PARLIAMENT OF INDIA

RAJYA SABHA

COUNCIL OF STATES

MENU

Standing Committees

Department Related Parliamentary Standing Committees-RS

Select Commitees

Joint Committees


Details Of :- Government Assurances

Chairman:- Dr. M. Thambidurai
Constituted on:- 02-Nov-2022


Introduction

The functions of the Committee are: (a) to scrutinize the assurances, promises, undertakings, etc. given by Minister from time to time on the floor of the House during Question Hour as also during discussion on Bills, Resolutions, Motions, Calling Attention notices, etc.; and (b) to report to the House on the extent to which such assurances, promises, undertakings, etc. have been fully or satisfactorily implemented, and when implemented, whether such implementation has taken place within the minimum time necessary for the purpose or whether there has been an inordinate delay in the implementation of assurances and if so the reasons therefor. The Committee determines its own procedure in connection with all matters relating to the consideration of any question of assurances, promises, undertakings, etc. by it. The reports of the Committee are presented to the House from time to time by the Chairman of the Committee or, in his absence, by any member of the Committee.

Member:                    Vacant :

S.No
Member Name
House
State / UT
Party
1 Dr. M. Thambidurai Rajya Sabha Tamil Nadu All India Anna Dravida Munnetra Kazhagam
2 Shri Birendra Prasad Baishya Rajya Sabha Assam Asom Gana Parishad
3 Shri Mohammed Nadimul Haque Rajya Sabha West Bengal All India Trinamool Congress
4 Shri Hishey Lachungpa Rajya Sabha Sikkim Sikkim Democratic Front
5 Smt. Ramilaben Becharbhai Bara Rajya Sabha Gujrat Bharatiya Janata Party
6 Shri Sakaldeep Rajbhar Rajya Sabha Uttar Pradesh Bharatiya Janata Party
7 Smt. Seema Dwivedi Rajya Sabha Uttar Pradesh Bharatiya Janata Party
8 Shri M. Mohamed Abdulla Rajya Sabha Tamil Nadu Dravida Munnetra Kazhagam
9 Shri Gulam Ali Rajya Sabha Nominated Nominated
10 Shri Akhilesh Prasad Singh 1 Rajya Sabha Bihar Indian National Congress

