INDUSTRIAL RESEARCH | 29/11/2016 | 01/12/2016 | |
287 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED AND SEVENTY-NINTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2016-2017) OF THE DEPARTMENT OF SPACE | 29/11/2016 | 01/12/2016 | |
286 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED SEVENTY-EIGHTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2016-2017) OF THE DEPARTMENT OF BIOTECHNOLOGY | 29/11/2016 | 01/12/2016 | |
285 | Effects of Tobacco Curing on Environment and Health | 06/05/2016 | 10/05/2016 | |
284 | DEMANDS FOR GRANTS (2016-2017) OF THE MINISTRY OF EARTH SCIENCES(DEMAND NO. 26) | 05/05/2016 | 09/05/2016 | |
283 | DEMANDS FOR GRANTS (2015-2016) OF THE MINISTRY OF ENVIRONMENT, FOREST & CLIMATE CHANGE (DEMAND NO. 32) | 05/05/2016 | 09/05/2016 | |
282 | DEMANDS FOR GRANTS (2016-2017) OF THE DEPARTMENT OF ATOMIC ENERGY (DEMAND NO. 4 ) | 05/05/2016 | 05/09/2016 | |
281 | DEMANDS FOR GRANTS (2016-2017) OF THE DEPARTMENT OF SCIENCE & TECHNOLOGY (DEMAND NO. 77) | 05/05/2016 | 09/05/2016 | |
280 | DEMANDS FOR GRANTS (2016-2017) OF THE DEPARTMENT OF SCIENTIFIC & INDUSTRIAL RESEARCH (DEMAND NO. 78 ) | 04/05/2016 | 09/05/2016 | |
279 | DEMANDS FOR GRANTS (2016-2017) OF THE DEPARTMENT OF SPACE(DEMAND NO. 84) | 04/05/2016 | 09/05/2016 | |
278 | DEMANDS FOR GRANTS (2016-2017)OF THE DEPARTMENT OF BIOTECHNOLOGY (DEMAND NO. 79) | 04/05/2016 | 09/05/2016 | |
277 | The Compensatory Afforestation Fund Bill, 2015 | 18/02/2016 | 26/02/2016 | |
276 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FIFTY SEVENTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ONSCIENCE AND TECHNOLOGY, ENVIRONMENT AND FORESTSON THE DEMANDS FOR GRANTS (2015-2016) OF THEDEPARTMENT OF SCIENTIFIC AND INDUSTRIAL RESEARCH | 15/01/2016 | 26/02/2016 | |
275 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED SIXTIETH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THEDEMANDS FOR GRANTS (2015-2016) OF THEMINISTRY OF EARTH SCIENCES | 15/01/2016 | 26/02/2016 | |
274 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FIFTY NINTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEEON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTSON THE DEMANDS FOR GRANTS (2015-2016) OF THEDEPARTMENT OF BIOTECHNOLOGY | 15/01/2016 | 26/02/2016 | |
273 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FIFTY EIGHTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2015-2016) OF THEDEPARTMENT OF SCIENCE & TECHNOLOGY | 15/01/2016 | 26/02/2016 | |
272 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FIFTY FIFTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2015-2016) OF THEDEPARTMENT OF SPACE | 15/01/2016 | 26/02/2016 | |
271 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FIFTY SIXTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE AND TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2015-2016) OF THE DEPARTMENT OF ATOMIC ENERGY | 15/01/2016 | 26/02/2016 | |
270 | ENVIRONMENTAL ISSUES OF KERALA IN GENERAL AND KOCHI/ERNAKULAM IN PARTICULAR | 22/12/2015 | 23/12/2015 | |
269 | ENVIRONMENTAL ISSUES OF HIMACHAL PRADESH IN GENERAL AND SHIMLA IN PARTICULAR | 22/12/2015 | 23/12/2015 | |
268 | ENVIRONMENTAL ISSUES OF THE NILGIRIS | 11/08/2015 | 12/08/2015 | |
267 | UNPRECEDENTED FLOODS IN SRINAGAR AND WARNING AND FORECASTING OF FLOODS AND ENVIRONMENTAL ISSUES IN LEH, JAMMU AND PATHANKOT | 21/07/2015 | 23/07/2015 | |
266 | E - WASTE AND E - RADIATION | 21/07/2015 | 23/07/2015 | |
265 | REPORTED FORECAST OF A MAJOR EARTHQUAKE IN UTTARAKHAND | 09/07/2015 | 23/07/2015 | |
264 | ENVIRONMENTAL ISSUES IN MUMBAI AND VISAKHAPATNAM | 09/07/2015 | 21/07/2015 | |
263 | HIGH LEVEL COMMITTEE REPORT TO REVIEW VARIOUS ACTS ADMINISTERED BY MINISTRY OF ENVIRONMENT, FOREST & CLIMATE CHANGE | 03/07/2015 | 21/07/2015 | |
262 | EFFECTS OF POLLUTION ON TAJ | 03/07/2015 | 21/07/2015 | |
261 | POLLUTION IN TIER-II CITIES OF PUNJAB - LUDHIANA AND AMRITSAR | 09/07/2015 | 21/07/2015 | |
260 | DEMANDS FOR GRANTS (2015-2016) OF THE MINISTRY OF EARTH SCIENCES(DEMAND NO. 31) | 06/05/2015 | 07/05/2015 | |
259 | DEMANDS FOR GRANTS (2015-2016)OF THE DEPARTMENT OF BIOTECHNOLOGY(MINISTRY OF SCIENCE AND TECHNOLOGY) DEMAND NO.88) | 06/05/2015 | 07/05/2016 | |
258 | DEMANDS FOR GRANTS (2015-2016)OF THE DEPARTMENT OF SCIENCE & TECHNOLOGY(MINISTRY OF SCIENCE & TECHNOLOGY)(DEMAND NO. 86) | 06/05/2015 | 07/05/2016 | |
257 | DEMANDS FOR GRANTS (2015-2016) OF THE DEPARTMENT OF SCIENTIFIC & INDUSTRIAL RESEARCH (MINISTRY OF SCIENCE AND TECHNOLOGY) (DEMAND NO.87) | 30/04/2015 | 05/05/2015 | |
256 | DEMANDS FOR GRANTS(2015-2016)OF THE DEPARTMENT OF ATOMIC ENERGY(DEMAND NO. 4&5) | 30/04/2015 | 05/05/2015 | |
255 | DEMANDS FOR GRANTS (2015-2016)OF THE DEPARTMENT OF SPACE (DEMAND NO. 93) | 30/04/2015 | 05/05/2015 | |
254 | DEMANDS FOR GRANTS (2015-2016) OF THE MINISTRY OF ENVIRONMENT,FORESTS & CLIMATE CHANGE (DEMAND NO. 32) | 23/04/2015 | 27/04/2015 | |
253 | "THE WILD LIFE (PROTECTION) AMENDMENT BILL, 2013" | 10/12/2014 | 11/12/2014 | |
252 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FORTY FIFTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2013-2014) OF THEDEPARTMENT OF BIOTECHNOLOGY | 17/12/2013 | 18/12/2013 | |
251 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FORTY FOURTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE AND TECHNOLOGY, ENVIRONMENT AND FORESTS ON THE DEMANDS FOR GRANTS (2013-2014) OF THE DEPARTMENT OF SCIENTIFIC AND INDUSTRIAL RESEARCH | 17/12/2013 | 18/12/2013 | |
250 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FORTY THIRD REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2013-2014) OF THE MINISTRY OF EARTH SCIENCES | 17/12/2013 | 18/12/2013 | |
249 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FORTY SECOND REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2013-2014) OF THEDEPARTMENT OF SPACE | 17/12/2013 | 18/12/2013 | |
248 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FORTY FIRST REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THEDEMANDS FOR GRANTS (2013-2014) OF THEMINISTRY OF ENVIRONMENT & FORESTS | 17/12/2013 | 18/12/2013 | |
247 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FORTIETH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEEON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ONTHE DEMANDS FOR GRANTS (2013-2014) OF THEDEPARTMENT OF SCIENCE & TECHNOLOGY | 17/12/2013 | 18/12/2013 | |
246 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED THIRTY NINTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE AND TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2013-2014) OF THEDEPARTMENT OF ATOMIC ENERGY | 17/12/2016 | 18/12/2016 | |
245 | Demands for Grants (2013-2014)of the Department of Biotechnology (Ministry of Science and Technology) (Demand no. 87) | 07/05/2013 | 08/05/2013 | |
244 | Demands for Grants (2013-2014)of the Department of Scientific & Industrial Research (Ministry of Science and Technology)(Demand no. 86) | 07/05/2013 | 08/05/2013 | |
243 | Demands for Grants (2013-2014)of the Ministry of Earth Sciences(Demand no. 30) | 07/05/2013 | 08/05/2013 | |
242 | Demands for Grants (2013-2014)of the Department of Space (Demand no. 90) | 07/05/2013 | 08/05/2013 | |
241 | Demands for Grants (2013-2014)of the Ministry of Environment & Forests (Demand no. 31) | 07/05/2013 | 08/05/2013 | |
240 | Demands for Grants (2013-2014)of the Department of Science & Technology(Ministry of Science and Technology)(Demand No. 85) | 07/05/2013 | 08/05/2013 | |
239 | Demands for Grants (2013-2014)of the Department of Atomic Energy(Demand no. 4 & 5) | 07/05/2013 | 08/05/2013 | |
238 | Action Taken by the Government on the Recommendations contained in the Two Hundred Twenty Eighth Report of the Department-related Parliamentary Standing Committeeon Science & Technology, Environment & Forests on The Demands for Grants (2012-2013) of The Department of Biotechnology | 17/12/2012 | 20/12/2012 | |
237 | Action Taken by the Government on the Recommendations contained in the Two Hundred Twenty Seventh Report of the Department-related Parliamentary Standing Committee onScience and Technology, Environment and Forests on the Demands for Grants (2012-2013) of the Department of Scientific and Industrial Research | 17/12/2012 | 20/12/2012 | |
236 | Action Taken by the Government on the Recommendations contained in the Two Hundred Twenty Sixth Report of the Department-related Parliamentary Standing Committee on Science & Technology, Environment & Forests on the Demands for Grants (2012-2013) of the Ministry of Earth Sciences | 17/12/2012 | 20/12/2012 | |
235 | Action Taken by the Government on the Recommendations contained in the Two Hundred Twenty Fifth Report of the Department-related Parliamentary Standing Committee on Science & Technology, Environment & Forests on the Demands for Grants (2012-2013) of The Department of Space | 17/12/2012 | 20/12/2012 | |
234 | Action Taken by the Government on the Recommendations contained in the Two Hundred Twenty Fourth Report of the Department-related Parliamentary Standing Committee on Science & Technology, Environment & Forests on the Demands for Grants (2012-2013) of the Ministry of Environment & Forests | 17/12/2012 | 20/12/2012 | |
233 | Action Taken by the Government on the Recommendations contained in the Two Hundred Twenty third Report of the Department-related Parliamentary Standing Committee on Science & Technology, Environment & Forests on the Demands for Grants (2012-2013) of the Department of Science & Technology | 17/12/2012 | 20/12/2012 | |
232 | Action Taken by the Government on the Recommendations contained in the Two Hundred Twenty Second Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment & Forests on The Demands for Grants (2012-2013) of the Department of Atomic Energy | 17/12/2012 | 20/12/2012 | |
231 | The Indian Forest (Amendment) Bill, 2012 | 15/11/2012 | 26/11/2012 | |
230 | Steps Taken by Various Sectors of the Indian Economy to Control Pollution | 30/08/2012 | 30/08/2012 | |
229 | THE REGIONAL CENTRE FOR BIOTECHNOLOGY BILL, 2011 | 30/08/2012 | 30/08/2012 | |
228 | DEMANDS FOR GRANTS (2012-2013)OF THE DEPARTMENT OF BIOTECHNOLOGY (MINISTRY OF SCIENCE AND TECHNOLOGY) | 16/05/2012 | 18/05/2012 | |
227 | DEMANDS FOR GRANTS (2012-13) OF THE DEPARTMENT OF SCIENTIFIC & INDUSTRIAL RESEARCH (MINISTRY OF SCIENCE AND TECHNOLOGY) | 16/05/2012 | 18/05/2012 | |
226 | DEMANDS FOR GRANTS (2012-2013)OF THE MINISTRY OF EARTH SCIENCES | 16/05/2012 | 18/05/2012 | |
225 | DEMANDS FOR GRANTS (2012-2013)OF THE DEPARTMENT OF SPACE | 16/05/2012 | 18/05/2012 | |
224 | DEMANDS FOR GRANTS (2012-2013)OF THE MINISTRY OF ENVIRONMENT & FORESTS | 16/05/2012 | 18/05/2012 | |
223 | DEMANDS FOR GRANTS (2012-2013)OF THE DEPARTMENT OF SCIENCE & TECHNOLOGY MINISTRY OF SCIENCE AND TECHNOLOGY) | 16/05/2012 | 18/05/2012 | |
222 | DEMANDS FOR GRANTS (2012-2013)OF THE DEPARTMENT OF ATOMIC ENERGY | 16/05/2012 | 18/05/2012 | |
221 | THE NUCLEAR SAFETY REGULATORY AUTHORITY BILL, 2011 | 05/03/2012 | 21/03/2012 | |
220 | THE ACADEMY OF SCIENTIFIC AND INNOVATIVE RESEARCH BILL, 2010 | 08/12/2010 | 13/12/2010 | |
219 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED TENTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2010-2011) OF THE MINISTRY OF ENVIRONMENT & FORESTS | 08/12/2010 | 13/12/2010 | |
218 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED NINTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEEON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ONTHE DEMANDS FOR GRANTS (2010-2011) OF THEDEPARTMENT OF SCIENCE & TECHNOLOGY | 08/12/2010 | 13/12/2010 | |
217 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED EIGHTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ONSCIENCE AND TECHNOLOGY, ENVIRONMENT AND FORESTSON THE DEMANDS FOR GRANTS (2010-2011) OF THE DEPARTMENT OF SCIENTIFIC AND INDUSTRIAL RESEARCH | 08/12/2010 | 13/12/2010 | |
216 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED SEVENTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE AND TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2010-2011) OF THE DEPARTMENT OF ATOMIC ENERGY | 08/12/2010 | 13/12/2010 | |
215 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED SIXTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2010-2011) OF THE DEPARTMENT OF SPACE | 08/12/2010 | 13/12/2010 | |
214 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FIFTH REPORT OF THE DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2010-2011) OF THE DEPARTMENT OF BIO-TECHNOLOGY | 08/12/2010 | 13/12/2010 | |
213 | ACTION TAKEN BY THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN THE TWO HUNDRED FOURTH REPORT OF THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON SCIENCE & TECHNOLOGY, ENVIRONMENT & FORESTS ON THE DEMANDS FOR GRANTS (2010-2011) OF THE MINISTRY OF EARTH SCIENCES | 08/12/2010 | 13/12/2010 | |
212 | THE CIVIL LIABILITY FOR NUCLEAR DAMAGE BILL, 2010" | 17/08/2010 | 18/08/2010 | |
211 | "The Protection and Utilisation of Public Funded Intellectual Property Bill, 2008" | 02/08/2010 | 02/08/2010 | |
210 | Two Hundred Tenth Report on Demands for Grants (2010-2011) Of The Ministry of Environment & Forests (Demand No. 30) | 28/04/2010 | 30/04/2010 | |
