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Privilege Digest

Case No. Subject Source/Reference Page
1 . Alleged mollified arrest and subsequent release on bail of a member ] (pdf Size:64 KB) 11th Report, 14.8.1967
2 . 11th Report, 14.8.1967 (pdf Size:50 KB) R.S Deb, 23.12.1969
3 . [Alleged ill-treatment of members in jail (pdf Size:66 KB) R.S Deb, 18.08.1970
4 . Arrest of a member and alleged ill-treatment meted out to him while in detention ] (pdf Size:55 KB) 21st Report, 09.09.1981
5 . Arrest of Shri Hukmdeo Narayan Yadav, a member. (pdf Size:43 KB) 21st Report, 09.09.1981
6 . Alleged failure of the Police to send appropriate information to the Chairman about the arrest of a member. (pdf Size:44 KB) R.S.Deb, 25.9.64 cc. 3028-30 28.9.64, cc 3273-76
7 . [Alleged incorrect information furnished to the House about the arrest of the two members by a magistrate and alleged wrong statement made in the House by a Minister about their arrest (pdf Size:49 KB) R.S.Deb 25.11.66, 5.12.66
8 . [Delay in intimation of arrest and release of a member (pdf Size:40 KB) R.S.Deb 30.8.73
9 . [(i)Arrest of a member and alleged ill-treatment meted out to him while in detention. (pdf Size:33 KB) 21st Report, 9.9.81
10 . Alleged molestation of members of Parliament by police ]. (pdf Size:56 KB) R.S.Deb 31.7.67
11 . Alleged assault on a member by police ] (pdf Size:48 KB) R.S.Deb 19.2.74 14.5.1974
12 . Alleged assault on a member by Police ] (pdf Size:49 KB) 16th Report, 14.5.75
13 . Laying of allegedly distorted minutes of Committee on Public Undertakings on the Table of the House (pdf Size:61 KB) R.S.Deb, 26.7.82
14 . Association of members of Rajya Sabha with Committee on Public Undertakings (pdf Size:47 KB) R.S.Deb, 2.8.82
15 . Alleged disregard of an assurance given to the House by a Minister (pdf Size:60 KB) R.S.Deb, 12.2.64 cc 215-220
16 . Alleged censoring of mail of members (pdf Size:49 KB) .S.Deb, 31.8.81
17 . Alleged censoring of mail of a member ] (pdf Size:54 KB) R.S.Deb, 8.3.84
18 . Production of certain 'documents in the custody of the Secretariat of the House before Election Tribunal, Calcutta. (pdf Size:41 KB) 1st Report, 1.5.1958
19 . [Expulsion of a member from the House for misconduct. ] (pdf Size:86 KB) R.S.Deb, 2.9.76 cc 8-12
20 . Procedure to be followed by police when a member states something on the floor of the House which may be directly relevant to investigation of a criminal case (pdf Size:79 KB) 12th report, 6.12.68
21 . Physically restraining a member from addressing the House by another member (pdf Size:54 KB) R.S.Deb,21.2.78, 22.2.78
22 . [Alleged harassment of a member by his Parliamentary party for asking a question in the House (pdf Size:52 KB) R.S.Deb, 3.8.71
23 . [Increase in postal tariff on the eve of the Budget Session ] (pdf Size:60 KB) R.S.Deb, 19.2.82 cc 172-74,183-85
24 . Alleged misuse of powers and threat to members of Madhya Pradesh Assembly by the Prime Minister. (pdf Size:60 KB) R.S.Deb, 31.7.67
25 . [Alleged intimidation of members of Parliament by Ministers/members in Congress Parliamentary Party Executive meeting ] (pdf Size:52 KB) R.S.Deb, 21.12.67
26 . [Reported proposal of a Parliamentary Party to take disciplinary action against a member for certain observations made in the House ] (pdf Size:60 KB) R.S.Deb, 14.3.69
27 . Alleged threat of disciplinary action by Congress President to a member who announced his intention not to vote for his Party candidate in Presidential election. (pdf Size:52 KB) R.S.Deb, 13.8.69
28 . Eviction of a member from the Parliament House Estate. (pdf Size:50 KB) R.S.Deb, 29.8.72