1 Member w.e.f. 05/12/2022

Ministry Name.:  
Year    
Report No
Subject of the Report
Date of Adoption
Date of Presentation
Type
76 Report on implementation of assurances laid during the 255th, 256th and 257th sessions/Requests for dropping and extension of time. 19/12/2022 21/12/2022 PDF
75 Report on implementation of assurances laid during the 253rd, 254th and 255th sessions/Requests for dropping and extension of time. 15/12/2021 17/12/2021 PDF
74 Report on implementation of assurances laid during the 250th, 251st and 252nd sessions/Requests for dropping and extension of time. 08/02/2021 11/02/2021 PDF
73 Report on implementation of assurances laid during the 247th, 248th and 249th sessions/Requests for dropping and extension of time. 09/12/2019 11/12/2019 PDF
72 Report on implementation of assurances laid during the 244th, 245th and 246th sessions/Requests for dropping and extension of time. 28/12/2018 31/12/2018 PDF
71 Report on implementation of assurances laid during the 241st, 242nd and 243rd sessions/Requests for dropping and extension of time. 28/12/2017 29/12/2017 PDF
70 Report on implementation of assurances laid during the 237th, 238th, 239th and 240th sessions/Requests for dropping and extension of time. 14/12/2016 15/12/2016 PDF
69 Report on implementation of assurances laid during the 233rd, 234th, 235th and 236th sessions/Requests for dropping and extension of time. 16/12/2015 17/12/2015 PDF
68 Report on implementation of assurances laid during the 230th, 231st and 232nd sessions/Requests for dropping and extension of time. 17/12/2014 18/12/2014 PDF
67 Report on implementation of assurances laid during the 227th, 228th and 229th sessions/Requests for dropping and extension of time. 17/12/2013 18/12/2013 PDF
66 Report on Implementation of assurances laid during the 224th, 225th and 226th sessions/Requests for dropping and extension of time. 18/12/2012 19/12/2012 PDF
65 Report on Implementation of assurances laid during the 221st 222nd and 223rd Sessions/Requests for dropping and extension of time etc. 16/12/2011 19/12/2011 PDF
64 Report on Implementation of assurances laid during the 218th, 219th and 220th Sessions/Requests for dropping and extension of time etc. 02/12/2010 03/12/2010 PDF
63 Report on Implementation of assurances laid during the 214th, 215th, 216th and 217th Sessions/Requests for dropping and extension of time etc. 16/12/2009 18/12/2009 PDF
62 Report on Implementation of assurances laid during the 212th and 213th Sessions/Requests for dropping and extension of time etc. 17/12/2008 18/12/2008 PDF
61 Report on Implementation of assurances laid during the 210th and 211th Sessions/Requests for dropping and extension of time etc. 04/12/2007 05/12/2007 PDF
60 Report on Implementation of assurances laid during the 206th, 207th and 208th Sessions/Requests for dropping and extension of time etc. 14/12/2006 18/12/2006 PDF
59 Report on Implementation of assurances laid during the 203rd, 204th and 205th Sessions/Requests for dropping and extension of time etc. 19/12/2005 21/12/2005 PDF
58 Report on implementation of assurances laid during 200th, 201st and 202nd Sessions/Requests for dropping and extension of time etc. 21/12/2004 23/12/2004 PDF
57 Report on Implementation of assurances laid during the 197th, 198th and 199th Sessions/Requests for dropping and extension of time etc. 15/12/2003 17/12/2003 PDF
56 Report on Implementation of assurances laid during the 195th and 196th Sessions/Requests for dropping and extension of time etc. 18/12/2002 19/12/2002 PDF
55 Report on Implementation of assurances laid during the 193rd and 194th Sessions/Requests for dropping and extension of time 30/04/2002 06/05/2002 PDF
54 Report on implementation of Assurances laid during the 192nd Session/request for dropping and extension of time etc. 27/08/2001 29/08/2001 PDF
53 Report on implementation of assurances laid during the 191st Session/Requests for dropping and extension of time etc. 25/04/2001 26/04/2001 PDF
52 Report on implementation of assurances laid during the 189th and 190th Sessions/Requests for dropping and extension of time etc. 14/12/2000 21/12/2000 PDF
50 Assurances pertaining to Multi-lingual languages as medium of examinations conducted by UPSC and recommendations of Dr.Satish Chandra Committee. 22/08/2000 25/08/2000 PDF
49 Report on the Assurance pertaining to preservation of the Vivekananda Rock Memorialat Kanyakumari. 07/12/1999 09/12/1999 PDF
48 Report on Assurance pertaining Payment of Statutory Dues to Workers of PSUs 22/10/1999 29/10/1999 PDF
47 Report on dropping of Assurances on the request of Ministries. 22/10/1999 26/10/1999 PDF
46 Report on assurances pertaining to (i) Law to protect Agricultural Labourers; and (ii) Amendments in Minimum Wages Act, 1948 16/12/1998 21/12/1998 PDF
45 Report on assurance pertaining to Loans by Public Sector Banks to farmers arising out of the USQ No. 244 of 16th July, 1996. 02/07/1998 07/07/1998 PDF
44 Report on assurances pertaining to steps to curb corruption in banks and cases of bungling 02/07/1998 07/07/1998 PDF