209 | Two Hundred Ninth Report on Demands for Grants (2010-2011)of The Department of Science & Technology (Ministry of Science and Technology)(Demand No. 84) | 16/04/2010 | 23/04/2010 | |
208 | Two Hundred Eighth Report on Demands for Grants (2010-2011) of The Department of Scientific & Industrial Research (Ministry of Science and Technology)(Demand No. 85) | 16/04/2010 | 23/04/2010 | |
207 | Two Hundred Seventh ReportonDemands for Grants (2010-2011)of the Department of Atomic Energy (Demand Nos. 4&5) | 16/04/2010 | 23/04/2010 | |
206 | Department-related Parliamentary StandingCommittee on Science & Technology, Environment & Forests Two Hundred Sixth Report on Demands for Grants (2010-2011)of the Department of Space (Demand No. 89) | 16/04/2010 | 23/04/2010 | |
205 | Two Hundred Fifth ReportonDemands for Grants (2010-2011)of the Department of Biotechnology(Ministry of Science and Technology)(Demand No. 86) | 16/04/2010 | 22/04/2010 | |
204 | Two Hundred Fourth ReportonDemands for Grants (2010-2011)of the Ministry of Earth Sciences(demand no. 29) | 16/04/2010 | 22/04/2010 | |
203 | The National Green Tribunal Bill, 2009 | 16/11/2009 | 24/11/2009 | |
202 | Coastal Management Programmes | 06/03/2009 | 20/03/2009 | |
201 | Action Taken by the Government on the Recommendations contained in the One Hundred and Eighty-Eighth Report of the Department-Related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the Demands for Grants (2008-2009) of the Ministry of Environment & Forests | 03/02/2009 | 17/02/2009 | |
200 | Action Taken by the Government on the Recommendations Contained in the One Hundred and Eighty-Seventh Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the Demands for Grants (2008-2009) of the Ministry of Earth Sciences | 13/10/2008 | 23/10/2008 | |
199 | Action Taken by the Government on the Recommendations Contained in the One Hundred and Eighty-Ninth Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the Demands for Grants (2008-2009) of the Department of Space | 13/10/2008 | 23/10/2008 | |
198 | Action Taken by the Government on the Recommendations Contained in the One Hundred and Ninety-first Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the Demands for Grants (2008-2009) of the Department of Atomic Energy | 13/10/2008 | 23/10/2008 | |
197 | Action Taken by the Government on the Recommendations Contained in the One Hundred and Eighty-Sixth Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the Demands for Grants (2008-2009) of the Department of Scientific and Industrial Research | 13/10/2008 | 23/10/2008 | |
196 | Action Taken by the Government on the Recommendations Contained in the One Hundred and Ninetieth Report of the Department-related Parliamentary Standing Committeeon Science and Technology, Environment & Forests on the Demands for Grants (2008-2009) of the department of Bio-technology | 13/10/2008 | 23/10/2008 | |
195 | Action Taken by the Government on the Recommendations Contained in The One Hundred And Eighty-Fifth Report of the Department-related Parliamentary Standing Committee on Science And Technology, Environment & Forests on the Demands for Grants (2008-2009) of the Department of Science & Technology | 13/10/2008 | 23/10/2008 | |
194 | The Compensatory Afforestation Fund Bill, 2008 | 03/10/2008 | 22/10/2008 | |
193 | Global Warming and Its Impact on India | 29/07/2008 | 21/10/2008 | |
192 | Functioning of Central Pollution Control Board | 13/06/2008 | 21/10/2008 | |
191 | Demands for Grants 2008-2009)of the Department of Atomic Energy(Demand NOs. 4&5) | 28/04/2008 | 29/04/2008 | |
190 | Demands For Grants (2008-2009)of the Department of Biotechnology(Ministry of Science and Technology)(Demand No. 85) | 23/04/2008 | 29/04/2008 | |
189 | Demands For Grants (2008-2009)of the Department of Space(Demand No. 89) | 23/04/2008 | 29/04/2008 | |
188 | Demands For Grants (2008-2009) Of The Ministry Of Environment & Forests (Demand No. 29) | 23/04/2008 | 29/04/2008 | |
187 | Demands For Grants (2008-2009)of The Ministry of Earth Sciences(Demand No. 28) | 23/04/2008 | 29/04/2008 | |
186 | Demands for Grants (2008-2009) of the Department of Scientific & Industrial Research (Demand No. 84) | 23/04/2008 | 29/04/2008 | |
185 | Demands For Grants (2008-2009)of the Department of Science & Technology(Ministry of Science and Technology)(Demand No. 83) | 23/04/2008 | 29/04/2008 | |
184 | Action Taken by the Government on the recommendations contained in the One Hundred Seventy-Fourth Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the Demands For Grants (2007-2008) of the Ministry of Environment & Forests | 04/03/2008 | 11/03/2008 | |
183 | Action taken by the government on the recommendations contained in the one hundred and seventy-sixth report of the department-related parliamentary standing committee on science and technology, environment & forests on the demands for grants (2007-2008)of the department of atomic energy | 15/11/2007 | 27/11/2007 | |
182 | Action taken by the government on the recommendations contained in the one hundred seventy-fifth report of the department related parliamentary standing committee on science and technology, environment & forests on thedemands for grants (2007-2008) of the department of space | 15/11/2007 | 27/11/2007 | |
181 | Action taken by the government on the recommendations contained in the one hundred seventy-third report of the department-related parliamentary standing committee on science and technology, environment & forests on the demands for grants (2007-2008)of the Ministry of earth sciences | 15/11/2007 | 27/11/2007 | |
180 | Action taken by the government on the recommendations contained in the one hundred seventy-first report of the department related parliamentary standing committee on Science and technology, environment & forests on the demands for grants (2007-2008) of the department of scientific and industrial research | 15/11/2007 | 27/11/2007 | |
179 | Action taken by the government on the recommendations contained in the one hundred seventy-second report of the department related parliamentary standing committee on science and technology, environment & forests on the demands for grants (2007-2008) of the Department of bio-technology | 15/11/2007 | 27/11/2007 | |
178 | Action Taken by the Government on the Recommendations contained in the One Hundred Seventieth Report of the Department-related Parliamentary Standing Committee on Science & Technology, Environment & Forests on the Demand for Grants (2007-2008)of the Department of Science & Technology | 15/11/2007 | 27/11/2007 | |
177 | Action Taken by the Government on the recommendations contained in the One Hundred Second Report of the Department-Related Parliamentary Standing Committee on Science & Technology, Environment & Forests on Drugs & Pharmaceuticals Research Programme Including Herbal Medicines. | 15/11/2007 | 27/11/2007 | |
176 | Demands for grants (2007-2008) of the Department of atomic energy (demand nos. 5 & 6) | 20/04/2007 | 26/04/2007 | |
175 | Demands for grants (2007-2008)of the Department of space(demand no. 88) | 20/04/2007 | 26/04/2007 | |
174 | Demands for grants (2007-2008) of the Ministry of environment & forests (demand no. 30) | 20/04/2007 | 26/04/2007 | |
173 | Demands for grants (2007-2008) of the ministry of earth sciences(demand no. 29) | 20/04/2007 | 26/04/2007 | |
172 | Demands for grants (2007-2008) of the department of biotechnology (demand no. 83) | 20/04/2007 | 26/04/2007 | |
171 | Demands for grants (2007-2008) of the Department of scientific & industrial research | 20/04/2007 | 26/04/2007 | |
170 | Demands for grants (2007-2008) Of the Department of science & technology (demand no. 81) | 20/04/2007 | 24/04/2007 | |
169 | Action taken by the government on the recommendations contained in the one hundred fifty-sixth report of the department related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the demands for grants (2006-2007) of the Department of Scientific and Industrial Research | 12/12/2006 | 14/12/2006 | |
168 | Action taken by the government on the recommendations contained in the one hundred fifty-fifth report of the department-related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the demands for grants (2006-2007) of the Department of Science & Technology. | 12/12/2006 | 14/12/2006 | |
167 | Action taken by the government on the recommendations contained in the one hundred fifty-seventh report of the department related Parliamentary Standing Committee on Science and Technology, Environment &Forests on the demands for grants (2006-2007) of the Department of Bio-Technology. | 12/12/2006 | 14/12/2006 | |
166 | Action taken by the government on the recommendations contained in the one hundred fifty-ninth report of the department-related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the demands for grants (2006-2007) of the Ministry of Environment & Forests. | 12/12/2006 | 14/12/2006 | |
165 | Action taken by the government on the recommendations contained in the one hundred sixty-first report of the department related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the demands for grants (2006-2007) of the Department of Space. | 12/12/2006 | 14/12/2006 | |
164 | Action taken by the government on the recommendations contained in the one hundred fifty-eighth report of the department-related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the demands for grants (2006-2007) of the Ministry of Ocean Development. | 12/12/2006 | 14/12/2006 | |
163 | Action taken by the government on the recommendations contained in the one hundred sixtieth report of the department-related Parliamentary standing Committee on Science and Technology, Environment & Forests on the demands for grants (2006-2007)of the Department of Atomic Energy. | 12/12/2006 | 14/12/2006 | |
162 | Drugs and Pharmaceuticals Research Programme including Herbal Mediciens | 28/11/2006 | 14/12/2006 | |
161 | One Hundred Sixty-first Report On Demands for grants (2006-2007) Of the Department of Space (demand no. 88) | 15/05/2006 | 18/05/2006 | |
160 | One Hundred-Sixtieth Report On Demands for grants (2006-2007) Of the Department of Atomic Energy (demand nos. 5&6) | 15/05/2006 | 18/05/2006 | |
159 | One Hundred Fifty-Ninth Report On Demands for grants (2006-2007) of the Ministry of Environment & Forests (demand no. 29) | 15/05/2006 | 18/05/2006 | |
158 | One Hundred Fifty-Eighth Report On Demands for grants (2006-2007) of the Ministry of Ocean Development (demand no. 66) | 15/05/2006 | 18/05/2006 | |
157 | One Hundred-Fifty Seventh Report On Demands for grants (2006-2007) Of the Department of biotechnology (Ministry of Science and Technology) (demand no. 83) | 15/05/2006 | 18/05/2006 | |
156 | Department of scientific & Industrial research (Ministry of Science and Technology) (Demand no. 82) | 15/05/2006 | 18/05/2006 | |
155 | Demands for grants (2006-2007) of the department of science & technology (ministry of science and technology) (demand no. 81) | 15/05/2006 | 18/05/2006 | |
154 | The wild life (protection) amendment bill, 2005 | 17/03/2006 | 20/03/2006 | |
153 | Action taken by the government on the recommendations contained in the one hundred forty-sixth report of the department-related parliamentary standing committee on science and technology, environment & forests on the demands for grants (2005-2006)of the ministry of environment & forests | 17/03/2006 | 20/03/2006 | |
152 | Action taken by the department of bio-technology on the recommendations contained in the one hundred forty-first report of the department related parliamentary standing committee on science and technology, environment & forests on the demands for grants (2005-2006) of the department of bio-technology | 20/12/2005 | 22/12/2005 | |
151 | Action taken by the department of department of scientific and industrial research on the recommendations contained in the one hundred forty-second report of the department related parliamentary standing committee on Science and Technology, Environment & Forests on the demands for grants(2005-2006) of the Department of Scientific and Industrial Research | 20/12/2005 | 22/12/2005 | |
150 | Action taken by the department of space on the recommendations contained in the one hundred forty-fourth report of the department related parliamentary standing committee on Science and Technology, Environment & Forests on the demands for grants (2005-2006) of the department of space | 20/12/2005 | 22/12/2005 | |
149 | Action taken by the department of science & technology on the recommendations contained in the one hundred fortieth report of the department-related parliamentary standing committee on Science and Technology, Environment & Forests on the demands for grants (2005-2006)of the Department of Science & Technology | 20/12/2005 | 22/12/2005 | |
148 | Action taken by the department of atomic energy on the recommendations contained in the one hundred forty-fifth report of the department-related parliamentary standing committee on Science and Technology, Environment & Forests on the demands for grants (2005-2006)of the Department of Atomic Energy | 20/12/2005 | 22/12/2005 | |