29 . Reported statement by Prime Minister about abolition of the House (pdf Size:52 KB) R.S.Deb, 5.3.79
30 . Laying of allegedly distorted minutes of Committee of Public Undertakings on the Table of the House; ] (pdf Size:35 KB) R.S.Deb, 25.7.82
31 . Notice received by the Chairman from the Supreme Court in the matter of Special Reference under Article 143 of the Constitution regarding Presidential Election ] (pdf Size:61 KB) R.S.Deb, 9.5.74
32 . Alleged disrespect shown to the House by a Minister by leaving in the midst of a discussion on a matter relating to his Ministry (pdf Size:54 KB) RS Deb, 21.3.78 cc 126-27,136-37
33 . Expulsion of a member from the House for misconduct (pdf Size:53 KB) R.S.Deb, 2.9.76 cc 8-12
34 . Alleged making of a wrong statement in the House by a Minister (pdf Size:51 KB) R.S.Deb, 4.3.65
35 . Alleged incorrect statement made by a Minister in the House (pdf Size:61 KB) R.S.Deb, 26.8.66
36 . Alleged misleading statement made by a Minister in the House. (pdf Size:54 KB) R.S.Deb, 7.9.66, 9.9.66
37 . Alleged incorrect information furnished to the House about the arrest of two members by a magistrate and alleged wrong statement made in the House by a Minister about their arrest (pdf Size:43 KB) R.S.Deb, 25.11.66, 5.12.66
38 . Alleged misleading of the House by Ministers regarding reported arrest of a police officer (pdf Size:59 KB) R.S.Deb, 29.1.80, 30.1.80 cc121-134, 2.2.80 cc 53-55
39 . Alleged misleading statement made by a Minister in the House (pdf Size:60 KB) R.S.Deb, 8.7.80, 6.8.80
40 . Alleged misleading of the House by a Minister and alleged casting of reflections on the Minister by a journalist (pdf Size:73 KB) R.S.Deb, 11.9.81
41 . Alleged misleading of the House by a Minister (pdf Size:53 KB) R.S.Deb, 8.12.83
42 . Unfair and mendacious reporting of proceedings of the House and casting reflections on a member ] (pdf Size:55 KB) 3rd report, 6.3.59
43 . Misreporting of the proceedings of the House by a newspaper ] (pdf Size:60 KB) R.S.Deb, 9.9.64 cc 538-40, 11.9.64 cc 986-88
44 . Alleged misreporting of the proceedings of the House by a newspaper (pdf Size:52 KB) R.S.Deb, 12.8.66
45 . Alleged misreporting of the proceedings of the House. (pdf Size:50 KB) R.S.Deb, 1.6.72
46 . Alleged misrepresentation of a member's speech in the House by a newspaper ] (pdf Size:52 KB) R.S.Deb, 27.3.73
47 . Alleged misreporting of the proceedings of the House by a newspaper (pdf Size:64 KB) 1.8.73, 23.8.73
48 . [Alleged misreporting of proceedings of the House by a newspaper ] (pdf Size:57 KB) R.S.Deb, 10.5.78 cc 174-75
49 . Alleged making of false statements and imputing of motives to a member by a newspaper in regard to his speech in the House (pdf Size:64 KB) 18th report, 17.3.80
50 . Misreporting of a member's speech by a news. paper (pdf Size:54 KB) R.S.Deb, 24.7.80
51 . Describing of Finance (No. 2) Bill, 1980 as Finance (No 2) Act, 1980 in a book by a publisher before the said Bill had been passed by Parliament (pdf Size:92 KB) 19th report, 3.12.80
52 . [Alleged misreporting of the proceedings of the House by a newspaper (pdf Size:52 KB) R.S.Deb, 18.3.81
53 . Misreporting of a member's speech by a newspaper (pdf Size:51 KB) R.S.Deb, 29.4.81
54 . Misreporting of proceedings of the House by a newspaper (pdf Size:53 KB) R.S.Deb, 18.8.81
55 . Alleged misrepresentation and distortion by a newspaper of a ruling given by the Chairman (pdf Size:67 KB) 22nd report, 12.3.82
56 . Misreporting of proceedings of the House by a newspaper (pdf Size:52 KB) R.S.Deb, 19.2.82
57 . [Distortion of the proceedings of the House by the A.I.R. and Doordarshan (pdf Size:52 KB) R.S.Deb, 12.8.85