43 Report on Aviation security in domestic and international sectors and Report on enforcement of drug Laws. 28/07/1997 28/07/1997 PDF
42 Action Taken by Govt. on the forty-first Report of the Committee pertaining to Maruti Udyog 16/12/1996 18/12/1996 PDF
41 Report pertaining to assurances given in reply to USQ No. 1240 dated 7-5-1992,USQ.No. 206 dated 9-7-1992 and USQ. No.3227 dated 19.8.1993 regarding CBI enquiry into cases of corruption in Maruti Udyog Ltd. Complaints against ex-Chairman-cum-Managing Director of Maruti Udyog Ltd. and irregularities in Maruti Udyog Ltd. 23/08/1995 25/08/1995 PDF
40 Report pertaining to assurance given in reply to USQ No.872 dated 3.3.1992 on Report on Banking customer services and various requests received from ministries for dropping of assurances 03/05/1994 13/05/1994 PDF
39 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 20/08/1993 26/08/1993 PDF
38 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House 05/05/1992 12/05/1992 PDF
37 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House 09/09/1991 12/09/1991 PDF
36 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House 22/05/1990 29/05/1990 PDF
35 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House 09/08/1989 11/08/1989 PDF
34 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House 08/05/1989 12/05/1989 PDF
33 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 04/05/1988 12/05/1988 PDF
32 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 02/12/1987 09/12/1987 PDF
31 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 05/05/1987 08/05/1987 PDF
30 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 29/07/1986 07/08/1986 PDF
29 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 10/03/1986 13/03/1986 PDF
28 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 14/08/1985 20/08/1985 PDF
27 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 08/03/1985 15/03/1985 PDF
26 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 22/08/1984 24/08/1984 PDF
25 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 12/03/1984 21/03/1984 PDF
24 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 08/12/1983 15/12/1983 PDF
23 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 02/05/1983 04/05/1983 PDF
22 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 02/11/1982 04/11/1982 PDF
21 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 05/03/1982 06/03/1982 PDF
20 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 23/12/1981 24/12/1981 PDF
19 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 16/09/1981 17/09/1981 PDF
18 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 06/05/1981 08/05/1981 PDF
17 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 18/03/1981 25/03/1981 PDF
16 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 18/12/1980 22/12/1980 PDF
15 Report on-Request from Ministry for extension of time and dropping of assurances/Implementation Report laid on the Table of the House 02/06/1980 17/06/1980 PDF
14 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 11/01/1980 24/01/1980 PDF
13 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 02/05/1979 04/05/1979 PDF
12 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 20/12/1978 20/12/1978 PDF
11 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 30/05/1978 11/08/1978 PDF
10 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 21/01/1978 16/03/1978 PDF
9 Report on-Request from Ministry for extension of time and dropping of assurances/Implementation Report laid on the Table of the House 26/04/1977 13/06/1977 PDF
8 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 26/04/1977 26/04/1977 PDF
7 Report on-Request from Ministry for extension of time and dropping of assurances/Scrutiny of Implementation Report laid on the Table of the House. 19/03/1976 02/04/1976 PDF
6 Report on-Request from Ministry for extension of time and dropping of assurances/ Scrutiny of Implementation Report laid on the Table of the House. 08/05/1975 09/05/1975 PDF
5 Report on-Request from Ministry for extension of time and dropping of assurances/Implementation Report laid on the Table of the House 18/12/1974 21/12/1974 PDF
4 Report on-Request from Ministry for extension of time and dropping of assurances/Implementation Report laid on the Table of the House 21/03/1974 25/03/1974 PDF
3 Report on Implementation of assurances/Requests received from Ministries for extension and dropping of Assurances. 10/12/1973 18/12/1973 PDF
2 Report on inordinate delay in implementation of Assurances/Assurances not fully or satisfactorily implemented/Request for extension of time for implementing Assurances/Request for dropping certain assurances/Representation received in respect of non-Implementation of certain assurances/Review of Pending cases 09/05/1973 18/05/1973 PDF
1 Report on inordinate delay in implementation of Assurances/Extension of time for implementation of assurances/Assurances which do not appear to have been fully or satisfactorily implemented 07/11/1972 13/11/1972 PDF