147 | Action taken by the department of ocean development on the recommendations contained in the one hundred forty-third report of the department-related parliamentary standing committee on Science and Technology,Environment & Forests on the demands for grants (2005-2006) of the Eepartment of Ocean Development | 20/12/2005 | 22/12/2005 | |
146 | Demands for Grants (2005-2006) of the Ministry of Environment & Forests (Demand No. 30) | 20/04/2005 | 25/04/2005 | |
145 | Demands for Grants (2005-2006) of the Department of Atomic Energy (Demand Numbers- 5 & 6) | 20/04/2005 | 25/04/2005 | |
144 | Demands for Grants (2005-2006) of the Department of Space(Demand No. 89) | 20/04/2005 | 25/04/2005 | |
143 | Demands for Grants (2005-2006) of the Department of Ocean Development (Demand No. 68) | 20/04/2005 | 25/04/2005 | |
142 | Demands for Grants (2005-2006) of the Department Of Scientific & Industrial Research (Ministry Of Science And Technology)(Demand No. 83) | 20/04/2005 | 25/04/2005 | |
141 | Demands for Grants(2005-2006)of The Department of Biotechnology (Ministry Of Science And Technology) (Demand No. 84) | 20/04/2005 | 25/04/2005 | |
140 | Demands for grants (2005-2006) of the department of Science & Technology (Ministry of Science and Technology) (Demand No. 82) | 25/04/2005 | 20/04/2005 | |
139 | Action taken by the Ministry of Environment & Forests on the recommendations contained in the one hundred thirty-first report of the department-related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the demands for grants (2004-2005) of the Ministry of Environment & Forests | 25/04/2005 | 17/05/2005 | |
138 | Action taken by the Department of Ocean Development on the recommendations contained in the one hundred twenty-eighth report of the department-related parliamentary standing committee on Science and Technology, Environment and Forests on the Demands for Grants (2004-2005) of the Department of Ocean Development | 14/03/2005 | 17/03/2005 | |
137 | Action taken by the Department of Atomic Energy on the recommendations contained in the one hundred thirtieth report of the department-relatedparliamentary standing committee on Science and Technology, Environment & Forests on the Demands for Grants (2004-2005) of the Department of Atomic Energy | 14/03/2005 | 17/03/2005 | |
136 | Action taken by the Department of Scientific and Industrial Research on the recommendations contained in the one hundred twenty-sixth report of the department related parliamentary standing committee on Science and Technology, Environment & Forests on the Demands for Grants (2004-2005) of the Department of Scientific and Industrial Research | 14/03/2005 | 17/03/2005 | |
135 | Action taken by the Department of Bio-Technology on the recommendations contained in the one hundred twenty-seventh report of the department related parliamentary standing committee onScience and Technology, Environment &Forests on the Demands for Grants (2004-2005) of the Department of Bio-Technology | 14/03/2005 | 17/03/2005 | |
134 | Action taken by the Department of Space on the Recommendations contained in the one hundred twenty-ninth report of the department-related parliamentary standing committee on Science and Technology, Environment and Forests on the Demands for Grants (2004-2005) of the Department of Space | 14/03/2005 | 17/03/2005 | |
133 | Action taken by the Department of Science and Technology on the recommendations contained in the one hundred twenty-fifth report of the department-related parliamentary standing committee on Science and Technology, Environment and Forests on the Demands for Grants (2004-2005) of the Department of Science and Technology | 14/03/2005 | 17/03/2005 | |
132 | Action Taken By The Ministry Of Environment & Forests On The Recommendations Contained In The One Hundred-Eighteenth Report Of The Department-Related Parliamentary Standing Committee On Science & Technology, Environment & Forests On The Conservation And Environmental Management Plan For Dal-Nagin Lake, Srinagar | 14/03/2005 | 17/03/2005 | |
131 | Demands for grants (2004-2005) of the Ministry of Environment & Forests (Demand No. 30) | 24/08/2004 | 26/08/2004 | |
130 | Demands for grants (2004-2005) of the Department of Atomic Energy (Demand No. 5 & 6) | 24/08/2004 | 26/08/2004 | |
129 | Demands for grants (2004-2005) of the Department of Space (Demand No. 89) | 24/08/2004 | 26/08/2004 | |
128 | Demands for grants (2004-2005) of theDepartment of Ocean Development (Demand No. 68) | 24/08/2004 | 26/08/2004 | |
127 | Demands for grants (2004-2005) of the Department of biotechnology(Ministry of Science and Technology) (Demand No. 85) | 16/08/2004 | 18/08/2004 | |
126 | Demands for grants (2004-2005) of the Department of scientific & industrial research (Ministry of Science and Technology) (Demand No. 84) | 16/08/2004 | 18/08/2004 | |
125 | Demands for grants (2004-2005) Of the Department of science & technology (Ministry of Science and Technology) (Demand No. 83) | 16/08/2004 | 18/08/2004 | |
124 | Action taken by the department of science & technology on the recommendations contained in the one hundred –Seventeenth report of the department related Parliamentary standing committee on science And technology, environment & forests on the Demands for grants (2003-2004) of the Department of science & technology | 23/01/2004 | 04/02/2004 | |
123 | Action taken by the department of space on the recommendations contained in the one hundred –Fourteenth report of the department related Parliamentary standing committee on science And technology, environment & forests on the Demands for grants (2003-2004) of the Department of space | 23/01/2004 | 04/02/2004 | |
122 | Action Taken By The Department Of Biotechnology On The Recommendations Contained In The One Hundred -Sixteenth Report Of The Department Related Parliamentary Standing Committee On Science And Technology, Environment & Forests On The Demands For Grants (2003-2004) Of The Department Of Biotechnology | 23/01/2004 | 04/02/2004 | |
121 | Action taken by the Ministry of Environment & Forests on the recommendations contained in the one hundred-twelfth report of the Department- related Parliamentary standing committee on Science and Technology, Environment & Forests on the demands for grants 2003-2004)of e of Ministry of Environment & Forests | 23/01/2004 | 04/02/2004 | |
120 | Action taken by the department of scientific & industrial research on the recommendations contained in the one hundred –thirteenth report of the department related parliamentary standing committee on science and technology, environment & forests on the demands for grants(2003-2004) of the department of scientific & industrial research | 23/01/2004 | 04/02/2004 | |
119 | Action taken by the department of ocean development on the recommendations contained in the one hundred-fifteenth report of the department-related parliamentary standing committee on science and technology, environment & forests on the demands for grants (2003-2004)of the department of ocean development | 23/01/2004 | 04/02/2004 | |
118 | Conservation and Environmental-management plan for Dal-Nagin Lake ,Srinagar | 17/12/2003 | 19/12/2003 | |
117 | Demands for grants (2003-2004) of the department of science & technology (Demand No. 80) | 29/04/2003 | 02/05/2003 | |
116 | Demands for grants (2003-2004) Of the Department of biotechnology (Ministry of Science and Technology) (Demand No. 82) | 29/04/2003 | 02/05/2003 | |
115 | Demands for grants (2003-2004) Of the Department of ocean development Demand No.65) | 29/04/2003 | 02/05/2003 | |
114 | Demands for grants (2003-2004) of the department of Space (Demand No. 86) | 29/04/2003 | 02/05/2003 | |
113 | Demands for grants (2003-2004) of the department of scientific & industrial research Demand No. 81) | 29/04/2003 | 02/05/2003 | |
112 | Demands for grants (2003-2004) of the ministry of environment & forests (Demand No. 29) | 29/04/2003 | 02/05/2003 | |
111 | Action taken by the ministry of environment & forests on the recommendations / observations contained in the One hundred-fourth report of the department - related Parliamentary standing committee on science And technology, environment & forests On the demands for grants (2002-2003) Of the ministry of environment & forests | 11/12/2002 | 16/12/2002 | |
110 | Action taken by the department of scientific & industrial research on the recommendations/observations contained in the one hundred - third report of the department related parliamentary standing committee on Science and technology, environment & Forests on the demands for grants (2002-2003) of the department of Scientific & industrial research. | 11/12/2002 | 16/12/2002 | |
109 | Action taken by the department of biotechnology on the recommendations contained in the ninety-ninth report of the department-related parliamentary Standing committee on science and Technology, environment & forests On the demands for grants (2002-2003)Of the department of Biotechnology | 16/12/2002 | 16/12/2002 | |
108 | Action taken by the department of space on the recommendations contained in the hundredth report of the department- related parliamentary standing committee on science and technology ,environment & forests on the demands for grants (2002-2003) of the department of space. | 09/12/2002 | 16/12/2002 | |
107 | Action taken by the department of ocean development on the recommendations contained in the one hundred-first report of the department-related parliamentary Standing committee on science and technology, environment & forest son the demands for grants (2002-2003) Of the department of ocean development | 09/10/2002 | 16/12/2002 | |
106 | Action taken by the department of science& technology on the recommendations /observations contained in throne hundred- second report of the department related parliamentary standing committee on science and technology, environment & forests on the demands for grants (2002-2003)of the department of Science& Technology | 09/10/2002 | 16/12/2002 | |
105 | The Water (Prevention & Control Of Pollution) Cess (Amendment) Bill, 2000 | 20/11/2002 | 20/11/2002 | |
104 | Demands For Grants (2002-2003) Of The Ministry Of Environment & Forests (Demand No. 24) | 09/05/2002 | 14/05/2002 | |
103 | ON DEMANDS FOR GRANTS (2002-2003) OF THE DEPARTMENT OF SCIENTIFIC & INDUSTRIAL RESEARCH (DEMAND NO. 71) | 09/05/2002 | 14/05/2002 | |
102 | ON DEMANDS FOR GRANTS (2002-2003) OF THE DEPARTMENT OF SCIENCE &TECHNOLOGY (DEMAND NO. 70) | 02/05/2002 | 07/05/2002 | |
101 | ON DEMANDS FOR GRANTS (2002-2003) OF THE DEPARTMENT OF OCEAN DEVELOPMENT(DEMAND NO. 91) | 02/05/2002 | 07/05/2002 | |
100 | Demands For Grants (2002-2003) Of The Department Of Space (Demand No. 92) | 24/04/2002 | 02/05/2002 | |
99 | Demands for grants (2002-2003) of the Department of Biotechnology (Ministry of Science and Technology) (Demand No. 72) | 24/04/2002 | 02/05/2002 | |
98 | Action taken by the ministry of Environment & Forests on the recommendations / observations contained in the Ninetieth report of the Department - Related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the demands for grants (2001-2002) of the Ministry of Environment & Forests | 20/03/2002 | 22/03/2002 | |
97 | Action taken by the Department of Ocean Development on the recommendations contained in the eighty-eighth report of the department-related parliamentary Standing Committee on Science and Technology, Environment & Forests on the demands for grants (2001-2002) of the Department of Ocean Development | 20/03/2002 | 22/03/2002 | |
96 | Action taken by the Department of Science & Technology on the recommendations / observations contained in the eighty- ninth report of the department- related parliamentary standing committee on Science and Technology, Environment & Forests on the demands for grants (2001-2002) of the department of Science & Technology | 20/03/2002 | 22/03/2002 | |
95 | The Biological Diversity Bill, 2000 | 28/11/2001 | 04/12/2001 | |
94 | Action taken by the department of scientific & industrial research on the recommendations/observations contained in the eighty-sixth report of the department-related parliamentary standing committee on Science and Technology, Environment & forests on the demands for grants (2001-2002) of the Department of Scientific & Industrial Research | 28/11/2001 | 04/12/2001 | |
93 | Action taken by the department of biotechnology on the recommendations contained in the eighty-seventh report of the department-related parliamentary standing committee on Science and Technology, Environment & Forests on the demands for grants (2001-2002) of the Department of Biotechnology. | 28/11/2001 | 04/12/2001 | |
92 | Action taken by the department of space on the recommendations/observations contained in the ninety-first report of the department-related parliamentary standing committee on Science and Technology, Environment & Forests on the demands for grants (2001-2002) of the Department of Space. | 28/11/2001 | 04/12/2001 | |
91 | Demands for grants (2001-2002) of the department of space (Demand No.90) | 19/04/2001 | 19/04/2001 | |
