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Details Of :- Papers Laid on the table
Chairman:- Shri Kamakhya Prasad Tasa
Constituted on:- 02-Nov-2022
Member: Vacant :
S.No |
Member Name |
House |
State / UT |
Party |
---|---|---|---|---|
1 | Shri Kamakhya Prasad Tasa | Rajya Sabha | Assam | Bharatiya Janata Party |
2 | Shri Bikash Ranjan Bhattacharyya | Rajya Sabha | West Bengal | Communist Party of India (Marxist) |
3 | Shri Anil Desai | Rajya Sabha | Maharashtra | Shiv Sena |
4 | Shri Aneel Prasad Hegde | Rajya Sabha | Bihar | Janata Dal (United) |
5 | Shri Ram Chander Jangra | Rajya Sabha | Haryana | Bharatiya Janata Party |
6 | Shri Deepak Prakash | Rajya Sabha | Jharkhand | Bharatiya Janata Party |
7 | Smt. Ranjeet Ranjan | Rajya Sabha | Chhattisgarh | Indian National Congress |
8 | Dr. Sudhanshu Trivedi | Rajya Sabha | Uttar Pradesh | Bharatiya Janata Party |
9 | Shri Abdul Wahab | Rajya Sabha | Kerala | Indian Union Muslim League |
10 | Shri Harnath Singh Yadav | Rajya Sabha | Uttar Pradesh | Bharatiya Janata Party |
Ministry Name.: | |
Year |
Report No |
Subject of the Report |
Date of Adoption |
Date of Presentation |
Type |
---|---|---|---|---|
168 | 168th Report of the Committee on Laying of Annual Report/Audited Accounts of National Dope Testing Laboratory (NDTL) | 21/12/2022 | 23/12/2022 | |
167 | 167TH REPORT ON LAYING OF ANNUAL REPORTS & AUDITED ACCOUNTS OF NATIONAL ANTI-DOPING AGENCY (NADA) | 30/03/2022 | 01/04/2022 | |
166 | Laying of Annual Reports & Audited Accounts of Sports Authority of India (SAI) and Lakshmibai National Institute of Physical Education (LNIPE) | 08/02/2022 | 09/02/2022 | |
165 | 165th Report Regarding Laying Of Annual Reports and Audited Accounts of J and K Horticultural Produce Marketing and Processing Corporation Limited; Indian Agricultural Universities Association; Ch. Charan Singh National Institute of Agricultural Marketing; National Centre for Cold-Chain Development; Gujarat State Seeds Corporation; and Small Farmers; Agri-Business Consortium Under the M/o Agriculture & Farmers Welfare | 16/12/2021 | 17/12/2021 | |
164 | 164th Report on Laying of Annual Reports & Audited Accounts of State Agro Industries Corporations (SAICs) | 16/12/2021 | 17/12/2021 | |
163 | Laying Of Annual Reports & Audited Accounts of University Of Delhi | 11/08/2021 | 02/12/2021 | |
162 | LAYING OF ANNUAL REPORTS & AUDITED ACCOUNTS OF COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH (CSIR) | 22/07/2021 | 27/07/2021 | |
161 | LAYING OF ANNUAL REPORTS & AUDITED ACCOUNTS OF DELHI METRO RAIL CORPORATION (DMRC) | 12/02/2021 | 09/03/2021 | |
160 | LAYING OF ANNUAL REPORTS & AUDITED ACCOUNTS OF NATIONAL CULTURE FUND ( NCF) & SCIENCE AND ENGINEERING RESEARCH BOARD ( SERB) | 16/09/2020 | 21/09/2020 | |
159 | Laying of Annual Reports and Audited Accounts of Nehru Yuva Kendra Sangathan (NYKS) and National Council for Teacher Education (NCTE) | 06/03/2020 | 12/03/2020 | |
158 | LAYING OF ANNUAL REPORTS & AUDITED ACCOUNTS OF CENTRAL COUNCIL FOR RESEARCH IN YOGA & NATUROPATHY (CCRYN) AND BUREAU OF INDIAN STANDARDS (BIS) | 28/11/2019 | 03/12/2019 | |
157 | LAYING OF ANNUAL REPORTS AND AUDITED ACCOUNTS OFASSOCIATION OF INDIAN UNIVERSITIES (AIU) AND IRCON INTERNATIONAL LIMITED. | 10/07/2019 | 16/07/2019 | |
156 | Regarding Delayed laying of Annual Reports & Annual Accounts of Central Adoption Resource Authority (CARA) and Mahanagar Telephone Nigam Limited (MTNL) | 05/02/2019 | 08/02/2019 | |
155 | Regarding delayed laying of Annual Reports and Audited Accounts of Indian Institute of Mass Communication (IIMC) and Security Printing and Minting Corporation of India Limited (SPMCIL) | 19/12/2018 | 27/12/2018 | |
154 | Regarding laying of Annual Reports/Audited Accounts of National Highways Authority of India (NHAI) and Punjab and Sind Bank (P&SB) | 19/07/2018 | 24/07/2018 | |
153 | Regarding delayed laying of Annual Reports and Audited Accounts of Indian Spinal Injuries Centre (ISIC) and National Dope Testing Laboratory (NDTL) | 13/03/2018 | 15/03/2018 | |
152 | Regarding delayed laying of Annual Reports and Audited Accounts of National Book Trust (NBT); Telecom Regulatory Authority of India (TRAI); and Central Zoo Authority (CZA) | 19/12/2017 | 28/12/2017 | |
151 | Regarding delayed laying of Annual Reports and Audited Accounts of Kendriya Vidyalaya Sangathan (KVS); V.V. Giri National Labour Institute (VVGNLI); National Bal Bhavan (NBB); and Indira Gandhi Rashtriya Uran Akademi (IGRUA) | 31/10/2017 | 28/12/2017 | |
150 | Regarding Delayed Laying of Annual Reports & Audited Accounts of Indian Railway Catering & Tourism Corporation Limited (IRCTC); Central Warehousing Corporation (CWC); and Food Corporation of India (FCI). | 30/03/2017 | 31/03/2017 | |
149 | Regarding laying of Annual Reports & Audited Accounts of Bharat Immunologicals and Biologicals Corportion Limited (BIBCOL), Bulandshahr; Railway Sports Promotion Board (RSPB), New Delhi and Rashtriya Mahila Kosh, New Delhi | 25/07/2016 | 28/07/2016 | |
148 | Regarding laying of Annual Reports & Audited Accounts of Engineers India Limited (EIL); Oriental Bank of Commerce (OBC); and National Buildings Construction Corporation Limited (NBCC) | 17/12/2015 | 21/12/2015 | |
147 | GOVERNMENT COMPANIES/ORGANISATIONS LAID ON THE TABLE OF RAJYA SABHA DURING THE 232nd SESSION | 05/05/2015 | 07/05/2015 | |
146 | GOVERNMENT COMPANIES/ORGANISATIONS LAID ON THE TABLE OF RAJYA SABHA DURING THE 230TH SESSION | 05/05/2015 | 07/05/2015 | |
145 | Regarding Laying of Annual Reports and Audited Accounts of Lakshadweep Sarva Shiksha Abhiyan, State Mission Authority, Lakshadweep and Bharat Sanchar Nigam Limited (BSNL), New Delhi | 02/02/2014 | 18/02/2014 | |
144 | Regarding Laying of Annual Repot and Audited Accounts of Government Companies/Organisations laid on the Table of Rajya Sabgha during the 229th Session | 11/12/2013 | 13/12/2013 | |
143 | GOVERNMENT COMPANIES/ORGANISATIONS LAID ON THE TABLE OF RAJYA SABHA DURING THE 228TH SESSION | 23/08/2013 | 27/08/2013 | |
142 | Regarding Laying of Annual Reports and Audited Accounts of Handicrafts and Handlooms Exports Corporation of India Limited, New Delhi; Bharat Petroleum Corporation Ltd. (BPCL), Mumbai and Lakshadweep Building Development Board (LBDB), Kavaratti | 08/06/2012 | 24/08/2012 | |
141 | Regarding Laying of Annual Report and Audited Accounts of the Rajghat Samadhi Committee (RSC), New Delhi; Central Adoption Resource Authority (CARA), New Delhi; and Kumarakruppa Frontier Hotels Private Limited, New Delhi | 08/06/2012 | 24/08/2012 | |
140 | Regarding Laying of Annual Report and Audited Account of the Maharashtra Agro Industries Development Corporation Limited (MAIDC), Mumbai;Mormugao Port Trust (MPT), Goa; and Goa Meat Complex Limited (GMCL), Panjim | 08/06/2012 | 24/08/2012 | |
139 | Regarding Laying of Annual Reports and Audited Accounts of National Projects Construction Corporation Limited (NPCC), All India Institute of Medical Sciences (AIIMS), New Delhi and University Grants Commission (UGC) | 15/12/2011 | 21/12/2011 | |
138 | Regarding laying of Annual Reports and Audited Accounts of Commissioner for Linguistic Minorities (CLM), Allahabad; National Commission for Women, (NCW) and National Institute of Siddha | 15/12/2011 | 21/12/2011 | |
137 | Regarding laying of Annual Reports and Audited Accounts of Laying of Annual Reports and Audited Accounts of Kerala State Agro-Industries Corporation Ltd;Sarva Shiksha Abhiyan, Kerala and Kidwai Memorial Institute of Oncology, Bangalore | 15/12/2011 | 21/12/2011 | |
136 | Regarding laying of Annual Reports and Audited Accounts of Nehru Memorial Museum and Library (NMML), New Delhi; Sree Chitra Tirunal Institute for Medical Sciences & Technology (SCTIMST), Thiruvananthapuram; and STCL, Bangalore. | 05/09/2011 | 07/09/2011 | |
135 | Regarding laying of Annual Reports and Audited Accounts of Rajiv Gandhi National Institute of Youth Development (RGNIYD), Sriperumbudur, Tamil Nadu; All India Council for Technical Education (AICTE), New Delhi; and Central Information Commission, New Delhi. | 05/09/2011 | 07/09/2011 | |
134 | Regarding laying of the Annual Reports and Audited Accounts of Bengal Chemicals and Pharmaceuticals Limited (BCPL), Kolkata; UT Mission Authority, Sarva Shiksha Abhiyan, Andaman & Nicobar Islands and Board of Apprenticeship Training (BOAT), Chennai. | 04/08/2011 | 19/08/2011 | |
133 | Regarding laying of the Annual Reports and Audited Accounts of Centre for Railway Information System (CRIS), New Delhi; National Commission for Minorities (NCM), New Delhi and National Human Rights Commission (NHRC), New Delhi. | 04/08/2011 | 19/08/2011 | |