212A. Committee on Government Assurances

There shall be a Committee on Government Assurances to scrutinize the assurances, promises, undertakings, etc., given by Ministers, from time to time, on the floor of the Council and to report on-

(a) the extent to which such assurances, promises, undertakings, etc., have been implemented and

(b) when implemented whether such implementation has taken place within the minimum time necessary for the purpose.

212B. Constitution

(1) The Committee shall consist of ten members who shall be nominated by the Chairman.

(2) The Committee nominated under sub-rule (1) shall hold office until a new Committee is nominated.

(3) Casual vacancies in the Committee shall be filled by the Chairman.

212C. Chairman of Committee

(1) The Chairman of the Committee shall be appointed by the Chairman from amongst the members of the Committee:

Provided that it the Deputy Chairman is a member of the Committee he shall be appointed Chairman of the Committee.

(2) if the Chairman of the Committee is for any reason unable to act, the Chairman may similarly appoint another Chairman of the Committee in his place.

(3) If the Chairman of the Committee is absent from any meeting, the Committee shall choose another member to act as Chairman of the Committee for that meeting.

212D. Quorum

(1) In order to constitute a meeting of the Committee, the quorum shall be five.

(2) The Chairman of the Committee shall not vote in the first instance but in the case of an equality of votes on any matter, he shall have, and exercise, a casting vote.

212E. Power to take evidence or call for papers records or documents

. (1) The Committee shall have power to require the attendance of persons or the production of papers or records, if such a course is considered necessary for the discharge of its duties:

Provided that Government may decline to produce a document on the ground that its disclosure would be prejudicial to the safety or interest of the State.

(2) Subject to the provision of this rule, a witness may be summoned by an order signed by the Secretary-General and shall produce such documents as are required for the use of the Committee.

(3) It shall be in the discretion of the Committee to treat any evidence tendered before it as secret or confidential.

212F. Presentation of report

The report of the Committee shall be presented to the Council by the Chairman of the Committee or, in his absence, by any member of the Committee.

212G. Regulation of procedure

The Committee shall determine its own procedure in connection with all matters connected with the consideration of any question of assurances, promises, undertakings, etc., in the Committee.


Sl.

Name, Designation & Address

Contact No.

 E-mail

1.

Sh. Jagdish Kumar,
Additional Secretary (Member Services)
Room No. 007, Ground Floor, PHA

23034061

jagdishk@sansad.nic.in

2.

Sh. Sanjay Kumar Khursija
Joint Secretary
(E&T) & Appellate Authority
Room No. 239, Second Floor, PHA

23034239

 

sanjay.khursija@sansad.nic.in

3.

Ms. Catherine John L.,
Deputy Secretary (Q)-II
Room No. 528- A, 5th Floor, PHA

23035638

 

catherine.johnl@sansad.nic.in

4.

Sh. Abhishek Yadav,

Committee Officer

Room No. 417, PHA Ex Building

23035776

 

rsc3as@sansad.nic.in

5.

Sh. Jitender Kumar Madan,
Assistant Committee Officer

23035776

rsc3as@sansad.nic.in

6.

Sh. Saurabh Chaudhari,
Assistant Committee Officer

23035776

rsc3as@sansad.nic.in

7.

Smt. Kunsang Dolma,
Assistant Committee Officer

23035776

rsc3as@sansad.nic.in

8.

Sh. Jitendar Kumar,
Assistant Committee Officer

23035776

rsc3as@sansad.nic.in

9.

Sh. Mohit Kumar Sorout

Assistant Committee Officer

23035776

rsc3as@sansad.nic.in

10

Smt. Jugnu,
Senior Secretariat Assistant

23035776

rsc3as@sansad.nic.in

11.