90 | Demands for Grants (2001-2002)of the Ministry of Environment & Forests | 19/04/2001 | 19/04/2001 | |
89 | Demands for grants (2001-2002) of the department of science & technology (Demand No. 68) | 18/04/2001 | 18/04/2001 | |
88 | Demands for grants (2001-2002) of the department of ocean development (Demand No. 89) | 18/04/2001 | 18/04/2001 | |
87 | Demands for grants (2001-2002) of the department of biotechnology (ministryof science and technology) (Demand No. 70) | 09/04/2001 | 09/04/2001 | |
86 | Demands for grants (2001-2002) of the department of scientific and industrial research (Ministry of Science and Technology) (Demand No.69) | 09/04/2001 | 09/04/2001 | |
85 | Action taken by the department of ocean development on the recommendations contained in the seventy-sixth report of the department-related parliamentary standing committee on science and technology, environment & forests on the demands for grants (2000-2001)of the department of ocean development | 09/04/2001 | 09/04/2001 | |
84 | Action taken by the department of space on the recommendations contained in the seventy-seventh report of the department-related parliamentary standing committee on science and technology, environment & forests on the demands for grants (2000-2001) of the department of space | 18/03/2001 | 27/04/2001 | |
83 | Action Taken by the Department of Biotechnology on the recommendations contained in the Seventy-Fourth Report of the Department-Related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the Demands for Grants (2000-2001) of the Department. | 07/12/2000 | 15/12/2000 | |
82 | Action Taken by the Department of Scientific & Industrial Research on there commendations contained in the Seventy-Third Report of the Department-Related Parliamentary Standing Committee on Science and Technology, Environment and Forests on the Demands for Grants (2000-2001) of the Department. | 07/12/2000 | 15/12/2000 | |
81 | Action Taken by the Department of Science & Technology on the recommendations contained in the seventy-second report of the Department-Related Parliamentary Standing Committee on Science and Technology, Environment & Forests on the Demand for Grants (2000-2001) of the Department | 07/12/2000 | 15/12/2000 | |
80 | Preservation of Gir Forests & Protection of Wild Life | 07/12/2000 | 15/12/2000 | |
79 | Information Technology Bill, 1999. | 11/05/2000 | 12/05/2000 | |
78 | Demands for Grants of the Ministry of Environment and Forests for the year 2000-2001 | 18/04/2000 | 24/04/2000 | |
77 | ON DEMANDS FOR GRANTS (2000-2001) OF THE DEPARTMENT OF SPACE (DEMAND NO. 93) | 18/04/2000 | 24/04/2000 | |
76 | Demands for Grants of the Department of Ocean Development for the year 2000-2001 | 18/04/2000 | 24/04/2000 | |
75 | Demands for Grants of the Ministry of Information Technology for the year 2000-2001 | 18/04/2000 | 24/04/2000 | |
74 | Demands for Grants of the Department of Biotechnology for the year 2000-2001 | 18/04/2000 | 24/04/2000 | |
73 | Demands for Grants of the Department of Scientific and Industrial Research for the year 2000-2001 | 18/04/2000 | 24/04/2000 | |
72 | Demands for Grants of the Department of Science and Technology for the year 2000-2001 | 18/04/2000 | 24/04/2000 | |
71 | Semiconductor Integrated Circuits Layout-Design Bill,1999 | 25/02/2000 | 29/02/2000 | |
70 | Demands for Grants of the Ministry of Environment and Forests for the year 1999-2000 | 20/04/1999 | 23/04/1999 | |
69 | Demands for Grants of the Department of Scientific & Industrial Research for the year 1999-2000 | 20/04/1999 | 23/04/1999 | |
68 | Demands for Grants of the Department of Space for the year 1999-2000 | 20/04/1999 | 23/04/1999 | |
67 | Demands for Grants of the Department of Electronics for the year 1999-2000 | 23/04/1999 | 20/04/1999 | |
66 | Demands for Grants of the Department of Biotechnology for the year 1999-2000 | 20/04/1999 | 23/04/1999 | |
65 | Demands for Grants of the Department of Ocean Development for the year 1999-2000 | 20/04/1999 | 23/04/1999 | |
64 | Demands for Grants of the Department of Science and Technology for the year 1999-2000 | 20/04/1999 | 23/04/1999 | |
63 | Aspects related to Food Preservation and Safety Measures. | 22/12/1998 | 25/02/1999 | |
62 | Action Taken by the Department of Electronics on the recommendations contained in the fifty-eighth report of the Committee on Demands for Grants (1998-99) of the Department of Electronics | 18/12/1998 | 22/12/1998 | |
61 | Action Taken by the Department of Scientific & Industrial Research on the Recommendations contained in the fifty-sixth report of the Committee on Demands for Grants (1998-99) of the Department of Scientific & Industrial Research. | 18/12/1998 | 22/12/1998 | |
60 | Action Taken by the Department of Bio-technology on the recommendations contained in the fifty-fourth report of the Committee on Demands for Grants (1998-99) of the Department of Bio-technology | 18/12/1998 | 22/12/1998 | |
59 | Demands for Grants of the Department of Space for the year 1998-99 | 09/07/1998 | 10/07/1998 | |
58 | Demands for Grants of the Department of Electronics for the year 1998-99 | 09/07/1998 | 10/07/1998 | |
57 | Demands for Grants of the Department of Ocean Development for the year 1998-99 | 07/07/1998 | 10/07/1998 | |
56 | Demands for Grants of the Department of Scientific & Industrial Research for the year 1998-99 | 07/07/1998 | 10/07/1998 | |
55 | Demands for Grants of the Department of Science and Technology for the year 1998-99 | 07/07/1998 | 10/07/1998 | |
54 | Demands for Grants of the Department of Bio-technology for the year 1998-99 | 06/07/1998 | 07/07/1998 | |
53 | Demands for Grants of the Ministry of Environment & Forests for the year 1998-99 | 06/07/1998 | 07/07/1998 | |
52 | Demands for Grants of the Department of Scientific & Industrial Research for the year 1997-98 | 08/05/1997 | 14/05/1997 | |
51 | Demands for Grants of the Department of Bio-technology for the year 1997-98 | 08/05/1997 | 14/05/1997 | |
50 | Demands for Grants of the Department of Space for the year 1997-98 | 28/05/1997 | 05/05/1997 | |
49 | Demands for Grants of the Department of Electronics for the year 1997-98 | 28/04/1997 | 05/05/1997 | |
48 | Demands for Grants of the Ministry of Environment & Forests for the year 1997-98 | 28/04/1997 | 05/05/1997 | |
47 | Demands for Grants of the Department of Ocean Development for the year 1997-98 | 22/04/1997 | 30/04/1997 | |
46 | Demands for Grants of the Department of Science & Technology for the year 1997-98 | 22/04/1997 | 30/04/1997 | |
45 | Action Taken by the Department of Ocean Development on the recommendations contained in the thirty-fifth report of the Committee on Demands for Grants (1996-97) of the Department of Ocean Development | 20/03/1997 | 21/03/1997 | |
44 | Action Taken by the Department of Electronics on the recommendations contained in the thirty-second report of the Committee on Demands for Grants (1996-97)of the Department of Electronics | 20/03/1997 | 21/03/1997 | |
43 | Action Taken by the Department of Biotechnology on the recommendations contained in the thirty-fourth report of the Committee on Demands for Grants (1996-97) of the Department of Bio-technology | 20/03/1997 | 21/03/1997 | |
42 | `Mid-term appraisal’ of programmes and functioning of the Department of Space | 05/03/1997 | 13/03/1997 | |
41 | Mid-term appraisal' of programmes and functioning of the Department of Science and Technology | 05/03/1997 | 13/03/1997 | |
40 | `Mid-term appraisal' of programmes and functioning of the Department of Biotechnology with special emphasis on the role of Biotechnology in Agriculture and allied areas. | 05/03/1997 | 13/03/1997 | |
39 | Report on Action Taken by Ministry of Environment & Forests on the Recommendations contained in the 9th Report of the Committee on Demands for Grants for the year 1994-95 | 17/12/1996 | 19/12/1996 | |
38 | Report on demonstration of Herbal Fuel by Shri P.Ramar at IIP, Dehradun, on 15.11.96 | 17/12/1996 | 19/12/1996 | |
37 | Demands for Grants of the Ministry of Environment and Forests for the year 1996-97 | 09/09/1996 | 12/09/1996 | |
36 | Demands for Grants of the Department of Scientific & Industrial Research for the year 1996-97 | 03/09/1996 | 09/09/1996 | |
35 | Demands for Grants of the Department of Ocean Development for the year 1996-97 | 15/05/1996 | 04/09/1996 | |
34 | Demands for Grants of the Department Of Biotechnology for the year 1996-97 | 23/08/1996 | 27/08/1996 | |
33 | Demands for Grants of the Department of Space for the year 1996-97 | 23/08/1996 | 27/08/1996 | |
32 | Demands for Grants of the Department of Electronics for the year 1996-97 | 23/08/1996 | 27/08/1996 | |
31 | Demands for Grants of the Department of Science and Technology for the year 1996-97 | 23/08/1996 | 27/08/1996 | |
30 | Annual Report of the Ministry of Environment and Forests for the year 1994-95 | 07/03/1996 | 11/03/1996 | |
29 | Report on the Water(Prevention & Control of Pollution) Cess(Amendment) Bill, 1995 | 22/08/1995 | 24/08/1995 | |
28 | Annual Report of the Department of Electronics for the year1993-94 | 19/06/1995 | 01/08/1995 | |
27 | Annual Report of the Department of Scientific & Industrial Research for the year 1993-94 | 19/06/1995 | 01/08/1995 | |
26 | Annual Report of the Department of Science & Technology for the year 1993-94 | 23/05/1995 | 24/05/1995 | |
25 | Demands for Grants of the Department of Electronics for the year 1995-96 | 10/05/1995 | 15/05/1995 | |
24 | Demands for Grants of the Department of Scientific & Industrial Research for the year 1995-96 | 10/05/1995 | 15/05/1995 | |
23 | Demands for Grants of the Department of Space for the year 1995-96 | 09/05/1995 | 10/05/1995 | |
22 | Demands for Grants of the Ministry of Environment & Forests for the year 1995-96 | 04/05/1995 | 08/05/1995 | |
21 | Demands for Grants of Biotechnology for the year 1995-96 | 02/05/1995 | 04/05/1995 | |
20 | The Annual Report of the Department of Ocean Development for the year 1993-94 (Marine Satellite Information Service (Marsis), Pollution Monitoring Programme-Coastal Ocean Monitoring and Prediction System (Comaps), and National Programme for Identification of Marine Bioactive Substances for Use As Drugs) | 27/04/1995 | 03/05/1995 | |
19 | Demands for Grants (1995-96) of the Department of Ocean Development (Demand No.88) | 27/04/1995 | 28/04/1995 | |
18 | Demands for Grants (1995-96) of the Department of Science and Technology (Ministry Of Science and Technology) (Demand No. 72) | 25/04/1995 | 26/04/1995 | |
17 | Annual report (1993-94) of the Department of Biotechnology(Development of Immunodiagnostic Kits, Environmental Conservation and Biodiversity, Medicinal and Aromatic Plants and Implications of new Gatt Regime and Intellectual Property Rights with regard to new developments In Biotechnology) | 29/03/1995 | 31/03/1995 | |
16 | Annual Report of the Ministry of Environment & Forests for the year 1993-94 | 06/03/1995 | 14/03/1995 | |
15 | Annual Report of the Department of Space for the year 1993-94 | 21/12/1994 | 14/02/1995 | |
14 | Demands for grants (1994-95) of the of the Department of Electronics (Demand no. 86) | 22/04/1994 | 25/04/1994 | |
13 | Demands for grants (1994-95) of the Department of Scientific and Industrial Research (Ministry of Science and Technology) (Demand no. 72) | 21/04/1994 | 22/04/1994 | |
12 | Demands for grants (1994-95) of the Department of Science and Technology (Ministry of Science and Technology) (Demand no. 71) | 21/04/1994 | 22/04/1994 | |
11 | Demands for grants (1994-95) of the Department of Ocean Development (Demand no. 87) | 15/04/1994 | 18/04/1994 | |
10 | Demands for grants (1994-95) of the Department of Space (Demand No. 88) | 15/04/1994 | 18/04/1994 | |
9 | Ninth report on Demands for Grants (1994-95) of the Ministry of Environment and Forests (Demand No. 23) | 17/04/1994 | 18/04/1994 | |
8 | Eighth Report On Demands for Grants (1994-95) of the department of Biotechnology (Ministry of Science and Technology) (demand no. 73) | 07/04/1994 | 18/04/1994 | |
7 | Annual Report of the Department of Ocean Development for the year 1992-93 | 15/03/1994 | 17/03/1994 | |
6 | Annual Report of the Department of Science & Technology for the year 1992-93 | 21/12/1993 | 23/12/1993 | |
5 | Annual Report of the Department of Biotechnology for the year 1992-93 | 16/12/1993 | 22/12/1993 | |
4 | Annual Report of the Department of Electronics for the year 1992-93 | 16/12/1993 | 21/12/1993 | |
3 | Annual Report of the Ministry of Environment & Forests for the year 1992-93 | 20/10/1993 | 09/12/1993 | |
2 | National Environment Tribunal Bill, 1992 | 13/09/1993 | 08/12/1993 | |
1 | Demands for Grants (1993-1994) Department of space(Demand no. 88) | 26/04/1993 | 27/04/1993 |
RULES RELATING TO THE DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEES
(Extracts from the Rules of Procedure and Conduct of Business in the Council of States)
268. Department-related Standing Committees
(1) There shall be Parliamentary Standing Committees of the Houses (to be called the Standing Committees) related to Ministries/Departments.