132 | Regarding laying of the Annual Reports and Audited Accounts of Gas Authority of India Limited (GAIL) and Petroleum and Natural Gas Regulatory Board (PNGRB). | 04/08/2011 | 19/08/2011 | |
131 | Regarding laying of the Annual Reports and Audited Accounts of Aligarh Muslim University (AMU), Aligarh; Research and Information System (RIS), New Delhi and Indian Red Cross Society (IRCS), New Delhi. | 08/07/2011 | 08/08/2011 | |
130 | Regarding laying of the Annual Reports and Audited Accounts of National Bank for Agriculture and Rural Development (NABARD), Mumbai; Damodar Valley Corporation (DVC), Kolkata; Industrial Investment Bank of India (IIBI), Kolkata & Kolkata Port Trust, Kolkata. | 08/07/2011 | 08/08/2011 | |
129 | Regarding laying of the Annual Reports and Audited Accounts of Indian Institute of Management (IIM), Bangalore; Sarva Shikshana Abhiyan (SSA), Karnataka and Indian Institute of Science (IISc), Bangalore. | 08/07/2011 | 08/08/2011 | |
128 | Regarding laying of the Annual Reports and Audited Accounts of Asiatic Society, Kolkata, Centre of Excellence on Medicinal Plants and Traditional Knowledge, Bangalore, and Singareni Collieries Company Limited (SCCL), Hyderabad. | 16/03/2011 | 22/03/2011 | |
127 | Regarding laying of the Annual Reports and Audited Accounts of Indian Institute of Technology, Mumbai, National Institute of Industrial Engineering (NITIE), Mumbai and Hyderabad University, Hyderabad. | 16/03/2011 | 22/03/2011 | |
126 | Regarding laying of the Annual Reports and Audited Accounts of Employees’ State Insurance Corporation (ESIC), New Delhi, Haj Committee of India and Food Corporation of India, New Delhi. | 11/02/2011 | 01/03/2011 | |
125 | Regarding laying of the Annual Reports and Audited Accounts of Tea Board, Kolkata; Tobacco Board, Guntur, Andhra Pradesh and Indian Council for Cultural Relations (ICCR), New Delhi. | 11/02/2011 | 01/03/2011 | |
124 | Regarding laying of the Annual Reports and Audited Accounts of Betwa River Board (BRB), Jhansi; National Highways Authority of India (NHAI), New Delhi and Securities and Exchange Board of India (SEBI), Mumbai | 26/04/2010 | 28/04/2010 | |
123 | Regarding laying of the Annual Reports and Audited Accounts of Brahmaputra Board, Guwahati; Assam Ashok Hotel Corporation Limited, Guwahati; North Eastern Indira Gandhi Regional Institute of Health & Medical Sciences (NEIGRIHMS), Shillong; Padmaja Naidu Himalayan Zoological Park, Darjeeling and Himalayan Mountaineering Institute, Darjeeling. | 25/03/2010 | 20/04/2010 | |
122 | Regarding laying of the Annual Reports and Audited Accounts of West Zone Cultural Centre (WZCC), Udaipur; National Institute of Ayurveda, Jaipur and Malaviya National Institute of Technology (MNIT), Jaipur | 25/03/2010 | 20/04/2010 | |
121 | Government Notifications/Orders and Annual Reports and Audited Accounts of Government Companies/Organisations laid by the various Ministries/Departments on the Table of the House during the 214th Session of Rajya Sabha | 19/11/2009 | 23/11/2009 | |
120 | Regarding laying of the Annual Reports and Audited Accounts of the (i) Office of the Chief Commissioner for Persons with Disabilities, New Delhi; (ii) National Institute for the Visually Handicapped (NIVH), Dehradun; (iii) National Academy of Medical Sciences, New Delhi; (iv) Indian Red Cross Society (IRCS), New Delhi; (v) All India Institute of Medical Sciences (AIIMS), New Delhi; (vi) All India Council for Technical Education (AICTE), New Delhi; (vii) School of Planning and Architecture (SPA), New Delhi; (viii) Sports Authority of India (SAI), New Delhi and (ix) India Tourism Development Corporation Limited (ITDC), New Delhi | 19/11/2009 | 23/11/2009 | |
119 | Regarding laying of the Annual Reports and Audited Accounts of the Kerala Land Development Corporation Limited, Thiruvananthapuram, Kerala Agro Industries Corporation Limited, Thiruvananthapuram, Andhra Pradesh State Irrigation Development Corporation Limited, Hyderabad and Andhra Pradesh Pradhamika Vidya Parishad, Hyderabad | 25/05/2009 | 09/06/2009 | |
118 | Regarding laying of the Annual Reports and Audited Accounts of the National Institute of Technology (NIT), Srinagar, Central Institute of Budhist Studies (CIBS), Leh, Jammu and Kashmir Development Finance Corporation Limited, (JKDFC) Jammu, Ujala Society Sarva Shiksha Abhiyan, Jammu & Kashmir and Jawahar Institute of Mountaineering and Winter Sports (JIM), Pahalgam | 25/05/2009 | 09/06/2009 | |
117 | Regarding laying of the Annual Reports and Audited Accounts of the various State Agro Industries Corporations. | 21/10/2008 | 18/12/2008 | |
116 | Government Notifications/Orders and Annual Reports and Audited Accounts of Government Companies/Organisations laid by the various Ministries/Departments on the Table of the House during the 213th Session of Rajya Sabha | 21/10/2008 | 18/12/2008 | |
115 | Government Notifications/Orders and Annual Reports and Audited Accounts of Government companies/organistions laid on the Table of Rajya Sabha during the 212th Session. | 15/09/2008 | 21/10/2008 | |
114 | Regarding laying of Annual Reports and Audited Accounts of Maharashtra Agro Industries Development Corporation Limited (MAIDC), Mumbai and Goa Meat Complex Limited (GMCL), Panjim, Goa. | 23/05/2008 | 21/10/2008 | |
113 | Regarding laying of Annual Reports and Audited Accounts of Indian Council of World Affairs (ICWA), New Delhi; National Culture Fund (NCF), New Delhi and Development Council for Sugar Industry, New Delhi. | 23/05/2008 | 21/10/2008 | |
112 | Government Notifications/Orders and Annual Reports and Audited Accounts of Government Companies/Organisations laid by the various Ministries on the Table of the House during the 211th Session. | 15/02/2008 | 27/02/2008 | |
111 | Government Notifications/Orders and Annual Reports and Audited Accounts of Government Companies/Organisations laid by the various Ministries on the Table of the House during the 210th Session of Rajya Sabha | 15/02/2008 | 27/02/2008 | |
110 | Regarding laying of Annual Reports and Audited Accounts of University of Delhi, Delhi; Maharshi Sandipani Rashtriya Veda Vidya Pratishthan, Ujjain; Sports Authority of India, New Delhi; Central Council for Research in Ayurveda and Siddha, New Delhi. | 15/02/2008 | 27/02/2008 | |
109 | Government notifications/ orders and annual Reports & audited accounts of government Companies/organisations laid on the table of Rajya sabha during the 209th session | 18/07/2007 | 14/08/2007 | |
108 | Regarding laying of the Annual Reports and Audited Accounts of Auroville Foundation, Auroville, Tamil Nadu, Kidwai Memorial Institute of Oncology, Bangalore, AIDS Prevention and Control (APAC) Project, Voluntary Health Services, Chennai, National Institute of Mental Health and Neuro Sciences (NIMHANS), Bangalore, Indian Institute of Science, Bangalore. | 26/02/2007 | 07/03/2007 | |
107 | Atal Bihari Vajpayee - Indian Institute of Information Technology and Management,Gwalior,National Council of Educational Research & Training, New Delhi and V.V. Giri National Labour Institute, Noida | 26/02/2007 | 07/03/2007 | |
106 | GOVERNMENT NOTIFICATIONS/ ORDERS AND ANNUAL REPORTS & AUDITED ACCOUNTS OF GOVERNMENT COMPANIES/ORGANISATIONS LAID ON THE TABLE OF RAJYA SABHA DURING THE 208TH SESSION | 26/02/2007 | 07/03/2007 | |
105 | Government notifications/ orders and Annual Reports and Audited Accounts of Government Companies /Organization laid on the table of Rajya Sabha during the 207th session | 07/12/2006 | 12/12/2006 | |
104 | Government notifications/ orders and Annual Reports and Audited Accounts of Government Companies /Organization laid on the table of Rajya Sabha during the 206th session | 07/12/2006 | 12/12/2006 | |
103 | Government notifications/ orders and Annual Reports and Audited Accounts of Government Companies /Organization laid on the table of Rajya Sabha during the 205th session | 17/05/2006 | 19/05/2006 | |
102 | Indian council of social science research, New Delhi; Indian council of Historical Research, New Delhi; Indian council of Philosophical research, New Delhi; Kendriya Vidyalaya Sangathan, New Delhi and Navodaya Vidyalaya Samiti, New Delhi | 17/05/2006 | 19/05/2006 | |
101 | Central council for research in Homoeopathy, New Delhi; Central council for research in Yoga and Naturopathy, New Delhi ; All India Institute Of Medical Sciences, New Delhi and National Board of Examination , New Delhi | 17/05/2006 | 19/05/2006 | |
