Rajya Sabha

SL.No	Title	File Size
Chapter 1	Introduction	(76KB)
Chapter 2	Particulars of the Organisation, Functions and Duties	(130KB)
Chapter 3	Powers and Duties of Officers and Employees	(66KB)
Chapter 4	Rules, Regulations, Instructions, Manuals and Records for Discharging Functions	(29KB)
Chapter 5	Particulars of any arrangement that exists for consultation with, or representation by, the members of the public in relation to the formulation of its policy or implementation thereof.	(20KB)
Chapter 6	A statement of the categories of documents that are held by the Secretariat or under its control	(15KB)
Chapter 7	A statement of Boards, Council, Committees and other bodies constituted as its part	(53KB)
Chapter 8	The name, designation and other particulars of the Public Information Officers	(245KB)
Chapter 9	Procedure followed in Decision Making Process	(69KB)
Chapter 10	Directory of officers and employees	(43KB)
Chapter 11	Monthly remuneration received by each of its officers and employee	(176KB)
Chapter 12	Budget Allocation to each Agency	(1711KB)
Chapter 13	The Manner of execution of Subsidy Programmes	(17KB)
Chapter 14	Particulars of Recipients of Concessions, permits or authorization granted by the Secretariat	(17KB)
Chapter 15	Norms set by the Secretariat for the discharge of its functions	(16KB)
Chapter 16	Information available in an electronic form	(48KB)
Chapter 17	Particulars of the facilities available to citizens for obtaining information	(64KB)
Chapter 18	Other useful information	(17KB)