(2) Each of the Standing Committees shall be related to the Ministries/Departments as specified in the Third Schedule:
Provided that the Chairman and the Speaker, Lok Sabha (hereinafter referred to as the Speaker), may alter the said Schedule from time to time in consultation with each other.
269. Constitution
269 (1) Each of the Standing Committees constituted under Rule 268 shall consist of not more than 31 members, 10 members nominated by the Chairman from amongst the members of the Council, and 21 members nominated by the Speaker from amongst the members of the House;
Provided that a member appointed as a Minister shall not be nominated as, or continue as, a member of any Committee.
(2) The Chairman of each of the Committees specified in Part I of the Third Schedule shall be appointed by the Chairman of the Council from amongst members of the respective Committees, and the Chairman of each of the Committees specified in Part II of the said Schedule shall correspondingly be appointed by the Speaker.
(3) A member of a Committee shall hold office for a term not exceeding one year.
270. Functions
Each of the Standing Committees shall have the following functions, namely :-
Provided that the Standing Committees shall not consider matters of day-to-day administration of the related Ministries/Departments.
271. Applicability of provisions relating to functions
Each of the functions of the Standing Committees as provided in rule 270 shall be applicable to the Committees from such date as may be notified by the Chairman and the Speaker in respect of applicability of a particular function.
272. Procedure relating to Demands for Grants
The following procedure shall be followed by each of the Standing Committees in its consideration of the Demands for Grants and making a report thereon to the Houses, after the general discussion on the Budget in the Houses is over, and the Houses are adjourned for a fixed period :-
273. Procedure relating to Bills
The following procedure shall be followed by each of the Standing Committees in examining a Bill and making a report thereon :-
274. Report of the Committee
(1) The report of the Standing Committee shall be bases on broad consensus.
(2) Any member of the Committee may record a minute of dissent on the report of the Committee.
(3) The report of the Committee, together with the minutes of dissent, if any, shall be presented to the Houses.
275. Applicability of rules relating to Select Committees on Bills
In other respects the rules applicable to Select Committees on Bills in the Council shall apply mutatis mutandis to the Standing Committees specified in Part I of the Third Schedule and the general rules applicable to other Parliamentary Committees in the House shall apply to Standing Committees specified in Part II of the said Schedule.
276. Matters not to be considered
A Standing Committee shall not ordinarily consider maters within the purview of any other Parliamentary Committee.
277. Reports to have persuasive value
The report of a Standing Committee shall have persuasive value and shall be treated as considered advice given by the Committee.
Officer Name |
Address |
Phone No. |
E-Mail |
Dr. Vandana Kumar, AS (Human Resources) |
Room No. 144, 1st Floor, PHA, New Delhi. |
011-23034128 |
vandanak.cgda@nic.in |
Shri Pradeep Chaturvedi, Joint Secretary (Systems) & CPIO |
Room No. 525, 5th Floor, PHA, New Delhi |
011-23035253 (O) 011-23093550 (F) |
pradeep.chaturvedi@ sansad.nic.in |
Shri Narendra Kumar, Additional Director |
Room No. 535, 5th Floor, PHA, New Delhi |
011-23035431(O) 9868541008 (M) |
narendra.rs@sansad.nic.in |
Shri Sammer Kapoor, Deputy Secretary |
Room No. 537, 5th Floor, PHA, New Delhi
|
011-23035583 (O) 011-24613254 (R) |
sameerk@sansad.nic. in |
Shri Deepak Bhoria, Under Secretary |
Room No. 410, 4th Floor, B Block, PHA Extension, New Delhi |
011-23035772 (O) 9958324130 (M) |
rsc-st@sansad.nic.in |
Shri Thangzasiam Paite, CommitteeOfficer |
Room No. 410, 4th Floor, B Block, PHA Extension, New Delhi |
011-23035772 (O) 9811536642 (M) |
rsc-st@sansad.nic.in |
Shri Rama Nand, Committee Officer |
Room No. 410, 4th Floor, B Block, PHA Extension, New Delhi |
011-23035772 (O) 9013369703 (M) |
rsc-st@sansad.nic.in |
Shri Ankit Chansoria Assistant Committee Officer |
Room No. 410, 4th Floor, B Block, PHA Extension, New Delhi |
011-23035772 (O) 9340997739 (M) |
rsc-st@sansad.nic.in |
Shri Hemraj Singh, Senior Secretariat Assistant |
Room No. 410, 4th Floor, B Block, PHA Extension, New Delhi |
011-23035772 (O) 9868280252 (M) |
rsc-st@sansad.nic.in |
Shri Mukesh Thapliyal Senior Secretariat Assistant |
Room No. 410, 4th Floor, B Block, PHA Extension, New Delhi |
011-23035772 (O) 9013501192 (M) |
rsc-st@sansad.nic.in |
More Info Details Not Available
No Meeting Scheduled During this Period
S.No. |
Date of Sitting /Sitting From /Sitting To |
Member Name |
Venue Name |
Agenda |
---|---|---|---|---|
50 | 13/01/2023 11:00 AM 12:50 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Anil Baluni(Bharatiya Janata Party | RS) 3. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) 4. Shri Jaswantsinh Sumanbhai Bhabhor(BJP | LS) 5. Dr. Dhal Singh Bisen(BJP | LS) 6. Shri Sudarshan Bhagat(BJP | LS) 7. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 8. Shri Asaduddin Owaisi(AIMIM | LS) 9. Shri Kotha Prabhakar Reddy(TRS | LS) 10. Dr. Jayanta Kumar Roy(BJP | LS) 11. Shri Francisco Cosme Sardinha(INC | LS) 12. Shri Anurag Sharma(BJP | LS) 13. Dr. Ramapati Ram Tripathi(BJP | LS) 14. Verma, Shri Ram Shiromani(BSP | LS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To hear the views of Secretary, Ministry of Environment, Forest and Climate Change on the subject “Challenges and approaches for sustainable development of National Parks, Sanctuaries, Biosphere Reserves and protection of Marine Bio-diversity” and consider adopt the following draft reports. |
49 | 04/11/2022 10:30 AM 01:47 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Niranjan Bishi(Biju Janata Dal | RS) 3. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) 4. Shri Nabam Rebia(Bharatiya Janata Party | RS) 5. Shri Guharam Ajgalley(BJP | LS) 6. Dr. Dhal Singh Bisen(BJP | LS) 7. Shri Kotha Prabhakar Reddy(TRS | LS) 8. Dr. Jayanta Kumar Roy(BJP | LS) 9. Shri Francisco Cosme Sardinha(INC | LS) 10. Dr. Ramapati Ram Tripathi(BJP | LS) 11. Verma, Shri Ram Shiromani(BSP | LS) |
Committee Room - 2, Block A, PHA Ext. Building, New Delhi | To hear the views of the Director General of Forest & Special Secretary, Ministry of Environment, Forest and Climate Change and other experts on the subject ‘Critically Endangered Flora and Fauna in India: Review’. |
48 | 17/10/2022 11:00 AM 01:10 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Niranjan Bishi(Biju Janata Dal | RS) 3. Shri Joginipally Santosh Kumar(Telangana Rashtra Samithi | RS) 4. Shri Nabam Rebia(Bharatiya Janata Party | RS) 5. Shri Guharam Ajgalley(BJP | LS) 6. Shri Jaswantsinh Sumanbhai Bhabhor(BJP | LS) 7. Dr. Dhal Singh Bisen(BJP | LS) 8. Shri Sudarshan Bhagat(BJP | LS) 9. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 10. Shri Asaduddin Owaisi(AIMIM | LS) 11. Shri Mansukhbhai Dhanjibhai Vasava(BJP | LS) 12. Verma, Shri Ram Shiromani(BSP | LS) |
Committee Room - 1, Block A, PHA Ext. Building, New Delhi | To hear the views of the Secretary, Ministry of Environment, Forest and Climate Change on the following topics:- (i) Preparations for dealing with winter pollution in North India; and (ii) Review of National Clean Air Programme (NCAP). |
47 | 18/04/2022 11:00 AM 12:41 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Anil Baluni(Bharatiya Janata Party | RS) 3. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) 4. Ms. Indu Bala Goswami(Bharatiya Janata Party | RS) 5. Shri Joginipally Santosh Kumar(Telangana Rashtra Samithi | RS) 6. Shri Parimal Nathwani(Yuvajana Sramika Rythu Congress Party | RS) 7. Shri Nabam Rebia(Bharatiya Janata Party | RS) 8. Shri Guharam Ajgalley(BJP | LS) 9. Shri Sudarshan Bhagat(BJP | LS) 10. Shri S. Jagathrakshakan(DMK | LS) 11. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 12. Dr. Jayanta Kumar Roy(BJP | LS) 13. Shri Francisco Cosme Sardinha(INC | LS) 14. Shri Anurag Sharma(BJP | LS) 15. Shri Kirti Vardhan Singh(BJP | LS) 16. Dr. Ramapati Ram Tripathi(BJP | LS) 17. Verma, Shri Ram Shiromani(BSP | LS) 18. Smt. Rajani Ashokrao Patil(Indian National Congress | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | (i) To hear the views of Secretary, Ministry of Earth Sciences and Director General-India Meteorological Department on the subject “Monsoon prospects-projections for 2022.” (ii)To undertake clause-by-clause consideration of ‘the Wild Life (Protection) Amendment Bill, 2021’ and to consider and adopt the draft Report of the Committee on the said Bill. |
46 | 14/03/2022 03:00 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Anil Baluni(Bharatiya Janata Party | RS) 3. Smt. Vandana Chavan(Nationalist Congress Party | RS) 4. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) 5. Ms. Indu Bala Goswami(Bharatiya Janata Party | RS) 6. Shri Guharam Ajgalley(BJP | LS) 7. Shri Anurag Sharma(BJP | LS) 8. Dr. M. P. Abdussamad Samadani(IUML | LS) 9. Dr. Ramapati Ram Tripathi(BJP | LS) 10. Verma, Shri Ram Shiromani(BSP | LS) 11. Smt. Sajda Ahmed(AITC | LS) 12. Smt. Rajani Ashokrao Patil(Indian National Congress | RS) |
Room No 63,First Floor Parliament House, New Delhi | To consider and adopt the following draft reports:- (i) Three Hundred Fifty Eighth Report on Demands for Grants (2022-23) of the Department of Atomic Energy; (ii) Three Hundred Fifty Ninth Report on Demands for Grants (2022-23) of the Department of Biotechnology; (iii) Three Hundred Sixtieth Report on Demands for Grants (2022-23) of the Department of Scientific and Industrial Research; (iv) Three Hundred Sixty First Report on Demands for Grants (2022-23) of the Department of Science and Technology; (v) Three Hundred Sixty Second Report on Demands for Grants (2022-23) of the Department of Space; (vi) Three Hundred Sixty Third Report on Demands for Grants (2022-23) of the Ministry of Environment, Forest and Climate Change; and (vii) Three Hundred Sixty Fourth Report on Demands for Grants (2022-23) of the Ministry of Earth Sciences. |
45 | 08/03/2022 11:00 AM 12:43 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Smt. Vandana Chavan(Nationalist Congress Party | RS) 3. Shri Guharam Ajgalley(BJP | LS) 4. Shri S. Jagathrakshakan(DMK | LS) 5. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 6. Dr. Jayanta Kumar Roy(BJP | LS) 7. Shri Francisco Cosme Sardinha(INC | LS) 8. Verma, Shri Ram Shiromani(BSP | LS) |
Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi | (a) To consider and adopt the draft Reports on Demands for Grants (2022-23) of the Ministries/Departments within the purview of the Committee; and (b) To hear the views of the Principal Secretaries (Environment and Forest Department) and Chief Wild Life Wardens, of following States on “The Wild Life (Protection) Amendment Bill, 2021”:- (i) Maharashtra; (ii) Madhya Pradesh; (iii) West Bengal; (iv) Odisha; (v) Assam; (vi) Rajasthan; (vii) Kerala; and (viii) Karnataka |