100 | Non-laying of Annual Reports and Audited Accounts of the Prasar Bharati Broadcasting Corporation of India), New Delhi on the table of Rajya Sabha; and Indian Airlines limited and Alliance Air, New Delhi | 17/05/2006 | 19/05/2006 | |
99 | Government notifications/ orders and annual reports & audited accounts of government companies/ organisations laid on the table of Rajya Sabha during the 204th session | 21/12/2005 | 22/12/2005 | |
98 | Government notifications/ orders and annual reports & audited accounts of Government Companies/ Organisations Laid on the Table of Rajya Sabha during the 203rd session | 24/08/2005 | 25/08/2005 | |
97 | Report regarding sports authory of india,new delhi; Hindustan Antibiotics Limited,pune and Indian Drugs and Pharmaceuticals Limited Gurgaon. | 11/05/2005 | 13/05/2005 | |
96 | Government Notification/orders and annual reports & audited accounts of government companies/organisation laid on the table of rajya sabha during the 201st and 202nd sessions. | 10/12/2004 | 15/12/2004 | |
95 | Airport Authority Of India Limited, New Delhi Assam Agro Industries Development Corporation Limited, Guwahati; Indira Gandhi Rashtriya Manav Sangrayala, Bhopal; Maulana Azad National Institute Of Technology, Bhopal; and North Eastern Indira Gandhi Regional Institute of Health and Medical Sciences, Shillong | 12/07/2004 | 13/07/2004 | |
94 | Government notifications/ orders and Annual Reports & Audited Accounts of Government Companies/ Organisations laid on the table of Rajya Sabha during the 200th Session | 12/07/2004 | 13/07/2004 | |
93 | National institute of Agriculture Marketing, Jaipur, International Institute For Population Sciences, Mumbai, National Institute of Ayurveda, aipur and Sea Men’s Provident Fund Organisation, Mumbai | 16/12/2003 | 22/12/2003 | |
92 | Government Notifications/Orders And Annual & Audited Accounts of Government Companies/Organizations Laid on the table of Rajya Sabha During the 199th Session | 16/12/2003 | 22/12/2003 | |
91 | Government Notifications/Orders And Annual & Audited Accounts of Government Companies/Organizations Laid on the table of Rajya Sabha During the 198th Session | 03/09/2003 | 01/01/1999 | |
90 | Indian Medicines Pharmaceutical Corporation Limited, Almora; Indian Council of Forestry Research & Education, Dehradun; Rashtriya Sanskrit Vidyapeetha, Tirupati; Centre For Wind Energy Technology, Chennai; Board Of Apprenticeship Training, Chennai and Super Bazar, New Delhi. | 03/09/2003 | 16/12/2003 | |
89 | Post Graduate Institute of Medical Education and Research, Chandigarh, National Institute of Pharmaceutical Education and Research, Punjab, Indian Institute of advanced study, Shimla and the Himachal Pradesh Agro Industries Corporation Limited, Shimla | 24/06/2003 | 24/07/2003 | |
88 | Government notifications/ orders and annual Reports & audited accounts of government Companies/ organisations laid on the table of Rajya sabha during the 197th session | 21/04/2003 | 06/05/2003 | |
87 | Sree chitra tirunal institute for Medical Sciences & Technology, Thiruvananthapuram,The kerala land development corporation Limited, Thiruvananthapuram, lakshmibai National institute of physical education,Gwalior, kerala agro industries corporationLimited, thiruvananthapuram and khadi and village industries commission, Mumbai | 27/02/2003 | 03/03/2003 | |
86 | Government Notifications/ Orders and Annual Reports & Audited Accounts of Government Companies/ Organisations laid on the Table of Rajya Sabha during the 196th Session | 16/10/2002 | 18/10/2002 | |
85 | All India Institute Of Medical Sciences, New Delhi; National Institute Of Industrial Engineering, Mumbai; Ali Yavar Jung National Institute For The Hearing Handicapped, Mumbai And Maharashtra Agro Industries Development Corporation Limited, Mumbai | 18/10/2002 | 26/11/2002 | |
84 | WEST Bengal Agro Industries Corporation Limited, Kolkata, Chittaranjan National Cancer Institute, Kolkata, Central Inland Water Transport Corporation Limited, Kolkata And National Institute For The Orthopaedically Handicapped, Kolkata | 18/10/2002 | 26/11/2002 | |
83 | Government Notifications/ Orders and Annual Reports & Audited Accounts of Government Companies/ Organisations laid on the Table of Rajya Sabha during the 195TH Session | 01/08/2002 | 01/08/2002 | |
82 | National Highways Authority of India, New Delhi; Orissa Agro Industries Corporation Limited, Bhubaneswar;National Institute of Rehabilitation Training& Research, Cuttack; and Acharya Harihar RegionalCancer Centre, Cuttack | 14/05/2002 | 14/05/2002 | |
81 | Government Notifications/ Orders and Annual Reports & Audited Accounts of Government Companies/ Organisations laid on the Table of Rajya Sabha during the 194TH Session | 14/05/2002 | 14/05/2002 | |
80 | Coffee Board, BangaloreKarnataka Agro Industries Corporation Ltd., Bangalore Indian Institute of Management, Bangalore Cochin Port Trust, Cochin | 01/01/1999 | 14/03/2002 | |
79 | Government Notifications/ Orders and Annual Reports & Audited Accounts of Government Companies/ Organisations laid on the Table of Rajya Sabha during the 193RD Session | 01/01/1999 | 14/03/2002 | |
78 | Government Notifications/ Orders and Annual Reports & Audited Accounts of Government Companies/ Organisations laid on the Table of Rajya Sabha during the 192ND Session | 01/01/1999 | 24/08/2001 | |
77 | The Andhra Pradesh state agro Industries development corporation limited, Hyderabad, national institute of rural development, Hyderabad, the salar jung museum, Hyderabad, the technical teachers training institute, Chennai and protection of civil rights act, 1955. | 01/01/1999 | 27/07/2001 | |
76 | Government Notifications/ Orders and the Annual Reports & Audited Accounts of Government Companies/ Organisations laid on the Table of Rajya Sabha during the 191ST Session | 01/01/1999 | 24/04/2001 | |
75 | Government Notifications/ Orders and the Annual Reports & Audited Accounts of Government Companies/ Organisations laid on the , Table of Rajya Sabha during the 190th Session | 30/11/2000 | 18/12/2000 | |
74 | 1. National Cooperative Development Corporation 2. Delhi Metro Rail Corporation Ltd. 3. Central Electronics Limited 4. Indian Institute of Management, Ahmedabad | 02/05/2000 | 04/05/2000 | |
73 | 1. National Film Development Corporation 2. Gem and Jewellery Export Promotion Council 3. Nuclear Power Corporation of India Limited 4. National Industrial Development Corporation Limited | 02/05/2000 | 04/05/2000 | |
72 | 1. Central Silk Board 2. Spices Trading Corporation Ltd. 3. Indian Institute of Science 4. Regional Engineering Colleges | 06/12/1999 | 14/12/1999 | |
71 | 1. Food Corporation of India 2. Hindustan Cooper Limited 3. Andaman and Nicobar Islands Integrated Development Corporation 4. IIT, Chennai | 05/08/1999 | 28/10/1999 | |
70 | 1. Paradip Port Trust, Paradip 2. IIT, Mumbai 3. Hindustan Machine Tools, Bangalore | 13/03/1999 | 16/03/1999 | |
69 | Mishra Dhatu Nigam Limited Bharat Dynamics Limited Dredging Corporation of India Limited | 13/03/1999 | 16/03/1999 | |
68 | National Fertilizers Limited Oriental Insurance Company Limited | 04/12/1998 | 16/12/1998 | |
67 | United India Assurance Company Limited Chennai Port Trust Hindustan Photo Films Manufacturing Limited Neyveli Lignite Corporation Ltd. | 04/12/1998 | 16/12/1998 | |
66 | Mananagar Telephone Nigam Limited India Tourism Development Corporation | 24/06/1998 | 03/07/1998 | |
65 | Indian Air Lines Air India Airports Authority of India | 24/06/1998 | 03/07/1998 | |
64 | Semi Conductor Complex Ltd Nathpa Jhakri Power Corporaltion | 04/06/1998 | 11/06/1998 | |
63 | Mumbai Port Trust Oil and Natural Gas Corporation Life Insurance Corporation of India General Insurance Company New India Assurance Company Shipping Corporation of India | 04/06/1998 | 09/06/1998 | |
62 | Cochin Shipyard Limited Lakshadweep Development Corporation Cochin Port Trust Coir Board Fertilizers and Chemicals Travancore Limited Cochin Refineries Limited Marine Products Export Development Authority | 04/06/1998 | 09/06/1998 | |
61 | (i) Chemicals and Allied Products Exports Promotion Council; (ii) Damodar Valley Corporation; (iii) Balmer Lawrie Limited; (iv) IBP company Limited; (v) Biecco Lawrie Limited; (vi) Oil India LImited; (vii) Assam Agro Industries; and (viii) North Eastern Handicrafts and Handlooms Development Corporation. | 12/03/1998 | 27/03/1998 | |
60 | Matters Pertaining to the delayed appointment of Statutory Auditors of the Government Companies/Organistions | 11/03/1998 | 27/03/1998 | |
