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Details Of :- General Purposes Committee
Chairman:- Shri Jagdeep Dhankhar
Constituted on:- 15-Nov-2019
Introduction
The General Purposes Committee consists of the Chairman, the Deputy Chairman, members of the panel of Vice-Chairmen, Chairmen of all parliamentary standing committees of Rajya Sabha, leaders of recognised parties and groups in Rajya Sabha and such other members as may be nominated by the Chairman. The Chairman, Rajya Sabha, is the ex-officio Chairman of the Committee. The functions of the Committee are to consider and advise on such matters concerning the affairs of the House as may be referred to it by the Chairman from time to time.
Member: Vacant :
S.No |
Member Name |
House |
State / UT |
Party |
|---|---|---|---|---|
| 1 | Shri Jagdeep Dhankhar 1 | Chairman | ||
| 2 | Shri Harivansh 2 | Rajya Sabha | Bihar | Janata Dal (United) |
| 3 | Shri Tiruchi Siva 3 | Rajya Sabha | Tamil Nadu | Dravida Munnetra Kazhagam |
| 4 | Shri Sukhendu Sekhar Ray | Rajya Sabha | West Bengal | ALL INDIA TRINAMOOL CONGRESS |
| 5 | Shri Derek O Brien | Rajya Sabha | West Bengal | ALL INDIA TRINAMOOL CONGRESS |
| 6 | Shri Birendra Prasad Baishya | Rajya Sabha | Assam | Asom Gana Parishad |
| 7 | Shri Prabhakar Reddy Vemireddy | Rajya Sabha | Andhra Pradesh | Yuvajana Sramika Rythu Congress Party |
| 8 | Shri Bhubaneswar Kalita 4 | Rajya Sabha | Assam | Bharatiya Janata Party |
| 9 | Smt. Vandana Chavan 5 | Rajya Sabha | Maharashtra | Nationalist Congress Party |
| 10 | Dr. L. Hanumanthaiah 6 | Rajya Sabha | Karnataka | Indian National Congress |
| 11 | Shri Prem Chand Gupta 7 | Rajya Sabha | Bihar | Rashtriya Janata Dal |
| 12 | Dr. K. Keshava Rao 8 | Rajya Sabha | Telangana | Telangana Rashtra Samithi |
| 13 | Shri Elamaram Kareem 9 | Rajya Sabha | Kerala | Communist Party of India (Marxist) |
| 14 | Prof. Ram Gopal Yadav 10 | Rajya Sabha | Uttar Pradesh | Samajwadi Party |
| 15 | Shri Mallikarjun Kharge 11 | Rajya Sabha | Karnataka | Indian National Congress |
| 16 | Shri Ram Nath Thakur 12 | Rajya Sabha | Bihar | Janata Dal (United) |
| 17 | Shri Sushil Kumar Modi 13 | Rajya Sabha | Bihar | Bharatiya Janata Party |
| Ministry Name.: | |
| Year |
Report Details Not Available
CHAPTERXXIII
GENERALPURPOSES COMMITTEE
________________________________________________________________________
278. General Purposes Committee
There shall be a General Purposes Committee.
279. Constitution
(1) TheCommittee shall consist of the Chairman, the Deputy Chairman, Members of thePanel of Vice-Chairmen, Chairmen of all Standing Parliamentary Committees ofRajya Sabha, Leaders of recognised Parties and Groups in Rajya Sabha and suchother Members as may be nominated by the Chairman. The Chairman shall be the ex-officioChairman of the Committee.
(2) TheCommittee nominated under Sub-rule (I) shall hold office until a new Committeeis nominated.
(3) Casualvacancies in the Committee shall be filled by the Chairman.
280. Quorum
In order to constitute a sitting of the Committee, thequorum shall be, as near as may be, one third of the total number of Members ofthe Committee.
281. Functions
The functions of the Committee shall be to consider andadvise on such matters concerning the affairs of the House as may be referredto it by the Chairman from time to time.
282. Record of decisions
A record of the decisions of the Committee shall bemaintained and circulated to members of the Committee under the direction ofthe Chairman
283. Special Report
The Committee may, if it thinks fit, make a specialreport on any matter that arises or comes to light in the course of its workwhich it may consider necessary to bring to the notice of the Chairman or theHouse, notwithstanding that such matter is not directly connected with, or doesnot fall within or is not incidental to, its terms of reference.
284. Presentation of Report
The Report of the Committee shall be presented to theCouncil by the Deputy Chairman or in his absence, by any Member of theCommittee.
285. Power to make detailed rules
The Committee may with the approval of the Chairman makedetailed rules of procedure to supplement the provisions contained in the rulesin this Chapter.
|
Name & Designation |
Address |
Contact number and E-mail address |
|
COMMITTEE SECRETARIAT | ||
|
Dr. Vandana Kumar Additional Secretary |
Room No. 144, First Floor Parliament House Annexe |
Ph. 23034128, 23011992 Fax : 23094298 E-mail: |
|
Shri Sunil Dutt Nautiyal Joint Secretary |
Room No. 517, Fifth Floor Parliament House Annexe |
Ph. 23034063, 23014850 Fax : 23092150 E-mail: sd.nautiyal@sansad.nic.in |
|
Shri Roshan Lal Director |
Room No. 143, First Floor Parliament House Annexe |
Ph. 23034353 E-mail : roshan.lal65@sansad.nic.in |
|
Shri Dinesh Singh Additional Director |
Room No. 540, Fifth Floor Parliament House Annexe |
Ph. 23035581 E-mail: dinesh.singh65@sansad.nic.in |
|
Shri Khader Sharief Committee Officer |
Room No. 407, Fourth Floor, B Block, Parliament House Annexe Extension
Ph. 23035771 |
E-mail: khader.sharief@sansad.nic.in |
|
Shri Kaushik Banerjee Assistant Committee Officer |
E-mail: kaushik.banerjee91@sansad.nic.in | |
|
Shri Rajendra Kumar Senior Secretariat Assistant |
E-mail: rajendra.ku@sansad.nic.in | |
|
Shri Keshav Gaur Secretariat Assistant |
E-mail : keshav.gaur@sansad.nic.in | |
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