44 | 15/02/2022 10:00 AM 01:00 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) 3. Shri Joginipally Santosh Kumar(Telangana Rashtra Samithi | RS) 4. Shri Guharam Ajgalley(BJP | LS) 5. Shri Sudarshan Bhagat(BJP | LS) 6. Dr. Jayanta Kumar Roy(BJP | LS) 7. Smt. Rajani Ashokrao Patil(Indian National Congress | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To consider the Demands for Grants (2022-23) of the Ministries/Departments |
43 | 14/02/2022 11:00 AM 04:25 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Guharam Ajgalley(BJP | LS) 3. Shri Sudarshan Bhagat(BJP | LS) 4. Dr. Jayanta Kumar Roy(BJP | LS) 5. Smt. Rajani Ashokrao Patil(Indian National Congress | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To consider the Demands for Grants (2022-23) of the Ministries/Departments |
42 | 01/02/2022 03:00 PM 05:20 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Smt. Vandana Chavan(Nationalist Congress Party | RS) 3. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) 4. Shri Guharam Ajgalley(BJP | LS) 5. Shri Jaswantsinh Sumanbhai Bhabhor(BJP | LS) 6. Dr. Jayanta Kumar Roy(BJP | LS) 7. Dr. Ramapati Ram Tripathi(BJP | LS) 8. Verma, Shri Ram Shiromani(BSP | LS) 9. Smt. Rajani Ashokrao Patil(Indian National Congress | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To hear the views of the following Non-Official Witnesses on “The Wild Life (Protection) Amendment Bill, 2021”. |
41 | 31/01/2022 03:00 PM 04:30 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Anil Baluni(Bharatiya Janata Party | RS) 3. Smt. Vandana Chavan(Nationalist Congress Party | RS) 4. Shri Guharam Ajgalley(BJP | LS) 5. Shri Jaswantsinh Sumanbhai Bhabhor(BJP | LS) 6. Shri Sudarshan Bhagat(BJP | LS) 7. Shri S. Jagathrakshakan(DMK | LS) 8. Dr. Jayanta Kumar Roy(BJP | LS) 9. Shri Francisco Cosme Sardinha(INC | LS) 10. Shri Mahesh Sahoo(BJD | LS) 11. Dr. M. P. Abdussamad Samadani(IUML | LS) 12. Dr. Ramapati Ram Tripathi(BJP | LS) 13. Verma, Shri Ram Shiromani(BSP | LS) 14. Smt. Rajani Ashokrao Patil(Indian National Congress | RS) |
Committee Room - 3, Block A, PHA Ext. Building, New Delhi | To hear the views of Secretary, Ministry of Environment, Forest and Climate Change on "The Wild Life (Protection) Amendment Bill, 2021". |
40 | 30/11/2021 10:00 AM 10:25 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Smt. Vandana Chavan(Nationalist Congress Party | RS) 3. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) 4. Shri Joginipally Santosh Kumar(Telangana Rashtra Samithi | RS) 5. Shri Bhaskar Rao Nekkanti(Biju Janata Dal | RS) 6. Shri Nabam Rebia(Bharatiya Janata Party | RS) 7. Shri Guharam Ajgalley(BJP | LS) 8. Shri E. T. Mohammed Basheer(IUML | LS) 9. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 10. Shri Kotha Prabhakar Reddy(TRS | LS) 11. Dr. Jayanta Kumar Roy(BJP | LS) 12. Smt. Satabdi Roy (Banerjee)(AITC | LS) 13. Shri Anurag Sharma(BJP | LS) 14. Verma, Shri Ram Shiromani(BSP | LS) |
Room No 63,First Floor Parliament House, New Delhi | To consider and adopt draft Action Taken Reports on Action Taken by the Government on the recommendations/observations contained in the following Reports of the Committee on Demands for Grants 2021-22 of the Ministries/Departments within the purview of the Committee. |
39 | 01/11/2021 02:30 PM 05:00 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Anil Baluni(Bharatiya Janata Party | RS) 3. Ms. Indu Bala Goswami(Bharatiya Janata Party | RS) 4. Shri Nabam Rebia(Bharatiya Janata Party | RS) 5. Shri Guharam Ajgalley(BJP | LS) 6. Shri Sudarshan Bhagat(BJP | LS) 7. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 8. Shri Asaduddin Owaisi(AIMIM | LS) 9. Shri Kotha Prabhakar Reddy(TRS | LS) 10. Dr. Jayanta Kumar Roy(BJP | LS) 11. Shri Francisco Cosme Sardinha(INC | LS) 12. Shri Anurag Sharma(BJP | LS) 13. Dr. Ramapati Ram Tripathi(BJP | LS) 14. Verma, Shri Ram Shiromani(BSP | LS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | (i) Representatives from Ministry of Earth Sciences on ‘Unseasonal rains in different parts of India’; (ii) Representatives from Centre for Science & Environment on ‘Extreme climate events and their meanings’; and (iii) Representatives from India Just Transition Centre on its Report on ‘Coal Transition’ |
38 | 09/07/2021 11:00 AM 12:055 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Smt. Vandana Chavan(Nationalist Congress Party | RS) 3. Shri E. T. Mohammed Basheer(IUML | LS) 4. Shri Sudarshan Bhagat(BJP | LS) 5. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 6. Shri Asaduddin Owaisi(AIMIM | LS) 7. Shri Kotha Prabhakar Reddy(TRS | LS) 8. Dr. Jayanta Kumar Roy(BJP | LS) 9. Shri Francisco Cosme Sardinha(INC | LS) 10. Shri Ramshiromani Verma(BSP | LS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To hear the representatives of the Ministry of Earth Sciences and other stakeholders on the subject Update on Monsoon situation in the country (State-wise) |
37 | 23/06/2021 11:00 AM 12:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Anil Baluni(Bharatiya Janata Party | RS) 3. Shri R.S. Bharathi(Dravida Munnetra Kazhagam | RS) 4. Smt. Vandana Chavan(Nationalist Congress Party | RS) 5. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 6. Shri Binoy Viswam(Communist Party of India | RS) 7. Shri Guharam Ajgalley(BJP | LS) 8. Shri E. T. Mohammed Basheer(IUML | LS) 9. Shri Jaswantsinh Sumanbhai Bhabhor(BJP | LS) 10. Shri Sudarshan Bhagat(BJP | LS) 11. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 12. Shri Asaduddin Owaisi(AIMIM | LS) 13. Dr. Ranjan Singh Rajkumar(BJP | LS) 14. Dr. Jayanta Kumar Roy(BJP | LS) 15. Shri Francisco Cosme Sardinha(INC | LS) 16. Shri Anurag Sharma(BJP | LS) 17. Shri Ramshiromani Verma(BSP | LS) 18. Shri Kirti Vardhan Singh(BJP | LS) 19. Dr. Ramapati Ram Tripathi(BJP | LS) 20. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To hear the views of Prof. K VijayaRaghavan, Principal Scientific Advisor to Government of India; Dr. V K Paul, Member, NITI Aayog and Chairman, National Expert Group on Vaccine Administration for COVID-19 (NEGVAC) and the representatives of (i) Department of Biotechnology; (ii) Department of Scientific and Industrial Research and (iii) Department of Health Research and DG, ICMR on the following subjects: (i) Vaccine Development for COVID-19; (ii) Genetic sequencing of Coronavirus and its variants. |
36 | 04/03/2021 02:30 PM 12:0 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Anil Baluni(Bharatiya Janata Party | RS) 3. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 4. Shri Guharam Ajgalley(BJP | LS) 5. Shri Pradan Baruah(BJP | LS) 6. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 7. Shri Asaduddin Owaisi(AIMIM | LS) 8. Shri Francisco Cosme Sardinha(INC | LS) 9. Shri Ramshiromani Verma(BSP | LS) 10. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To (i) hear the Secretary, Ministry of Environment, Forest and Climate Change on the subject "State-wise analysis of Campa Funds"; and (ii) consider and adopt draft Reports on Demands for Grants 2021-22 of the Ministries/Departments within the purview of the Committee. |
35 | 22/02/2021 02:30 PM 04:50 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Smt. Vandana Chavan(Nationalist Congress Party | RS) 3. Shri Bhaskar Rao Nekkanti(Biju Janata Dal | RS) 4. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 5. Shri Guharam Ajgalley(BJP | LS) 6. Shri E. T. Mohammed Basheer(IUML | LS) 7. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 8. Dr. Jayanta Kumar Roy(BJP | LS) 9. Smt. Satabdi Roy (Banerjee)(AITC | LS) 10. Shri Francisco Cosme Sardinha(INC | LS) 11. Shri Anurag Sharma(BJP | LS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To consider the Demands for Grants (2021-22) of the Departments of Space and Atomic Energy |
34 | 18/02/2021 11:00 AM 01:25 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 3. Shri Guharam Ajgalley(BJP | LS) 4. Shri Asaduddin Owaisi(AIMIM | LS) 5. Shri Kotha Prabhakar Reddy(TRS | LS) 6. Shri Francisco Cosme Sardinha(INC | LS) 7. Shri Anurag Sharma(BJP | LS) 8. Shri Ramshiromani Verma(BSP | LS) 9. Shri Kirti Vardhan Singh(BJP | LS) 10. Dr. Ramapati Ram Tripathi(BJP | LS) 11. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To consider the Demands for Grants (2021-22) of the Ministries of Environment, Forest Climate Change and Earth Sciences. |
33 | 17/02/2021 11:00 AM 02:00 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 3. Shri Guharam Ajgalley(BJP | LS) 4. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 5. Shri Asaduddin Owaisi(AIMIM | LS) 6. Dr. Ranjan Singh Rajkumar(BJP | LS) 7. Shri Anurag Sharma(BJP | LS) 8. Shri Ramshiromani Verma(BSP | LS) 9. Shri Kirti Vardhan Singh(BJP | LS) 10. Dr. Ramapati Ram Tripathi(BJP | LS) 11. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To consider the Demands for Grants (2021-22) of the Departments of Science Technology; Scientific and Industrial Research; and Biotechnology. |
32 | 01/02/2021 03:30 PM 04:5 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri R.S. Bharathi(Dravida Munnetra Kazhagam | RS) 3. Smt. Vandana Chavan(Nationalist Congress Party | RS) 4. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 5. Shri Binoy Viswam(Communist Party of India | RS) 6. Shri Guharam Ajgalley(BJP | LS) 7. Shri E. T. Mohammed Basheer(IUML | LS) 8. Shri Sudarshan Bhagat(BJP | LS) 9. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 10. Shri Asaduddin Owaisi(AIMIM | LS) 11. Dr. Ranjan Singh Rajkumar(BJP | LS) 12. Shri Kotha Prabhakar Reddy(TRS | LS) 13. Dr. Jayanta Kumar Roy(BJP | LS) 14. Smt. Satabdi Roy (Banerjee)(AITC | LS) 15. Shri Mahesh Sahoo(BJD | LS) 16. Shri Francisco Cosme Sardinha(INC | LS) 17. Shri Anurag Sharma(BJP | LS) 18. Shri Ramshiromani Verma(BSP | LS) 19. Dr. Ramapati Ram Tripathi(BJP | LS) 20. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) |
Room No 63,First Floor Parliament House, New Delhi | To consider and adopt the draft Report of the Committee on and The DNA Technology (Use and Application) Regulation Bill, 2019. |
31 | 11/01/2021 03:00 PM 04:55 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Anil Baluni(Bharatiya Janata Party | RS) 3. Shri Parimal Nathwani(Yuvajana Sramika Rythu Congress Party | RS) 4. Shri Binoy Viswam(Communist Party of India | RS) 5. Shri Guharam Ajgalley(BJP | LS) 6. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 7. Shri Asaduddin Owaisi(AIMIM | LS) 8. Dr. Ranjan Singh Rajkumar(BJP | LS) 9. Shri Kotha Prabhakar Reddy(TRS | LS) 10. Dr. Jayanta Kumar Roy(BJP | LS) 11. Smt. Satabdi Roy (Banerjee)(AITC | LS) 12. Shri Anurag Sharma(BJP | LS) 13. Shri Ramshiromani Verma(BSP | LS) 14. Dr. Ramapati Ram Tripathi(BJP | LS) 15. Smt. Seema Dwivedi(Bharatiya Janata Party | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | (i) hear the views of the representatives of the Ministry of Environment, Forest and Climate Change, Central Pollution Control Board and Department of Health Family Welfare on the subject Contaminated and Hazardous Sites in the Country, their public health impacts and remedial action and (ii) consider the draft report on The DNA Technology (Use and Application) Regulation Bill, 2019. |