59 | Steel Authority of India IRCON International Limited | 07/01/1998 | 27/03/1998 | |
58 | Spices Trading Corporation Limited Mangalore Port Trust Hindustan Teleprinters Limited Tamil Nadu Agro Industries Limited | 07/01/1998 | 27/03/1998 | |
57 | State Bank of Mysore Vijaya bank Canara Bank Corporation Bank Syndicate Bank Indian Bank Indian Overseas Bank | 06/01/1998 | 27/03/1998 | |
56 | Food Corporation of India, Delhi Handicrafts and Handlooms Export Corporation, Delhi Delhi State Industrial Development Corporation, Delhi | 12/05/1997 | 16/05/1997 | |
55 | Mormugao Port Trust, Gao Goa Shipyard Limited, Goa Basic Chemicals, Mumbai Securities and Exchange Board of India, Mumbai Videsh Sanchar Nigam Limited, Mumbai | 12/05/1997 | 16/05/1997 | |
54 | 39th Annual General Meeting of State Bank of India | 29/02/1996 | 11/03/1996 | |
53 | Action Taken by Government on the recommendations/observations contained in the Thirty Eight Report of the Committee (Presented to the House on the 9th August, 1989) on Brahmaputra Board, Assam North Eastern Hill University, Shillong, Hoogly Dock and Port Engineers Ltd., Calcutta, Burn Standard Company Limited, Calcutta and Jessop and Company Limited, Calcutta. | 28/07/1994 | 03/08/1994 | |
52 | Andaman and Nicobar Islands Integrated Development Corporation Limited, Port Blair The Central Institute of Plastics Engineering and Technology, Guindy, Madras Council of Scientific and Industrial Research, New Delhi Indian Institute of Technology, Madras The Reparatiates Cooperative Finance and Development Bank Ltd, Madras | 28/07/1994 | 03/08/1994 | |
51 | Institute of Physics, Bhubaneshwar Natinal Book Trust, New Delhi Paradeep Phosphates Limited, Paradeep Paradeep Port Trust, Paradeep Institute of Hotel Management, Catering Technology and Applied and Nutrition, Calcutta National Institute for the Visually Handicapped, Dehradun | 01/03/1994 | 08/03/1994 | |
50 | Ali Yavar Jung National Institute for the Hearing Handicapped, Bombay Bombay Dock Labour Board, Bombay Tata Institute of Fundamental Research, Bombay Tata Memorial Centre, Bombay New Mangalore Port Trust, New Mangalore Wadia Institute of Himalayan Geology Dehradun Wildlife Institute of India, Dehradun | 21/12/1993 | 23/12/1993 | |
49 | Central Power Research Institute , Bangalore Indian Plywood Industries Research and Training Institute, Bangalore Sikkim Mining Corporation and Oil and Natural Gas Commission | 04/08/1993 | 13/08/1993 | |
48 | Action Taken by Government on the recommendations/observations contained in the Thirty-Second Report of the Committee (Presented to the House on 30th November, 1987) regarding West Bengal Forest Development Corporation, Air India, Indian Airlines and Jute Corporation of India. | 04/08/1993 | 13/08/1993 | |
47 | Food Corporation of India India Trade Promotion Organisation National Projects Construction Corporation National Small Industries Corporation National Federation of Industrial Cooperatives | 17/03/1993 | 23/03/1993 | |
46 | Action Taken by Government on the recommendations/observations contained in the Thirtieth Report of the Committee (Presented to the House on the 3rd August, 1987) regarding Rampur Raza Library, Rampur, Bengal Chemicals & Pharmaceuticals Limited, Calcutta, Bharat Brakes & Valves Ltd, Calcutta, Braithwaite and Company Limited, Calcutta. Calcutta Dock Labour Board and Jute Manufacture Development Council, Calcutta. | 17/03/1993 | 23/03/1993 | |
45 | Action Taken by Government on the recommendations/observations contained in the Twenty-Eighth Report of the Committee (Presented to the House on the 3rd December, 1986) regarding National Federation of Urban Cooperative Banks and Credit Societies Limited, New Delhi, Hindustan Steel Works Construction Limited, Calcutta, Delhi Urban Art Commission, Delhi, Shellac Export Promotion Council, Calcutta, Indian Statistical Institute, Calcutta and Regional Engineering College, Silchar. | 17/12/1992 | 21/12/1992 | |
44 | Delhi State Industrial Development Corporation Limited, New Delhi. Khadi & Village Industries Commission, Bombay National Institute of Ayurveda, Jaipur National Water Development Agency, New Delhi | 01/07/1992 | 28/07/1992 | |
43 | Action Taken by Government on the recommendations/observations contained in the Twenty Seventh Report of the Committee (Presented to the House on the 26th November, 1986) regarding Delhi Development Authority, Central Research Institute for Yoga and Vishwayatan Yogashram, Delhi, All India Institute of Speech and Hearing, Mysore, North Eastern Handicrafts and Handlooms Development Corporation, Shillong and National Institute for Training in Industrial Engineering, Bombay. | 06/05/1992 | 13/05/1992 | |
42 | National Bank for Agricultural and Rural Development (NABARD), Bombay Cotton Corporation of India, Bombay National Institute of Port Management, Madras Handloom Export Promotion Council, Madras | 06/05/1992 | 13/05/1992 | |
41 | Animal Welfare Board of India, Madras Central Inland Water Transport Corporation, Calcutta Karnataka State Dairy Development Corporation, Banglaore Madhya Pradesh State Dairy Development Corporation, Bhopal Rajasthan State Dairy Development Corporation , Jaipur National Seeds Corporation, New Delhi Delhi Transport Corporation, Delhi Delhi Financial Corporation National Airports Authority, New Delhi Delay in the Appointment of Statutory Auditors for Government Companies. | 26/05/1991 | 06/08/1991 | |
40 | Mahanagar Telephone Nigam Limited, New Delhi Vayudoot Ltd., New Delhi International Airports Authority of India, New Delhi National Cooperative Consumers’ Federation of India, New Delhi National Textiles Corporation Ltd., New Delhi | 31/05/1991 | 17/07/1991 | |
39 | Videsh Sanchar Nigam Limited, Bombay Nhava Sheva Port Trust (Renamed Jawahar Lal Nehru Port Trust), Bombay Shipping Corporation of India, Bombay Basic Chemicals, Pharmaceuticals and Cosmetics Export Promotion Council, Bombay Plastics and Linoleums Export Promotion Council, Bombay | 31/05/1991 | 17/07/1991 | |
38 | Brahmaputra Board, Assam North Eastern Hill University, Shillong Hoogly Dock and Port Engineers Limited, Calcutta Burn Standard Company Limited, Calcutta Jessop and Company Limited, Calcutta | 29/05/1989 | 19/08/1989 | |
37 | Kendriya Bhandar, New Delhi Regional Cancer Centre, Trivandrum Neyveli Lignite Corporation Limited Neyveli, Salarjung Museum, Hyderabad and Bihar Fruit and Vegetable Development Corporation Limited Patna | 25/04/1989 | 09/05/1989 | |
36 | Action Taken by Government on the recommendations/observations contained in the Twenty Fourth and Twenty Fifth Reports of the Committee (Presented to the House on the 21st February, 1986 and 30th April, 1986) respectively) regarding Khadi and Village Industries Commission, Bombay, International Institute for Population Sciences, Bombay, National Film Development Corporation, Bombay, Shipping Corporation of India Limited, Bombay, Children’s Film Society of India, Bombay, Cycle Corporation of India Limited, Calcutta, Central Cottage Industries Corporation, New Delhi, Apparels Export Promotion Council, Delhi, Central Silk Board, Bangalore and India Tea and Restaurants Limited, Bombay | 16/03/1989 | 29/03/1989 | |
35 | Tea Board, Calcutta Tobacco Board, Guntur Coffee Board, Bangalore National Institute of Mental Health and Neuro Science, Bangalore | 29/11/1988 | 07/12/1988 | |
34 | Action Taken by Government on the recommendations/observations contained in the Twenty Second Report of the Committee (Presented to the House on the 19th December, 1985) on National Jute Manufactures Corporation Limited, Calcutta, National Institute of Homoeopathy, Calcutta, Film and Television Institute of India, Pune, Indian Dairy Corporation, Baroda and Animal Welfare Board of India, Madras | 19/10/1987 | 30/11/1987 | |
33 | Action Taken by Government on the recommendations/ observations contained in the Twenty First Report of the Committee (Presented to the House on the 22nd August, 1985) on Indian Institute of Management, Calcutta, Tea Trading Corporation of India Limited, Calcutta, Calcutta Port Trust, Coal India Limited, Calcutta and Bridge and Roof Company (India) Limited, Calcutta. | 19/10/1987 | 30/11/1987 | |
32 | West Bengal Forest Development Corporation. Air India and Indian Airlines Vayudoot and Jute Corporation of India. | 19/10/1987 | 30/11/1987 | |