58 . Attributing motives to a Minister in respect of a statement made by him in the House (pdf Size:70 KB) 13th report, 11.6.71
59 . Alleged imputation of motives to a member by a newspaper for being absent from the House during voting on a Bill (pdf Size:58 KB) 14th report, 17.6.71
60 . Alleged imputation of motives to a member for his speech in the House. (pdf Size:56 KB) R.S.Deb, 7.4.72, 7.8.72
61 . Alleged imputation of motives to a member by a newspaper for his speech in the House (pdf Size:60 KB) R.S.Deb, 10.12.73
62 . Alleged making of false statements and imputing of motives to a member by a newspaper in regard to his speech in the House. (pdf Size:44 KB) 18th report, 17.3.80
63 . [Non-acceptance of recommendation of Subordinate Legislation Committee by Government (pdf Size:60 KB) R S Deb, 28.8.56
64 . Non-disclosure of certain information by a Minister in the House (pdf Size:52 KB) R S Deb, 7.5.65, 8.5.65
65 . Alleged withholding of information from the House by a Minister during a discussion on a Calling Attention matter (pdf Size:66 KB) R.S.Deb, 26.3.75
66 . Allegedly not making available to Committee on public Undertagings a file of a Ministry required in connection with the examination of a subject taken up by that Committee ] (pdf Size:58 KB) R.S.Deb, 14.7.82
67 . Physically restraining a member from addressing the House by another member (pdf Size:44 KB) R.S.Deb, 21.2.87
68 . [Alleged exclusion of members of Rajya Sabha from certain Committees of a State Government (pdf Size:58 KB) R.S.Deb, 16.8.83
69 . [Alleged misuse of powers and threat to members of Madhya Pradesh Assembly by the Prime Minister ] (pdf Size:44 KB) R.S.Deb, 31.7.67, 2.8.67
70 . Alleged intimidation of members of Parliament by Ministers/members' in Congress Parliamentary Party Executive meeting. (pdf Size:41 KB) R.S.Deb, 21.12.67
71 . Reported proposal of a Parliamentary Party to take disciplinary action against a member for certain observations made in the House. (pdf Size:44 KB) R.S.Deb, 21.12.67
72 . Alleged threat of disciplinary action by Congress President to a member who announced his intention not to vote for his Party candidate in Presidential election. (pdf Size:44 KB) R.S.Deb, 13.8.69
73 . Alleged harassment of a member by his Parliamentary Party for asking a question in the House (pdf Size:33 KB) R.S.Deb, 3.8.71
74 . Circulation of copies of Finance Bill before its introduction in Lok Sabha (pdf Size:61 KB) R.S.Deb, 2.3.70, 12.3.70
75 . Describing of Finance (No. 2) Bill, 1980. as Finance (No. 2) Act 1980 in a book by a publisher before the said Bill had been passed by Parliament (pdf Size:46 KB) 19th report, 3.12.80
76 . [Publication in newspaper of certain extracts from the uncorrected proceedings of the House (pdf Size:51 KB) R.S.Deb, 5..5.53
77 . Refusal of permission by an Officer of a State Government to some news papers to publish a detailed report of proceedings of the House (pdf Size:58 KB) R.S.Deb, 2.3.81
78 . Banning of processions before Parliament House by Lt. Governor (pdf Size:52 KB) R.S.Deb, 14.11.66
79 . Unfair and mendacious reporting of proceedings of the House and casting reflections on a member (pdf Size:44 KB) R.S.Deb, 9.9.64, cc 538-540
80 . Reflections on a member on account of his speech in House by a newspaper (pdf Size:51 KB) R.S.Deb, 8.5.62 cc 2279-2282
81 . [Casting reflections on a member by a newspaper ] (pdf Size:11 KB) 4th Report-18.4.63 14th Report- 17.6.71
82 . Alleged reflections on the conduct of members by an outsider (pdf Size:17 KB) 8th Report, 7.12.66
83 . Alleged casting of aspersions on members of the House by a Minister in his speech in the House (pdf Size:9 KB) R.S. Deb. dt. 13.3.64
