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Officers responsible for supply of the information for the Rules of Procedure and Conduct of Business in the Rajya Sabha
Shri Surendra Kumar Tripathi
Joint Secretary (L) and CVO
Tel: 01123034967
sktripathi@sansad.nic.in
Legislative Section
Tel: 01123034727
rslegis[at]sansad[dot]nic[dot]in
Note: Rules of Procedure and Conduct of Business in the Council of States have been formulated under Article 118 of the Constitution wherein each House of Parliament is required to make rules for regulating its procedure and conduct of business.