31 | Action Taken by Government on the recommendations contained in the Twentieth Report of the Committee (Presented to the House on the 7th May, 1985) on Special Officer for Linguistic Minorities, The Indian Red Cross Society, Coconut Development Board, Karnataka Cashew Development Corporation, Coir Board and Oil Palm India Limited. | 13/07/1987 | 03/08/1987 | |
30 | Rampur Raza Library, Rampur Bengal Chemicals & Pharmaceuticals Limited, Calcutta Bharat Brakes & Valves Ltd, Calcutta Braithwaite and Company Limited, Calcutta. Calcutta Dock Labour Board and Jute Manufacture Development Council, Calcutta | 13/07/1987 | 03/08/1987 | |
29 | Action Taken by Government on the recommendations/observations contained in the Seventeenth and Eighteenth Reports of the Committee (Presented to the House on the 30th January, 1985 and 20th March, 1985 respectively) on Betwa River, Damodar Valley Corporation, Banana and Fruit Development Corporation Limited and Marine Products Exports Development Authority, Cashew Corporation of India, Cashew Export Promotion Council, Spices Export Promotion Council , Rubber Board and Leather Export Promotion Council, Madras (Since Taken over by the Council for Leather Export , Madras) | 26/11/1986 | 03/12/1986 | |
28 | National Federation of Urban Cooperative Banks and Credit Societies. Singareni Collieries Company, Andhra Pradesh Hindustan Steel Works Construction Limited, Calcutta Delhi Urban Art Commission, Delhi Shellac Export Promotion Council, Calcutta Indian Statistical Institute, Calcutta Regional Engineering College, Silchar | 26/11/1986 | 03/12/1986 | |
27 | Delhi Development Authority Central Research Institute for Yoga and Vishwayatan Yogashram, Delhi All India Institute of Speech and Hearing, Mysore North Eastern Handicrafts and Handlooms Development Corporation, Shillong National Institute for Training in Industrial Engineering, Bombay. | 17/11/1986 | 26/11/1986 | |
26 | Action Taken by Government on the recommendations/observations contained in the Eighth and Fifteenth Reports of the Committee(Presented to the House on the 11th August, 1983 and 25th April, 1984 respectively) regarding Nationalised Banks, State Bank of India and its Associate Banks. | 17/11/1986 | 26/11/1986 | |
25 | Central Cottage Industries Corporation, New Delhi Apparels Export Promotion Council, Delhi Central Silk Board, Bangalore India Tea and Restaurants Limited, Bombay | 24/04/1986 | 30/04/1986 | |
24 | Khadi and Village Industries Commission, Bombay International Institute for Population Sciences, Bombay National Film Development Corporation, Bombay Shipping Corporation of India Limited, Bombay Children’s Film Society, Bombay Cycle Corporation of India Limited, Calcutta. | 07/02/1986 | 19/02/1986 | |
23 | Action Taken by Government on the recommendations/observations contained in the First Report of the Committee on matters pertaining to the laying of Documents of the Public Enterprises, presented to the House on the 11th August, 1982. | 08/11/1985 | 20/12/1985 | |
22 | National Jute Manufactures Corporation Limited, Calcutta. National Institute of Homoeopathy, Calcutta. Film and Television Institute of India, Pune Indian Dairy Corporation Board Animal Welfare Board of India, Madras | 28/10/1985 | 19/12/1985 | |
21 | Indian Institute of Management , Calcutta. Tea Trading Corporation of India Limited, Calcutta. Calcutta Port Trust. Coal India Limited, Calcutta. Bridge and Roof Company India Limited. | 08/08/1985 | 22/08/1985 | |
20 | Special Officer for Linguistic Minorities. The Indian Red Cross Society. Coconut Development Board, Karnataka Cashew Development Corporation. Coir Board Oil Palm India Ltd. | 30/04/1985 | 07/05/1985 | |
19 | Action Taken by Government on the recommendations/observations contained in the Eleventh and Twelfth Reports of the Committee (Presented to the House on the 22nd December, 1983 and 28th February, 1984) on the State Dairy Development Corporations and the State Agro-Industries Corporations. | 30/04/1985 | 07/05/1985 | |
18 | Marine Products Export Development Authority Cashew Corporation of India. Cashew Export Promotion Council Spices Export Promotion Council Rubber Board and Leather Export Promotion Council | 15/03/1985 | 20/03/1985 | |
17 | Betwa River Board Damodar Valley Corporation Banana and Fruit Development Corporation Limited Central Fisheries Corporation Ltd. | 21/11/1984 | 30/01/1986 | |
16 | Action Taken by Government on the recommendations/observations contained in the Eleventh and the Thirteenth Reports of the Committee (Presented to the House on the 22nd December, 1983 and the 6th March, 1984 respectively) on the Karnataka State Dairy Development Corporation, The Madhya Pradesh State Dairy Development Corporation, the Rajasthan State Dairy Development Corporation, the Protection of Civil Rights Act, 1955, Export and Import Policy Books and the Employees Provident Fund Organisation. | 07/08/1984 | 22/08/1984 | |
15 | Nationalised Banks –State Bank of India and its Associate Banks. | 30/03/1984 | 26/04/1984 | |
14 | Action Taken by Government on the recommendations/observations contained in the Seventh Report of the Committee on the Super Bazar, The Cooperative Store Limited, New Delhi, presented to the House on the 29th April, 1983. | 06/03/1984 | 19/03/1984 | |
13 | Report on Action Taken by Government on the recommendations/observations contained in the Third Report of the Committee (Presented to the House on the 3rd November, 1982) on Air India/Indian Airlines, Bongaigaon Refineries, N.E.E.P.C.O & Employees Provident Funds Organisations. | 16/02/1984 | 06/03/1984 | |
12 | The State Agro-Industries Corporation. | 15/02/1984 | 28/02/1984 | |
11 | The Karnataka State Dairy Development Corporation. The Madhya Pradesh State Dairy Development. The Rajasthan State Dairy Development Corporation. The Protection of Civil Rights Act, 1955. Export and Import Policy Books. | 19/12/1983 | 22/12/1983 | |
10 | Report on Action Taken by Government on the recommendations contained in the Fourth Report of the Committee (Presented to the House on the 4th November, 1982) on Central Universities , Central Schools Organisation, Asian Games, 1982, Regional Engineering College, Srinagar, AIIMS, New Delhi/ P.G.I.M.E.R, Chandigarh, Homoeopathy Institutions, Medical Education/Medical Council. | 19/12/1983 | 21/12/1983 | |
9 | Report on Action Taken by Government on the recommendations contained in the Second Report of the Committee on Life Insurance Corporation of India. | 01/10/1983 | 15/11/1983 | |
8 | Nationalised Banks State Bank of India and its Associate Banks | 19/07/1983 | 11/08/1983 | |
7 | Super Bazar | 06/04/1983 | 29/04/1983 | |
6 | Government Notifications | 23/03/1983 | 24/03/1984 | |
5 | Papers Laid on the Table of both the Houses of Parliament in respect of the State of Assam during Presidents Rule | 21/10/1982 | 05/11/1982 | |
4 | Central Universities Central Schools Organisation Asian Games 1982 Regional Engineering College, Srinagar All India Institute of Medical Science, New Delhi/P.G.I.M.E.R, Chandigarh Homoeopathy Institutions Medical Council of India | 21/10/1982 | 04/11/2007 | |
3 | Air India Indian Airlines Bongaigaon Refineries North Eastern Electric Power Corporation. | 21/10/1982 | 03/11/1982 | |
2 | Life Insurance Corporation of India | 21/10/1982 | 02/11/1982 | |
1 | The report was based on the examination of 219 Public Enterprises taken up by the Committee for formulating general guidelines | 03/08/1982 | 11/08/1982 |
212H. Committee on Papers Laid on the Table
(1) There shall be a Committee on Papers Laid on the Table.
(2) After a paper is laid before the Council by a Minister, the Committee shall consider-
(a) whether there has been compliance with the provisions of the Constitution or the Act of Parliament or any other law, rule or regulation in pursuance of which the paper has been so laid;
(b) whether there has been any unreasonable delay in laying the paper before the Council and if so, (i) whether a statement explaining the reasons for such delay has also been laid before the Council along with the paper, and (ii) whether those reasons are satisfactory;
(c) whether the paper has been laid before the Council both in English and Hindi and if not, (i) whether a statement explaining the reasons for not laying the paper in Hindi has also been laid before the Council along with the paper, and (ii) whether those reasons are satisfactory.
(3) The Committee shall perform such other functions in respect of the papers laid on the Table as may be assigned to it by the Chairman from time to time.
212I. Constitution
(1) The Committee shall consist of ten members who shall be nominated by the Chairman.