30 | 22/10/2020 11:00 AM 12:045 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Parimal Nathwani(Yuvajana Sramika Rythu Congress Party | RS) 3. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 4. Shri Guharam Ajgalley(BJP | LS) 5. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 6. Dr. Ranjan Singh Rajkumar(BJP | LS) 7. Dr. Jayanta Kumar Roy(BJP | LS) 8. Shri Francisco Cosme Sardinha(INC | LS) 9. Shri Anurag Sharma(BJP | LS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To hear the views of the Secretaries of the Ministries of (i) Environment, Forest and Climate Change and (ii) Housing and Urban Affairs; and Departments of (i) Health and Family Welfare and (ii) Health Research on the subject Impact of Air Pollution on COVID-19 Pandemic at National Level and measures taken under National Clean Air Programme. |
29 | 10/09/2020 11:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 3. Shri Ravi Prakash Verma(Samajwadi Party | RS) 4. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 5. Shri Asaduddin Owaisi(AIMIM | LS) 6. Dr. Ranjan Singh Rajkumar(BJP | LS) 7. Smt. Satabdi Roy (Banerjee)(AITC | LS) 8. Shri Shiromani Ram(BSP | LS) 9. Shri Kirti Vardhan Singh(BJP | LS) 10. Shri Ramapati Ram Tripathi(BJP | LS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To further undertake clause-by-clause consideration of “The DNA Technology (Use and Application) Regulation Bill, 2019” and to consider and adopt the draft Report of the Committee on the Bill. |
28 | 03/09/2020 11:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 3. Shri Ravi Prakash Verma(Samajwadi Party | RS) 4. Shri Guharam Ajgalley(BJP | LS) 5. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 6. Shri Kotha Prabhakar Reddy(TRS | LS) 7. Dr. Jayanta Kumar Roy(BJP | LS) 8. Smt. Satabdi Roy (Banerjee)(AITC | LS) 9. Shri Francisco Cosme Sardinha(INC | LS) 10. Shri Shiromani Ram(BSP | LS) 11. Shri Kirti Vardhan Singh(BJP | LS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To further undertake clause-by-clause consideration of “The DNA Technology (Use and Application) Regulation Bill, 2019” and to consider and adopt the draft Report of the Committee on the Bill. |
27 | 24/08/2020 11:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 3. Shri Guharam Ajgalley(BJP | LS) 4. Shri Sudarshan Bhagat(BJP | LS) 5. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 6. Shri Asaduddin Owaisi(AIMIM | LS) 7. Shri Anurag Sharma(BJP | LS) 8. Shri Shiromani Ram(BSP | LS) |
Committee Room Main, Ground Floor, Parliament House Annexe, New Delhi | To undertake clause-by-clause consideration of “The DNA technology (Use and Application) Regulation Bill, 2019” and adopt the draft Report of the Committee on the Bill. |
26 | 07/08/2020 11:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri R.S. Bharathi(Dravida Munnetra Kazhagam | RS) 3. Smt. Vandana Chavan(Nationalist Congress Party | RS) 4. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 5. Shri Ravi Prakash Verma(Samajwadi Party | RS) 6. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 7. Shri Asaduddin Owaisi(AIMIM | LS) 8. Shri Kotha Prabhakar Reddy(TRS | LS) 9. Dr. Jayanta Kumar Roy(BJP | LS) 10. Shri Anurag Sharma(BJP | LS) 11. Shri Shiromani Ram(BSP | LS) 12. Shri Kirti Vardhan Singh(BJP | LS) 13. Shri Ramapati Ram Tripathi(BJP | LS) 14. Shri Maharaja Sanajaoba Leishemba(Bharatiya Janata Party | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To hear the representatives of the Ministry of Environment, Forest and Climate Change on the subject ‘Draft Environment Impact Assessment Notification (EIA), 2020’. |
25 | 10/07/2020 11:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 3. Shri Ravi Prakash Verma(Samajwadi Party | RS) 4. Shri Sudarshan Bhagat(BJP | LS) 5. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 6. Shri Anurag Sharma(BJP | LS) 7. Shri Shiromani Ram(BSP | LS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | Preparedness to deal with COVID-19 and other Pandemics in future#8217;. |
24 | 04/03/2020 09:30 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri R.S. Bharathi(Dravida Munnetra Kazhagam | RS) 3. Smt. Vandana Chavan(Nationalist Congress Party | RS) 4. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 5. Shri Ravi Prakash Verma(Samajwadi Party | RS) 6. Shri Binoy Viswam(Communist Party of India | RS) 7. Shri Guharam Ajgalley(BJP | LS) 8. Shri Pradan Baruah(BJP | LS) 9. Shri Sudarshan Bhagat(BJP | LS) 10. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 11. Shri S.R. Parthiban(DMK | LS) 12. Dr. Ranjan Singh Rajkumar(BJP | LS) 13. Dr. Jayanta Kumar Roy(BJP | LS) 14. Shri Mahesh Sahoo(BJD | LS) 15. Shri Francisco Cosme Sardinha(INC | LS) 16. Shri Anurag Sharma(BJP | LS) 17. Shri Shiromani Ram(BSP | LS) 18. Shri Ramapati Ram Tripathi(BJP | LS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To consider and adopt the draft Reports on Demands for Grants 2020-21 of the Ministries/Departments within the purview the Committee. |
23 | 18/02/2020 11:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 3. Shri Ravi Prakash Verma(Samajwadi Party | RS) 4. Shri Binoy Viswam(Communist Party of India | RS) 5. Shri Guharam Ajgalley(BJP | LS) 6. Shri Sudarshan Bhagat(BJP | LS) 7. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 8. Dr. Ranjan Singh Rajkumar(BJP | LS) 9. Dr. Jayanta Kumar Roy(BJP | LS) 10. Shri Francisco Cosme Sardinha(INC | LS) 11. Shri Shiromani Ram(BSP | LS) 12. Shri Ramapati Ram Tripathi(BJP | LS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To have presentations by the Secretaries of Departments of Space; Atomic Energy; and Ministry of Environment of Forest and Climate Change on the Demands for Grants (2020-21) of their respective Ministries/Departments. |
22 | 17/02/2020 11:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 3. Shri Ravi Prakash Verma(Samajwadi Party | RS) 4. Shri Guharam Ajgalley(BJP | LS) 5. Shri E. T. Mohammed Basheer(IUML | LS) 6. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 7. Dr. Ranjan Singh Rajkumar(BJP | LS) 8. Dr. Jayanta Kumar Roy(BJP | LS) 9. Shri Shiromani Ram(BSP | LS) 10. Shri Ramapati Ram Tripathi(BJP | LS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To have presentations by the Secretaries of Departments of Science and Technology; Biotechnology; Scientific Industrial Research and Ministry of Earth Sciences on the Demands for Grants (2020-21) of their respective Ministries/Departments. |
21 | 16/01/2020 11:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Bhaskar Rao Nekkanti(Biju Janata Dal | RS) 3. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 4. Shri Ravi Prakash Verma(Samajwadi Party | RS) 5. Shri Binoy Viswam(Communist Party of India | RS) 6. Shri Guharam Ajgalley(BJP | LS) 7. Shri Pradan Baruah(BJP | LS) 8. Shri E. T. Mohammed Basheer(IUML | LS) 9. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 10. Dr. Ranjan Singh Rajkumar(BJP | LS) 11. Smt. Satabdi Roy (Banerjee)(AITC | LS) 12. Shri Francisco Cosme Sardinha(INC | LS) 13. Shri Anurag Sharma(BJP | LS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | Agenda of the meeting will be intimated in due course. |
20 | 28/11/2019 09:30 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri R.S. Bharathi(Dravida Munnetra Kazhagam | RS) 3. Shri Ravi Prakash Verma(Samajwadi Party | RS) 4. Shri Binoy Viswam(Communist Party of India | RS) 5. Shri Pradan Baruah(BJP | LS) 6. Shri Jaswantsinh Sumanbhai Bhabhor(BJP | LS) 7. Shri S.R. Parthiban(DMK | LS) 8. Dr. Ranjan Singh Rajkumar(BJP | LS) 9. Shri Kotha Prabhakar Reddy(TRS | LS) 10. Dr. Jayanta Kumar Roy(BJP | LS) 11. Shri Mahesh Sahoo(BJD | LS) 12. Shri Anurag Sharma(BJP | LS) 13. Shri Shiromani Ram(BSP | LS) 14. Shri Kirti Vardhan Singh(BJP | LS) 15. Shri Ramapati Ram Tripathi(BJP | LS) |
Room No 63,First Floor Parliament House, New Delhi | To hear the views of some non-official witnesses/experts on “The DNA Technology (Use and Application) Regulation Bill, 2019”. |
19 | 27/11/2019 09:30 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri R.S. Bharathi(Dravida Munnetra Kazhagam | RS) 3. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 4. Shri Ravi Prakash Verma(Samajwadi Party | RS) 5. Shri Binoy Viswam(Communist Party of India | RS) 6. Shri Guharam Ajgalley(BJP | LS) 7. Shri Jaswantsinh Sumanbhai Bhabhor(BJP | LS) 8. Smt. Jyotsna Charandas Mahant(INC | LS) 9. Shri S.R. Parthiban(DMK | LS) 10. Dr. Ranjan Singh Rajkumar(BJP | LS) 11. Shri Kotha Prabhakar Reddy(TRS | LS) 12. Dr. Jayanta Kumar Roy(BJP | LS) 13. Smt. Satabdi Roy (Banerjee)(AITC | LS) 14. Shri Mahesh Sahoo(BJD | LS) 15. Shri Anurag Sharma(BJP | LS) 16. Shri Shiromani Ram(BSP | LS) 17. Shri Kirti Vardhan Singh(BJP | LS) 18. Shri Ramapati Ram Tripathi(BJP | LS) |
Room No 63,First Floor Parliament House, New Delhi | To hear the views of some non-official witnesses/experts on “The DNA Technology (Use and Application) Regulation Bill, 2019”. |
18 | 31/10/2019 02:00 PM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Bhaskar Rao Nekkanti(Biju Janata Dal | RS) 3. Shri Ravi Prakash Verma(Samajwadi Party | RS) 4. Shri Pradan Baruah(BJP | LS) 5. Shri Jaswantsinh Sumanbhai Bhabhor(BJP | LS) 6. Shri Sudarshan Bhagat(BJP | LS) 7. Shri Anantkumar Hegde(BJP | LS) 8. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 9. Shri Asaduddin Owaisi(AIMIM | LS) 10. Shri Kotha Prabhakar Reddy(TRS | LS) 11. Dr. Jayanta Kumar Roy(BJP | LS) 12. Smt. Satabdi Roy (Banerjee)(AITC | LS) 13. Shri Francisco Cosme Sardinha(INC | LS) 14. Shri Anurag Sharma(BJP | LS) 15. Shri Ramapati Ram Tripathi(BJP | LS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | 1. To hear the Secretary, Department of Biotechnology on the “The DNA Technology (Use and Application) Regulation Bill, 2019”. 2. Discussion on the subject “Expansion of TMC facilities in various parts of the country’. |
17 | 11/10/2019 11:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri R.S. Bharathi(Dravida Munnetra Kazhagam | RS) 3. Smt. Vandana Chavan(Nationalist Congress Party | RS) 4. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 5. Shri Ravi Prakash Verma(Samajwadi Party | RS) 6. Shri Binoy Viswam(Communist Party of India | RS) 7. Shri Pradan Baruah(BJP | LS) 8. Shri Sudarshan Bhagat(BJP | LS) 9. Shri Anantkumar Hegde(BJP | LS) 10. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 11. Dr. Ranjan Singh Rajkumar(BJP | LS) 12. Shri Kotha Prabhakar Reddy(TRS | LS) 13. Dr. Jayanta Kumar Roy(BJP | LS) 14. Shri Francisco Cosme Sardinha(INC | LS) 15. Shri Anurag Sharma(BJP | LS) 16. Shri Shiromani Ram(BSP | LS) 17. Shri Kirti Vardhan Singh(BJP | LS) 18. Shri Ramapati Ram Tripathi(BJP | LS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To consider its future programme and to select the subjects to be examined by the Committee. |
16 | 27/09/2019 11:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 3. Shri Ravi Prakash Verma(Samajwadi Party | RS) 4. Shri E. T. Mohammed Basheer(IUML | LS) 5. Shri Jaswantsinh Sumanbhai Bhabhor(BJP | LS) 6. Shri Sudarshan Bhagat(BJP | LS) 7. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 8. Dr. Ranjan Singh Rajkumar(BJP | LS) 9. Shri Kotha Prabhakar Reddy(TRS | LS) 10. Shri Anurag Sharma(BJP | LS) 11. Shri Shiromani Ram(BSP | LS) 12. Shri Kirti Vardhan Singh(BJP | LS) 13. Shri Ramapati Ram Tripathi(BJP | LS) |
R.No. 074 , Parliament Library Building | Relevant material in connection with the meetings is being circulated separately. |
