Rules of Procedure and Conduct of Business in the Council of States
(Eighth Edition)
RULES OF PROCEDURE AND
CONDUCT OF BUSINESS IN THE
COUNCIL OF STATES
(RAJYA SABHA)(pdf,98 MB)
Officers responsible for supply of the information for the Rules of Procedure and Conduct of Business in the Rajya Sabha | |
Shri Mukul Pande, Additional Secretary (L) |
Note: Rules of Procedure and Conduct of Business in the Council of States have been formulated under Article 118 of the Constitution wherein each House of Parliament is required to make rules for regulating its procedure and conduct of business. |