(2) The Committee nominated under sub-rule (1) shall hold office until a new Committee is nominated.
(3) Casual vacancies in the Committee shall be filled by the Chairman.
212J. Chairman of Committee
(1) The Chairman of the Committee shall be appointed by the Chairman from amongst the members of the Committee:
Provided that if the Deputy Chairman is a member of the Committee he shall be appointed Chairman of the Committee.
(2) If the Chairman of the Committee is for any reason unable to act, the Chairman may similarly appoint another Chairman of the Committee in his place.
(3) If the Chairman of the Committee is absent from any meeting, the Committee Shall choose another member to act as Chairman of the Committee for that meeting.
212K. Quorum
(1) In order to constitute a meeting of the Committee, the quorum shall be five.
(2) The Chairman of the Committee shall not vote in the first instance but in the case of an equality of Votes on any matter, he shall have, and exercise, a casting vote.
212L. Power to take evidence or call for papers, records or documents
(1) The Committee shall have power to require the evidence of persons or the production of papers or records, if such a course is considered necessary for the discharge of its duties:
Provided that Government may decline to produce a document on the ground that its disclosure would be prejudicial to the safety or interest of the State.
(2) Subject to the provision of this rule, a witness may be summoned by an order signed by the Secretary-General and shall produce such documents as are required for the use of the Committee.
(3) It shall be the discretion of the Committee to treat any evidence tendered before it as secret or confidential.
212M. Presentation of report
The Report of the Committee shall be presented to the Council by the Chairman of the Committee or, in his absence, by any member of the Committee.
212N. Regulation of procedure
The Committee shall determine its own procedure in connection with all matters connected with the examination of papers laid on the Table.
212O. Restriction on raising matters in Council about papers laid
A Member wishing to raise any of the matters referred to in rule 212(H) shall communicate it to the Committee and not raise it in the Council.
COMMITTEE SECTION (COPLOT)
RoomNo. 529, 5th Floor
RajyaSabha Secretariat
ParliamentHouse Annexe,
NewDelhi
Tel.No. 011-23034529
Fax:23093474
Email:rsc4copl@sansad.nic.in
Sl. No. |
Officers’ Name, Designation & Office Address |
Tel. No. |
Email Id |
1 |
Dr. Vandana Kumar, Additional Secretary (HR), Room No. 144,I-F, PHA |
23011992 23094298 (Fax) |
vandanak.cgda@nic.in |
2 |
Shri Pradeep Chaturvedi, Joint Secretary (Systems) & CISO, Room No. 525, 5th Floor, PHA |
23035253 23093550 (Fax) |
pradeep.chaturvedi@sansad.nic.in |
3 |
Shri Sanjeev Chandra, Director (COPLOT) & CPIO, Room No. 013, GF, PHA Ext. |
23035448 (O) |
|
4 |
Shri Vijay Kumar, Additional Director (GA), Room No. 537, 5th Floor, PHA |
23035429 |
vj.kumar@sansad.nic.in |
5 |
Shri Dharmendra Mohley, Deputy Secretary, Room No. 305, 3rd Floor, PHA Ext. Building |
23035803 (O) |
|
6 |
Shri Sunil Tripathi, Under Secretary Room No. 529, 5th Floor, PHA |
23034529 (O) 23093474 (F) |
sunil.tripathi@sansad.nic.in |
7 |
Shri Anuj Kumar Senior Secretariat Assistant Room No. 529, 5th Floor, PHA |
23034529 (O) 23093474 (F) |
anuj.kmr@sansad.nic.in |
8 |
Shri Arvind Semwal Secretariat Assistant Room No. 529, 5th Floor, PHA |
23034529 (O) 23093474 (F) |
arvind.semwal@sansad.nic.in |
9 |
Shri Sarvoch Singh Rawat Secretariat Assistant Room No. 529, 5th Floor, PHA |
23034529 (O) 23093474 (F) |
sarvoch.rawat@sansad.nic.in |
More Info Details Not Available
No Meeting Scheduled During this Period
S.No. |
Date of Sitting /Sitting From /Sitting To |
Member Name |
Venue Name |
Agenda |
---|---|---|---|---|
46 | 21/12/2022 10:30 AM 10:51 PM |
1. Shri Kamakhya Prasad Tasa(Bharatiya Janata Party | RS) 2. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) | RS) 3. Shri Anil Desai(Shiv Sena | RS) 4. Shri Deepak Prakash(Bharatiya Janata Party | RS) 5. Dr. Sudhanshu Trivedi(Bharatiya Janata Party | RS) 6. Shri Abdul Wahab(Indian Union Muslim League | RS) |
Room No 67,First Floor Parliament House, New Delhi | To consider and adopt draft 168th Report of the Committee on ‘Laying of Annual Report/Audited Accounts of National Dope Testing Laboratory (NDTL)’ |
45 | 05/12/2022 03:00 PM 03:40 PM |
1. Shri Kamakhya Prasad Tasa(Bharatiya Janata Party | RS) 2. Shri Anil Desai(Shiv Sena | RS) 3. Shri Aneel Prasad Hegde(Janata Dal (United) | RS) 4. Shri Ram Chander Jangra(Bharatiya Janata Party | RS) 5. Smt. Ranjeet Ranjan(Indian National Congress | RS) 6. Dr. Sudhanshu Trivedi(Bharatiya Janata Party | RS) 7. Shri Abdul Wahab(Indian Union Muslim League | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To chalk out the future course of action of the Committee. |
44 | 30/06/2022 12:00 PM 01:00 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 3. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 4. Shri Iranna Kadadi(Bharatiya Janata Party | RS) |
Committee Room - 3, Block A, PHA Ext. Building, New Delhi | To hear the Secretary, Ministry of Corporate Affairs on the issue of Delayed laying of the Annual Reports and Audited Accounts of Investor Education and Protection Fund Authority (IEPFA) and related issues. |
43 | 23/06/2022 11:00 AM 11:44 AM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Deepak Prakash(Bharatiya Janata Party | RS) 3. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 4. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) | RS) 5. Shri Iranna Kadadi(Bharatiya Janata Party | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To hear the Secretary, Ministry of Finance (Department of Expenditure) on the issue of Delayed laying of Annual Reports/Audited Accounts of Arun Jaitley National Institute of Financial Management (AJNIFM) and related issues. |
42 | 22/06/2022 11:00 AM 11:15 AM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 3. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) 4. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To hold preliminary discussion on the issue of delayed laying of Annual Reports and Audited Accounts of National Institute of Educational Planning and Administration (NIEPA) and National Council of Educational Research and Training (NCERT). Thereafter, the Committee will proceed to the Head Offices of NIEPA and NCERT to have detailed discussion on the subject. |
41 | 10/06/2022 11:00 AM 01:11 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 3. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) 4. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | (i) To hear the representatives of Ministry of Education (D/o Higher Education) on the issue of delayed laying of Annual Reports/Audited Accounts of EdCIL and related issues; (ii) To hear the representatives of Ministry of Road Transport & Highways on the issue of delayed laying of Annual Reports/Audited Accounts of NHAI and related issues. |
40 | 18/05/2022 11:00 AM 11:52 AM |
1. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 2. Shri Deepak Prakash(Bharatiya Janata Party | RS) 3. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 4. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) 5. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To hear the representatives of Ministry of Skill Development and Entrepreneurship on the issue of Delayed Laying of Annual Reports/Audited Accounts of Indian Institute of Entrepreneurship (IIE), Guwahati, National Institute for Entrepreneurship and Small Business Development (NIESBUD), Noida, and National Instructional Media Institute (NIMI), Chennai and related issues. |
39 | 07/04/2022 03:00 PM 03:40 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Shamsher Singh Dullo(Indian National Congress | RS) 3. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 4. Shri Deepak Prakash(Bharatiya Janata Party | RS) 5. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 6. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) 7. Shri Iranna Kadadi(Bharatiya Janata Party | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To chalk out its future course of action. |
38 | 30/03/2022 03:30 PM 04:32 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 3. Shri Sanjay Raut(Shiv Sena | RS) 4. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 5. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) | RS) 6. Shri Iranna Kadadi(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | (i) To consider and adopt the draft 167th Report of the Committee on the Laying of the Annual Reports/Audited Accounts of National Anti Doping Agency ( NADA). (ii) To hear the Secretary, Ministry of Electronics & Information Technology on the issue of Delayed laying of Annual Reports/Audited Accounts of National Informatics Centre Services Inc. (NICSI) and National Institute of Electronics & Information Technology (NIELIT), New Delhi and related issues. |
37 | 15/03/2022 03:30 PM 04:44 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Shamsher Singh Dullo(Indian National Congress | RS) 3. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 4. Shri Deepak Prakash(Bharatiya Janata Party | RS) 5. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) |
Room No 63,First Floor Parliament House, New Delhi | To hear the Secretary, Department of Social Justice and Empowerment on the issue of Delayed laying of the Annual Reports and Audited Accounts of i. National Institute of Social Defence (NISD), ii. Senior Citizens Welfare Fund (SCWF), iii. National Commission for Scheduled Castes (NCSC), implementation of iv. SCs & STs (Prevention of Atrocities) Act, 1989, and v. Protection of Civil Rights Act, 1955. |
36 | 10/02/2022 03:30 PM 04:49 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 3. Shri Deepak Prakash(Bharatiya Janata Party | RS) 4. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) | RS) 5. Shri Iranna Kadadi(Bharatiya Janata Party | RS) |