84 . Alleged contempt of the House and of a Parliamentary Committee by certain statements made by a Minister in the House and before the Committee ] (pdf Size:10 KB) R.S. Deb.dt.17.8.66
85 . Alleged reflections on Parliament by a newspaper (pdf Size:9 KB) 2nd Report; 2.3.59; 6th Report, 1.9.66
86 . Casting reflections upon the members by an outsider (pdf Size:17 KB) R.S. Deb. dt. 9.9.66
87 . Alleged reflections on the proceedings of the House by a newspaper. ] (pdf Size:9 KB) 10th Report, 14.8.67
88 . [Alleged reflections by a member on the conduct of a member of the other House. ] (pdf Size:13 KB) R.S. Deb. dt.30.5.67; 5.6.67; 19.6.67
89 . Alleged reflections on the conduct of members and proceedings of Parliament by a newspaper. (pdf Size:13 KB) 10thReport,14.8.67 R.S. Deb. dt. 5.6.67
90 . Alleged reflections on the conduct of members and proceedings of Parliament by a newspaper. (pdf Size:13 KB) 10thReport,14.8.67 R.S. Deb. dt. 5.6.67
91 . Alleged reflections on the conduct of a member by the members of the other House (pdf Size:9 KB) R.S. Deb. dt. 22.6.67
92 . Alleged reflections on the conduct of a member by a newspaper (pdf Size:10 KB) R.S. Deb. dt. 24.11.67; 29.11.67
93 . Alleged aspersions on the House by a member of the other House in a press statement. (pdf Size:10 KB) R.S. Deb.dt. 24.12.69
94 . Alleged derogatory remarks against a member by another member in the House. (pdf Size:9 KB) R.S. Deb.dt.1.4.70
95 . Reflections on members by a newspaper (pdf Size:13 KB) R.S. Deb. dt. 17.12.70; 5.4.71
96 . Allegead reflections on Rajya Sabha in a speech by a member in Lok Sabha as reported by a newspaper (pdf Size:16 KB) R.S. Deb. dt. 31.3.73; 30.4.73
97 . Casting reflections on the House in a communication allegedly written by the President of a Co-operative House Building Society to Lt. Governor of Delhi. (pdf Size:13 KB) 15th Report 18.2.75
98 . Alleged disrespect shown to the House by a Minister by leaving in the midst of a discussion on a matter relating to his Ministry (pdf Size:10 KB) R.S. Deb. dt. 25.7.78
99 . Alleged objectionable remarks made by a Minister against a member in the House (pdf Size:15 KB) R.S. Deb. dt. 25.7.78
100 . Certain allegations against a member made by a Minister who was a member of the other House (pdf Size:19 KB) R.S. Deb. dt. 6.8.80; 18.8.80; 17.11.80; 20.11.80; 15.12.80; 26.3.81
101 . Casting aspersions on members of Parliament by Police Official in a press interview (pdf Size:8 KB) R.S. Deb. dt. 5.12.80
102 . Certain allegations by a member against a Minister who was a member of the other House and publication of news reports 0n the basis of the allegations. (pdf Size:13 KB) 23rd Report; 12.3.82
103 . Alleged misleading of the House by a Minister and alleged casting of reflections on the Minister by a journalist (pdf Size:10 KB) 13th Report; 11.6.71
104 . Alleged casting of reflections on members by a newspaper ] (pdf Size:12 KB) R.S. Deb.dt. 22.12.81
105 . Casting of reflections on members in a press interview by a foreign national. (pdf Size:20 KB) 25th Report; 18.1.85
106 . Alleged casting of reflections on members and the House by a member in a newspaper column (pdf Size:14 KB) R.S. Deb. dt. 16.8.83
107 . Casting reflections on a member by a newspaper ] (pdf Size:10 KB) 14th Report; 17.6.71
108 . Alleged reflections by a member on the conduct of a member of the other House ] (pdf Size:10 KB) R.S. Deb. 5.6.1967
109 . Alleged reflections on the conduct of a member by the members of the other House (pdf Size:10 KB) R.S. Deb. dt. 22.6.67
110 . Alleged aspersions on the House by a member of the other House in a press statement (pdf Size:10 KB) R.S. Deb.dt. 24.12.69