15 | 26/09/2019 11:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Shri Bhaskar Rao Nekkanti(Biju Janata Dal | RS) 3. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 4. Shri Ravi Prakash Verma(Samajwadi Party | RS) 5. Shri Binoy Viswam(Communist Party of India | RS) 6. Shri Guharam Ajgalley(BJP | LS) 7. Shri Jaswantsinh Sumanbhai Bhabhor(BJP | LS) 8. Shri Sudarshan Bhagat(BJP | LS) 9. Shri Rameshbhai Lavjibhai Dhaduk(BJP | LS) 10. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 11. Shri S.R. Parthiban(DMK | LS) 12. Dr. Ranjan Singh Rajkumar(BJP | LS) 13. Shri Kotha Prabhakar Reddy(TRS | LS) 14. Dr. Jayanta Kumar Roy(BJP | LS) 15. Smt. Satabdi Roy (Banerjee)(AITC | LS) 16. Shri Francisco Cosme Sardinha(INC | LS) 17. Shri Anurag Sharma(BJP | LS) 18. Shri Shiromani Ram(BSP | LS) 19. Shri Kirti Vardhan Singh(BJP | LS) 20. Shri Ramapati Ram Tripathi(BJP | LS) |
R.No. 074 , Parliament Library Building | Agenda of the meetings will be circulated shortly. |
14 | 25/09/2019 11:00 AM |
1. Shri Jairam Ramesh(Indian National Congress | RS) 2. Smt. Vandana Chavan(Nationalist Congress Party | RS) 3. Shri Bhaskar Rao Nekkanti(Biju Janata Dal | RS) 4. Shri Ashwini Vaishnaw(Bharatiya Janata Party | RS) 5. Shri Ravi Prakash Verma(Samajwadi Party | RS) 6. Shri Binoy Viswam(Communist Party of India | RS) 7. Shri Guharam Ajgalley(BJP | LS) 8. Shri E. T. Mohammed Basheer(IUML | LS) 9. Shri Sudarshan Bhagat(BJP | LS) 10. Shri Anantkumar Hegde(BJP | LS) 11. Dr. Sakshi Ji Swami Maharaj(BJP | LS) 12. Shri S.R. Parthiban(DMK | LS) 13. Dr. Ranjan Singh Rajkumar(BJP | LS) 14. Shri Kotha Prabhakar Reddy(TRS | LS) 15. Dr. Jayanta Kumar Roy(BJP | LS) 16. Smt. Satabdi Roy (Banerjee)(AITC | LS) 17. Shri Francisco Cosme Sardinha(INC | LS) 18. Shri Shiromani Ram(BSP | LS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | Agenda of the meetings will be circulated shortly |
13 | 14/02/2019 11:00 AM |
1. Shri Anand Sharma(Indian National Congress | RS) 2. Shri Ninong Ering(INC | LS) 3. Shri Ramesh Chander Kaushik(BJP | LS) 4. Smt. Vasanthi M.(AIADMK | LS) 5. Shri Vikram Usendi(BJP | LS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | Visit to the National Institute of Immunology and discussion with the representatives of Department of Biotechnology and the Institute on functioning of the Institute. |
12 | 08/02/2019 03:00 PM |
1. Shri Anand Sharma(Indian National Congress | RS) 2. Shri Prasanna Acharya(Biju Janata Dal | RS) 3. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam | RS) 4. Dr. Raghunath Mohapatra(Bharatiya Janata Party | RS) 5. Km. Sushmita Dev(INC | LS) 6. Shri Ramesh Chander Kaushik(BJP | LS) 7. Smt. Vasanthi M.(AIADMK | LS) 8. Shri Daddan Mishra(BJP | LS) 9. Shri Kirti Vardhan Singh(BJP | LS) 10. Shri Vikram Usendi(BJP | LS) |
Room No 63,First Floor Parliament House, New Delhi | To consider and adopt the draft 324th report of the Committee on "Status of Forests in India". |
11 | 13/12/2018 04:00 PM |
1. Shri Anand Sharma(Indian National Congress | RS) 2. Shri Prasanna Acharya(Biju Janata Dal | RS) 3. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam | RS) 4. Shri Prabhatsinh Pratapsinh Chauhan(BJP | LS) 5. Shri Shivaji Adhalrao Patil(SS | LS) 6. Shri Hari Narayan Rajbhar(BJP | LS) |
Room No 63,First Floor Parliament House, New Delhi | To interact with the Parliamentary Committee on Rules, Privileges and Discipline of Republic of Uganda. |
10 | 20/11/2018 11:30 AM |
1. Shri Anand Sharma(Indian National Congress | RS) 2. Shri Prasanna Acharya(Biju Janata Dal | RS) 3. Shri Rajkumar Dhoot(Shiv Sena | RS) 4. Shri E. T. Mohammed Basheer(IUML | LS) 5. Shri Prabhatsinh Pratapsinh Chauhan(BJP | LS) 6. Km. Sushmita Dev(INC | LS) 7. Shri Laxman Giluwa(BJP | LS) 8. Shri Ramesh Chander Kaushik(BJP | LS) 9. Shri Daddan Mishra(BJP | LS) 10. Shri Shivaji Adhalrao Patil(SS | LS) 11. Shri Vikram Usendi(BJP | LS) |
R.No. 074 , Parliament Library Building | To hear the views of representatives of the Ministry of Environment, Forest and Climate Change on ' Role of Central Pollution Control Board (CPCB) and coordination with other Ministries/Departments/ State Pollution Control Boards (SPCBs) in controlling pollution.' |
9 | 23/10/2018 11:30 AM |
1. Shri Anand Sharma(Indian National Congress | RS) 2. Shri Prasanna Acharya(Biju Janata Dal | RS) 3. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam | RS) 4. Shri Rajkumar Dhoot(Shiv Sena | RS) 5. Shri E. T. Mohammed Basheer(IUML | LS) 6. Shri Prabhatsinh Pratapsinh Chauhan(BJP | LS) 7. Km. Sushmita Dev(INC | LS) 8. Shri Ramesh Chander Kaushik(BJP | LS) 9. Smt. Vasanthi M.(AIADMK | LS) 10. Shri Daddan Mishra(BJP | LS) 11. Shri Shivaji Adhalrao Patil(SS | LS) 12. Shri Hari Narayan Rajbhar(BJP | LS) |
R.No. 074 , Parliament Library Building | To hear the views of representatives of the Ministry of Environment, Forest and Climate Change on "Pollution in major rivers of the country". |
8 | 10/10/2018 11:00 AM |
1. Shri Anand Sharma(Indian National Congress | RS) 2. Shri Anil Baluni(Bharatiya Janata Party | RS) 3. Shri Rajkumar Dhoot(Shiv Sena | RS) 4. Dr. Raghunath Mohapatra(Bharatiya Janata Party | RS) 5. Shri Sharad Pawar(Nationalist Congress Party | RS) 6. Shri Prabhatsinh Pratapsinh Chauhan(BJP | LS) 7. Shri Laxman Giluwa(BJP | LS) 8. Shri Ramesh Chander Kaushik(BJP | LS) 9. Shri Shivaji Adhalrao Patil(SS | LS) |
R.No. 074 , Parliament Library Building | To hear the views of representatives of the Ministry of Tribal Affairs and some non-official witnesses on 'Status of Forest in India'. |
7 | 20/02/2018 11:00 AM |
1. Shri Sharad Pawar(Nationalist Congress Party | RS) 2. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazhagam | RS) 3. Shri Rajkumar Dhoot(Shiv Sena | RS) 4. Shri Daddan Mishra(BJP | LS) 5. Shri Hari Narayan Rajbhar(BJP | LS) 6. Shri Vikram Usendi(BJP | LS) 7. Shri Prabhubhai Nagarbhai Vasava(BJP | LS) 8. Dr. K. Gopal(AIADMK | LS) 9. Smt. Vasanthi M.(AIADMK | LS) 10. Shri Ninong Ering(INC | LS) 11. Shri E. T. Mohammed Basheer(IUML | LS) 12. Shri Anand Sharma(Indian National Congress | RS) 13. Smt. Renuka Chowdhury(Indian National Congress | RS) 14. Shri Bhupender Yadav(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To consider the Demands for Grants (2018-19) of the Ministry of Earth Sciences |
6 | 13/02/2018 02:30 PM |
1. Shri Sharad Pawar(Nationalist Congress Party | RS) 2. Shri Hari Narayan Rajbhar(BJP | LS) 3. Shri Vikram Usendi(BJP | LS) 4. Dr. K. Gopal(AIADMK | LS) 5. Shri Anand Sharma(Indian National Congress | RS) 6. Smt. Renuka Chowdhury(Indian National Congress | RS) 7. Shri Bhupender Yadav(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To consider the Demands for Grants (2018-19) of the Department of Scientific Industrial Research |
5 | 13/02/2018 11:00 AM |
1. Shri Sharad Pawar(Nationalist Congress Party | RS) 2. Shri Hari Narayan Rajbhar(BJP | LS) 3. Shri Vikram Usendi(BJP | LS) 4. Dr. K. Gopal(AIADMK | LS) 5. Shri Anand Sharma(Indian National Congress | RS) 6. Smt. Renuka Chowdhury(Indian National Congress | RS) 7. Shri Bhupender Yadav(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To consider the Demands for Grants (2018-19) of the Department of Biotechnology |
4 | 12/02/2018 02:30 PM |
1. Shri Sharad Pawar(Nationalist Congress Party | RS) 2. Shri Daddan Mishra(BJP | LS) 3. Shri Hari Narayan Rajbhar(BJP | LS) 4. Shri Vikram Usendi(BJP | LS) 5. Shri Nagendra Singh(BJP | LS) 6. Dr. K. Gopal(AIADMK | LS) 7. Shri Kirti Vardhan Singh(BJP | LS) 8. Shri Prabhatsinh Pratapsinh Chauhan(BJP | LS) 9. Shri E. T. Mohammed Basheer(IUML | LS) 10. Shri Anand Sharma(Indian National Congress | RS) 11. Smt. Renuka Chowdhury(Indian National Congress | RS) 12. Shri Bhupender Yadav(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To consider the Demands for Grants (2018-19) of the Ministry of Environment, Forest Climate Change |
3 | 12/02/2018 11:00 AM |
1. Shri Sharad Pawar(Nationalist Congress Party | RS) 2. Shri Daddan Mishra(BJP | LS) 3. Shri Hari Narayan Rajbhar(BJP | LS) 4. Shri Vikram Usendi(BJP | LS) 5. Shri Nagendra Singh(BJP | LS) 6. Dr. K. Gopal(AIADMK | LS) 7. Shri Kirti Vardhan Singh(BJP | LS) 8. Shri Prabhatsinh Pratapsinh Chauhan(BJP | LS) 9. Shri E. T. Mohammed Basheer(IUML | LS) 10. Shri Anand Sharma(Indian National Congress | RS) 11. Smt. Renuka Chowdhury(Indian National Congress | RS) 12. Shri Bhupender Yadav(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To Consider the Demands for Grants (2018-19) of the Department of Science Technology |
2 | 25/05/2017 11:00 AM |
1. Dr. T. Subbarami Reddy(Indian National Congress | RS) 2. Ch. Sukhram Singh Yadav(Samajwadi Party | RS) 3. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazagham | RS) 4. Shri Parimal Nathwani(Independent & Others | RS) 5. Shri Rangasayee Ramakrishna(Bharatiya Janata Party | RS) 6. Shri C.P. Narayanan(Communist Party of India (Marxist) | RS) 7. Shri Ronald Sapa Tlau(Indian National Congress | RS) 8. Smt. Vandana Chavan(Nationalist Congress Party | RS) 9. Shri Daddan Mishra(BJP | LS) 10. Shri Hari Narayan Rajbhar(BJP | LS) 11. Smt. Sandhya Roy(AITC | LS) 12. Shri Vikram Usendi(BJP | LS) 13. Shri Nagendra Singh(BJP | LS) 14. Shri Parbhubhai Nagarbhai Vasava(BJP | LS) 15. Shri Chirag Paswan(LJSP | LS) 16. Km. Sushmita Dev(INC | LS) 17. Shri Muzaffar Hussain Baig(J&KPDP | LS) 18. Shri Nagendra Kumar Pradhan(BJD | LS) 19. Dr. K. Gopal(AIADMK | LS) 20. Smt. Vasanthi M.(AIADMK | LS) 21. Shri Nanabhau Falgunrao Patole(BJP | LS) 22. Shri Kirti Vardhan Singh(BJP | LS) 23. Shri Laxman Giluwa(BJP | LS) 24. Shri Shivaji Adhalrao Patil(SS | LS) 25. Shri Pankaj Chaudhary(BJP | LS) 26. Maulana Badruddin Ajmal(AIUDF | LS) 27. Shri Ninong Ering(INC | LS) 28. Shri Prabhatsinh Pratapsinh Chauhan(BJP | LS) 29. Shri E. T. Mohammed Basheer(IUML | LS) |
R.No. 074 , Parliament Library Building | To hear the views of Secretaries of Ministry of Environment, Forest and Climate Change and Department of Bio-technology on the subject "GM Crops and its Impact on Environment'. |
1 | 24/05/2017 03:00 PM |
1. Smt. Renuka Chowdhury(Indian National Congress | RS) 2. Shri Prasanna Acharya(Biju Janata Dal | RS) 3. Ch. Sukhram Singh Yadav(Samajwadi Party | RS) 4. Shri S.R. Balasubramoniyan(All India Anna Dravida Munnetra Kazagham | RS) 5. Shri Parimal Nathwani(Independent & Others | RS) 6. Shri Rangasayee Ramakrishna(Bharatiya Janata Party | RS) 7. Shri C.P. Narayanan(Communist Party of India (Marxist) | RS) 8. Shri Ronald Sapa Tlau(Indian National Congress | RS) 9. Smt. Vandana Chavan(Nationalist Congress Party | RS) 10. Shri Daddan Mishra(BJP | LS) 11. Shri Hari Narayan Rajbhar(BJP | LS) 12. Smt. Sandhya Roy(AITC | LS) 13. Shri Vikram Usendi(BJP | LS) 14. Shri Nagendra Singh(BJP | LS) 15. Shri Parbhubhai Nagarbhai Vasava(BJP | LS) 16. Shri Chirag Paswan(LJSP | LS) 17. Km. Sushmita Dev(INC | LS) 18. Shri Muzaffar Hussain Baig(J&KPDP | LS) 19. Shri Nagendra Kumar Pradhan(BJD | LS) 20. Dr. K. Gopal(AIADMK | LS) 21. Smt. Vasanthi M.(AIADMK | LS) 22. Shri Nanabhau Falgunrao Patole(BJP | LS) 23. Shri Kirti Vardhan Singh(BJP | LS) 24. Shri Laxman Giluwa(BJP | LS) 25. Shri Shivaji Adhalrao Patil(SS | LS) 26. Shri Pankaj Chaudhary(BJP | LS) 27. Maulana Badruddin Ajmal(AIUDF | LS) 28. Shri Ninong Ering(INC | LS) 29. Shri Prabhatsinh Pratapsinh Chauhan(BJP | LS) 30. Shri E. T. Mohammed Basheer(IUML | LS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To Hear the views of: 1) Secretary, Department of Agricultural Research Education (DARE) DG ICAR, Ministry of Agriculture and Farmers Welfare;ii) Secretary, Department of Animal Husbandry, Dairying Fisheries; and iii) Chairman Animal Welfare Board of India on the subject Impact of GM Crops on animals. |
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