Committee Room C, Ground Floor, Parliament House Annexe, New Delhi | (i) To consider the Memorandum on online RTI application no. RSECT/R/E/20/00139 dated 18th May, 2020 filed by Sh. Jugesh Aspal; and (ii) To hear the representatives of Ministry of Railways on the issue of Delayed laying of Annual Reports/Audited Accounts of Rail Land Development Authority (RLDA), and Centre for Railway Information Systems (CRIS), New Delhi and related issues. |
35 | 08/02/2022 03:00 PM 03:20 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 3. Shri Deepak Prakash(Bharatiya Janata Party | RS) 4. Shri Sanjay Raut(Shiv Sena | RS) 5. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) | RS) 6. Shri Iranna Kadadi(Bharatiya Janata Party | RS) |
Room No 63,First Floor Parliament House, New Delhi | To consider and adopt the draft 166th Report of the Committee on the 'Laying of Annual Reports & Audited Accounts of Sports Authority of India (SAI) and Lakshmibai National Institute of Physical Education (LNIPE)'. |
34 | 16/12/2021 10:30 AM 11:00 AM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 3. Shri Deepak Prakash(Bharatiya Janata Party | RS) 4. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 5. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) 6. Shri Shwait Malik(Bharatiya Janata Party | RS) |
Room No 63,First Floor Parliament House, New Delhi | To consider and adopt the draft 164th Report on ‘Laying of Annual Reports and Audited Accounts of State Agro Industries Corporations (SAICs)' & draft 165th Report on the 'Laying of the Annual Reports and Audited Accounts of J&K Horticultural Produce Marketing and Processing Corporation Limited; Indian Agricultural Universities Association; Ch. Charan Singh National Institute Of Agricultural Marketing; National Centre For Cold-Chain Development; Gujarat State Seeds Corporation; and Small Farmers’ Agri-Business Consortium Under the M/o Agriculture & Farmers’ Welfare ' ; |
33 | 25/11/2021 04:00 PM 04:56 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Shamsher Singh Dullo(Indian National Congress | RS) 3. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 4. Shri Deepak Prakash(Bharatiya Janata Party | RS) 5. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) | RS) 6. Shri Iranna Kadadi(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To hear the views of Secretary, D/o Scientific & Industrial research on the issue of delayed laying of Annual Reports / Audited Accounts of Central Electronics Limited (CEL), New Delhi, Consultancy Development Center (CDC), New Delhi and National Research Development Corporation (NRDC), New Delhi and related issues. |
32 | 22/10/2021 02:00 PM 03:00 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Shamsher Singh Dullo(Indian National Congress | RS) 3. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 4. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To hear the Special Secretary, Department of Commerce on the issue of Delayed laying of Annual Reports/Audited Accounts of some of the grantee/autonomous organisations under the Department, and related issues |
31 | 21/10/2021 02:30 PM 03:42 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Shamsher Singh Dullo(Indian National Congress | RS) 3. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 4. Shri Sanjay Raut(Shiv Sena | RS) 5. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To hear the Secretary, Department of Health and Family Welfare on the issue of Delayed laying of Annual Reports/Audited Accounts of some of the grantee/autonomous organisations under the Department, and related issues |
30 | 06/10/2021 11:30 AM 01:25 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Shamsher Singh Dullo(Indian National Congress | RS) 3. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 4. Shri Sanjay Raut(Shiv Sena | RS) 5. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To hear the Secretary, Department of Water Resources, River Development and Ganga Rejuvenation on the issue of delay in laying of Annual Reports/Audited Accounts of National Mission for Clean Ganga, National Water Development Agency (NWDA), New Delhi, National Institute of Hydrology, Roorkee, Uttarakhand, North Eastern Regional Institute of Water and Land Management (NERIWALM), Assam and other grantee/autonomous organisations under the Department of Water Resources, River Development and Ganga Rejuvenation and related issues. |
29 | 22/09/2021 11:00 AM 11:030 AM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 3. Shri Sanjay Raut(Shiv Sena | RS) 4. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) 5. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To hold preliminary discussion on the issue of delayed laying of Annual Reports and Audited Accounts of All India Council for Technical Education (AICTE). Thereafter, the Committee proceeds to the Headquarters of AICTE to have detailed discussion on the subject. |
28 | 21/09/2021 03:30 PM 05:1 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 3. Shri Deepak Prakash(Bharatiya Janata Party | RS) 4. Shri Sanjay Raut(Shiv Sena | RS) 5. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 6. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) 7. Shri Bikash Ranjan Bhattacharyya(Communist Party of India (Marxist) | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To hear the Secretary, Ministry of Home Affairs on the issue of Delayed laying of Annual Reports/Audited Accounts of some of the grantee/autonomous organisations under the Ministry of Home Affairs, and related issues. |
27 | 11/08/2021 10:30 AM 10:50 AM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 3. Shri Deepak Prakash(Bharatiya Janata Party | RS) 4. Shri Sanjay Raut(Shiv Sena | RS) 5. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 6. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) |
Room No 67,First Floor Parliament House, New Delhi | To consider and adopt the draft 163rd Report of the Committee on the Laying of Annual Reports Audited Accounts of University of Delhi. |
26 | 05/08/2021 03:30 PM 04:48 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Shamsher Singh Dullo(Indian National Congress | RS) 3. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 4. Shri Shwait Malik(Bharatiya Janata Party | RS) 5. Shri Deepak Prakash(Bharatiya Janata Party | RS) 6. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To hear the Secretary, Ministry of AYUSH on the issue of delayed laying of Annual Reports and Audited Accounts of All India Institute of Ayurveda, New Delhi, Pharmocopoiea Commission of Indian Medicine and Homoeopathy, Ghaziabad, Indian Medicines Pharmaceutical Corporation Ltd., (Almora), Uttarakhand, North Eastern Institute of Folk Medicine, Pasighat, Arunachal Pradesh and related issues. |
25 | 29/07/2021 03:30 PM 04:26 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Shamsher Singh Dullo(Indian National Congress | RS) 3. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 4. Shri Deepak Prakash(Bharatiya Janata Party | RS) 5. Shri Sanjay Raut(Shiv Sena | RS) 6. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To hear the Secretary, Ministry of Culture on the issue of delayed laying of Annual Reports and Audited Accounts of Nehru Memorial Museum and Library (NMML), New Delhi, Asiatic Society, Kolkata (ASK), Indira Gandhi Rashtriya Manav Sangrahalya (IGRMS), Bhopal, Maulana Abul Kalam Azad Institute of Asian Studies (MAKAIAS), Kolkata, Indian Museum, Kolkata and Victoria Memorial Hall, Kolkata and related issues. |
24 | 22/07/2021 03:30 PM 04:58 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 3. Shri Shwait Malik(Bharatiya Janata Party | RS) 4. Shri Deepak Prakash(Bharatiya Janata Party | RS) 5. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 6. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | 1. To consider and adopt the draft 162nd Report of the Committee on the Laying of the Annual Reports/Audited Accounts of Council of Scientific and Industrial Research (CSIR)2. To hear the Secretary, Department of Higher Education on the laying status of University Grants Commission, grants released to Universities especially University of Delhi, and other related issues. |
23 | 01/07/2021 03:00 PM 04:07 PM |
1. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 2. Shri Shamsher Singh Dullo(Indian National Congress | RS) 3. Shri Kanakamedala Ravindra Kumar(Telugu Desam Party | RS) 4. Shri Sanjay Raut(Shiv Sena | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To hear the Secretary, Department of Sports, Ministry of Youth Affairs and Sports, and other Ministry officials regarding the Delayed laying of Annual Reports/Audited Accounts of the grantee/autonomous organisations under the Department of Sports, and related issues. |
22 | 16/03/2021 03:00 PM 04:30 PM |
1. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 2. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 3. Shri Shamsher Singh Dullo(Indian National Congress | RS) 4. Dr. Banda Prakash(Telangana Rashtra Samithi | RS) 5. Shri Sanjay Raut(Shiv Sena | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | Delayed laying of Annual Reports and Audited Accounts of University of Delhi. |
21 | 12/02/2021 03:00 PM 03:40 PM |
1. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 2. Shri Shwait Malik(Bharatiya Janata Party | RS) 3. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 4. Shri N.R. Elango(Dravida Munnetra Kazhagam | RS) 5. Dr. Banda Prakash(Telangana Rashtra Samithi | RS) 6. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 7. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To consider and adopt the draft 161st Report of the Committee on the Laying of the Annual Reports/Audited Accounts of Delhi Metro Rail Corporation(DMRC). |
20 | 19/01/2021 03:00 PM 03:54 PM |
1. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 2. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 3. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 4. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) |