111 . Alleged reflections on Rajya Sabha in a speech by a member in Lok Sabha as reported by a newspaper ] (pdf Size:10 KB) R.S. Deb. dt. 31.3.73
112 . Certain allegations against a member made by a Minister who was a member of the other House (pdf Size:10 KB) R.S. Deb. dt. 6.8.80; 18.8.80; 17.11.80; 15.12.80; 26.3.81
113 . Certain allegations by a member against a Minister who was a member of the other House and publication of news report on the basis ] (pdf Size:10 KB) 23rd Report Presented on 12.3.82
114 . [Alleged contempt of the House and of a Parliamentary Committee by certain statements made by a Minister in the House and before: the Committee (pdf Size:10 KB) R.S. Deb. 5.9.1966
115 . Alleged casting of reflections on the Chair by a journalist ] (pdf Size:8 KB) RS. Deb dt. 29.7.83
116 . Eviction of a member from the Parliament House Estate ] (pdf Size:10 KB) R.S. Deb dt. 29.8.72
117 . Alleged making of a policy statement outside the House while the House was in Session. ] (pdf Size:13 KB) R.S. Deb. dt. 18.8.70; 19.8.70
118 . Alleged making of a policy statement outside the House when the House is in session. (pdf Size:12 KB) RS.Deb. dt. 18.8.1970 cc, 255,56
119 . Making of an important announcement by Government outside the House when it was in Session. (pdf Size:13 KB) R.S. Deb. dt. 4.3.74
120 . Reported statement by Prime Minister about abolition of the House ] (pdf Size:10 KB) R.S. Deb. dt. 5.3.79
121 . Announcement outside the House about the constitution of Press 'Commission while the House was in Session ] (pdf Size:7 KB) R.S. Deb. dt. 19.6.80
122 . Alleged making of certain policy announcements by a Minister outside the House while the House was in session (pdf Size:15 KB) R.S. Deb. dt. 19.8.75
123 . Alleged tapping of telephone of a Member ] (pdf Size:10 KB) R.S. Deb. 16.12.1957 and 20.12.1957
124 . [Throwing of leaflets by two persons from Visitors' Gallery on the Floor of the House. ] (pdf Size:14 KB) R.S. Deb.dt. 21/22.12.67
125 . Alleged manhandling of a student who threw leaflets into the House from the Visitors Gallery by the Security Officers. (pdf Size:11 KB) R.S. Deb.dt. 22.12.67
126 . Shouting of slogans and throwing of pamphlets from the Visitors' Gallery on the floor of the House (pdf Size:8 KB) R.S. Deb. dt. 30.3.73
127 . Shouting of slogans from the Visitors' Gallery ] (pdf Size:12 KB) R.S. Deb. dt. 18.3.82
128 . Shouting of slogans and throwing of leaflets from the Visitors' Gallery on the floor of the House (pdf Size:8 KB) R.S. Deb. dt. 23.3.82
129 . Attempting to shout slogans from the visitors' Gallery (pdf Size:8 KB) R.S. Deb. dt. 26.8.83
130 . Shouting of slogans and throwing of a chappal from the Visitors' Gallery on the floor of the House ] (pdf Size:9 KB) R.S. Deb. dt. 21.11.83
131 . Alleged misleading of the House by a Minister ] (pdf Size:8 KB) R.S. Deb. dt. 8.12.83
132 . Alleged censoring of mail of a member ] (pdf Size:9 KB) R.S. Deb. dt. 8.3.84
133 . Casting reflections on members in a press interview by a foreign national ][l ] (pdf Size:23 KB) 25th Report; 18.1.85
134 . [Casting reflections on a member, by a newspaper ] (pdf Size:10 KB) 26th Report; 18.1.85
135 . [Distortion of the Proceedings of the House by the A.I.R. and Doordarshan ] (pdf Size:9 KB) R.S. Deb. dt. 12.8.85
136 . Alleged making of certain policy announcements by a Minister outside the House while the House was in session. (pdf Size:13 KB) R.S. Deb. dt. 19.8.85
137 . Failure to send intimation about the arrest and detention of a member ] (pdf Size:18 KB) 36th Report; 30.12.93 - 37th Report 12.5.97