Sh. M. Ginkhankhup,
Secretariat Assistant

23035776

rsc3as@sansad.nic.in


S.No
Title
File
Hyperlink
1 Rules of Procedure Rules of Procedure.pdf
2 Statistical Analysis Click Here
3 GOI Manual Extraction GOI Manual Extraction.pdf
4 Search On Government Assurance Click Here
5 Introduction Introduction.pdf

Committee Meetings
DATE
Time
Meeting No
Venue & Place
Agenda
Print Notice
10-Feb-2023 03:00 PM 4 Committee Room - 4, Block A, PHA Ext. Building, New Delhi to hear the views of Secretary, Department of Financial Services, Ministry of Finance Scheduled

Meeting Attendance
S.No.
Date of Sitting /Sitting From /Sitting To
Member Name
Venue Name
Agenda
15 19/12/2022
10:30 AM
1. Dr. M. Thambidurai(All India Anna Dravida Munnetra Kazhagam | RS)
2. Shri Birendra Prasad Baishya(Asom Gana Parishad | RS)
3. Smt. Ramilaben Becharbhai Bara(Bharatiya Janata Party | RS)
4. Smt. Seema Dwivedi(Bharatiya Janata Party | RS)
5. Shri M. Mohamed Abdulla(Dravida Munnetra Kazhagam | RS)
6. Shri Gulam Ali(Nominated | RS)
 Committee Room - 4, Block A, PHA Ext. Building, New Delhi to consider and adopt the Draft 76th Report of the Committee.
14 02/12/2022
11:30 AM
1. Dr. M. Thambidurai(All India Anna Dravida Munnetra Kazhagam | RS)
2. Shri Birendra Prasad Baishya(Asom Gana Parishad | RS)
3. Shri K.T.S. Tulsi(Indian National Congress | RS)
4. Shri Sakaldeep Rajbhar(Bharatiya Janata Party | RS)
5. Smt. Seema Dwivedi(Bharatiya Janata Party | RS)
6. Shri Gulam Ali(Nominated | RS)
 Committee Room - 4, Block A, PHA Ext. Building, New Delhi Oral evidence of Secretary, Higher Education, Ministry of Education
13 22/11/2022
11:00 AM
1. Dr. M. Thambidurai(All India Anna Dravida Munnetra Kazhagam | RS)
2. Shri Birendra Prasad Baishya(Asom Gana Parishad | RS)
3. Shri Sakaldeep Rajbhar(Bharatiya Janata Party | RS)
4. Smt. Seema Dwivedi(Bharatiya Janata Party | RS)
5. Shri Gulam Ali(Nominated | RS)
 Committee Room - 4, Block A, PHA Ext. Building, New Delhi to chalk out the future course of action/agenda to be taken up by the Committee.
12 23/06/2022
03:30 PM
12:00 AM		 1. Smt. Ramilaben Becharbhai Bara(Bharatiya Janata Party | RS)
2. Shri Vishambhar Prasad Nishad(Samajwadi Party | RS)
3. Shri Sakaldeep Rajbhar(Bharatiya Janata Party | RS)
4. Shri K.T.S. Tulsi(Indian National Congress | RS)
5. Shri A. Navaneethakrishnan(All India Anna Dravida Munnetra Kazhagam | RS)
6. Smt. Seema Dwivedi(Bharatiya Janata Party | RS)
 Committee Room - 4, Block A, PHA Ext. Building, New Delhi to consider some requests for dropping of pending assurances received from various Ministries/Departments.
11 23/03/2022
03:30 PM
12:00 AM		 1. Shri A. Navaneethakrishnan(All India Anna Dravida Munnetra Kazhagam | RS)
2. Shri Birendra Prasad Baishya(Asom Gana Parishad | RS)
3. Smt. Ramilaben Becharbhai Bara(Bharatiya Janata Party | RS)
4. Shri Md. Nadimul Haque(All India Trinamool Congress | RS)
5. Shri Vishambhar Prasad Nishad(Samajwadi Party | RS)
6. Shri Sakaldeep Rajbhar(Bharatiya Janata Party | RS)
7. Smt. Sampatiya Uikey(Bharatiya Janata Party | RS)