Committee Room B,Ground Floor Parliament House Annexe,New Delhi | To hear the Secretary, Department of Agriculture, Co-operation and Farmers Welfare, Ministry of Agriculture and Farmers Welfare, and other Ministry officials regarding the delayed laying of the Annual Reports/Audited Accounts of State Agro Industries Corporations under the control of the Department and related issues. |
19 | 15/10/2020 02:30 PM 03:46 PM |
1. Shri Sanjay Raut(Shiv Sena | RS) 2. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 3. Shri Shwait Malik(Bharatiya Janata Party | RS) 4. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 5. Shri Shamsher Singh Dullo(Indian National Congress | RS) 6. Shri N.R. Elango(Dravida Munnetra Kazhagam | RS) 7. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) |
Committee Room D, Ground Floor,Parliament House Annexe, New Delhi | To hear Secretary, D/o School Education Literacy, M/o Education and other Ministry officials regarding the delayed laying of the AR/AAs of Samagra Shiksha Scheme and other autonomous organisations under the control of the D/o School Education Literacy and related issues. |
18 | 16/09/2020 03:30 PM 04:00 PM |
1. Shri Sanjay Raut(Shiv Sena | RS) 2. Shri Shwait Malik(Bharatiya Janata Party | RS) 3. Shri K.C. Ramamurthy(Bharatiya Janata Party | RS) 4. Shri Shamsher Singh Dullo(Indian National Congress | RS) 5. Shri N.R. Elango(Dravida Munnetra Kazhagam | RS) 6. Shri G.K. Vasan(Tamil Maanila Congress (Moopanar) | RS) 7. Shri Harnath Singh Yadav(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | Consideration and adoption of draft 160th Report |
17 | 06/03/2020 10:30 AM 03:46 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Mahant Shambhuprasadji Tundiya(Bharatiya Janata Party | RS) 3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 4. Shri Ranvijay Singh Judev(Bharatiya Janata Party | RS) 5. Shri Shwait Malik(Bharatiya Janata Party | RS) |
Room No 67,First Floor Parliament House, New Delhi | Consideration and adoption of draft 159th Report |
16 | 22/01/2020 03:00 PM 03:46 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Mahant Shambhuprasadji Tundiya(Bharatiya Janata Party | RS) 3. Shri Sanjay Raut(Shiv Sena | RS) 4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 5. Shri Ranvijay Singh Judev(Bharatiya Janata Party | RS) 6. Shri Shwait Malik(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To hear the views of Home Secretary and representatives of National Disaster Management Authority (NDMA) regarding Laying of Annual Reports / Audited Accounts of National Disaster Management Authority (NDMA) |
15 | 09/01/2020 11:00 AM 11:30 AM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 3. Shri Ranvijay Singh Judev(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To hold preliminary discussion with the representatives of the Ministry of Housing and Urban Affairs and DMRC regarding laying of the Annual Report/Audited Accounts of DMRC on the Table of Rajya Sabha. Thereafter, the Committee will proceed to the head quarter of DMRC for detailed discussion on the subject. |
14 | 28/11/2019 03:00 PM 03:30 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Mahant Shambhuprasadji Tundiya(Bharatiya Janata Party | RS) 3. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 4. Shri Ranvijay Singh Judev(Bharatiya Janata Party | RS) 5. Shri Shwait Malik(Bharatiya Janata Party | RS) |
Room No 63,First Floor Parliament House, New Delhi | To consider and adopt the draft 158th Report of the Committee on the Laying of Annual Reports Audited Accounts of Central Council for Research in Yoga and Naturopathy (CCRYN) and Bureau of Indian Standards (BIS). |
13 | 11/11/2019 03:00 PM 04:03 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | To hear the representatives of Department of Scientific & Industrial Research, Ministry of Science & Technology and Council of Scientific & Industrial Research (CSIR), New Delhi in connection with the delayed laying of Annual Reports and Audited Accounts of CSIR. |
12 | 26/09/2019 03:00 PM 04:10 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Mahant Shambhuprasadji Tundiya(Bharatiya Janata Party | RS) 3. Shri Sanjay Raut(Shiv Sena | RS) 4. Shri Ram Kumar Kashyap(Indian National Lok Dal | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | to hear the views of the representatives of Department of Higher Education (Ministry of Human Resource Development) and University of Delhi (DU) in connection with the delayed laying of Annual Reports and Audited Accounts of DU on the Table of Rajya Sabha. |
11 | 11/09/2019 03:00 PM 03:59 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Mahant Shambhuprasadji Tundiya(Bharatiya Janata Party | RS) 3. Shri Sanjay Raut(Shiv Sena | RS) 4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 5. Shri Ram Kumar Kashyap(Indian National Lok Dal | RS) 6. Shri Ranvijay Singh Judev(Bharatiya Janata Party | RS) 7. Shri Shwait Malik(Bharatiya Janata Party | RS) |
Committee Room A, Ground Floor, Parliament House Annexe, New Delhi | to hear the representatives of Department of Youth Affairs, Ministry of Youth Affairs & Sports and Nehru Yuva Kendra Sangathan (NYKS), Delhi in connection with the delayed laying of Annual Reports and Audited Accounts of NYKS. |
10 | 10/07/2019 03:30 PM 04:00 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Shri Sanjay Raut(Shiv Sena | RS) 3. Shri M.P. Veerendra Kumar(Independent & Others | RS) 4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 5. Shri Ram Kumar Kashyap(Indian National Lok Dal | RS) |
Room No 67,First Floor Parliament House, New Delhi | To consider and adopt draft 157th report of the Committee |
9 | 05/02/2019 03:30 PM 04:00 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Shri Santiuse Kujur(Indian National Congress | RS) 3. Mahant Shambhuprasadji Tundiya(Bharatiya Janata Party | RS) 4. Shri M.P. Veerendra Kumar(Independent & Others | RS) 5. Shri Ram Kumar Kashyap(Indian National Lok Dal | RS) |
Room No 67,First Floor Parliament House, New Delhi | To consider and adopt draft 156th Report of the Committee |
8 | 24/01/2019 03:30 PM 04:00 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Shri Santiuse Kujur(Indian National Congress | RS) 3. Shri Ram Kumar Kashyap(Indian National Lok Dal | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To hold preliminary discussion with the representatives of the Department of Consumer Affairs and Bureau of Indian Standards (BIS) on the issue of Delayed laying of the Annual Report/Audited Accounts of BIS on the Table of Rajya Sabha. Thereafter, the Committee will proceed to the head office of BIS for detailed discussion on the subject. |
7 | 19/12/2018 03:30 PM 04:00 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Shri Santiuse Kujur(Indian National Congress | RS) 3. Shri Sanjay Raut(Shiv Sena | RS) 4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 5. Shri Ram Kumar Kashyap(Indian National Lok Dal | RS) 6. Shri Ranvijay Singh Judev(Bharatiya Janata Party | RS) |
Room No 63,First Floor Parliament House, New Delhi | Consideration and adoption of draft 155th Report |
6 | 16/11/2018 02:30 PM 02:43 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Shri Santiuse Kujur(Indian National Congress | RS) |
Committee Room D, Ground Floor,Parliament House Annexe, New Delhi | to hear the views of the representatives of Department of Consumer Affairs (Ministry of Consumer Affairs, Food Public Distribution) and Bureau of Indian Standards (BIS), New Delhi, in connection with the delayed laying of Annual Reports and Audited Accounts of BIS on the Table of Rajya Sabha. |
5 | 01/11/2018 03:00 PM 04:11 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Shri Santiuse Kujur(Indian National Congress | RS) 3. Shri Sanjay Raut(Shiv Sena | RS) 4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 5. Shri Ram Kumar Kashyap(Indian National Lok Dal | RS) |
Room No 63,First Floor Parliament House, New Delhi | To hear the Secretary, Department of School Education Literacy and National Council for Teacher Education (NCTE) on the issue of delayed laying of AR/AAs of NCTE on the table of Rajya Sabha |
4 | 11/10/2018 03:00 PM 03:50 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Shri Santiuse Kujur(Indian National Congress | RS) 3. Shri Sanjay Raut(Shiv Sena | RS) 4. Shri Ram Kumar Kashyap(Indian National Lok Dal | RS) |
Room No 63,First Floor Parliament House, New Delhi | To hear the Secretary, Ministry of AYUSH, and other Ministry officials regarding the delayed laying of the Annual Reports/Audited Accounts of CCRYN. |
3 | 28/08/2018 03:00 PM 04:14 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Shri Santiuse Kujur(Indian National Congress | RS) 3. Shri Sanjay Raut(Shiv Sena | RS) 4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 5. Shri Ram Kumar Kashyap(Indian National Lok Dal | RS) |
Committee Room - 4, Block A, PHA Ext. Building, New Delhi | To hear the Secretary, Department of Science and Technology, alongwith the representatives of Science and Engineering Research Board (SERB) on the issue of Delayed Laying of AR/AAs of SERB on the table of Rajya Sabha. |
2 | 19/07/2018 03:00 PM 03:30 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Mahant Shambhuprasadji Tundiya(Bharatiya Janata Party | RS) 3. Shri M.P. Veerendra Kumar(Independent & Others | RS) 4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 5. Shri Ram Kumar Kashyap(Indian National Lok Dal | RS) 6. Shri Ranvijay Singh Judev(Bharatiya Janata Party | RS) |
Room No 63,First Floor Parliament House, New Delhi | Adoption of 154th Report of the Committee and presentation on the functioning of COPLOT |
1 | 04/07/2018 03:00 PM 04:11 PM |
1. Dr. C.P. Thakur(Bharatiya Janata Party | RS) 2. Mahant Shambhuprasadji Tundiya(Bharatiya Janata Party | RS) 3. Shri Sanjay Raut(Shiv Sena | RS) 4. Shri Sushil Kumar Gupta(Aam Aadmi Party | RS) 5. Shri Ram Kumar Kashyap(Indian National Lok Dal | RS) |
Room No. 53, First Floor, Parliament House, New Delhi | To chalk out Committee's future course of action. |
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