138 . Announcing exemptions from customs duty on various items by issuing notifications on the eve of the Budget session (pdf Size:16 KB) R.S. Deb.dt. 4.3.1986
139 . Alleged attempt to defame some members by mentioning their names in a charge-sheet filed in Court by police ] (pdf Size:11 KB) R.S.Deb dt.18.3.1986
140 . Casting of aspersions on members by a person in a press statement ] (pdf Size:8 KB) R.S. Deb. dt. 5.12.80
141 . Propriety Of Government issuing notifications having revenue implications on the eve of the Budget Session (pdf Size:10 KB) R.S. Deb.dt. 11.11.86
142 . [Alleged misleading of the House by the Prime Minister ] (pdf Size:24 KB) R.S. Deb. 20.3.1987
143 . Alleged misleading of the House by the Prime Minister (pdf Size:15 KB) RS Deb. 12.5.1987
144 . Notice to the Chairman from the Supreme Court in connection with a Transfer Petition ] (pdf Size:8 KB) R.S. Deb. dt. 9.5.74
145 . Alleged casting of reflections on the Chairman ex-M.P. ] (pdf Size:19 KB) R.S. Deb. dt. 29.7.83
146 . Alleged casting of reflections on a member by a newspaper (pdf Size:14 KB) R.S. Deb. dt. 29.7.83
147 . Alleged assault on a member by the police. (pdf Size:14 KB) R.S. Deb. dt. 19.2.74; 14.5.74
148 . [Alleged casting of reflections on the President of India by a newspaper ] (pdf Size:18 KB) 18th Report; 12.12.52
149 . Alleged obstructions to members in carrying out their parliamentary duties and alleged non-intimation Of their arrest to Chairman, Rajya Sabha (pdf Size:15 KB) 27th Report; 26.7.91
150 . [Alleged prevention of a member from performing his parliamentary duties (pdf Size:15 KB) 12th Report; 6.12.68
151 . Alleged misbehaviour with a member by police officials (pdf Size:13 KB) 30th Report; 16.7.92
152 . Alleged intimidation of a member by an outsider ] (pdf Size:14 KB) 31st Report; 16.7.92
153 . Alleged misbehaviour with members by policeman (pdf Size:14 KB) 30th Report; 16.7.92
154 . Alleged assault on a member by police (pdf Size:11 KB) 29th Report; 26.7.91
155 . Alleged assault on a member by a policeman (pdf Size:10 KB) 29th Report; 26.7.91
156 . Alleged arrest of a member and non-intimation thereof to the Chairman, Rajya Sabha. (pdf Size:11 KB) 30th Report; 16.7.92
157 . Alleged misbehaviour with a member by a Government Officer (pdf Size:15 KB) L.S. Deb.dt. 18.11.70; 3.12.70
158 . Attempt to influence some members of a Joint Parliamentary Committee by a Minister and a Government official (pdf Size:11 KB) 32ndReport;19.3.1993
159 . (i) Alleged arrest of a member and non-intimation thereof to the Chairman, Rajya Sabha by the authority concerned. (ii) Alleged misbehaviour with a member by the police. (pdf Size:18 KB) 30th Report; 16.7.92
160 . Alleged casting of aspersions on a member and the House by a newspaper. (pdf Size:13 KB) L.S. Deb. dt. 3.9.74; 5.9.74
161 . (i) Alleged arrest of a member and not-intimation thereof to the Chairman, Rajya Sabha by the concerned authority; (ii) Alleged misbehaviour with the member by the Police Officers. (pdf Size:16 KB) 30th Report; 16.7.92

Officers responsible for supply of the information for the Privileges Digest

Shri Surendra K. Tripathi,
Joint Secretary (L) and CVO
Tel: 01123034967
sktripathi@sansad.nic.in


 Legislative Section
 Tel:01123034727
rslegis[at]sansad[dot]nic[dot]in

Note: 
For authoritative version of each of  Privilege Cases, the Committee Report/Rajya Sabha Debates which are referred to in each case, may be consulted.

(Suggestions or instances of privilege cases which could not figure in the list, may please be brought either to the notice of  the officers or the Legislative Section responsible for supply of the infor