 Room No 63,First Floor Parliament House, New Delhi to consider some requests for dropping of assurances, Implementation Reports and Status Notes received from various Ministries/Departments
10 15/12/2021
03:00 PM
1. Shri A. Navaneethakrishnan(All India Anna Dravida Munnetra Kazhagam | RS)
2. Shri Birendra Prasad Baishya(Asom Gana Parishad | RS)
3. Smt. Ramilaben Becharbhai Bara(Bharatiya Janata Party | RS)
4. Shri Md. Nadimul Haque(All India Trinamool Congress | RS)
5. Shri Vishambhar Prasad Nishad(Samajwadi Party | RS)
6. Shri Sakaldeep Rajbhar(Bharatiya Janata Party | RS)
7. Shri K.T.S. Tulsi(Indian National Congress | RS)
8. Smt. Sampatiya Uikey(Bharatiya Janata Party | RS)
9. Shri Vaiko(Marumalarchi Dravida Munetra Kazhagam | RS)
 Room No 67,First Floor Parliament House, New Delhi to consider and adopt the draft 75th Report
9 08/12/2021
03:00 PM
1. Shri A. Navaneethakrishnan(All India Anna Dravida Munnetra Kazhagam | RS)
2. Shri Birendra Prasad Baishya(Asom Gana Parishad | RS)
3. Smt. Ramilaben Becharbhai Bara(Bharatiya Janata Party | RS)
4. Shri Vishambhar Prasad Nishad(Samajwadi Party | RS)
5. Smt. Sampatiya Uikey(Bharatiya Janata Party | RS)
6. Shri Vaiko(Marumalarchi Dravida Munetra Kazhagam | RS)
7. Smt. Seema Dwivedi(Bharatiya Janata Party | RS)
 Room No 63,First Floor Parliament House, New Delhi to consider some requests received from Ministries/Departments for dropping of assurances.
8 04/08/2021
03:00 PM
1. Shri A. Navaneethakrishnan(All India Anna Dravida Munnetra Kazhagam | RS)
2. Smt. Ramilaben Becharbhai Bara(Bharatiya Janata Party | RS)
3. Shri Vishambhar Prasad Nishad(Samajwadi Party | RS)
4. Shri Sakaldeep Rajbhar(Bharatiya Janata Party | RS)
5. Smt. Sampatiya Uikey(Bharatiya Janata Party | RS)
 Room No 63,First Floor Parliament House, New Delhi to consider some requests received from various Ministries/Departments for dropping of assurances.
7 07/07/2021
11:00 AM
12:00 AM		 1. Shri A. Navaneethakrishnan(All India Anna Dravida Munnetra Kazhagam | RS)
2. Shri Birendra Prasad Baishya(Asom Gana Parishad | RS)
3. Smt. Ramilaben Becharbhai Bara(Bharatiya Janata Party | RS)
4. Shri Md. Nadimul Haque(All India Trinamool Congress | RS)
5. Smt. Sampatiya Uikey(Bharatiya Janata Party | RS)
 Committee Room - 4, Block A, PHA Ext. Building, New Delhi to consider some requests received from various Ministries for dropping of assurances.
6 08/02/2021
03:00 PM
1. Shri A. Navaneethakrishnan(All India Anna Dravida Munnetra Kazhagam | RS)
2. Shri Birendra Prasad Baishya(Asom Gana Parishad | RS)
3. Smt. Ramilaben Bara(Bharatiya Janata Party | RS)
4. Shri Sakaldeep Rajbhar(Bharatiya Janata Party | RS)
5. Smt. Sampatiya Uikey(Bharatiya Janata Party | RS)
 Committee Room - 4, Block A, PHA Ext. Building, New Delhi to adopt the 74th Report of the Committee and to consider some requests received from various Ministries for dropping of assurances.
5 24/11/2020
11:30 AM
12:0 AM		 1. Shri A. Navaneethakrishnan(All India Anna Dravida Munnetra Kazhagam | RS)
2. Shri Md. Nadimul Haque(ALL INDIA TRINAMOOL CONGRESS | RS)
3. Shri Ravi Prakash Verma(Samajwadi Party | RS)
4. Shri Sakaldeep Rajbhar(Bharatiya Janata Party | RS)
5. Shri K.T.S. Tulsi(Indian National Congress | RS)
 Room No 63,First Floor Parliament House, New Delhi to hear the Secretaries of the Ministry of Social Justice and Empowerment and the Ministry of Women and Child Development on the pending assurances.
4 28/10/2020
11:30 AM
1. Shri Birendra Prasad Baishya(Asom Gana Parishad | RS)
2. Shri Md. Nadimul Haque(ALL INDIA TRINAMOOL CONGRESS | RS)
3. Shri Ravi Prakash Verma(Samajwadi Party | RS)
4. Shri Biswajit Daimary(Bodoland People's Front | RS)
5. Shri Sakaldeep Rajbhar(Bharatiya Janata Party | RS)
6. Shri K.T.S. Tulsi(Indian National Congress | RS)
 Room No 63,First Floor Parliament House, New Delhi to consider some requests received from various Ministries for dropping of assurances
3 19/03/2020
03:00 PM
1. Shri A. Navaneethakrishnan(All India Anna Dravida Munnetra Kazhagam | RS)
2. Shri Birendra Prasad Baishya(Asom Gana Parishad | RS)
3. Shri Vaiko(Marumalarchi Dravida Munetra Kazhagam | RS)
4. Shri Lal Sinh Vadodia(Bharatiya Janata Party | RS)
5. Shri Md. Nadimul Haque(ALL INDIA TRINAMOOL CONGRESS | RS)
6. Shri Ravi Prakash Verma(Samajwadi Party | RS)
 Room No. 62, Parliament House to hear the Secretaries of Ministry of Home Affairs and Ministry of Culture on the pending assurances of these Ministries.
2 09/12/2019
03:00 PM
1. Shri A. Navaneethakrishnan(All India Anna Dravida Munnetra Kazhagam | RS)
2. Shri Lal Sinh Vadodia(Bharatiya Janata Party | RS)
3. Shri Md. Nadimul Haque(ALL INDIA TRINAMOOL CONGRESS | RS)
4. Smt. Sampatiya Uikey(Bharatiya Janata Party | RS)
5. Smt. Viplove Thakur(Indian National Congress | RS)
6. Shri Ravi Prakash Verma(Samajwadi Party | RS)
 Committee Room - 4, Block A, PHA Ext. Building, New Delhi To adopt the 73rd Report of the Committee
1 08/11/2019
11:30 AM
1. Shri A. Navaneethakrishnan(All India Anna Dravida Munnetra Kazhagam | RS)
2. Shri Birendra Prasad Baishya(Asom Gana Parishad | RS)
3. Shri Lal Sinh Vadodia(Bharatiya Janata Party | RS)
4. Shri Madhusudan Mistry(Indian National Congress | RS)
5. Smt. Sampatiya Uikey(Bharatiya Janata Party | RS)
6. Smt. Viplove Thakur(Indian National Congress | RS)
7. Shri Ravi Prakash Verma(Samajwadi Party | RS)
 Room No 63,First Floor Parliament House, New Delhi to conside references received from Ministries on certain assurances.


Subject Details Not Available


Press Releases Relating To Reports of Committees
S.No
Press Release
Date of Publication
Commitee Name
1 Press Release on 76th Report of the Committee on Government Assurances 21/12/2022 Government Assurances
2 Press Release on 72nd Report of the Committee on Government Assurances 31/12/2018 Government Assurances
3 Sixty-fifth Report of Committee on Government Assurances 19/12/2011 Government Assurances

Committee Tour


Bill Details Not Available



Legislative Synopsis Details Not Available


At a Glance

Adhoc Committee

Department Related Parliamentary Standing Committees-LS